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      • 1. Short title and commencement.
      • 2. Restrictions on transport of certain sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Control of sale price.
      • 4. Fixation of sale price.
      • 4A. Fixation of retention price of aluminium.
      • 4B. Fair pricing of aluminium.
      • 4BB. Utilisation of the amount collected for research and development.
      • 4BC. Utilisation of amount collected for modernisation and development.
      • 4C. Power to issue directions to supply a part of aluminium.
      • 5. Power to regulate sale of aluminium.
      • 5A. Power to regulate production, supply and distribution of aluminium.
      • 5B.
      • 6. Price list to be displayed at the place of business.
      • 7. Producer, manufacturer or dealer not to withhold sale.
      • 8. Power to give directions and call for information.
      • 9. Powers of examination, entry, search and seizures.
      • 10. Compliance of orders.
      • 11. Power to debar any person from receiving aluminium.
      • 12. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Control of production.
      • 3A. Control on stocks.
      • 3B.
      • 4. Fixation of prices, specification of packing and marking.
      • 5. Cash memorandum to be given for sales.
      • 6. Power to require sale, etc.
      • 7. Refusal to sell.
      • 8. Accounts and returns.
      • 9. Provisions to apply to art silk cloth.
      • 9A.
      • 10. Power to entry, search, etc.
      • 11. Appeal.
      • 12. Delegation of powers.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on marketing and use of aviation turbine fuel.
      • 4. Application for Issue of authorisation by the Central Government to market Aviation Turbine Fuel.
      • 5. Application fee.
      • 6. Authorisation to market Aviation Turbine Fuel.
      • 7. Validity of authorisation to market Aviation Turbine Fuel and application for renewal.
      • 8. Power of search and seizure.
      • 9. Sampling of Aviation Turbine Fuel.
      • 10. Power of Central Government to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition to manufacture, sale and store of cement which is not of the prescribed standard.
      • 4. Certification of Manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information.
      • 7. Testing of Samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufacturer and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty for contravention.
      • 13. Appeal.
      • 1. Short title, extent and commencement.
      • 2. Prohibition regarding production of certain varieties of cement.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on acquisition or sale of cinema carbons.
      • 4. Power to fix prices.
      • 5. Power of entry and inspection.
      • 1.
      • 2. Definition.
      • 3.
      • 4.
      • 5.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Establishment of the Advisory Board.
      • 4. Appointment of Licensing Officer and Inspector.
      • 5. Licences for retting.
      • 6. Licence for the manufacture of fibre.
      • 7. Sale of raw and retted husks.
      • 8. Movement permit.
      • 9. Cancellation of licence or permission.
      • 10. Power to fix prices.
      • 11. Power to issue directions.
      • 12. Project area.
      • 13. Maintenance of records.
      • 14. Owner, etc. to give notice of retting operations.
      • 15. Appeal.
      • 16. Powers of entry and inspection.
      • 17. Penalty.
      • 18. Power of Central Government to issue directions.
      • 19. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition of construction of new cold storage or expansion of existing cold storage without prior permission.
      • 3A. Application for permission to construct or expand a cold storage.
      • 4. Factors to be considered in granting or refusing permission for construction of proposed cold storage.
      • 4A. Grant of permission.
      • 5. Prohibition of operation of a cold storage or expanded cold storage without license.
      • 5A. Application for licence to operate a cold storage or expanded cold storage.
      • 6. Factors to be considered in granting or refusing a licence for operation of the proposed cold storage.
      • 6A. Grant of licence.
      • 7. Licence fee shall be as follows.
      • 8. Relaxation of conditions of licence.
      • 9. Cancellation of licence.
      • 10. Licensee not entitled to compensation or refund of licence fee.
      • 11. Period of validity of licence.
      • 12. Renewal of licence.
      • 13. Issue of duplicate licence.
      • 14. Regulation and transfer of licence.
      • 15. Contract of agreement with hirer.
      • 16. Overloading.
      • 17. Provisions regarding storage of food-stuffs.
      • 18. Cold storage receipts.
      • 19. Power to requisition the storage.
      • 20. Fixation of charges for storage.
      • 21. Inspection facilities, etc.
      • 22. Maintenance of records and submission of returns.
      • 23. Power to call for information, etc.
      • 24. Appeal.
      • 25. Delegation.
      • 26. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Categorisation of coal.
      • 4. Procedure for categorisation of coal.
      • 5. Submission of returns and information to Coal Controller.
      • 6. Directions to regulate the disposal of coal stocks.
      • 7. Power of the Coal Controller for quality surveillance.
      • 8. Power to prohibit or limit the mining or production of coal.
      • 9. Requirement of prior permission to open a coal mine, seam or section of a seam.
      • 10. Notice of suspension or closure.
      • 11. Power to restrict sub-division of a coal mine.
      • 12. Power to inspect collieries.
      • 13. Delegation of powers to Coal Controller.
      • 14. Power to exempt.
      • 1. Short title, extent and commencement.
      • 2. Repeal and saving.
      • 3. Definitions.
      • 4. Control on stocks.
      • 5. Packing.
      • 6. Power to call for information and power to inspect, search and seize.
      • 7. Delegation of powers.
      • 8. Appeal.
      • 1. Short title and extents.
      • 2. Definitions.
      • 3. Powers of Controller.
      • 4. Functions of Controller.
      • 5. Power to fix Maximum Sale Price.
      • 6. Power to review.
      • 7. Penalty.
      • 1.
      • 1A.
      • 2.
      • 3.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 1.
      • 2.
      • 2A.
      • 3.
      • 4. to 11.
      • 12.
      • 12A.
      • 12B.
      • 12C.
      • 12D.
      • 12E.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 20A.
      • 20B.
      • 20C.
      • 20D.
      • 21.
      • 21A.
      • 21B.
      • 21C.
      • 22.
      • 23.
      • 23A.
      • 24.
      • 25.
      • 26.
      • 27.
      • 28.
      • 29.
      • 30.
      • 30A.
      • 31.
      • 31A.
      • 32.
      • 33.
      • 34.
      • 35.
      • 36. Appeal.
      • 37.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Directions to manufacturers of active pharmaceutical ingredients or bulk drugs or formulations.
      • 4. Calculation of ceiling price of a scheduled formulation.
      • 5. Calculation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 6. Ceiling price of a scheduled formulation in case of no reduction in price due to absence of competition.
      • 7. Margin to retailer.
      • 8. Maximum retail price.
      • 9. Reference data and source of market based data.
      • 10. Pricing of the formulations covered under Drugs (Prices Control) Order, 1995.
      • 11. Ceiling price or retail price of a pack.
      • 12. Price of formulations (branded or generic version) listed in the National List of Essential Medicines, launched by a manufacturer.
      • 13. Price of scheduled formulations for the existing manufacturers.
      • 14. Fixation of ceiling price of scheduled formulations.
      • 15. Fixation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 16. Revision of ceiling price of scheduled formulations.
      • 17. Amendment of the list of scheduled formulation.
      • 18. Revision of ceiling price on the basis of moving annual turnover (MAT).
      • 19. Fixation of ceiling price of a drug under certain circumstances.
      • 20. Monitoring the prices of nonscheduled formulations.
      • 21. Monitoring the availability of scheduled formulations.
      • 22. Recovery of dues accrued under the Drugs (Prices Control) Order, 1979 and to deposit the same into the Drugs Prices Equalisation Account.
      • 23. Recovery of overcharged amount under Drugs Prices Control Orders 1987 and 1995.
      • 24. Carrying into effect the price fixed or revised by the Government, its display and proof thereof.
      • 25. Display of prices of nonscheduled formulations and price list thereof.
      • 26. Control of sale prices of formulations.
      • 27. Sale of split quantities of formulations.
      • 28. Manufacturer, distributor or dealer not to refuse sale of drug.
      • 29. Maintenance of records and production thereof for inspection.
      • 30. Power of entry, search and seizure.
      • 31. Power to review.
      • 32. Nonapplication of the provisions of this order in certain cases.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for transistor radio receiver.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition as to sale, etc.
      • 4. Registration.
      • 5. Requirements to be complied with by the registered packer.
      • 6. Period of validity of certificate of registration.
      • 7. Renewal of certificate of registration.
      • 8. Appointment of Inspecting Officers.
      • 9. Power to carry out inspection, entry and sampling.
      • 10. Laboratory for analysis.
      • 11. Power to prescribe monthly returns.
      • 12. Suspension of Certificate of registration.
      • 13. Appeal.
      • 14. Power to review.
      • 15. Power to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of electrical appliances.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical appliances specified, in column (2) of the Schedule.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of power.
      • 9. Power to issue direction to manufacturers and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical wires, cables, appliances and accessories.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Power to issue directions to manufacturers and dealers.
      • 9. Compliance of direction.
      • 10. Obligation to furnish information.
      • 11. Penalty.
      • 12. Appeal.
      • 1. Short title and extent.
      • 2. Definitions.
      • 2A. Essential commodities declaration, etc.
      • 3. Powers to control production, supply, distribution, etc., of essential commodities.
      • 4. Imposition of duties on State Governments, etc .
      • 5. Delegation of powers.
      • 6. Effect of orders inconsistent with other enactments.
      • 6A. Confiscation of essential commodity.
      • 6B. Issue of show cause notice before confiscation of essential commodity.
      • 6C. Appeal.
      • 6D. Award of confiscation not to interfere with other punishments.
      • 6E. Bar of jurisdiction in certain cases.
      • 7. Penalties.
      • 7A. Power of Central Government to recover certain amounts as arrears of land revenue.
      • 8. Attempts and abetment.
      • 9. False statement.
      • 10. Offences by companies.
      • 10A. Offences to be cognizable.
      • 10B. Power of Court to publish name, place of business, etc., of companies convicted under the Act.
      • 10C. Presumption of culpable mental state.
      • 11. Cognizance of offences.
      • 12. Special provision regarding fine.
      • 12A. Power to try summarily.
      • 12B. Grant of injunction, etc., by Civil Courts.
      • 13. Presumption as to orders.
      • 14. Burden of proof in certain cases.
      • 15. Protection of action taken under Act.
      • 16. Repeals and savings.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Fixation of prices of fertilizers.
      • 4. Display of stock position and price list of fertilizers.
      • 5. Issue of cash/credit memorandum.
      • 6. Allocation of fertilizers to various States.
      • 7. Registration of Industrial dealers and authorisation of other dealers.
      • 8. Application for intimation or registration.
      • 9. Grant or refusal of certificate of registration.
      • 10. Period of validity of certificate of registration.
      • 11. Renewal of certificate of registration.
      • 12. Restriction on preparation of mixtures of fertilizers.
      • 13. Standards of mixtures of Fertilizers.
      • 14. Application for certificate of manufacture of mixtures of fertilizers.
      • 15. Grant or refusal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 16. Conditions for grant of certificate of manufacture in respect of special mixture of fertilizers and period of validity of such certificate.
      • 17. Period of validity of certificate of manufacture for preparation of mixtures of fertilizers.
      • 18. Renewal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 19. Restriction on manufacture, sale and distribution of fertilizers.
      • 19A.
      • 20. Specifications in respect of imported fertilizers.
      • 20A. Specification in respect of provisional fertilizer.
      • 20B. Specification in respect of Customised Fertiliser.
      • 20C. Specifications in respect of biostimulants.
      • 21. Manufacturers/pool handling agencies to comply with certain requirements in regard to packing and making, etc.
      • 21A. Manufacturers to comply with certain requirements for laboratory facilities.
      • 22. Bulk sale of fertilizers.
      • 23. Disposal of nonstandard fertilizers.
      • 23A. Reprocessing of fertiliser damaged during storage.
      • 23B. Disposal of Damaged and Expired stock of Biofertilisers/Organic fertilizers.
      • 24. Manufacturers/pool handling agencies to appoint officers responsible with compliance of the order.
      • 25. Restriction on sale/use of fertilizers.
      • 26. Appointment of registering authority.
      • 26A. Notified Authority.
      • 27. Appointment of inspectors.
      • 27A. Qualifications for appointment of fertilizer inspectors.
      • 27B. Qualifications for appointment of fertiliser Inspectors for Biofertiliser and Organic Fertiliser.
      • 28. Powers of Inspectors.
      • 29. Laboratory for analysis.
      • 29A. Qualifications for appointment of fertilizer analyst in the fertilizer quality control laboratories.
      • 29AA. Regular training of Fertiliser Analysts.
      • 29AB.
      • 29B. Laboratories for referee analysis.
      • 29C. Laboratories for referee analysis of Biofertiliser.
      • 29D. Laboratories for referee analysis of Organic fertiliser.
      • 30. Time limit for analysis and communication of result.
      • 31. Suspension/Cancellation of registration certificate.
      • 32. Appeal.
      • 32A. Appeal at the State Government level.
      • 33. Grant of duplicate copies of authorization letter or Certificate of manufacture certificate of registrations, etc.
      • 34. Amendment of authorisation letter, certificate of manufacture and certificate of Registration.
      • 35. Maintenance of records and submission of returns, etc.
      • 36. Fees.
      • 37. Service of orders and directions.
      • 38. Advisory Committee.
      • 38A. Central Biostimulant Committee.
      • 39. Repeal and saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition of export of fertilisers.
      • 4. Powers of entry, search, seizure, etc.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale etc. of general service electric lamps specified in paragraph 2 (f).
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufactures and dealers.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 14. Repeal and Saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on use of High Speed Diesel Oil.
      • 4. Powers of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Manufacturer and dealer to display stock and price list of insecticides.
      • 4. Manufacturers and dealers to give memorandum to purchasers.
      • 5. Manufacturers to comply with certain requirements in regard to packing, etc.
      • 6. Maintenance of records and submission of returns, etc.
      • 7. Service of orders and direction.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on use of kerosene supplied under public distribution system.
      • 4. Procurement, storage and sale of kerosene under the public distribution system.
      • 5. Display of stock and price by dealers appointed under distribution system.
      • 6. Maintenance of Registers, Accounts Books and submission of returns by a dealer under the public distribution system.
      • 7. Maintenance of records and furnishing of information by parallel marketer.
      • 7A. Assessment and Certification/Rating of parallel marketers.
      • 8. Kerosene under public distribution system to be made distinguishable.
      • 9. Power of entry, search and seizure.
      • 10. Overriding effect of the Order.
      • 11. Power to exempt.
      • 12. Repeal and Saving.
      • 1. Short title extent and commencement.
      • 2. Powers to issue directions to supply levy sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Fixation of maximum selling price of Light Diesel Oil.
      • 4. Light Diesel Oil stock to be displayed.
      • 5. Prohibition against withholding Light Diesel Oil form Sale.
      • 6. Inspection and maintenance of books of account, documents and records.
      • 7. Power of entry, search and seizure.
      • 8. Provisions of the Order to prevail over previous Order of State Government.
      • 1. Short title and Commencement.
      • 2. Definitions
      • 3. Restriction on unauthorised possession, supply and consumption of liquefied petroleum gas
      • 4. Restriction on storage and transport of liquefied petroleum gas
      • 5. Restriction on sale or distribution of liquefied petroleum gas below or in excess of the standard weight.
      • 6. Prohibition on carrying unauthorised business of selling LPG
      • 7. Possession , supply or sale of liquefied petroleum gas equipments.
      • 8. Display of stock and price of liquefied petroleum gas.
      • 9. Procurement storage and sale of liquefied petroleum gas by a distributor.
      • 10. Maintenance of register, account books by a distributor
      • 11. Assessment and Certificate Rating of parallel marketeers.
      • 12. Maintenance of records and furnishing of information by parallel marketeer
      • 13. Power of entry , search and seizure
      • 14. Overriding effect of the Order.
      • 15. Power to exempt.
      • 16. Repeal and savings
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on possession, supply and consumption of liquefied petroleum gas.
      • 4. Restriction on storage and transport of liquefied petroleum gas.
      • 5. Restriction on sale or distribution of liquefied petroleum gas below the standard weight.
      • 6. Possession, supply or sale of liquefied petroleum gas equipments.
      • 7. Display of stock and price of liquefied petroleum gas under public distribution system.
      • 8. Procurement, storage and sale of liquefied petroleum gas by the distributor under the public distribution system.
      • 9. Maintenance of register, account books and submission of returns by a distributor appointed under public distribution system.
      • 10. Maintenance of records and furnishing of information by parallel marketeer.
      • 10A. Assessment and Certification/Rating of parallel marketers.
      • 11. Power of entry, search and seizure.
      • 12. Overriding effect of the Order.
      • 13. Power to exempt.
      • 14. Repeal and Saving.
      • 1. Short title and commencement
      • 2. Definitions
      • 3. Restriction on unauthorized acquisition or sale of auto LPG
      • 4. Display of stock and price of auto LPG
      • 5. Procurement, storage and sale of auto LPG by the auto LPG dispensing station dealer
      • 6. Assessment and certification rating of parallel marketeers
      • 7. Maintenance of registers, account books and submission of return by the dealer
      • 8. Maintenance of records and furnishing of information by parallel marketeers
      • 9. Power of entry, search and seizure
      • 10. Overriding effect of the Order
      • 11. Power to exempt
      • 12. Repeal and savings
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Milk and Milk Product Advisory Board.
      • 4. Functions of the Board.
      • 5. Registration.
      • 6. Registration and its renewal.
      • 7. Modification, addition or alteration in equipment or premises.
      • 8. Fee for registration and renewal.
      • 9. Transfer of registration.
      • 10. Production or handling of milk or milk product.
      • 11. Collection of milk.
      • 12. Appointment and functions of Collector.
      • 13. Appointment and functions of registering authority.
      • 14. Quarterly returns and additional information.
      • 15. Power to enter, inspect and seize.
      • 16. Suspension or cancellation of registration.
      • 17. Maintenance of records.
      • 18. Appeal to Controller.
      • 19. Powers of Central Government to issue directions.
      • 20. Temporary registration on production of milk product.
      • 21. Levy on skimmed milk powder and milk fat.
      • 22. Appeal to the Central Government.
      • 23. Procedure for drawing samples, conducting analysis, and issue of prohibition order.
      • 24. Publication of list of holders of registration certificates.
      • 25. Sanitary requirements for milk and milk products.
      • 26. Certification, packing, marking and labelling.
      • 27. Compliance with directions and orders.
      • 28. Prosecution.
      • 29. Previous sanction for prosecution.
      • 30. Penalty.
      • 31. Transitional and other provisions.
      • 32. Repeal and savings.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 3A. Special provision for doortodoor delivery of high speed diesel.
      • 4. Restriction on marketing of motor spirit and high speed diesel.
      • 5. Grant of authorization to market motor spirit and high speed diesel.
      • 6. Supply of motor spirit and highspeed diesel blended with ethanol and biodiesel.
      • 6A.
      • 6B. Limited purpose of direct sale of bioethanol (E100) for use as standalone fuel or blending with motor spirit, for compatible automobiles.
      • 7. Power of search and seizure.
      • 8. Sampling of Product and Testing.
      • 9. Power of Central Government to issue directions.
      • 10. Overriding effect.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 4.
      • 5.
      • 6.
      • 7. Power of search and seizure.
      • 8. Sampling of Product.
      • 9. Power of Central Government to issue Directions.
      • 10. Provision of the Order to prevail over previous orders of State Government etc.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on sale and use of Naphtha.
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government, etc.
      • 1.
      • 2. Definitions.
      • 3.
      • 4.
      • 5. Power of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Maintenance of production of petroleum products.
      • 4. Maintenance of stocks of petroleum products.
      • 5. Regulation of supply and distribution of petroleum products.
      • 6. Regulation of retail supply of petroleum products.
      • 7. Take over of retail outlets and other business premises of dealers.
      • 8. Collection of information.
      • 9. Power of entry, search and seizure.
      • 10. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Application.
      • 4. Determination of petroleum and petroleum products pipeline transportation tariff.
      • 5. Procedure for determination of petroleum and petroleum products pipeline transportation tariff.
      • 6. Miscellaneous.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3.
      • 4.
      • 1. Short title extent and commencement.
      • 2. Definitions.
      • 3. Identification of families living below the poverty line.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Distribution.
      • 7. Licensing.
      • 8. Monitoring.
      • 9. Penalty.
      • 10. Power of search and seizure.
      • 11. Appeal.
      • 12. Protection of action taken under Order.
      • 13. Power of Central Government to give directions.
      • 14. Provisions of the Order to prevail over previous Orders of State Governments.
      • 1. Short Title, Extent and Commencement.
      • 2. Definitions.
      • 3.
      • 4.
      • 5.
      • 6.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Removal of licensing requirements, stock limits and movement restrictions on certain foodstuffs.
      • 4. Effect of this order in certain cases.
      • 1. Short title, extent and commencement
      • 2. Definitions
      • 3. Restriction on sale and use of Solvents, Raffinates and Slops and other products
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central and the State Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government
      • 1. Short title and commencement.
      • 2. Delegation of powers of inspection, entry, search and sampling.
      • 3. Authorization of laboratories for analysis of samples drawn.
      • 4. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restrictions on export of rice from specified area.
      • 3A. Restriction on transport of rice to, from or within the border area.
      • 4. Exemptions.
      • 5. Powers of entry, search, seizure, etc.
      • 5A. Establishment of check-post or barrier and inspection of rice while in transit.
      • 6. Effect of Order.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Information to be furnished by producer.
      • 4. Acquisition.
      • 5. Certain factors to be taken into consideration while issuing permits.
      • 6. Obligation of producers to sell.
      • 7. Restriction on use of staple fibre acquired.
      • 8. Maintenance of accounts.
      • 9.
      • 10.
      • 1. Short title and commencement.
      • 2. Price of Sugar produced in 1992-93 season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2003-2004 Season.
      • 4.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2008-2009 Season.
      • 4.
      • 1. Short title and commencement.
      • 2.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2009-2010 Season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2010-2011 Season.
      • 4.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Retention of stocks of sugar.
      • 4. Controlled price.
      • 5. Powers of entry, examination, search, seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Power to regulate production of sugar.
      • 4. Power to restrict sale, etc. of sugar by producers.
      • 5. Power to issue directions to producers and dealers.
      • 5A. Sugar attached by Government officers etc. not to be sold without direction.
      • 6. Power to regulate movement of sugar.
      • 7. Power to regulate quality of sugar.
      • 8.
      • 9. Utilisation of sugar taken delivery of in pursuance of an Order under section 3(2)(f) of Act.
      • 10. Power to call for Information, etc.
      • 11. Power of inspection, entry, search, sampling, seizure, etc.
      • 12. Procedure for drawing samples.
      • 13. Certificate regarding samples drawn etc.
      • 14. Compliance of orders.
      • 15. Delegation of powers.
      • 16.
      • 17. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Definition.
      • 3. Minimum price of sugarcane payable by producer of sugar.
      • 3A. Rebate that can be deducted from the price paid for sugarcane.
      • 4. Minimum price of sugarcane payable by producers of khandsari sugar.
      • 4A. Rebate that can be deducted from the price paid for sugarcane by producers of khandsari sugar.
      • 5. Additional price for sugarcane purchased.
      • 5A. Additional price for sugarcane purchased on or after 1st October, 1974.
      • 6. Power to regulate distribution and movement of sugarcane.
      • 6A. Restriction on setting of two sugar factories with in the radius of 15 kms.
      • 6B. Requirements for filing the Industrial Entrepreneur Memorandum.
      • 6C. Timelimit to implement Industrial Entrepreneur Memorandum.
      • 6D. Consequences of nonimplementation of the provision laid down in clauses 6B and 6C.
      • 6E. Application of clauses 6B, 6C and 6D to the person who's Industrial Entrepreneur Memorandum has already been acknowledged.
      • 7. Power to licence power crushers, khandsari units and crusher and to regulate the purchase of sugarcane.
      • 8. Power to issue directions to producers of khandsari sugar, power crushers, khandsari units, crushers and cooperative societies.
      • 9. Power to call for information, etc.
      • 9A. Power of entry, search and seizure.
      • 10.
      • 11. Delegation of powers.
      • 12. Repeal and savings.
      • 1. Short title, and commencement.
      • 2. Definitions.
      • 3. Identification of eligible households.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Delivery of foodgrains.
      • 7. Lifting of foodgrains by States.
      • 8. Distribution of foodgrains by States.
      • 9. Licensing and regulation of fair price shops.
      • 10. Operation of fair price shops.
      • 11. Monitoring.
      • 12. Transparency and accountability.
      • 13. Penalty.
      • 14. Power of search and seizure.
      • 15. Appeal.
      • 16. Protection of action taken under order.
      • 17. Power of Central Government to give directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Registration of dealers.
      • 4. Returns.
      • 5. State Orders to apply.
      • 6. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Repeal and savings.
      • 3. Definitions.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 11. Maximum price for sale of cloth, yarn or other textile products.
      • 12.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 21.
      • 22.
      • 23.
      • 24.
      • 25.
      • 26.
      • 27.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 2A. Prohibition as to sale, etc.
      • 3. Registration.
      • 4. Cancellation of registration.
      • 5. Appeal.
      • 6. Power to regulate production of vegetable oil products.
      • 7. Power to prescribe monthly returns.
      • 8. Power to carry out inspection, entry and sampling.
      • 9. Delegation of powers.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Registration.
      • 4.
      • 5. Cancellation of Registration.
      • 6. Appeal.
      • 7.
      • 8.
      • 9.
      • 10. Power to call for information and entry and carry out inspection in that regard.
      • 11.
      • 12.
      • 1. Short title, extent, commencement and application.
      • 2. Definitions.
      • 3. Return relating to purchase of wheat by a Company or Firm or Individual.

The Provisional Sugar (Price Determination for 2011-2012 Production) Order, 2012

Published vide Notification New Delhi, the 7th March, 2012

Act2123

Ministry of Consumer Affairs, Food and Public Distribution

(Department of Food and Public Distribution)

Order

G.S.R.125(E)/Ess.Com./Sugar. - In exercise of the powers conferred by Sub-Section (3C) of Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following order, namely:-

1. Short title and commencement: - (a) This order may be called the Provisional Sugar (Price Determination for 2011-2012 Production) Order, 2012.

(b) It shall come into force on the date of its publication in the Official Gazette

2. Definition - In the Order, unless the context otherwise requires:-

(a) "Indian Sugar Standards Grade (ISS GRADES)" means the grades represented by the standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the Standards L -30, M -30, S-30, L-31, M-31, S-31 and SS-31 as specified by the Central Government.

(b) "Schedule" means a schedule annexed to this Order.

3. Provisional Price of Sugar produced in 2011-12 Season:

The prices as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the correspondIng entry In column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A', Twill new gunny bags and produced 2011-12 sugar season by all vacuum pan sugar factories specified in Schedule III, which are required to be supplied to any person, Organization or State Government under sub-clause (l) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's carts, lorries or other means of transport at the factory gate or factory godowns:

Provided that where a sugar factory is situated at a dIstance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godowns outside the factory not connected, the producer may charge additional thIrteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the raIlway in case of dispatches by rail or between the sugar factory and such godowns in case of delivery ex-godowns.

Explanation - In this Order:-

(a) the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty or additional excise duty in lieu of sale tax or the special excise duty as the case may be which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order;

(b) the prices specified in column 3 of Schedule I include transport from factory godown and loading, at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals;

(c) the prices specified in column 3 of Schedule II includes transport from godowns and loading of sugar, at buyer's option, into carts, lorries or other means or transport at the factory gate/factory godowns and includes all other incidentals.

4. The prices determined under this Order shall apply to the sugar produced in the sugar season 2011-12 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2011. These are provisional prices. Recoveries on account of excess payment made, if any, or additional payments if due, will be made on finalization of prices.

Schedule I

Provisional Prices for delivery into railway wagons for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III upto a distance of 5 kilometres from the factory.


(Rupees per quintal)

SI. No.

Zone

All India Sugar Standards (AISS) Grades of Sugar

1

2

3

1

Andhra Pradesh

1973.01

2

Assam, Odisha, West Bengal And Nagaland

1838.24

3

Bihar (North)

2117.51

4

Gujarat (South)

1802.24

5

Gujarat (Saurashtra)

2020.58

6

Haryana

1802.96

7

North-West karnataka

1941.4

8

Rest of karnataka

1851.67

9

Kerala, Goa And Coastal Karnataka

2109.17

10

Madhya Pradesh

1962.32

11

Maharashtra (South)

1895.23

12

Maharashtra (North)

1911.44

13

Maharashtra (Central)

1872.06

14

Punjab

1852.17

15

Rajasthan

2068.01

16

Tamil nadu And Puducherry

1939.03

17

Uttar Pradesh (Central)

1960.98

18

Uttar Pradesh (East)

1976.47

19

Uttar Pradesh (West)

1891.42


Note : - Where the Railway station is beyond 5 kilometres from the factory, an additional amount of Rs. 0.13 per kilometre per quintal of sugar shall be paid

Schedule II

Provisional Prices for delivery into Buyer's carts, lorries or other means of transport at the factory gate/factory godown for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III.


(Rupees per quintal)

SI. No.

Zone

All Indian Sugar Standard (AISS) Grade of Sugar

1

2

3

1

Andhra Pradesh

1971.44

2

Assam, Odisha, West Bengal And Nagaland

1836.67

3

Bihar (North)

2115.94

4

Gujarat (South)

1800.67

5

Gujarat (Saurashtra)

2019.01

6

Haryana

1801.39

7

North-West karnataka

1939.83

8

Rest of karnataka

1850.1

9

Kerala, Goa And Coastal Karnataka

2107.6

10

Madhya Pradesh

1960.75

11

Maharashtra (South)

1893.66

12

Maharashtra (North)

1909.87

13

Maharashtra (Central)

1870.49

14

Punjab

1850.6

15

Rajasthan

2066.44

16

Tamil nadu And Puducherry

1937.46

17

Uttar Pradesh (Central)

1959.41

18

Uttar Pradesh (East)

1974.9

19

Uttar Pradesh (West)

1889.85


Schedule III

Andhra Pradesh

SI. No.

Plant Code

Name & Location of Sugar Factory

1

25701

The Kirlampudi Sugar Mills Ltd., P.O. Pithapuram District East Godavari

2

25901

Shri Sarvaraya Sugar Ltd., P.O. Chelluru, Tal. Ramchandrapuram, District East Godavari.

3

25801

Nava Bharat Ferro Alloys Ltd., Samalkot. District East Godavari.

4

25601

Andhra Sugars Ltd., Tanuku, District East Godavari.

5

24401

The Palakol Cooperative Sugars Ltd., Poolarelli, Palakol, District West Godavari.

6

25501

WS Sugars (The Jeypore Sugar Co. Ltd.,) P.O. Chagallu, District West Godavari.

[7

24501

Andhra Sugars Ltd., Surappagudem, Bhimadole, Mandal, District West Godavari.]

8

25602

The Andhra Sugars Ltd., Taduvai, District West Godavari.

9

23901

The Chodavaram Coop. Sugars Ltd., Govada, District Vishakhapatnam.

10

24001

Anakapalle Cooperative Agricultural & Industrial Society Ltd., Anakapalle District Visakhapatnam.

11

24101

Etikoppaka Coop. Agri. & Indl. Society Ltd. Etikoppaka, District Visakhapatnam.

12

24201

The Thandava Coop. Sugars Ltd., Payakarapopeta, District Visakhapatnam.

13

24301

Shri Vijayarama Gajapati Cooperative Sugars Ltd., Kumaram, Tal. Srungawarapukota, Bhimasinghi, District Visakhapatnam.

14

23801

Amadavalasa Coop. Agricultural & Industrial Society Ltd., Amadalvalasa, District Srikakulam.

[15

44901

Parrys Sugars Industries Ltd., Sankil in Rigidi, Amadalavalasa Mandal, District Srikakulam.]

16

26001

The KCP Sugar & Industries Corporation Ltd., Vuyyuru, District Krishna.

17

26101

The KCP Sugar & Industries Corporation Ltd., Lakshmipuram, District Krishna.

18

24601

Delta Sugars Ltd., Hanuman Junction, District Krishna

19

23601

Nizam Deccan Sugars Ltd., Shakarnagar, District Nizamabad.

20

23701

The Nizamabad Cooperative Sugar Factory Ltd., Nizamabad, District Nizamabad.

21

44601

Gayatri Sugars Ltd. Adloor Yellareddy, Sadashivnagar Mandai, District Nizamabad.

22

25301

The Chittoor Cooperative Sugar Ltd., Chittoor, P.O. Tsavatepalli, District Chittoor

23

25401

Shri Venketashwara Cooperative Sugar Factory Ltd., Gazulamandayam (Tirupati, Renigunta, District Chittoor.

24

34901

Shree Vaani Sugars & Industries Ltd., Kummaranatham, District Chittoor.

25

42601

Prudential Mouli Sugars Ltd. at Nindra Village, Teh. Nindra Mandal, District Chittoor.

26

43601

Sudalagunta Sugars Ltd., Butchinaidu Kandriga, District Chittor.

27

23602

Trident Sugars Ltd., Madhunagar, Zaheerabad, District Medak.

28

23608

Nizam Deccan Sugars Ltd., Taluka & District Medak.

29

44701

Ganapati Sugar Industries Ltd., Kulubgur, Sangareddy Mandal, District Medak.

30

23603

The Nizam Sugar Factory Ltd., Miryalguda, District Nalgonda.

31

24801

The Cuddapah Cooperative Sugar Ltd., Tal. Daulatapuram, District Cuddapah.

32

25201

The Kovur Cooperative Sugar Factory Ltd., Kovur, District Nellore.

33

43801

Gayatri Sugar Complex Ltd., Prabhagiri Patnam, Podalakur Mandal,District Nellore.

34

34401

Empee Sugars & Chemicals Ltd., Ayyappareddy Palam, Naidupet Mandalam, District Nellore.

35

23605

Nizam Deccan Sugars Ltd., P.O. Metpalli, District Karimnagar.

36

24901

Sree Rayalseema Sugat & Energy Pvt. Ltd., P.O. Ponnapuram, Nandyal, District Kurnool.

37

25101

Krebs Biochemicals & (I) Ltd. District Guntur.

38

25001

The Nagarjuna Cooperative Sugars Ltd., Guruzala, District Guntur.

39

24701

Madhucon Sugars Ltd., Rajeshwarapuram, District Khammam.

40

34301

Kakatiya Cement Sugars & (I) Ltd., Peruvuncha, Teh. Kallur Mandal, District Khammam.

41

23609

NCS Sugars Ltd., P.B. No.1, Khairatabad, Hyderabad (location at Lakshayyapeta, District Vizianagaram).

42

55401

Sagar Sugars & Allied Products Ltd., Nelavoy Village, Sri Rangaranapuram Mandail District Chittoor.

43

59201

G.S.R. Sugar (Pvt.) Ltd., Maggi, Nizamnagar, Kandal, District Nizamabad.

44

65201

M/s Krishnaveri Sugars Ltd., Ramakrishnapur, Mandal Kothakoda, Distt-Mahaboodnagar, Andhra Pradesh


Assam

SI.No.

Plant Code

Name & Location of Sugar Factory

1

22801

The Assam Cooperative Sugar Mills Ltd., P.O. Baruabamungaon, District Sibsagar.

2

22701

Arihant Sugar Ltd., P.O. Ratabari, Chargola, District Karimganj.

3

22901

Nowgong Cooperative Sugar Mills Ltd., Kampur, District Nowgong.


Orissa

SI. No.

Plant Code

Name & Location of Sugar Factory

1

23201

Jeypore Sugar Co. Ltd., Rayagada, Distt Koraput.

2

23001

The Aska Cooperative Sugar Industries Ltd., Aska, District Ganjam.

3

23101

The Baragarh Cooperative Sugar Mills Ltd., (Under the Management of Ponni Sugar & Chemicals Ltd.,) P.O. Tora, Baragarh, District Sambalpur.

4

32401

Nayagarh Sugar Complex Ltd., Teh. Nayagarh, District Puri.

5

32701

Badamba Cooperative Sugar Industries Ltd., (Under the Management of Sakti Sugar Ltd.,) Teh. Banki, District Cuttack.

6

36401

Western India Sugar & Chemical Industries Ltd., Dharamgarh, Teh. Dharamgarh, District Kalahandi.

7

30702

Bijayananda Co-op. Sugar Mill Ltd. P.O. Sagarpalli, Deogaon, District Bolangir.

8

30803

Sakthi Sugar Ltd., Haripur, Village Dhankanal Sadar, District Dhankanal.


West Bengal

SI. No.

Plant Code

Name & Location of Sugar Factory

1

23401

Khaitan Agro. Industries Ltd., Plassey, District Nadia.

2

23301

West Bengal Sugar Industries Development Corpn. Ltd., Ahmedpur, District Birbhum.

3

62001

M/s Shree Renuka Sugars Ltd., Debhog, Tehsil-Bhavanipur Haldia, Distt - Mldnapur


Bihar (North)

SI. No.

Plant Code

Name & Location of Sugar Factory

1

21403

Bihar State Sugar Corporation Ltd:, Lohat, District Madhubani.

2

21404

Bihar State Sugar Corporation Ltd., Sakari, District Madhubani.

3

21402

The Bihar State Sugar Corporation Ltd., Unit Ryam, District Darbhanga.

4

21501

New India Sugar Mills Ltd., Hassanpur Road, P.O. Hassanpur Sugar Mills, District Samastipur.

5

21405

Bihar State Sugar Corporation Ltd., Samastipur Unit, District Samastipur.

6

21409

Bihar State Sugar Corporation Ltd., Motipur, District Muzaffarpur.

7

22501

Righa Sugar Company Ltd, Righa, District Sitamarhi.

8

21401

Bihar State Sugar Corporation Ltd., Unit Garaul, District Vaishali.

9

22101

Motihari Chini Udyog Ltd, Leasee of M/s Eastern Sugars Industries Ltd., Motihari, District East Champaran.

10

21901

Motilal Padampat Udyog Ltd., Majhaulla, District West Champaran.

11

22001

Champaran Sugar Company Ltd., Chanpatia, District West Champaran.

12

21407

Bihar State Sugar Corporation Ltd, Lauriya, District West Champaran.

13

21601

Tirupati Sugars Ltd., Bagha, Narainpur, West Champaran.

14

21801

The Oudh Sugar Mills Ltd, District Narkatiaganj ,West Champaran.

15

21701

Harinagar Sugar Mills Ltd . Harinagar, District West Champaran

16

21408

The Bihar State Sugar Corporation Ltd . Sugauli, District East Champaran

17

22002

Champaran Sugar Company Ltd, Barachakia, District East Champaran.

18

21412

The Bihar State Sugar Corporation Ltd, P O New Sawan, District Siwan.

19

21411

The Bihar State Sugar Corporation Ltd, P O Siwan, District Siwan.

20

21410

The Bihar State Sugar Corporation Ltd, P O Mirganj, District Gopalganj.

21

22401

Bharat Sugar Mills Ltd, Sidhwalia, District Gopalganj

22

22201

Sasa Musa Sugar Works Pvt Ltd, Sasa Musa, District Gopalganj

23

22301

The Vishnu Sugar Mills Ltd, P O Vishnu Sugar Mills, Gopalganj, District Gopalganj

24

108004

Cawnpore Sugar Works Ltd, Marhowrah. District Saran

25

21415

Bihar State Sugar Corporation Ltd, Unit Gararu. District Gaya

26

21414

The Bihar State Sugar Corporation Ltd, Unit Wansaliganj, District Nawadah.

27

21406

The Bihar State Sugar Corporation Ltd., Banmankhi, District Purnea,

28

21413

The Bihar State Sugar Corporation Ltd., Unit Bihta, District Patna.


Gujarat (South)

SI. No.

Plant Code

Name & Location of Sugar Factory

1

10101

Shri Khedut Sahkari Khand Udyog Mandi Ltd, Sardar Bag, Bardoli, District Surat.

2

10201

Shree Madhi Vibhag S. Khand Udyog Mandli Ltd, P.O Madhi, District Surat.

3

10301

Shree Chalthan Vibhag Khand Udyog Sahakari Mandli Ltd, Chalthan, District Surat.

4

10401

Shree Sayan Vibhag Sahakri Khand Udyog Mandli Ltd, Sayan, District Surat.

5

10501

Shree Mahuva Pradesh Sahakari Khand Udyog Mandli Ltd., Zarvavra, District Surat.

6

10601

Shri Ukai Pradesh Sahakari khand Udyog Mandli Ltd. at P.O. Paniari, District Surat.

7

41101

Shree Khedut Sahakari Khand Udyog Mandli Ltd. at Kosamba, Teh. Mangrul, District Surat.

8

11101

Shri Kamrej Vibhag Sahakari Khand Udyog Mandli Ltd., Kamrej, District Surat.

9

41201

Shree Valod Pradesh Khand Udyog Sahakari Mandli Ltd., Virpur, Tal. Valod, District Surat.

10

10701

The Sahakari Khand Udyog Mandli Ltd., Gandevi, Via Bilimora, District Valsad.

11

10801

Shri Maroli Vibhag Khand Udyog Sahakari Mandli Ltd., Kalyannagar, P.O. Maroli, District Valsad.

12

10901

Shree Valsad Sahakari Khand Udyog Mandli Ltd., Parnera-Pardi, District Valsad.

13

32101

Shree Ganesh Khand Udyog Sahakari mandli Ltd., Desad, Taluka Valia, District Bharuch (Vataria).

14

35701

Shri Revakhand Udyog Sahakari Mandli Ltd. at & Post Amod, Taluka Amod, District Bharuch.

15

40901

Shri Narmadakhand Udyog Sahakari Mandli Ltd., Dharikheda, Taluka Nandod, District Bharuch.

16

41001

Vadodara District Cooperative Sugarcane Growers Union Ltd., Gandhara, District Vadodra.

17

43101

Sardar Cooperative Sugar Industries Ltd., Ladhod, Tehsil Sankhed, District Vadodra.

18

57901

Shree Govardhan Sugar Industries, Kukarmunda, TK- Nizar, District Surat.

19

64301

M/s Dadra Nagar Haveli Sahakari Khand Udyog Mandli Ltd., Surangi, Dapada Patelad, UT of Dadra & Nagar Haveli.

20

65801

M/s Shree Kedareshwar Khandsari Udyog, Nimbhora, Taluka-Nizar, District-Tapi, Gujarat

21

65301

M/s Shree Renuka Sugars Limited, Bharapar, District Kachchh, Gujarat


Gujarat (Saurashtra)

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

11501

Charotar Sahakarii Khand udyog Mandli Ltd., Village Palaj, Taluka Petlad, District Kaira.

2

11001

Shri Bileshwar Khand Udyog Khedut Sahakari Mandli Ltd., Kodinar, District Amreli.

3

11601

Sardar Vallabhai Patel Khand udyog Coop. Societies Ltd., P.O. Dhoraji, District Rajkot.

4

11201

Shri Una Taluka Sahakari Khand Udyog Mandli Ltd., Una (Sorath), District Junagarh.

5

11301

Shree Talala Taluka Sahakari Khnad Udyog Mandli Ltd., P.O. Talala, District Junagarh (Gir.).


Haryana

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

01801

The Saraswati Sugar Mills P.O. Yamunanagar, District Ambala.

2

01101

The Haryana Cooperative Sugar Mills Ltd., P.O. Rohtak, District Rohtak.

3

33901

The Maham Cooperative Sugar Mills Ltd., Maham, District Rohtak.

4

01201

The Panipat Cooperative Sugar Mills Ltd., Panipat, District Panipat.

5

01301

The Karnal Cooperative Sugar Mills Ltd., Kamal, District Kamal.

6

01401

Sonepat Cooperative Sugar Mills Ltd., Sonepat, District Sonepat.

7

01501

Shahbad Cooperative Sugar Mills Ltd., Thaneswar, District Kurukshetra.

8

01701

The Jind Cooperative Sugar Mills Ltd., Teh. & District Jind.

9

01601

The Palwal Cooperative Sugar Mills Ltd., Teh. Palwal, District Faiidabad.

10

33801

The Kaithal Cooperative Sugar Mills Ltd., Kaithal, District Kaithal.

11

34101

The Bhuna Cooperative Sugar Mills Ltd., Bhuna, Tehsil Fatehbad, District-Hissar.

12

42202

Piccadily Agro. Industries Ltd., Sector-17 A, SCO.40-41, Chandigarh, location at Indri, District Karnal.

13

52101

Chaudhari Devilal Cooperative Sugar Mills Ltd., Vill- Panniwala Mota, District Sirsa.

14

42701

The Haryana State Federation of Cooperative Sugar Mills Ltd., Gohana, District Sonepat.

15

37701

Naraiangarh Sugar Mills Ltd., Naraingarh, District Ambala.

16

62301

Haryana State Coop. Supply & Marketing Fed'n Ltd., Asandh, Teh. Asandh, Distt Karnal, Haryana.


North West Karnataka

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

17203

The Godavari Biorefineries Ltd., Sameerwadi, Mudhol, District Bijapur.

2

28401

The Ugar Sugar Works Ltd., Ugarkhurd, District Belgaum.

3

26801

Shri Malaprabha Coop. Sugar Factory Ltd., Muguthan Hubli, District Belgaum.

4

26901

Shree Doodhaganga Krishna SSK Niyamit, Chikodi, District Belgaum.

5

27001

Raibag SSK Niyamit Taluk Raibag, District Belgaum.

6

27101

The Ghataprabha SSK Niyamit, Gokak, District Belgaum.

7

26601

Shri Halasidhanatn SSK Ltd., Nipani, Teh. Chikodi, District Belgaum.

8

26701

Shri Hlranyakeshi SSK Niyamit, Sankeshwar, District Belgaum.

9

40601

Shri Bhagyalaxmi SSK Ltd., Mansapur, Taluk Khanapur, District Belgaum.

10

35401

Nandi SSK Ltd, Near Chikka Galagali, District Bijapur.

11

45601

Rayatara SSK Niyamit, Rannanagar TK. Mudhol, District Bijapur.

12

27801

Karnataka SSK Ltd., Haveri, District Dharwad.

13

50201

Renuka Sugars Ltd., Munoli, Tal. Sawadathi, District Belgaum.

14

50301

Prabhulingeshwar Sugar Works Ltd., Siddapur, District Bagalkot.

15

45401

Jam Khandl Sugars Ltd., Hirepadasalagi, Teh. Jamkhandi, District Bijapur

16

52002

Venkateshwara Power Project Ltd., Bedakihal, Taluka chikodi, District Belgaum

17

51901

Nirani Sugars Ltd., Mudhol- 507313, District Bagalkot.

18

52004

Athani Farmers Sugar Factory Ltd., Madabhavi Village, Taluk Athani,District 8elgaum.

19

40501

Krishna SSK Ltd., Kokatnur, Teh. Athani, District Belgaum.

20

54201

Gem Sugars Ltd., Kundargi Village, Biligi Taluk, District Bagalkot.

21

54601

Dayanyogi Sri Shiv Kumar Swamiji Sugars Ltd., Hireberur, Taluk Indi, District Bijapur

[22

56001

Satish Sugar Ltd., Hunashyal P.G., Tal. Gokak, District Beilgaum]

23

57001

Bilagi Sugar Mills Ltd., Badagandi, Taluka Bilagi, District Bagalkot.

24

57301

Someshwar SSK Niyamit, Baihongal, District Belgaum.

25

58401

Badami Sugars Ltd., Badami, District-Bagalkot

26

58801

Shree Renuka Sugars Ltd, Buralatli, Tk - Athani, District-Belgaum

[27

61201

Parrys Sugar Industries Limited, Hulati, P.O. Haliyal, District Uttara Kannada.]

28

61601

Indian Cane Power Ltd., Uttur, Taluka Mudhol, distt Bagalkot.

29

62101

Vishwanath Sugars Ltd., Belled Bagewadi, Tk. Hukkeri, Distt Belgaum.

30

62601

Shree Dhanlaxmi SSK Niyamit (Lessee M/s GMR Industries Ltd.) Khanapet, Tk. Ramlung, Distt Belgaum.

31

62501

Shree Kedarnath Sugar & Agro (P) Ltd., Jalageri Gaganbudhehal, Post Kerkamatti, Teh. Badami, Distt Bagalkot.

32

63501

Indian Sugar Mfg. Co. Ltd., Havinal, Tk. Indi Distt Bijapur.

33

61301

Sadashiva Sugars Ltd., Nagaral Nainegali, Tal. & district Bagalkot,

34

64401

Mrudagiri SSK Ltd., Gangapur, District: Gadag.

35

65701

M/s Shivshakti Sugars Ltd.,Soundatti, Tk-Raibag, Distt-Belgaum, Karnataka

36

66301

M/s Shri Shivsagar Sugar & Agro Products Ltd., Udapudi, Tk-Ramdurg, Belgaum, Karnataka


Rest Of Karnataka

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

27201

Sundari Sugars Ltd., P.O. Kampli Sugar Factory, District Bellary.

2

28601

Siruguppa Sugars & Chemicals Pvt. Ltd., Siruguppa Taluk, District Bellary.

3

28201

Salarjung Sugar Mills Ltd., Munirabad, District Raichur.

4

26301

Gangavati Sugars Ltd., Pragatinagar, Tal. Gangawati, District Raichur.

5

28301

Tungbhadra Sugar Works Pvt. Ltd., Shimoga, District Shimoga.

6

26401

Mysore Paper Mills Ltd., Bhadravati, District Shimoga.

7

27301

Gauribidanaur SSK Ltd., Gauribidanaur, District Kolar.

8

27401

Bidar SSK Ltd., Hallikhed, District Bidar.

9

27501

Vanivilasa Cooperative Sugar Factory Ltd., Hiriyur, District Chitradurga.

10

27601

Bhadra SSK Niyamit Doddabathi, Taluk Davangere, District Chitradurga.

11

28701

Davangere Sugar Co. Ltd., Kukkavada, Davangere Taluk, District Chitradurga.

12

28801

Maheshwara Sugar Ltd., Kollegal, District Mysore.

13

30902

Bannari Amman Sugars Ltd:, Alaganchi Village, Tal. Nanjangud, District Mysore.

14

27701

Shreerama SSK Ltd., Chunchanakatte, K.R. Nagar, District Mysore.

15

27901

The Hemavathy SSK Ltd., Hassan, District Hassan.

16

32501

SSK Niyamit, Teh. Aland, District Gulburga.

17

26501

Pandavapura SSK Ltd., Pandavapura, District Mandya.

18

26201

Mysore Sugar Co. Ltd., Mandya, District Mandya.

19

28101

Chamundeshwari Sugars Ltd., K.M. Doddi, Tal. Madur. District Mandya.

20

28501

The India Sugar & Refineries Ltd., P.O. Chitwadgi, Hospet, District Bellary.

21

49901

Coramandel Sugars Ltd., Makkavalli, Teh. K.R. Pet, District Mandya.

22

49801

Shamnur Sugars Ltd., Duggavathi, Teh. Harapanahalli, District Bellary.

23

40701

Naranja SSK Ltd., Village Chillergi, District Bidar.

24

54701

Mahatma Gandhi Sahakari Sakhare Karkhana Ltd., Bhalki, District Bidar.

25

55501

SCM Sugars Ltd., Koppa, Maddlur Taluk, District Mandya.

26

55901

Bhavani Khandsari Sugar Ltd., Village Baroor, Tal. & District Bidar.

27

58501

Shree Renuka Sugars Ltd., Havalga, Tk - Afzalpur, District Gulbarga.

28

62701

The Ugar Sugar Works Ltd., Malle, Post Yadrami, Tk. Jewargi, District Gulbarga

29

59901

M/s SPR Sugars Pvt Limited, Kanchugarahalli, Bidadi Hobli, Tk. Ramanagarama, District Bangalore.

30

65501

M/s Core Green Sugar & Fuels Pvt. Ltd., Tumkur, Tal-Shahpur, Distt-Yadgir, Karnataka


Kerala

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

31301

The Cooperative Sugars Ltd., Chittur, Menonpara, P.O. District Palghat.

2

31401

The Travancore Sugar & Chemicals Ltd., Valanjavattam, P.O. Tiruvalla, District Kollam.


Goa

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

31501

Sanjivani SSK Ltd., Dayanandnagar, Post Tiska, District Goa.


Coastal Karnataka

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

28001

Dakshina Kannada Sahakari S. Karkhana Ltd., Manqalore Tal. & District South Kanara.


Madhya Pradesh

Sl.No.

Plant Code

Name & Location of Sugar. Factory

1

09601

The Gwalior Sugar Co. Ltd., Dabra, District Gwalior.

2

10001

Jaora Sugar Mills, Jaora, District Ratlam.

3

09901

The Bhopal Sugar Industries Ltd., P.O. & District Sehore.

4

09701

The Jiwaji Rao Sugar Co. ltd., Dalauda, District Mandsour.

5

09801

M.P. State Industries Corporation Ltd., P.O. Mohidpur Road, District Ujjain.

6

09301

Morena Mandai SSK Ltd., Kailaras, District Morena.

7

09401

Malwa SSK Ltd., Barlai (Kashipara). Distt Indore.

8

09501

Navalsingh SSK Maryadit, Navalnagar. Durhanpur, District Khandwa.

[9

37201

Olam Agro India Ltd., Narmada Nagar, Ghatwa, Teh. Thikri, District Khargone]

10

51201

Krishak SSK Maryadit, Naryanpura, Teh. Raghogarh, District Guna.

11

51701

Jawaharlal Nehru Sahakari Soot Mill Ltd., Sarvandevla, District Khargone.

12

54301

Bhoramdev Sahakari Sakhar Utpatak Karkhana Maryadit,Tehsil and District Kavardha, Chattisgarh

13

61001

Kareli Sugar Mills Pvt. Ltd, Gadaswara Road, Karoli. District Narsinghpur

14

62201

Shakti Sugar Mills Pvt. Ltd., Kodiya, Teh. Gadarwara, District Narsinghpur.

15

62401

Ma Bhagwati Sugar Mills Ltd., Balkana, Distt Sehore.

16

62901

Narmada Sugars Pvt Ltd, Podar. Distt Narsinghpur.

17

63101

Mahakaushal Sugar & Power (I) Ltd., Bachai,Tk. & Distt Narsinghpur.

18

63001

Ramdev Sugar (P) Ltd., Dak Thane, Teh. Bankhadi, Distt Hojhanabad.

19

63401

Durga Khandsari (Sugar) Mills, Mendrana, Distt Barbana.

20

64501

Maa Mahamaya Sahakari Sakhar Karkhana Ltd, Ambikapur, Pratappur, District Sarguja, Chattisgarh.

21

65101

M/s Danteshwari Maiya SSK Maryadit Karkabhat, Post-Sorar, Tal-Balod, District-Durg, Chhatisgarh.


Maharashtra (Central)

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

17801

Shree Pandurang Sahakari Sakhar Kharkana Ltd., P.O. Shreepur, District Solapur.

2

17701

The Saswadmali Sugar Factory Ltd., P.O. Malinagar, District Solapur.

3

14201

Sahakari Maharishi Shankarao Mohite Patil Sahalcari Sakhar Kharkana Ltd., Akluj, District Solapur.

4

14301

Shri Shankar Sahakari Sakhar Kharkana Ltd., Sadashivnagar, District Solapur.

5

14401

Shree Sidheshwar Sahakari Sakhar Kharkana Ltd., Kumathe, P.O. Tikekarwadi, District Solapur.

6

14501

Vithal Sahakari Sakhar Kharkana Ltd., Gursale, Taluk Pandharpur, District Sola pur.

7

14701

Bhima Sahakari Sakhar Kharkana Ltd., Sikandar Takli, Teh. Mahol, District Solapur

8

14601

Bhogawati Sahakan Sakhar Kharkana Ltd., Irle Vairag, Taluka Barsi, District Solapur

9

35501

Shri Sant Damaji Sahakari Sakhar Kharkana Ltd., Shiranadagi, Teh. Karmala, District Solapur.

10

39901

Indira Sahakari Sakhar Kharkana Ltd., Mlrajagim, Tehsil Akalkot, District Solapur.

11

35901

Adinath Sahakari Sakhar Kharkana Ltd., Lave Bhalwani, Teh. Karmala, District Solapur.

[12

49601

Sahakar Shiromani Vasantrao Kale S.S.K. Ltd., at Chandrabhaganagar, Bhalwani, Tal. Pandharpur, District Solapur.]

13

17101

The Ravalgaon Sugar Farm Ltd., Ravalgaon, District. Nasik.

14

11701

Girna Sahakari Sakhar Kharkana Ltd., P.O Bhausahebnagar, District Nasik.

15

11901

Karamveer Kakasaheb Wagh Sahakari Sakhar Kharkana Ltd, Ranwad, Taluk Niphad, District Nasik.

16

12001

Kadwa Sahakari Sakhar Kharkana Ltd., Materewadi, Taluka Dindon, District Nasik.

17

11801

Niphad Sahakari Sakhar Kharkana Ltd., P.O. Bhausahebnagar, District Nasik.

18

12101

Nasik Sahakari Sakhar Kharkana Ltd., Paise, District Nasik.

19

12201

Vasantrao Dada Patil Sahakari Sakhar Kharkana Ltd., Vithewadi (Lohaner), District Nasik.

20

12401

The Kopargaon Sahakari Sakhar Kharkana Ltd., P.O Kolpewadi, District Ahmednagar.

21

12701

Padma Shri Dr. Vithalrao Vikhe Patil Sahakari Sakhar Kharkana Ltd, Pravaranagar, District Ahmednagar-413706.

22

12601

Ashok Sahakari Sakhar Kharkana Ltd., Ashoknagar, P.O. Shrirampur, District Ahmednagar.

23

12505

Shri Ganesh Sahakari Sakhar Kharkana Ltd., GaneShnagar, P.O. Ranjangaon Khurd, District Ahmednagar.

24

12301

The Sanjivani (Takli) Sahakari Sakhar Kharkana Ltd., Tal. Kopargaon. District Ahmednagar.

25

12801

The Rahuri Sahakari Sakhar Kharkana Ltd, P.O. Rahuri Factory, District Ahmednagar.

26

12901

The Shrigonda Sahakari Sakhar Kharkana Ltd., P.O. Shrigonda, District Ahmednagar.

[27

13001

Sahakarmaharshi Bhausaheb Thorat Sahakari Sakhar Kharkana Ltd., Amrutnagar, Tal. Sangamner, District Ahmednagar.]

28

13101

Shree Dnyaneshwar Sahakari Sakhar Kharkana Ltd, Bhende, Taluka Newasa, District Ahmednagar.

29

13301

Shri Jagdamba Sahakari Sakhar Kharkana Ltd, Rashin, Teh. Karjat. District Ahmednagar.

30

13201

Shri Vrideshwar Sahakari Sakhar Kharkana Ltd, P.O. Vridheshwar Sakhar Karkhana, Taluka Pathardi, District Ahmednagar (Pimpalgaon)

31

13401

The Mula Sahakari Sakhar Kharkana Ltd., Sonar. Taluka Newasa, District Ahmednagar.

32

13501

Parner Taluka Sahakari Sakhar Kharkana Ltd., Parner, Distt, Ahmednagar.

[33

35301

Agasti Sahakari Sskhar Karkhana Ltd., Agastinagar, Tk. Akole, Ahmednagar]

34

39001

Kedareshwar Sahakari Sakhar Kharkana Ltd., Bodhegaon, Teh. Shegaon, District Ahmednagar.

35

33101

Indapur Sahakari Sakhar Kharkana Ltd., Bijawadi, Taluka Indapur, District Pune.

36

13801

Shri Chhatrapatti Sahakari Sakhar Kharkana Ltd., Bhavaninagar, Tal. Indapur, District Pune.

37

13701

The Malegaon Sahakari Sakhar Kharkana Ltd., Malegaon B.K. District Pune.

38

13601

Shree Someshwar Sahakari Sakhar Kharkana Ltd., P.O. Someshwamagar, District Pune.

39

13901

Yeshwant Sahakari Sakhar Kharkana Ltd., Chintamaninagar, P.O. Theur, District Pune.

40

14001

Bhima Sahakari Sakhar Kharkana Ltd., Patas, Taluka Daund, District Pune.

41

14101

Vighnahar Sahakari Sakhar Kharkana Ltd., Junnar, District Pune.

42

34001

Rajgad Sahakari Sakhar Kharkana Ltd., Nigade, Tal. Bhor, District Pune.

43

40001

Ghodganga Sahakari Sakhar Kharkana Ltd., Nhavare, Teh. Shirur, District Pune.

44

39501

Shri Sant Tukaram Sahakari Sakhar Kharkana Ltd., Kasarsai, Tal. Mulshi, District Pune.

45

55001

Bhima Shankar Sahakari Sakhar Kharkana Ltd., Pargaon Via Avasari, Teh. Ambegaon, District Pune.

46

50901

Lokmangal Agro Industries Ltd., Vill- Bibi Darphal, Taluk North Solapur, District Solapur.

47

51501

Saikrupa Sakhar Karkhana Ltd., Devdaithan, TK-Shrigonda, District Ahmednagar.

[48

52301

Loknete Baburao Patil Agro Industries Limited, Laxminagar, Angar, Taluk Mohol, District Solapur.]

49

52008

Nagar Taluka Sahakari Sakhar Kharkana Ltd., Walki, Taluk Nagar, District Ahmednagar.

50

52601

Nira Bhima Sahakari Sakhar Kharkana Ltd., Shahji Nagar, Taluk Indapur, District Pune.

51

38601

Sangola Taluka Sahakari Sakhar Kharkana Ltd., Waki (Shivane), Taluk Sangola, District Solapur.

52

52001

Vitthal Rao Shinde Sahakari Sakhar Kharkana Ltd., Gangamaye Nagar, Taluk Madha, District Solapur.

53

52801

Shri Makai SSK Ltd., Bhilarwadi, Tk. Karmala, District Solapur.

54

54101

Kukadi SSK Ltd., Pimpalgaon Pisa, Tk. Shrigonda, District Ahmednagar.

55

17301

Shri Changdeo Sugar Mills Ltd., Changdonagar, District Ahmednagar.3.

56

15501

Rajaram Bapu SSK Ltd., Wategaon - Surui, Unit No.2, Post Wategaon, Taluk Walwa, District Sangli.

57

56401

Shreenath Mhaskoba Sakhar Karkhana Ltd., Patethan, Tk. Daund, District Pune.

[58

60101

Anuraj Sugars Ltd., Yewat, Tk. - Daund, District - Pune.]

59

60701

Baramati Agro Ltd., Shelphalgade, Tk. -Indupur, District-Pune

[60

61401

Vithal Corporation Ltd., Vithal Nagar, Post : Mhaisgaon, Tk. Madha, District Solapur.]

61

61701

Bhairavanath Sugar Works Ltd., Sonari, Tk. Paranda, Distt Pune.

62

61901

Lokmangal Sugar Ethanoi & Cogeneration Ltd., Bhandar Kavathe, Tk. South Solapur, Distt Solapur.

63

63301

M/s. Daund Sugar Mills Lid., Alegaon, Tk. Daund, Distt Pune.

64

64701

M/s. Siddhanath Sugar Mills Ltd., Tirhe, Tk. South Solapur, District Solapur.

65

51101

Gangamai Sugar Industries Lid., Najik Babelgaon, Post Rakshi, Tal.- Shivgaon, District- Ahmednagar.

66

65001

M/s Shri Sant Karmadas SSK Ltd.,Pimpaldare-Padsali, Tal-Madha, Distt-Solapur, Maharashtra

67

65601

M/s Jakraya Sugar Ltd., Watwate, Taluka-Mohol, Dlstrict-Solapur, Maharashtra

68

66001

M/s Prasad Sugar & Allied Products Ltd., Vambori, Taluka- Rahuri, District- Ahmednagar, Maharashtra

[69

61701

* * *]

70

66501

M/s Indreshwar Sugar Mill Ltd., Uplai Barshi, Solapur, Maharashtra

71

66601

M/s Venkateshkrupa Sugar mills Ltd., At-jategaon BK, Tal-Shirur, Distt- Pune, Maharashtra


Maharashtra (South)

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

16501

Shri Bhogawati Sahakari Sakhar Karkhana Ltd., Shahunagar, Post Parite, District Kolhapur.

2

18001

Shri Chhatrapati Sahakari Sakhar Kharkana Ltd., Kasaba Bhavada, District Kolhapur.

3

16201

Panchganga Sahakari Sakhar Kharkana Ltd., Ganganagar, Ichalalkaranji, District Kolhapur.

4

16101

Shree Warara Sahakari Sakhar Kharkana Ltd., P.O. Warnanagar, Tal. Panhala, District Kolhapur, Maharashtra.

5

16301

Kumbhi Keshri Sahakari Sakhar Kharkana Ltd., Kuditre, Tal. Karvir, District Kolhapur.

6

16401

Shree Dudhganga Vedganga Sahakari Sakhar Kharkana Ltd., Bidri, P.O. Mouninagar, Tal. Kagal, District Kolhapur.

7

17001

Shri Datta Sahakari Sakhar Kharkana Ltd., Asrule, Tal. Panhala, District Kolhapur.

8

16601

Shri Datta Sahakari Sakhar Karkhana Ltd., Shirol, District Kolhapur.

9

16701

Daulat Shetakari Sahakari Sakhar Kharkana Ltd., P.O. Halkarni, Tal. Chandgad, District Kolhapur.

10

16801

Gadhinglaj Taluka Sahakari Sakhar Kharkana Ltd., Gadhinglaj, District Kolhapur.

11

16901

Chhatrapatti Shahu Sahakari Sakhar Kharkana Ltd., Kagal, District Kolhapur.

12

17201

Jawahar Shetkari Sahakari Sakhar Kharkana Ltd., Hupari, Tal. Hatkangale, District Kolhapur.

13

38401

Ajara Shetakari Sahakari Sakhar Kharkana Ltd., Gavase, Teh. Ajara, District Kolhapur.

14

14901

Krishna Sahakari Sakhar Kharkana Ltd., Rethare Budruk, P.O. Shivnagar, District Satara.

15

14801

Shriram SSK Ltd., Phaltan, District Satara.

16

17901

New Phalthan Sugar Works Ltd., Taluka Phaltan, P.O. Shakharwadi, District Satara.

17

15001

Kisanveer Satara Sahakari Sakhar Kharkana Ltd., Bhuinj, Taluka Wai, District Satara.

18

15101

Balasaheb Desai Sahakari Sakhar Kharkana Ltd., Daulatnagar, Marali, Taluka Patan, District Satara.

19

15201

Sahyadri Sahakari Sakhar Kharkana Ltd., Yeshwantnagar, Taluka Karad, District Satara.

20

15301

Ajinkyatra Sahakari Sakhar Kharkana Ltd., Shendre, District Satara.

21

38801

Jarandeshwar SSK Ltd., Chimangaon, The. Koregaon, District Satara.

22

15501

Rajaram Bapu Patil Sahakari Sakhar Kharkana Ltd., Rajaramnagar Post, Sakharale, Taluka Walwa, District Sangli.

23

15401

Vasantdada Shetkari Sahakari Sakhar Kharkana Ltd., P.O. & District Sangli.

24

39401

Jath Taluka Shetkari Sahakari Sakhar Kharkana Ltd. At Tippehalli Jath, Taluka Jath, District Sangli.

25

15601

Vishwas Sahakari Sakhar Kharkana Ltd., Yeshwatnagar, Post Chikhali, Taluka Shirala, District Sangli.

26

15701

Hutatma Kisan Ahir Sahakari Sakhar Kharkana Ltd., Walve, District Sangli.

27

15901

Yeshwant Sahakari Sakhar Kharkana Ltd., Nagewadi, Taluka Khanpur, District Sangli.

28

16001

Mahankali Sahakari Sakhar Kharkana Ltd., Kavathe Mahankal, District Sangli.

29

33601

Tasgaon Taluka Sahakari Sakhar Kharkana Ltd., Tasgaon, (Turchi Phata), Post Turchi, Taluk Tasgaon, District Sangli.

30

15801

Manganga Sahakari Sakhar Kharkana Ltd., Sonarsidhnagar, District Sangli.

31

46001

Sonhira Sahakari Sakhar Kharkana Ltd., Wangi, Tal. Khanpur, District Sangli.

32

50801

Kagal TK Sahakari Sakhar Kharkana Ltd., Himadwade Koulage, Taluk Kagal, Distt- Kolhapur.

33

51001

Ninai Devi Sahakari Sakhar Kharkana Ltd., Kokarud, Taluk Shirala, District Sangli.

34

46901

Cane Agro Energy India Ltd., Raigaon, Taluk Khanapur, District Sangli.

35

52006

Rayat Sahakari Sakhar Kharkana Ltd., Shewalewadi, Taluk Karad, District Satara.

36

52501

Sharad Sahakari Sakhar Kharkana Ltd., Narande, Taluk Hatkangale, District Kolhapur.

37

46301

Udaysingrao Gaikwad SSK Ltd., Sonawade, District Kolhapur.

38

53002

Kranti SSK Ltd., Kundal, Tal. Palas, District Sangli.

39

53004

Pratapgad SSK Ltd., Kalghar, Tk. Jawali, District Satara-Sangam

40

53007

Sarvodaya SSK Ltd., Karandwadi, Tk. Walwa, District Sangli.

41

53008

Mohanrao Shinde SSK Ltd., Mohannagar, Tk. Miraj, District Sangli.

42

53005

Indira Gandhi Bhartiya Mahila Vikas SSK Ltd., Tambale, Tk. Bhudargad, District Kolhapur.

43

54901

Pad. Dr. D.Y. Patilk Sahkari Sakhar Karkhana Ltd., Dnyanshantinagar,Tal. Ganga Bavada, District Kolhapur.

44

55301

Shri Gurudatt Sugars Ltd., Takaliwadi, Tk. Shirol, District Kolhapur.

45

61101

Nalwade Sugar Mills Ltd., Mhalunge, Tk - Chandgad, District- Kolhapur.

46

64601

M/s. Jaywant Sugars Ltd., Dhawarwadi, Tk. Karad, District Satara.

47

64901

M/s Hemarus Industries Ltd., Channehatti, Rajgoli(KH), Tal-Chandgad, Distt-Kolhapur, Maharashtra


Maharashtra (North)

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

19001

Shree Panzarakan Sahakari Sakhar Kharkana Ltd., Bhadne, Tal. Sakri, DistrictDhulia.

2

38301

Sindkheda Sahakari Sakhar Kharkana Ltd. At Degaon, Teh. Sindkheda, District Dhulia.

3

37501

Pushpadanteshwar SSK Ltd., Samsherpur, Tal. Nadurbar, District Dhulia.

4

20401

Sanjay Sahakari Sakhar Kharkana Dhule Sindkheda Amalner Ltd., Vijay Nagar, Tal. & District Dhule.

5

20501

Shirpur Shetkari Sahakari Sakhar Kharkana Ltd., Dahiwad, Tal. Shirpur, District Dhule.

6

19101

Shree Satpuda Tapi Parisar Sahakari Sakhar Kharkana Ltd., Shahada, P.O. Purshottamnagar, District Dhulia.

7

19201

Jijamata Sahakari Sakhar Kharkana Ltd .. Dusarbid, Tal. Mahkar, District Buldana.

8

18601

Terna Shetkari Sahakari Sakhar Kharkana Ltd., Ternanagar, Taluka Dhoki, District Osmanabad.

9

18701

Tulja Bhawani Shetkari Sahakari Sakhar Kharkana Ltd., Naldurg, Tal. Tuljapur, District Osmanabad.

10

18101

Gangapur Sahakari Sakhar Kharkana Ltd., P.O. Raghunathnagar, District Aurangabad.

11

18201

Sidheshwar Sahakari Sakhar Kharkana Ltd., Sillood, District Aurangabad.

12

18301

The Kannad Sahakari Sakhar Kharkana Ltd., Kannad, District Aurangabad.

13

18401

The Vinayak Sahakari Sakhar Kharkana Ltd., Parsoda, Taluka Vaiiapur, District Aurangabad.

14

18501

Shri Santh Ek-Nath Sahakari Sakhar Kharkana Ltd., Paithan, District Aurangabad.

15

35101

Shri Namdev Rao B. Gakekar Deogiri Sahakari Sakhar Kharkana Ltd., Phulambri, Tal. & District Aurangabad.

16

18801

Kalambar Vibhag Sahakari Sakhar Kharkana Ltd., Kalamber, Post Gandhinagar, District Nanded.

[17

32301

Bhaurao Chavan Sahakari Sakhare Kharkana Ltd., (Unit-3) Kusumnagar, Waghalwada, Tq. Umri District Nanded.

18

40101

Bhaurao Chavan Sahakari Sakhar Kharkana Ltd.; Laxminagar, Degaon-Yelegaon, Tq. Ardhaur District Nanded.]

19

18901

Godavari Manar Sahakari Sakhar Kharkana Ltd., Shankarnagar, P.O. Ram Tirath, Tal. Biloli, District Nanded.

20

39101

Jaiwant Patil Sahakari Sakhar Kharkana Ltd., Hadsani, Teh. Hadgaon, District Nanded.

21

39301

Jai Ambika Sahakari Sakhar Kharkana Ltd., Mohan Nagar Kuntur, Teh. Siloli, District Nanded.

22

36201

Shri Shankar Shetkari Sahakari Sakhar Kharkana Ltd., Village Mangrul, District Yavatmal.

23

19301

Vasant Sahakari Sakhar Kharkana Ltd., Pusad, District Yavatmal.

24

35801

Jai Kisan Sahakari Sakhar Kharkana Ltd., Sodegaon, Teh. Darwha, District Yavatmal.

25

39801

Sudhakarrao Naik Sahakari Sakhar Kharkana Ltd., Chikhali, Tal. Pusad, District Yavatmal.

26

19701

The Ambajogai Sahakari Sakhar Kharkana Ltd., P.O. Ambasakhar, Tal. Ambajogai, District Beed.

27

19801

Jai Shavani Sahakari Sakhar Kharkana Ltd., Georai, District Beed.

28

19901

Kada Sahakari Sakhar Kharkana Ltd., Teh. Ashti, District Beed.

29

20001

Gajanan Cooperative Sugar Factory Ltd., Taluka & District Beed.

30

35601

Majalgaon Sahakari Sakhar Kharkana Ltd., Nithrud, Teh. Mahalgaon, District Beed.

31

50101

Vaidyanath Sahakari Sakhar Kharkana Ltd., Pangari, Teh. Ambajogai, District Beed.

32

20201

Madhukar Sahakari Sakhar Kharkana Ltd., P.O. Faizpur, District Jalgaon.

33

20101

Vasant Sahakari Sakhar Kharkana Ltd., Kasoda, District Jalgaon.

34

20301

Belganga Sahakari Sakhar Kharkana Ltd., Taluka Chalisgaon, District Jalgaon (Bhoras).

35

36501

Shri Chopada Sahakari Sakhar Kharkana Ltd., Machale, Teh. ChoQada, District Jalgaon.

36

36901

Shri Sant Muktabai Sahakari Sakhar Kharkana Ltd., Ghodasgaon, Teh. Edlabad, District, Jalgaon.

[37

19401

Bhaurao Chavan Sahakari Sakhar Kharkana Ltd., (Unit-2) Shivajinagar, Dongarkheda, Tq. Kalamnuri, District Hingoli.]

38

19501

The Godavari Dudhana Sahakari Sakhar Kharkana Ltd., Deonandra, Taluka Pathari, District Parbhani.

39

54401

Narsinha Sahakari Sakhar Kharkana Ltd., Lohgaon, District Parbhani.

40

49701

Barashiv Hanuman Sahakari Sakhar Kharkana Ltd., Jawala Bazar, Teh. Basmathnagar, District Parbhani.

41

19601

Purna Sahakari Sakhar Kharkana Ltd., Basmathnagar, District Parbhani.

42

20601

Samarth Sahakari Sakhar Kharkana Ltd., Mahalala, Tal. Ambad, District Jalna.

43

20701

Jalna Sahakari Sakhar Kharkana Ltd., Village Ramnagar, Teh. & District Jalna.

44

40201

Shri Bageshwari Sahakari Sakhar Kharkana Ltd., Warphal, Tal. Partur, District Jalna.

45

20801

Jai Jawan Jai Kisan Sahakari Sakhar Kharkana Ltd., Nalegaon, Tal. Ahmedpur, District Latur.

46

21001

Shetkari Sahakari Sakhar Kharkana Ltd., Killari, District Latur.

47

20901

Manjara Shetkari Sahakari Sakhar Kharkana Ltd., Tal. Chincholirao , District Latur.

48

38501

Shivajirao Patil Nilangakar Sahakari Sakhar Kharkana Ltd., Ambulga (B.K.), Tal. Nilanga, District Latur.

49

21101

Shetkari Sahakari Sakhar Kharkana Ltd., Dhamangaon, Tal. Chandur Rly Stn. District Amravati.

50

38001

Shri Kondeshwar Sahakari Sakhar Kharkana Ltd., Ramnagar, Teh. Phubgaon, District Amravati.

51

21301

Mahatama Sahakari Sakhar Kharkana Ltd., Jamani, Tal. Salo, District Wardha.

52

38901

Sahakari Maharishi Late Shri Bapuraoji Deshmukh SSK Ltd., Vela, Teh. Hinganghat, District Wardha.

53

32001

The Wainganga Sahakari Sakhar Kharkana Ltd., Teh. Maholi Road, District Bhandara.

54

32201

Balaji Sahakari Sakhar Kharkana Ltd., Masalapen, Tal. Risod, District Akola.

55

38101

Akola Zilla Sahakari Sakhar Kharkana Ltd., Vizare, District Akola.

56

21201

Shriram Sahakari Sakhar Kharkana Ltd., Babdeo Teh. Mauda, District Nagpur.

57

37901

Ramganesh Gadkari Sahakari Sakhar Kharkana Ltd., Saoner, District Nagpur.

58

50701

Natural Sugar & Allied Industries Ltd., Ranjani, Tal. Kallam, District Osmanabad

59

39701

Balaghat Shetkari Sahakari Sakhar Kharkana Ltd., Ujana, Teh. Ahmedpur, District Latur.

60

51401

Dwarkadhish Sakhar Karkhana Ltd., Shavare, Taluk Bagalan, Distt Nasik.

61


Sharangdhar Sugar Mills Ltd., Ukali, Taluka Mehkar, District Buldana.

62

52005

Anuradha Sugar Mills Ltd., Shrimunsaji, Maharajnagar, Taluk Waru (Dhad), District Buldana

63

52007

Chhatrapati Sambhaji Raje Sakhar Udyog Ltd., Dindayalnagar, Chittepimpalgaon, Taluk & District Aurangabad.

64

52401

Jal Mahesh Sugar Industries Ltd., Pawarwadi, Taluk Majalgaon, District Beed.

65

37601

Padamshri Dr. Vitthalrao Vikhe Patil SSK Ltd., At-Kothi, Taluk Kaij, District Beed.

66

51301

Pannageshwar Sugar Mills Ltd., Pangaon, Taluk Renapur, District Latur.

67

46401

Shree Rameshwar Sahakari Sakhar Kharkana Ltd., Raosahebnagar, Post Sipora Bazar, Taluk Bhokardan, District Jalna.

68

52009

Dr. Baba Saheb Ambedkar Sahakari Sakhar Kharkana Ltd., Keshegaon, District Osmanabad.

[69

61701

Bhairavnath Sugar Works Ltd., Post: Sonari, Taluk: Paranda, District Osmanabad]

70

52003

Vikas SSK Ltd., Vaishalinagar, Nivli, Taluk and District Latur.

71

52201

Yogeshwari Sugar Industries Ltd., Laxminagar, At Limba, Taluk Pathan, District Parabhani.

72

52701

Shivshakti Shetkari SSK Ltd., Washi (Tandulwadi), Tk. Washi, District Osmanabad.

73

52901

Shambu Mahadev Sugar & Allied Industries Ltd., Havargaon, Tk. Kallam, District Osmanabad.

74

53001

Shri Sant Shiromani Maruti Maharaj SSK Ltd., Maulinagar, Belkund, Tk. Ausa, District Latur.

75

56901

Shivshakti Adiwasi & Megaswargiya SSK Ltd., Sujanpur, Tehsil Khamgaon, District Buldana.

76

53003

Priyadarshini Shetkari SSK Ltd., Tondar, Tk. Udgir, District Latur.

77

53009

Jai Shivshankar SSK Ltd., Sheshnagar, Manjari, Tk. Mukhed, District Nanded.

78

53006

Raver Taluka SSK Ltd., Omkareshwar, Karjod, Tk. Raver, District Jalgaon

79

54001

Hiwaramai Sugar Industries Ltd., Mondhale, Tk. Pachora, District Jalgaon.

80

54401

Narsinha SSK Ltd., Indapur, Tk. Washi, District Osmanabad.

81

54801

Rana SSK Ltd., Niwada, Tal. Renapur, District Latur.

82

55001

Bhimashankar Sugar Mills Ltd., Pargaon, Tal. Washi, District Osmanabad.

83

55101

Vaishnavi Sugar (India) Ltd., Shiv Bhaskar Nagar, at Post Shendurjan, Tal. Sindkheel Raja, District Buldana.

84

56901

Adiwasi SSK Navapura - Nandurbar Vibhag Ltd., Dokane, Tal. Navapura, District Nadurbar.

85

55701

Purti Sakhar Karkhana Ltd., Village Khursepur Bali, The. Umred, District Nagpur.

86

56701

Vidarbha Sugar Mills Pvt. Ltd., Kurha, Tal. Tiwasa, District Amravati.

87

58901

Shri Saibaba Sugars Ltd., Shivani (Bk), Tk - Ausa, District - Latur

88

60801

Dharashiv Sahkar Karkhana Ltd, Chorakhali, Tk. - Kallamb, Dist -Osmanabad.

89

63601

M/s Sagar SSK Ltd., Tirthpuri, Tk. Ghansavangi, Distt Jaina.

90

63801

M/s Samrudhi Sugars Ltd., Renuka Nagar, Tk. Ghansavangi, Distt Jalna.

91

63901

M/s Mukteshwar Sugars Mills Ltd., Ghamori, Tk. Gangapur, Distt Aurangabad.

92

63201

M/s Gangakhed Sugar & Energy Pvt. Ltd., Makhani, Tq Gangakhed, District Parbhani.


Nagaland

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

23501

Nagaland Sugar Mills Co. Ltd., Dimapur District Kohima.


Punjab

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

00401

The Morinda Cooperative Sugar Mills Ltd., Morinda, District Ropar.

2

01001

Wahid Sandhar Sugars Ltd., Phagwara, District Kapurthala.

3

00901

Bhagwanpura Sugar Mills Ltd., Dhuri, District Sangrur.

4

00501

The Bhogpur Cooperative Sugar Mills Ltd., Bhogpur, District Jallandhar.

5

31901

Nakodar Cooperative Sugar Mills Ltd., Nakodar, District Jallandar

6

00601

The Doaba Cooperative Sugar Mills Ltd., Nawanshahr, District Nawanshahr.

7

00201

The Batala Cooperative Sugar Mils Ltd., Batala, District Gurdaspur.

8

00101

Gurdaspur Cooperative Sugar Mills Ltd., Panjar, District Gurdaspur.

9

00102

Zira Cooperative Sugar Mills Ltd., Zira, District Ferozepur.

10

00301

Fazilka Cooperative Sugar Mills Ltd., Fazilka, District Ferozepur.

11

00801

Budhewal Cooperative Sugar Mills Ltd., Doraha, Teh. Samrala, District Ludhiana.

12

33201

The Jagraon Cooperative Sugar Mills Ltd., Hathoor, Kamalpur, District Ludhiana.

13

31601

Taran Taran Cooperative Sugar Mills Ltd., Seron, Teh. Taran Taran, District Amritsar.

14

33501

The Ajnala Cooperative Sugar Mills Ltd., Bhalapind, Teh. Ajnala, District Amritsar.

15

36001

Rana Sugars Ltd., Butter-Saviyan, Teh. Baba-bakala, District Amritsar.

16

33301

The Budhlada Cooperative' Sugar Mills Ltd., Budhlada, Teh. Mansa, District Bhatinda

17

33701

The Faridkot Cooperative Sugar Mills Ltd., Rori, Chatsinghwala, District Faridkot

18

34201

Oswal Sugars Ltd., Mukerian, District Hoshiarpur.

19

00701

Patiala Cooperative Sugar Mills Ltd. Village Rakhra, District Patiala.

20

42201

Piccadily Sugars & Allied Industries Ltd., Patran, Teh. Samana,District Patiala.

21

42301

Nahar Industrial Enterprises Ltd., (Unit Nehar Sugars), Amloh, Teh. Nabha, District Patiala.

22

42001

The Punjab State Federation of Cooperative Sugar Mills Ltd., Teh. Dasuya, District Hoshiarpur.

23

51601

Markfed Sugar & Allied Industries, Malout, District Muktsar.

24

64801

M/s Chadha Sugar & Industries Ltd.,Kiri Afghana, Tehsil- Batala, Distt-Gurdaspur, Punjab


Rajasthan

Sl. No.

Plant Code

Name & Location of Sugar Factory

1

02101

The Mewar Sugar Mills Ltd., Bhupalsagar, DistrictChittorgarh.

2

01901

The Ganganagar Sugar Mills Ltd., Sriganganaqar, District Sriganganagar.

3

02001

Shri Keshoraipatan Sahakarii Sugar Mills Ltd., Keshoraipatan, District Bundi.


Tamilnadu & Pondicherry

Sl.No.

Plant Code

Name & Location of Sugar Factory

1

25802

EID Parry (India) Ltd., P.O. Pugalur Sugar Factory, District Tiruchirapalli.

2

30301

E.I.D Parry (India) Ltd., Pettaivayasalai, District Tiruchirapalli.

3

28602

Kothari Sugars & Chemicals Ltd., Kattur, lalgudi, District Tiruchirapalli.

4

28902

Perambalur Sugar Mills Ltd., Eraiyur, Taluka perambalur, District Tiruchirapalli.

5

30401

EID Parry (India) Ltd., Nellikuppam, District South Arcot.

6

30501

Rajashree Sugars & Chemicals Ltd., Mundiapakkam District South arcot

7

30601

Shree Ambika Sugars Ltd., Pennadam, District South Arcot.

8

29401

Kallakurichi Coop. Sugar Mills Ltd, P O Moongilthuripattu, Tal. Kallakurichi, District South Arcot

9

29402

The Kallakurichi -II Cooperative Sugar mills Ltd., Kachirayapalayam, Taluka Kallakurichi, District Villupuram R.P.

10

29501

Chengalrayan Cooperative Sugar Mills Ltd., Periyasevalai, Ulundarpet Taluk District South Arcot.

11

33001

M.R Krishnamurthy Cooperative Sugar Mills Ltd., Sethiathope, Teh. Chidambaram, District South Arcot.

12

28903

Tamilnadu Sugar Corporation Ltd., Pandiarajapuram, District Madurai.

13

30101

The National Cooperative Sugar Mills Ltd., Metupatti, Alanganallur, District Madurai.

14

32801

Rajshree Sugars & Chemicals Ltd., Periyakulam, District Madurai.

15

30001

Amravathi Cooperative Sugar Mills Ltd., Krishnapuram, District Coimbatore.

16

30201

The Thiru Arooran Sugars Ltd., Kollumangudi Village in Peralam / Agarathirumalam Firka in Nannilam Taluk, District Nagai Quid-e-Milleth.

17

28901

Arignar Anna Sugar Mills Ltd., Kurungulam, Distt Thanjavur.

18

29001

Nadippisai Pulavar K.R. Ramasamy Sugar Mills Ltd., Mayiladuthurai, District Thanjavur.

19

30202

Thiru Arooran Sugars Ltd., Papanasam, Thirumandar kudi District Thanjavur.

20

30602

Shree Ambika Sugars Ltd., Kottur TK Thiruvidaimaruthur, District Thanjavur.

21

29101

The Ambur Cooperative Sugar Mills Ltd., Vadapudupet, Ambur, District North Arcot.

22

29301

Tripattur Cooperative Sugar Mills Ltd., Kethansapatti Village Vaniambadi Taluk, District North Arcot.

23

29201

The Vellore Cooperative Sugar Mills Ltd., Ammundi, P.O. Vellore Sugar Mills, District North Arcot.

24

33401

Tamilnadu Cooperative Sugar Federation Ltd., Cheyyar/ Wandiwash, District North Arcot.

25

32603

Dharani Sugars & Chemicals Ltd., Karaip6ondi, Teh. Polur, District Thiruvannamalai Sambuvarayar.

26

29601

The Madurantakam Cooperative Sugar Mills Ltd., Padalam, District Chengalpattu.

27

43501

S.V. Sugar Mills Ltd., Waljabad Firka, District Chengalpattu MGR.

28

29701

Tiruttani Cooperative Sugar Mills Ltd., Tiruttani, District Chengalpattu.

29

30801

The Sakhti Sugars Ltd., Sakhtinagar, P.O. Erode, District Periyar.

30

30901

Bannari Amman Sugars Ltd., Village Alathukombai, Sathyamanglam, District Erode.

31

29801

The Salem Cooperative Sugar Mills Ltd., Mohanur, District Salem.

32

30701

Ponni Sugars & Chemicals Ltd., Pallipalayam, Tal. Tiruchengode, District Salem.

33

29901

Dharmapuri District Cooperative Sugar Mills Ltd., Thimmanahalli Palacode, District Dharampuri.

34

35001

Subramania Shiva Cooperative Sugar Mills Ltd., Teh. Harur, District Dharampur

35

32601

Dharani Sugars & Chemicals Ltd., Tal. Sivagiri, District Tirunelveli.

36

30802

Sakhti Sugars Ltd., Tal. Sivganga, District, Pasumpan Muthuraalingam.

37

50501

EID Parry (India) Ltd., Aranthangi, District Puddukotai.

38

51801

Arunachalam Sugar Mills Ltd. Malapambady Village, Taluk & District Thiruvannamalai.

39

59001

Kothari Sugars & Chemicals Ltd., Sathamangalam, Tk - Ariyalur, District-Perambalur

40

59801

M/s. Sakthi Sugars Ltd., Poonduri Sermur, Moda Kurichi, Tk. & District-Erode

41

31101

New Horizon Sugar Mills Pvt. Ltd., Sagrur (Ariyur), P.O. Kandamanglam, District Pondicherry.

42

31001

The Pondicherry Cooperative Sugar Mills Ltd. at Lingareddipalayam, Mannidipat Commune.

43

61801

M/s Rajshree Sugars & Chemicals Ltd., Semmendu, Tk. Gingee, Distt Villupuram.

44

63701

M/s Dharani Sugars & Chemicals Ltd., Kalyanaller, Sankarapuran Tk. Distt Villupuram

45

64001

M/s Dhanalaxmi Srinivasan Sugars Pvl. Ltd. Udumbiyam, Distt Perambalur.

46

64101

M/s Bannari Amman Sugars Ltd., Village Kolundanpatti, Thandarampatu Tl. District Tiruvannamalai.

47

64201

M/s Empee Sugars & Chemicals Ltd., Iddaikkal, Tk-Ambasamundram, District Tirunelveli, Tamilnadu.

48

66201

M/s Madras Sugars Ltd., Kallkurichi Main Road, Vengur village, Thirukovilur, Villupuram Distt, Tamil nadu.


Uttar Pradesh (Central)

SI.No.

Plant Code

Name & Location of Sugar Factory

1

4801

The Kisan Sahakarii Chini Mills Ltd., P.O. Satha, Hardeoganj, District Aligarh.

2

530

The Kisan Sahakarii Chini Mills Ltd., Badaun, District Badaun.

3

2208

The U.P. State Sugar Corporation Ltd., Unit Bijnor, District Bijnor.

4

5901

Upper Ganges Sugar & Industries Ltd., Seohara, District Bijnor.

5

5801

The Dhampur Sugar Mills Ltd., Dhampur, District Bijnor.

6

3901

U.P. State Sugar Corporation Ltd., Chandpur, District Bijnor.

7

32901

Kisan Sahakarii Chini Mills Ltd., Sneh Road, Najibabad, District Bijnor.

8

47801

Dwarikesh Sugar Industries Ltd., Bundki, District Bijnor.

9

6001

The Ajudia Sugar Mills, Raja-Ka-Sahaspur, District Moradabad.

10

2209

U.P. State Sugar Corporation Ltd., Unit Amroha, District Moradabad.

11

4201

The Kisan Sahakarii Chini Mills Ltd., Gajraula, District Moradabad.

12

34501

Wave Industries Pvt. Ltd., Dhanaura, District Moradabad.

13

36101

Venus Sugar Ltd., Mazhawali (Bhartra), Teh. Sambal. District Moradabad.

14

5803

Dhampur Sugar Mills Ltd., Asmoli, Teh. Sambhal, District Moradabad.

15

48401

Dewan Sugars Ltd., Agwanpur, District Moradabad.

16

4301

Rudra Bilas Kisan Sahakarii Chini Mills Ltd., Bilaspur, District Rampur.

17

6601

The Kesar Enterprises Ltd., Baheri, District Bareilly.

18

5701

Kisan Sahakarii Chini Mills Ltd. Semi-Khera, Teh. & District Bareilly.

19

47501

J.K. Industries Ltd., Mirganj, District Bareilly.

20

47601

Oswal Overseas Ltd., Nawabganj, District Bareilly

21

6201

Rosa Sugar Works Ltd., (Prop. Oudh Sugar Mills Ltd.) Rosa, District Shahjahanpur.

22

5401

Kisan Sahakarii Chini Mills, Tilhar, District Shahjahanpur.

23

31701

The Kisan Sahakarii Chini Mills Ltd., Powayan, District Shahjahanpur

24

6102

L H Sugar Factories Ltd., Pilibhit, District Pilibhit.

25

5001

The Kisan Cooperative Sugar Factory Ltd., Majhola, District Pilibhit

26

4901

Bisalpur Kisan Sahakarii Chini Mills Ltd., Bisalpur, District Pilibhit.

27

5101

Kisan Sahakarii Chini Mills Ltd., Teh. Pooranpur, District Pilibhit.

28

6701

The Shervani Sugar Syndicate Ltd., Neoli Sugar Factory, P O Neoli, District Etah.

29

48501

M/s. DCM Shriram Consolidated Ltd., Rupapur, District Hardol

30

5201

The Kisan Sahakarii Chini Mills Ltd., Kaimganj, District Farukhabad

31

3801

Chhata Sugar Co. Ltd., P.O. Chhata, Distt Mathura.

32

31801

Ghatampur Sugar Co. Ltd., Teh. Ghatampur, District Kanpur

33

2210

The UP State Sugar Corpn. Ltd., Unit Rampur, District Rampur.

34

2211

UP State Sugar Corpn. Ltd., Bareilly, District Bareilly.

35

2213

UP State Sugar Corpn. Ltd., Hardoi, District Hardoi.

36

55801

Anand Agrochem India Ltd, Gopi-Lodha, Teh. KOL, Sikandara Rao, District Aligarh.

37

6101

DSM Suqar Kashipur, Unit DSM Agro Products Ltd., Kashleur, Distt Nainital, Uttranchal.

38

4401

The Bazpur Co-op Sugar Factory Ltd., Bazpur, District Nainital, Uttranchal

39

4001

Kichha Sugar Co-op Ltd., Kichha, District Nainital, Uttranchal.

40

4501

Kisan Saha. Chini Mills Ltd., Rajapur-Puranpur, Nadehi, P.O. Jaspur, Distt Nainital, Uttranchal.

41

4601

Kisan Sahakarii Chini Mills., Sitarganj, Distt Nainital, Uttranchal.

42

4701

Kisan Sahakarii Chini Mills Ltd., Gadarpur, District Nainital, Uttranchal.

43

56301

Bajaj Hindustan Ltd., unit Bilai, Tehsil Haldaur, District Bijanor.

44

56601

Dwarikesh Sugar Industries Ltd., Bahadurpur, Tehsil Dhampur, District Bijanor.

45

57801

Bajaj Hindustan Ltd., Unit at Barkhera, District Pilibhit.

46

6401

The Gobind Sugar Mills Ltd., P.O. Aira Estate, District Kheri.

47

5501

The Sarjoo Sahakarii Chini Mills., Belrayan, District Kheri

48

5601

Kisan Sahakarii Chini Mills Ltd., Sampurnanagar, Teh. Nigashan, District Lakhimpur Kheri.

49

48301

DCM Shriram Consolidated Ltd., Ajbapur, Block Pasgaon, District Lakhimpur Kheri.

50

57701

Bajaj Hindustan Ltd., Unit at Khambarkhera, Tehsil & District Lakhimpur Kheri.

51

58001

Triveni Engg. & Industries Ltd., Chandanpur, P.O. Chapna, Teh. Hasanpur, District JP Nagar

52

58101

DSCL Sugar Ltd, Hariawan, District Hardoi

53

58201

DSCL Sugars Ltd, Loni District Hardoi

54

58301

Triveni Engg. & Industries Ltd, Raninangal, Teh-Thakurdwara, Dist-Moradabad

55

58701

Triveni Engineering & Industries Ltd, Milak Naranpur, P.O. Dadiyal, Teh - Swar, District-Rampur

56

59101

Dhampur Sugar Mills Ltd., Rajpura, Teh - Gumaur, District-Badaun

57

59301

Balrampur Chini Mills Ltd, Kumbhi, Teh - Golagokarannath, District - Lakhimpur Kheri

58

59501

Rana Sugars Ltd, Belwara, Teh & Dist - Moradabad

[59

60001

Dalima Bharat Sugar and Industries Ltd., Nigohi, PO: Aroli, District-Shahjahanpur]

60

60201

Dwarikesh Sugar (I) Ltd, Bhagwanpur Fulwa, Th - Faridpur, District-Bareilly

61

60301

Bajaj Hindustan Ltd, Maqsoodapur, Teh - Powayan, District-Shahjahanpur

62

60401

Balramnpur Chini Mills Ltd., Guleria, Teh - Gogagokasnath, District-Lakhimpur Kheri

63

57401

Uttam Sugar Mills Ltd, Pudrikhurd, Teh - Najibabad, District-Bijnor,

64

62801

The Baghauli Sugar & Distilleries Ltd., Bikapur, Baghauli P.O, Tal. & Distt Hardoi.


Uttar Pradesh (East)

SI.No.

Plant Code

Name & Location of Sugar Factory

1

6801

The Oudh Sugar Mills Ltd., Hargaon, District Sitapur.

2

8601

The Seksaria Biswan Sugar Factory Ltd., Biswan, District Sitapur.

3

7601

Kisan Sahakarii Chini Mills Ltd., Mahmoodabad, District Sitapur.

[4

41901

Dalima Bharat Sugar and Industries Ltd., (Unit Ramgarh Chini Mills), Ramgarh, Teh. Misrikh, District-Sitapur.]

5

50401

Kamlapur Sugar & Industries Ltd., Kamlapur, District Sitapur.

6

8101

The United Provinces Sugar Co. Ltd., Seorahi, District Padrauna.

7

8201

U.P. State Sugar Corporation Ltd., Unit Baitalpur, District Deoria.

8

8003

Cawnpore Sugar Works Ltd., P.O. Gauribazar, District Deoria.

9

8301

U.P. State Sugar Corporation Ltd., Unit Deoria, District Deoria.

10

7901

The Kanoria Sugar & General Mfg. Co. Ltd., Captainganj, District Padrauna.

11

2220

The UP State Sugar Corporation Ltd., P.O.'Rajabazar, Unit Khadda, District Padrauna.

12

2221

U.P. State Sugar Corporation Ltd., Unit. Lakshmiganj, District Padrauna.

13

3002

Triveni Engg. & Industries Ltd., Unit. Ramkola, District Padrauna.

14

2222

The U.P. State Sugar Corporation Ltd, Unit Ramkola, District Padrauna.

15

8001

Cawnpore Sugar Works Ltd., Padrauna, District Padrauna.

16

8002

Cawnpore Sugar Works Ltd., Kathkuiyan, District Deoria.

17

8401

M/s Bajaj Hindusthan Ltd., Pratapur, District Deoria

18

2223

The U.P. State Sugar Corporation Ltd., Unit Bhatni, District Deoria.

19

7801

Saraya Sugar Mills Pvt. Ltd., Sardarnagar, District Gorakhpur

20

2217

U.P. State Sugar Corporation Ltd., Pipraich, District Gorakhpur

21

2219

UP State Sugar Corporation Ltd. Siswabazar. District Maharajganj.

22

7701

Swadeshi Mining & Manufacturing Co. Ltd., Anandnagar. District Maharajganj.

23

37301

J H V. Sugar Corporation Ltd., Gadaura, Teh Nichlaul, District Maharajganj

24

8502

The Basti Sugar Mills Co. Ltd., P.O. & Distt Basti.

25

8501

Govindnagar Sugar Ltd., P.O. Walterganj, District Basti.

26

7702

Khalilabad Sugar Mills Pvt. Ltd., Khalilabad, District Basti,

27

9201

The Balrampur Chini Mills Ltd., Babhnan, District Gonda.

28

57501

Balrampur Chini Mills Ltd., Mankapur, Balrampur, District Gonda.

29

9001

Tulsipur Sugar Co. (a unit of Balrampur Chini Mills Ltd.,) Tulsipur, District Gonda.

30

48001

Indo-Gulf Industries Ltd., Maizapur, District Gonda.

31

2216

The U.P. State Sugar Corporation Ltd., Unit Jarwal Road, District Bahraich.

32

7001

Sravasthi Kisan Sahakarii Chini Mills Ltd., Nanpara, District Bahraich,

33

3702

Chilwaria Sugar & Chemicals Ltd., Chilwaria, District Bahraich.

34

2215

The U.P. State Sugar Corporation Ltd., Unit. Burhwal District Barabanki.

35

5802

M/s Rauzagaon Mills, (a Unit of Balrampur Chini Mills Ltd.,) Distt Barabanki.

36

8701

U.P. State Sugar Corporation Ltd., Unit Shahganj, District Jaunpur.

37

8801

Kamalapat Motilal Sugar Mills Pvt. Ltd., P.O. Motinagar, District Faizabad.

38

7101

Kashi Sahakarii Chini Mills Ltd., Aural, District Varanasi.

39

7201

The Kisan Sahakarii Chini Mills Ltd., Rasra, Distt Ballia

40

7301

The Kisan Sahakarii Chini Mills Ltd., Sathiaon, District Azamgarh

41

7401

The Kisan Sahakarii Chini Mills Ltd. Ghosi, District Mau

42

6902

Nandganj Sihori Sugar Co. Ltd. Daryapur, District Ral Bareilly,

43

7501

The Kisan Sahakarii Chini Mills Ltd, Sultanpur, Avadh

44

54501

Balrampur Chini Mills. Haidergarh, District Barabanki.

45

2224

UP State Sugar Corpn Ltd, Chittaunli, District Padrauna

46

41701

UP Cooperative Slugar Factones Federation Ltd., Dhuriapur, Block Urwa, The Golabazar, District Gorakhpur.

47

2218

U.P. State Sugar Corpn. Ltd., Ghugli, District Maharajganj.

48

2225

U.P. State Sugar Corpn. Ltd., Munderwa, District Basti.

49

9101

U.P. State Sugar Corpn. Ltd., Nawabganj, District Gonda.

50

2214

U.P. State Sugar Corpn. Ltd., Unit - Barabanki, District Barabanki.

51

6901

Nandganj Sihori Sugar Co. Ltd., P.O. Nandganj, District Ghazipur.

52

6301

Bajaj Hindustan Ltd., Golagokarannath, District Kheri.

53

6501

Bajaj Hindustan Ltd., Paliakalan, District Kheri.

54

57101

Parle Biscuits Pvt. Ltd., Parsendi, Tehsil Kaisarganj, District Baharaich.

55

57501

Balrampur Chini Mills Ltd., Datauli, Tehsil. Mankapur, District Gonda.

56

56501

Balrampur Chini Mills Ltd., Mighaura, Taluka Akbarpur, District Ambedkarnagar.

[57

59401

Dalima Bharat Sugar and Industries Ltd., Jawaharpur, Teh. Sitapur Sadar, District-Sitapur]

58

60501

Bajaj Hindustan Ltd, Rudhauli, District-Basti

59

60601

Bajaj Hindustan Ltd, Kundarkhi, Teh & Dist - Gorda

60

60901

Bajaj Hindustan Ltd, Itaimaida, Teh - Utraula, District-Balrampur

61

2212

UP State Sugar Corporation Ltd., Mohali, Dist - Sitapur

62

61501

M/s Oudh Sugar Mills Ltd., (New India Sugar Mills) Dhada Bujurg, Tehsil-Hata, District Kushinagar (UP).


Uttar Pradesh (West)

SI.No.

Plant Code

Name & Location of Sugar Factory

1

3601

The Modi Industries Ltd., Modinagar, District Ghaziabad.

2

3701

The Simbhaoli Sugar Mills Pvt. Ltd., Simbhaoli, District Ghaziabad.

3

2201

The U.P. State Sugar Corporation Ltd., Unit: Moihiuddinpur, District Meerut

4

2901

Daurala Sugar Works, Daurala, District Meerut.

5

2202

The U.P. State Sugar Corporation Ltd., Unit: Sakhoti-Tanda, District Meerut

6

2902

Mawana Sugars Ltd., (Unit Marana Sugar Works), Mawana, District Meerut

7

2301

The Bagpat Cooperative Sugar Mills Ltd., Bagpat, District Meerut.

8

2401

The Ramala Sahakarii Chini Mills Ltd., Ramala, District Meerut.

9

3602

SBEC Sugar Ltd., Malakpur, Tehsil - Baraut, District Baghpat.

10

3301

The Triveni Engineering Works Ltd., Sugar Unit, The Upper India Sugar Mills, Khatauli, District Muzaffamagar.

[11

3401

Dhampur Sugar Mills Ltd., Unit: DSM Sugar Mansurpur, Muzaffarnagar.]

12

2206

U.P. State Sugar Corporation Ltd., P.O. Rohana Kalan, District Muzaffarnagar.

13

3501

The Upper Doab Sugar Mills Ltd., Shamli, District Muzaffarnagar.

14

2801

The Ganga Kisan Sahakarii Chini Mills Ltd., The Jansath, District Muzaffarnagar.

15

48701

Sir Shadilal Enterprises Ltd., Unn, Teh. Kairana, District Muzaffarnagar.

16

35201

Mawana Sugars Ltd., (Unit Titawi Sugar Complex), At Titawi, District Muzaffarnagar.

17

48601

Tikaula Sugar Mills Ltd., Tikaula Teh. Jansath, District Muzaffarnagar.

18

2204

U.P. State Sugar Corporation Ltd., Panninagar, District Bulandshahr.

19

2501

Kisan Sahakarii Chini Mills Ltd., Anoopshahr, District Bulandshahr.

20

36301

Willard India Ltd., Sugar Division (Agauta Sugar & Chemicals), Agauta,

21

3001

Triveni Engg. & Industries Ltd., Deoband, District Saharanpur.

22

2205

U.P. State Sugar Corporation Ltd., UnitSaharanpur, District Saharanpur.

23

2601

Kisan Coop. Sugar Factory Ltd., Sarsawa, District Saharanpur.

24

47701

Shakumbari Sugar & Allied Industries Ltd. at Todarpur (Raghar), District Saharanpur.

25

2701

The Kisan Sahakarii Chini Mills Ltd. Nanauta, District Saharanpur.

26

50601

Daya Sugar, Nayabans, Tehsil Gagalheri, District Saharanpur.

27

2203

The U.P. State Sugar Corpn. Ltd., Maliana, District Meerut.

28

55601

Bajaj Hindustan Ltd., Kinoni, Teh. & District Meerut.

29

2207

U.P. State Sugar Corporation Ltd., Doiwala, District Dehradun, Uttranchal.

30

3101

Lakshmi Sugar Mills Co. Ltd., Iqbalpur, District Haridwar, Uttranchal

31

49201

Uttam Sugar Mills Ltd, Village Libberhadi, District Haridwar, Uttranchal.

32

3201

Rai Bahadur Narain Singh Sugar Mills Pvt. Ltd., Lhaksar, District Haridwar, uttranchal

33

56101

Bajai Hindustan Ltd., Unit Thana Bhavan, District Muzaffarnagar.

34

56201

Bajaj Hindustan Ltd., Unit Bhaisana, District Muzaffarnagar.

35

56801

Mawana Sugars Ltd., (Unit Nanglamal Sugar Complex), Nangalmal, Tehl & District Meerut.

36

57201

Triveni Engineering and Industries Ltd., Sabitgarh, P.O. Karora, Teh - Khurja, District Bulandshahr.

37

57601

Bajaj Hindustan Ltd., Unit at Gangnauli, Tehsil Deoband, District Saharanpur.

38

58601

Simbholi Sugars Ltd., Brijnathpur, Teh - Hapur, District-Gaziabad

39

59601

Uttam Sugar Mills Ltd., Khaikheri, Teh. & District - Muzaffarnagar

40

59701

Uttam Sugar Mills Ltd., Shermau, Teh. - Nakur, Dist-Saharanpur


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