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      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
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      • 6. Coin when a legal tender.
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      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
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      • 27. Repeal and savings.
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The coinage of Twenty Rupees and Five Rupees Coins to Commemorate the Occasion of 125th Birth Anniversary of Maulana Abul Kalam Azad, Rules, 2013

Published vide Notification New Delhi, the 14th October, 2013

Act2234

Ministry of Finance

(Department of Economic Affairs)

G.S.R. 686(E): - In exercise of the powers conferred by clause (d) and clause (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely:-

1. Short title and commencement. - (1) These rules may be called "The coinage of Twenty Rupees and Five Rupees Coins to Commemorate the Occasion of "125th Birth Anniversary of Maulana Abul Kalam Azad", Rules, 2013.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. (1) The Coins of the following denominations shall be coined at the Mint for issue under the authority of the Central Government to commemorate the occasion of "125th Birth Anniversary of Maulana Abul Kalam Azad" namely:-

(i) Twenty Rupees;

(ii) Five Rupees.

(2) The coins of the above denominations shall conform to the following dimensions, designs and composition, namely:-

Denomination of coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

Twenty Rupees

Circular 39 millimeters

180

Quaternary Alloy

Silver - 50 percent

Copper - 40 percent

Nickel - 5 per cent

Zinc - 5 percent

Five Rupees

Circular 23 milimeters

100

Nickel-Brass

Copper-75 percent

Zinc - 20 percent

Nickel - 5 percent

Design

1. Twenty Rupees

Obverse

The face of the coin shall bear the Lion Capital of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery flanked with the word "India" in English. It shall also bear the rupee symbol "र" and denominational value "20" in International numerals below the Lion Capital.

Reverse

The face of the coin shall bear the picture of Maulana Abul Kalam Azad in the centre, with the inscription ^^ekSykuk vcqy dyke vktkn** in Devnagri script on the left upper periphery. ^^125oha t;arh** on the left lower periphery and "Maulana Abul Kalam Azad" in English on the right upper periphery. "125 Birth Anniversary" on the right lower periphery. The year "1888-1958" shall be inscribed below the picture of Maulana Abul Kalam Azad.

2. Five Rupees

Obverse

The face of the coin shall bear the Lion Capital of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** Devnagri script and on the right periphery flanked with the word "India" in English. It shall also bear the rupee symbol "र" and denominational value "5" in International numerals below the Lion Capital.

Reverse

The face of the coin shall bear the picture of Maulana Abul Kalam Azad in the centre, with the inscription ^^ekSykuk vcqy dyke vktkn** in Devnagri script on the left upper periphery. ^^125oha t;arh** on the left lower periphery and "Maulana Abul Kalam Azad" in English on the right upper periphery. "125 Birth Anniversary" on the right lower periphery. The year "1888-1958" shall be inscribed below the picture of Maulana Abul Kalam Azad.

3. Standard weight and remedy allowed. - The standard weight of the coins of the following denominations, coined to commemorate the occasion of "125th Birth Anniversary of Maulana Abul Kalam Azad" and the remedy allowed in making of such coins shall be as specified in the following Table, namely:-

Table

Denomination of coin

Standard weight

Remedy allowed



In composition

In standard weight

1

2

3

4

Twenty Rupees

30 grams

1/500th plus or minus for silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus that is to say, the weight could vary from 29.7 grams to 30.3 grams.

Five Rupees

6 grams

1/100th plus or minus for Coper and Zinc, that is to say, Coper could vary from 74 percent to 76 percent and Zinc from 19 percent to 21 percent and 1/200th plus or minus for Nickel that is to say, Nickel could vary from 4.5 percent to 5.5 percent.

1/40th plus or minus that is to say, the weight could vary from 5.85 grams to 6.15 grams.

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