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      • 1. Short title and commencement.
      • 2. Restrictions on transport of certain sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Control of sale price.
      • 4. Fixation of sale price.
      • 4A. Fixation of retention price of aluminium.
      • 4B. Fair pricing of aluminium.
      • 4BB. Utilisation of the amount collected for research and development.
      • 4BC. Utilisation of amount collected for modernisation and development.
      • 4C. Power to issue directions to supply a part of aluminium.
      • 5. Power to regulate sale of aluminium.
      • 5A. Power to regulate production, supply and distribution of aluminium.
      • 5B.
      • 6. Price list to be displayed at the place of business.
      • 7. Producer, manufacturer or dealer not to withhold sale.
      • 8. Power to give directions and call for information.
      • 9. Powers of examination, entry, search and seizures.
      • 10. Compliance of orders.
      • 11. Power to debar any person from receiving aluminium.
      • 12. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Control of production.
      • 3A. Control on stocks.
      • 3B.
      • 4. Fixation of prices, specification of packing and marking.
      • 5. Cash memorandum to be given for sales.
      • 6. Power to require sale, etc.
      • 7. Refusal to sell.
      • 8. Accounts and returns.
      • 9. Provisions to apply to art silk cloth.
      • 9A.
      • 10. Power to entry, search, etc.
      • 11. Appeal.
      • 12. Delegation of powers.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on marketing and use of aviation turbine fuel.
      • 4. Application for Issue of authorisation by the Central Government to market Aviation Turbine Fuel.
      • 5. Application fee.
      • 6. Authorisation to market Aviation Turbine Fuel.
      • 7. Validity of authorisation to market Aviation Turbine Fuel and application for renewal.
      • 8. Power of search and seizure.
      • 9. Sampling of Aviation Turbine Fuel.
      • 10. Power of Central Government to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition to manufacture, sale and store of cement which is not of the prescribed standard.
      • 4. Certification of Manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information.
      • 7. Testing of Samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufacturer and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty for contravention.
      • 13. Appeal.
      • 1. Short title, extent and commencement.
      • 2. Prohibition regarding production of certain varieties of cement.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on acquisition or sale of cinema carbons.
      • 4. Power to fix prices.
      • 5. Power of entry and inspection.
      • 1.
      • 2. Definition.
      • 3.
      • 4.
      • 5.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Establishment of the Advisory Board.
      • 4. Appointment of Licensing Officer and Inspector.
      • 5. Licences for retting.
      • 6. Licence for the manufacture of fibre.
      • 7. Sale of raw and retted husks.
      • 8. Movement permit.
      • 9. Cancellation of licence or permission.
      • 10. Power to fix prices.
      • 11. Power to issue directions.
      • 12. Project area.
      • 13. Maintenance of records.
      • 14. Owner, etc. to give notice of retting operations.
      • 15. Appeal.
      • 16. Powers of entry and inspection.
      • 17. Penalty.
      • 18. Power of Central Government to issue directions.
      • 19. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition of construction of new cold storage or expansion of existing cold storage without prior permission.
      • 3A. Application for permission to construct or expand a cold storage.
      • 4. Factors to be considered in granting or refusing permission for construction of proposed cold storage.
      • 4A. Grant of permission.
      • 5. Prohibition of operation of a cold storage or expanded cold storage without license.
      • 5A. Application for licence to operate a cold storage or expanded cold storage.
      • 6. Factors to be considered in granting or refusing a licence for operation of the proposed cold storage.
      • 6A. Grant of licence.
      • 7. Licence fee shall be as follows.
      • 8. Relaxation of conditions of licence.
      • 9. Cancellation of licence.
      • 10. Licensee not entitled to compensation or refund of licence fee.
      • 11. Period of validity of licence.
      • 12. Renewal of licence.
      • 13. Issue of duplicate licence.
      • 14. Regulation and transfer of licence.
      • 15. Contract of agreement with hirer.
      • 16. Overloading.
      • 17. Provisions regarding storage of food-stuffs.
      • 18. Cold storage receipts.
      • 19. Power to requisition the storage.
      • 20. Fixation of charges for storage.
      • 21. Inspection facilities, etc.
      • 22. Maintenance of records and submission of returns.
      • 23. Power to call for information, etc.
      • 24. Appeal.
      • 25. Delegation.
      • 26. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Categorisation of coal.
      • 4. Procedure for categorisation of coal.
      • 5. Submission of returns and information to Coal Controller.
      • 6. Directions to regulate the disposal of coal stocks.
      • 7. Power of the Coal Controller for quality surveillance.
      • 8. Power to prohibit or limit the mining or production of coal.
      • 9. Requirement of prior permission to open a coal mine, seam or section of a seam.
      • 10. Notice of suspension or closure.
      • 11. Power to restrict sub-division of a coal mine.
      • 12. Power to inspect collieries.
      • 13. Delegation of powers to Coal Controller.
      • 14. Power to exempt.
      • 1. Short title, extent and commencement.
      • 2. Repeal and saving.
      • 3. Definitions.
      • 4. Control on stocks.
      • 5. Packing.
      • 6. Power to call for information and power to inspect, search and seize.
      • 7. Delegation of powers.
      • 8. Appeal.
      • 1. Short title and extents.
      • 2. Definitions.
      • 3. Powers of Controller.
      • 4. Functions of Controller.
      • 5. Power to fix Maximum Sale Price.
      • 6. Power to review.
      • 7. Penalty.
      • 1.
      • 1A.
      • 2.
      • 3.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 1.
      • 2.
      • 2A.
      • 3.
      • 4. to 11.
      • 12.
      • 12A.
      • 12B.
      • 12C.
      • 12D.
      • 12E.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 20A.
      • 20B.
      • 20C.
      • 20D.
      • 21.
      • 21A.
      • 21B.
      • 21C.
      • 22.
      • 23.
      • 23A.
      • 24.
      • 25.
      • 26.
      • 27.
      • 28.
      • 29.
      • 30.
      • 30A.
      • 31.
      • 31A.
      • 32.
      • 33.
      • 34.
      • 35.
      • 36. Appeal.
      • 37.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Directions to manufacturers of active pharmaceutical ingredients or bulk drugs or formulations.
      • 4. Calculation of ceiling price of a scheduled formulation.
      • 5. Calculation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 6. Ceiling price of a scheduled formulation in case of no reduction in price due to absence of competition.
      • 7. Margin to retailer.
      • 8. Maximum retail price.
      • 9. Reference data and source of market based data.
      • 10. Pricing of the formulations covered under Drugs (Prices Control) Order, 1995.
      • 11. Ceiling price or retail price of a pack.
      • 12. Price of formulations (branded or generic version) listed in the National List of Essential Medicines, launched by a manufacturer.
      • 13. Price of scheduled formulations for the existing manufacturers.
      • 14. Fixation of ceiling price of scheduled formulations.
      • 15. Fixation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 16. Revision of ceiling price of scheduled formulations.
      • 17. Amendment of the list of scheduled formulation.
      • 18. Revision of ceiling price on the basis of moving annual turnover (MAT).
      • 19. Fixation of ceiling price of a drug under certain circumstances.
      • 20. Monitoring the prices of nonscheduled formulations.
      • 21. Monitoring the availability of scheduled formulations.
      • 22. Recovery of dues accrued under the Drugs (Prices Control) Order, 1979 and to deposit the same into the Drugs Prices Equalisation Account.
      • 23. Recovery of overcharged amount under Drugs Prices Control Orders 1987 and 1995.
      • 24. Carrying into effect the price fixed or revised by the Government, its display and proof thereof.
      • 25. Display of prices of nonscheduled formulations and price list thereof.
      • 26. Control of sale prices of formulations.
      • 27. Sale of split quantities of formulations.
      • 28. Manufacturer, distributor or dealer not to refuse sale of drug.
      • 29. Maintenance of records and production thereof for inspection.
      • 30. Power of entry, search and seizure.
      • 31. Power to review.
      • 32. Nonapplication of the provisions of this order in certain cases.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for transistor radio receiver.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition as to sale, etc.
      • 4. Registration.
      • 5. Requirements to be complied with by the registered packer.
      • 6. Period of validity of certificate of registration.
      • 7. Renewal of certificate of registration.
      • 8. Appointment of Inspecting Officers.
      • 9. Power to carry out inspection, entry and sampling.
      • 10. Laboratory for analysis.
      • 11. Power to prescribe monthly returns.
      • 12. Suspension of Certificate of registration.
      • 13. Appeal.
      • 14. Power to review.
      • 15. Power to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of electrical appliances.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical appliances specified, in column (2) of the Schedule.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of power.
      • 9. Power to issue direction to manufacturers and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical wires, cables, appliances and accessories.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Power to issue directions to manufacturers and dealers.
      • 9. Compliance of direction.
      • 10. Obligation to furnish information.
      • 11. Penalty.
      • 12. Appeal.
      • 1. Short title and extent.
      • 2. Definitions.
      • 2A. Essential commodities declaration, etc.
      • 3. Powers to control production, supply, distribution, etc., of essential commodities.
      • 4. Imposition of duties on State Governments, etc .
      • 5. Delegation of powers.
      • 6. Effect of orders inconsistent with other enactments.
      • 6A. Confiscation of essential commodity.
      • 6B. Issue of show cause notice before confiscation of essential commodity.
      • 6C. Appeal.
      • 6D. Award of confiscation not to interfere with other punishments.
      • 6E. Bar of jurisdiction in certain cases.
      • 7. Penalties.
      • 7A. Power of Central Government to recover certain amounts as arrears of land revenue.
      • 8. Attempts and abetment.
      • 9. False statement.
      • 10. Offences by companies.
      • 10A. Offences to be cognizable.
      • 10B. Power of Court to publish name, place of business, etc., of companies convicted under the Act.
      • 10C. Presumption of culpable mental state.
      • 11. Cognizance of offences.
      • 12. Special provision regarding fine.
      • 12A. Power to try summarily.
      • 12B. Grant of injunction, etc., by Civil Courts.
      • 13. Presumption as to orders.
      • 14. Burden of proof in certain cases.
      • 15. Protection of action taken under Act.
      • 16. Repeals and savings.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Fixation of prices of fertilizers.
      • 4. Display of stock position and price list of fertilizers.
      • 5. Issue of cash/credit memorandum.
      • 6. Allocation of fertilizers to various States.
      • 7. Registration of Industrial dealers and authorisation of other dealers.
      • 8. Application for intimation or registration.
      • 9. Grant or refusal of certificate of registration.
      • 10. Period of validity of certificate of registration.
      • 11. Renewal of certificate of registration.
      • 12. Restriction on preparation of mixtures of fertilizers.
      • 13. Standards of mixtures of Fertilizers.
      • 14. Application for certificate of manufacture of mixtures of fertilizers.
      • 15. Grant or refusal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 16. Conditions for grant of certificate of manufacture in respect of special mixture of fertilizers and period of validity of such certificate.
      • 17. Period of validity of certificate of manufacture for preparation of mixtures of fertilizers.
      • 18. Renewal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 19. Restriction on manufacture, sale and distribution of fertilizers.
      • 19A.
      • 20. Specifications in respect of imported fertilizers.
      • 20A. Specification in respect of provisional fertilizer.
      • 20B. Specification in respect of Customised Fertiliser.
      • 20C. Specifications in respect of biostimulants.
      • 21. Manufacturers/pool handling agencies to comply with certain requirements in regard to packing and making, etc.
      • 21A. Manufacturers to comply with certain requirements for laboratory facilities.
      • 22. Bulk sale of fertilizers.
      • 23. Disposal of nonstandard fertilizers.
      • 23A. Reprocessing of fertiliser damaged during storage.
      • 23B. Disposal of Damaged and Expired stock of Biofertilisers/Organic fertilizers.
      • 24. Manufacturers/pool handling agencies to appoint officers responsible with compliance of the order.
      • 25. Restriction on sale/use of fertilizers.
      • 26. Appointment of registering authority.
      • 26A. Notified Authority.
      • 27. Appointment of inspectors.
      • 27A. Qualifications for appointment of fertilizer inspectors.
      • 27B. Qualifications for appointment of fertiliser Inspectors for Biofertiliser and Organic Fertiliser.
      • 28. Powers of Inspectors.
      • 29. Laboratory for analysis.
      • 29A. Qualifications for appointment of fertilizer analyst in the fertilizer quality control laboratories.
      • 29AA. Regular training of Fertiliser Analysts.
      • 29AB.
      • 29B. Laboratories for referee analysis.
      • 29C. Laboratories for referee analysis of Biofertiliser.
      • 29D. Laboratories for referee analysis of Organic fertiliser.
      • 30. Time limit for analysis and communication of result.
      • 31. Suspension/Cancellation of registration certificate.
      • 32. Appeal.
      • 32A. Appeal at the State Government level.
      • 33. Grant of duplicate copies of authorization letter or Certificate of manufacture certificate of registrations, etc.
      • 34. Amendment of authorisation letter, certificate of manufacture and certificate of Registration.
      • 35. Maintenance of records and submission of returns, etc.
      • 36. Fees.
      • 37. Service of orders and directions.
      • 38. Advisory Committee.
      • 38A. Central Biostimulant Committee.
      • 39. Repeal and saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition of export of fertilisers.
      • 4. Powers of entry, search, seizure, etc.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale etc. of general service electric lamps specified in paragraph 2 (f).
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufactures and dealers.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 14. Repeal and Saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on use of High Speed Diesel Oil.
      • 4. Powers of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Manufacturer and dealer to display stock and price list of insecticides.
      • 4. Manufacturers and dealers to give memorandum to purchasers.
      • 5. Manufacturers to comply with certain requirements in regard to packing, etc.
      • 6. Maintenance of records and submission of returns, etc.
      • 7. Service of orders and direction.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on use of kerosene supplied under public distribution system.
      • 4. Procurement, storage and sale of kerosene under the public distribution system.
      • 5. Display of stock and price by dealers appointed under distribution system.
      • 6. Maintenance of Registers, Accounts Books and submission of returns by a dealer under the public distribution system.
      • 7. Maintenance of records and furnishing of information by parallel marketer.
      • 7A. Assessment and Certification/Rating of parallel marketers.
      • 8. Kerosene under public distribution system to be made distinguishable.
      • 9. Power of entry, search and seizure.
      • 10. Overriding effect of the Order.
      • 11. Power to exempt.
      • 12. Repeal and Saving.
      • 1. Short title extent and commencement.
      • 2. Powers to issue directions to supply levy sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Fixation of maximum selling price of Light Diesel Oil.
      • 4. Light Diesel Oil stock to be displayed.
      • 5. Prohibition against withholding Light Diesel Oil form Sale.
      • 6. Inspection and maintenance of books of account, documents and records.
      • 7. Power of entry, search and seizure.
      • 8. Provisions of the Order to prevail over previous Order of State Government.
      • 1. Short title and Commencement.
      • 2. Definitions
      • 3. Restriction on unauthorised possession, supply and consumption of liquefied petroleum gas
      • 4. Restriction on storage and transport of liquefied petroleum gas
      • 5. Restriction on sale or distribution of liquefied petroleum gas below or in excess of the standard weight.
      • 6. Prohibition on carrying unauthorised business of selling LPG
      • 7. Possession , supply or sale of liquefied petroleum gas equipments.
      • 8. Display of stock and price of liquefied petroleum gas.
      • 9. Procurement storage and sale of liquefied petroleum gas by a distributor.
      • 10. Maintenance of register, account books by a distributor
      • 11. Assessment and Certificate Rating of parallel marketeers.
      • 12. Maintenance of records and furnishing of information by parallel marketeer
      • 13. Power of entry , search and seizure
      • 14. Overriding effect of the Order.
      • 15. Power to exempt.
      • 16. Repeal and savings
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on possession, supply and consumption of liquefied petroleum gas.
      • 4. Restriction on storage and transport of liquefied petroleum gas.
      • 5. Restriction on sale or distribution of liquefied petroleum gas below the standard weight.
      • 6. Possession, supply or sale of liquefied petroleum gas equipments.
      • 7. Display of stock and price of liquefied petroleum gas under public distribution system.
      • 8. Procurement, storage and sale of liquefied petroleum gas by the distributor under the public distribution system.
      • 9. Maintenance of register, account books and submission of returns by a distributor appointed under public distribution system.
      • 10. Maintenance of records and furnishing of information by parallel marketeer.
      • 10A. Assessment and Certification/Rating of parallel marketers.
      • 11. Power of entry, search and seizure.
      • 12. Overriding effect of the Order.
      • 13. Power to exempt.
      • 14. Repeal and Saving.
      • 1. Short title and commencement
      • 2. Definitions
      • 3. Restriction on unauthorized acquisition or sale of auto LPG
      • 4. Display of stock and price of auto LPG
      • 5. Procurement, storage and sale of auto LPG by the auto LPG dispensing station dealer
      • 6. Assessment and certification rating of parallel marketeers
      • 7. Maintenance of registers, account books and submission of return by the dealer
      • 8. Maintenance of records and furnishing of information by parallel marketeers
      • 9. Power of entry, search and seizure
      • 10. Overriding effect of the Order
      • 11. Power to exempt
      • 12. Repeal and savings
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Milk and Milk Product Advisory Board.
      • 4. Functions of the Board.
      • 5. Registration.
      • 6. Registration and its renewal.
      • 7. Modification, addition or alteration in equipment or premises.
      • 8. Fee for registration and renewal.
      • 9. Transfer of registration.
      • 10. Production or handling of milk or milk product.
      • 11. Collection of milk.
      • 12. Appointment and functions of Collector.
      • 13. Appointment and functions of registering authority.
      • 14. Quarterly returns and additional information.
      • 15. Power to enter, inspect and seize.
      • 16. Suspension or cancellation of registration.
      • 17. Maintenance of records.
      • 18. Appeal to Controller.
      • 19. Powers of Central Government to issue directions.
      • 20. Temporary registration on production of milk product.
      • 21. Levy on skimmed milk powder and milk fat.
      • 22. Appeal to the Central Government.
      • 23. Procedure for drawing samples, conducting analysis, and issue of prohibition order.
      • 24. Publication of list of holders of registration certificates.
      • 25. Sanitary requirements for milk and milk products.
      • 26. Certification, packing, marking and labelling.
      • 27. Compliance with directions and orders.
      • 28. Prosecution.
      • 29. Previous sanction for prosecution.
      • 30. Penalty.
      • 31. Transitional and other provisions.
      • 32. Repeal and savings.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 3A. Special provision for doortodoor delivery of high speed diesel.
      • 4. Restriction on marketing of motor spirit and high speed diesel.
      • 5. Grant of authorization to market motor spirit and high speed diesel.
      • 6. Supply of motor spirit and highspeed diesel blended with ethanol and biodiesel.
      • 6A.
      • 6B. Limited purpose of direct sale of bioethanol (E100) for use as standalone fuel or blending with motor spirit, for compatible automobiles.
      • 7. Power of search and seizure.
      • 8. Sampling of Product and Testing.
      • 9. Power of Central Government to issue directions.
      • 10. Overriding effect.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 4.
      • 5.
      • 6.
      • 7. Power of search and seizure.
      • 8. Sampling of Product.
      • 9. Power of Central Government to issue Directions.
      • 10. Provision of the Order to prevail over previous orders of State Government etc.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on sale and use of Naphtha.
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government, etc.
      • 1.
      • 2. Definitions.
      • 3.
      • 4.
      • 5. Power of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Maintenance of production of petroleum products.
      • 4. Maintenance of stocks of petroleum products.
      • 5. Regulation of supply and distribution of petroleum products.
      • 6. Regulation of retail supply of petroleum products.
      • 7. Take over of retail outlets and other business premises of dealers.
      • 8. Collection of information.
      • 9. Power of entry, search and seizure.
      • 10. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Application.
      • 4. Determination of petroleum and petroleum products pipeline transportation tariff.
      • 5. Procedure for determination of petroleum and petroleum products pipeline transportation tariff.
      • 6. Miscellaneous.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3.
      • 4.
      • 1. Short title extent and commencement.
      • 2. Definitions.
      • 3. Identification of families living below the poverty line.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Distribution.
      • 7. Licensing.
      • 8. Monitoring.
      • 9. Penalty.
      • 10. Power of search and seizure.
      • 11. Appeal.
      • 12. Protection of action taken under Order.
      • 13. Power of Central Government to give directions.
      • 14. Provisions of the Order to prevail over previous Orders of State Governments.
      • 1. Short Title, Extent and Commencement.
      • 2. Definitions.
      • 3.
      • 4.
      • 5.
      • 6.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Removal of licensing requirements, stock limits and movement restrictions on certain foodstuffs.
      • 4. Effect of this order in certain cases.
      • 1. Short title, extent and commencement
      • 2. Definitions
      • 3. Restriction on sale and use of Solvents, Raffinates and Slops and other products
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central and the State Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government
      • 1. Short title and commencement.
      • 2. Delegation of powers of inspection, entry, search and sampling.
      • 3. Authorization of laboratories for analysis of samples drawn.
      • 4. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restrictions on export of rice from specified area.
      • 3A. Restriction on transport of rice to, from or within the border area.
      • 4. Exemptions.
      • 5. Powers of entry, search, seizure, etc.
      • 5A. Establishment of check-post or barrier and inspection of rice while in transit.
      • 6. Effect of Order.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Information to be furnished by producer.
      • 4. Acquisition.
      • 5. Certain factors to be taken into consideration while issuing permits.
      • 6. Obligation of producers to sell.
      • 7. Restriction on use of staple fibre acquired.
      • 8. Maintenance of accounts.
      • 9.
      • 10.
      • 1. Short title and commencement.
      • 2. Price of Sugar produced in 1992-93 season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2003-2004 Season.
      • 4.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2008-2009 Season.
      • 4.
      • 1. Short title and commencement.
      • 2.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2009-2010 Season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2010-2011 Season.
      • 4.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Retention of stocks of sugar.
      • 4. Controlled price.
      • 5. Powers of entry, examination, search, seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Power to regulate production of sugar.
      • 4. Power to restrict sale, etc. of sugar by producers.
      • 5. Power to issue directions to producers and dealers.
      • 5A. Sugar attached by Government officers etc. not to be sold without direction.
      • 6. Power to regulate movement of sugar.
      • 7. Power to regulate quality of sugar.
      • 8.
      • 9. Utilisation of sugar taken delivery of in pursuance of an Order under section 3(2)(f) of Act.
      • 10. Power to call for Information, etc.
      • 11. Power of inspection, entry, search, sampling, seizure, etc.
      • 12. Procedure for drawing samples.
      • 13. Certificate regarding samples drawn etc.
      • 14. Compliance of orders.
      • 15. Delegation of powers.
      • 16.
      • 17. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Definition.
      • 3. Minimum price of sugarcane payable by producer of sugar.
      • 3A. Rebate that can be deducted from the price paid for sugarcane.
      • 4. Minimum price of sugarcane payable by producers of khandsari sugar.
      • 4A. Rebate that can be deducted from the price paid for sugarcane by producers of khandsari sugar.
      • 5. Additional price for sugarcane purchased.
      • 5A. Additional price for sugarcane purchased on or after 1st October, 1974.
      • 6. Power to regulate distribution and movement of sugarcane.
      • 6A. Restriction on setting of two sugar factories with in the radius of 15 kms.
      • 6B. Requirements for filing the Industrial Entrepreneur Memorandum.
      • 6C. Timelimit to implement Industrial Entrepreneur Memorandum.
      • 6D. Consequences of nonimplementation of the provision laid down in clauses 6B and 6C.
      • 6E. Application of clauses 6B, 6C and 6D to the person who's Industrial Entrepreneur Memorandum has already been acknowledged.
      • 7. Power to licence power crushers, khandsari units and crusher and to regulate the purchase of sugarcane.
      • 8. Power to issue directions to producers of khandsari sugar, power crushers, khandsari units, crushers and cooperative societies.
      • 9. Power to call for information, etc.
      • 9A. Power of entry, search and seizure.
      • 10.
      • 11. Delegation of powers.
      • 12. Repeal and savings.
      • 1. Short title, and commencement.
      • 2. Definitions.
      • 3. Identification of eligible households.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Delivery of foodgrains.
      • 7. Lifting of foodgrains by States.
      • 8. Distribution of foodgrains by States.
      • 9. Licensing and regulation of fair price shops.
      • 10. Operation of fair price shops.
      • 11. Monitoring.
      • 12. Transparency and accountability.
      • 13. Penalty.
      • 14. Power of search and seizure.
      • 15. Appeal.
      • 16. Protection of action taken under order.
      • 17. Power of Central Government to give directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Registration of dealers.
      • 4. Returns.
      • 5. State Orders to apply.
      • 6. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Repeal and savings.
      • 3. Definitions.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 11. Maximum price for sale of cloth, yarn or other textile products.
      • 12.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 21.
      • 22.
      • 23.
      • 24.
      • 25.
      • 26.
      • 27.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 2A. Prohibition as to sale, etc.
      • 3. Registration.
      • 4. Cancellation of registration.
      • 5. Appeal.
      • 6. Power to regulate production of vegetable oil products.
      • 7. Power to prescribe monthly returns.
      • 8. Power to carry out inspection, entry and sampling.
      • 9. Delegation of powers.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Registration.
      • 4.
      • 5. Cancellation of Registration.
      • 6. Appeal.
      • 7.
      • 8.
      • 9.
      • 10. Power to call for information and entry and carry out inspection in that regard.
      • 11.
      • 12.
      • 1. Short title, extent, commencement and application.
      • 2. Definitions.
      • 3. Return relating to purchase of wheat by a Company or Firm or Individual.

The Sugar (Price Determination for 2010-2011 Production) Order, 2011

Published vide Notification New Delhi, the 18th January, 2011

Act2282

Ministry of Consumer Affairs, Food and Public Distribution

(Department of Food and Public Distribution)

Order

G.S.R. 35(E)/Ess. Com./Sugar. - In exercise of the powers conferred by sub-section (3C) of Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following order, namely :-

1. Short title and commencement. - (a) This order may be called the Sugar (Price Determination for 2010-2011 Production) Order, 2011.

(b) It shall come into force on the date of its publication in the official Gazette.

2. Definition. - In the Order, unless the context otherwise requires :-

(a) "Indian Sugar Standards Grade (ISS GRADES)" means the grades represented by the standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the Standards M.-29, S.-29, L.-30, M.-30, S.-30, L.-31, M.-31, S.-31 and SS.-31 as specified by the Central Government.

(b) "Schedule" means a schedule annexed to this Order.

3. Price of Sugar produced in 2010-2011 Season. - The prices as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the corresponding entry in column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A', Twill new gunny bags and produced in 2010-2011 sugar season by all vacuum pan sugar factories specified in Schedule III which are required to be supplied to any person, Organization or State Government under sub-clause (1) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's carts, lorries or other means of transport at the factory gate or factory godowns:

Provided that where a sugar factory is situated at a distance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godowns outside the factory not connected, the producer may charge additional thirteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the railway in case of dispatches by rail or between the sugar factory and such godowns in case of delivery ex-godowns.

Explanation - In this Order:-

(a) the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty or additional excise duty in lieu of sale tax or the special excise duty as the case may be which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order;

(b) the prices specified in column 3 of Schedule I include transport from factory godown and loading, at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals;

(c) the prices specified in column 3 of Schedule II includes transport from godowns and loading of sugar, at buyer's option, into carts, lorries or other means or transport at the factory gate/factory godowns and includes all other incidentals.

4. The prices determined under this Order shall apply to the sugar produced in the sugar season 2010-2011 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2010. These are provisional prices. Recoveries on account of excess payment made, if any, or additional payments if due, will be made on finalization of prices.

Schedule I

Prices for delivery into railway wagons for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III upto a distance of 5 kilometres from the factory.

(Rupees per quintal)

Sl.No.

Zone

All India Sugar Standards (ALSS) Grades of Sugar

(1)

(2)

(3)

1.

ANDHRA PRADESH

1915.58

2.

ASSAM, ORISSA, WEST BENGAL AND NAGALAND

1783.55

3.

BIHAR (NORTH)

2053.58

4.

GUJARAT(SOUTH)

1745.67

5.

GUJARAT(SAURASHTRA)

1962.56

6.

HARYANA

1749.55

7.

NORTH-WEST KARNATAKA

1881.42

8.

REST OF KARNATAKA

1794.52

9.

KERALA, GOA AND COASTAL KARNATAKA

2049.29

10.

MADHYA PRADESH

1908.07

11.

MAHARASHTRA(SOUTH)

1835.94

12.

MAHARASHTRA (NORTH)

1853.19

13.

MAHARASHTRA (CENTRAL)

1813.41

14.

PUNJAB

1797.36

15.

RAJASTHAN

2011.37

16.

TAMILNADU AND PONDICHERRY

1880.11

17.

UTTAR PRADESH (CENTRAL)

1902.45

18.

UTTAR PRADESH (EAST)

1918.75

19.

UTTAR PRADESH (WEST)

1834.17


Note: Where the Railway Station is beyond 5 kilometres from the factory, an additional amount of Rs. 0.13 per kilometre per quintal of sugar shall be paid.

Schedule II

Prices for delivery into Buyer's carts, lorries or other means of transport at the factory gate/factory godown for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III.

(Rupees per quintal)

SI.No.

Zone

All India Sugar Standards (AISS) Grades of sugar

(1)

(2)

(3)

1.

ANDHRA PRADESH

1914.01

2.

ASSAM, ORISSA, WEST BENGAL AND NAGALAND

1781.98

3.

BIHAR (NORTH)

2052.01

4.

GUJARAT (SOUTH)

1744.10

5.

GUJARAT (SAURASHTRA)

1960.99

6.

HARYANA

1747.98

7.

NORTH-WEST KARNATAKA

1879.85

8.

REST OF KARNATAKA

1792.95

9.

KERALA, GOA AND COASTAL KARNATAKA

2047.72

10.

MADHYA PRADESH

1906.50

11.

MAHARASHTRA(SOUTH)

1834.37

12.

MAHARASHTRA (NORTH)

1851.62

13.

MAHARASHTRA (CENTRAL)

1811.84

14.

PUNJAB

1795.79

15.

RAJASTHAN

2009.80

16.

TAMILNADU AND PONDICHERRY

1878.54

17.

UTTAR PRADESH (CENTRAL)

1900.88

18.

UTTAR PRADESH (EAST)

1917.18

19.

UTTAR PRADESH (WEST)

1832.60


Schedule III

Sl.No.

Name and Location of Sugar Factory

(1)

(2)

Andhra Pradesh

1. The Kirlampudi Sugar Mills Ltd., P.O. Pithapuram Distt. East Godavari

2. Shri Sarvaraya Sugar Ltd., P.O. Chelluru, Tal. Ramchandrapuram, Distt. East Godavari.

3. Nava Bharat Ferro Alloys Ltd., Samalkot, Distt. East Godavari.

4. Andhra Sugars Ltd., Tanuku, Distt. East Godavari.

5. The Palakol Cooperative Sugars Ltd., Poolarelli, Palakol, Distt. West Godavari.

6. VVS Sugars (The Jeypore Sugar Co. Ltd.,) P.O. Chagallu, Distt. West Godavari.

7. West Godavari Coop. Sugars Ltd., Bhimadole, Taluka Eluru, Distt. West Godavari.

8. The Andhra Sugars Ltd., Taduvai, Distt. West Godavari.

9. The Chodavaram Coop. Sugars Ltd., Govada, Distt. Vishakhapatnam.

10. Anakapalle cooperative Agricultural & Industrial Society Ltd., Anakapalle Distt. Visakhapatnam.

11. Etikoppaka Coop. Agriculture. & Indl. Society Ltd. Etikoppaka, Distt. Visakhapatriam.

12. The Thandava Coop. Sugars Ltd., Payakarapopeta, Distt. Visakhapatnam .

13. Shri Vijayarama Gajapati Cooperative Sugars Ltd., Kumaram, Tal. Srungavvarapukota, Bhimasinghi, Distt. Visakhapatnam.

14. Amadavalasa Coop. Agricultural & Industrial Society Ltd., Amadalvalasa, Distt. Srikakulam.

15. Varalakshmi Sugars Ltd., Sankil in Rigidi, Amadalavalasa Mandai, Distt. Srikakulam.

16. The KCP Sugar & Industries Corporation Ltd., Vuyyuru, Distt. Krishna.

17. The KCP Sugar & Industries Corporation Ltd., Lakshmipuram, Distt. Krishna.

18. Delta Sugars Ltd., Hanuman Junction, Dist. Krishna

19. Nizam Deccan Sugars Ltd., Shakarnagar, Dist. Nizamabad.

20. The Nizamabad Cooperative Sugar Factory Ltd., Nizamabad, Distt. Nizamabad.

21. Gayatri Sugars Ltd. Adloor Yellareddy, Sadashivnagar Mandai, Distt. Nizamabad.

22. The Chittoor Cooperative Sugar Ltd., Chittoor, P.O. Tsavatepalli, Distt.Chittoor

23. Shri Venketashwara Cooperative Sugar Factory Ltd., Gazulamandayam (Tirupati), Renigunta, Distt. Chittoor.

24. Shree Vaani Sugars & Industries Ltd., Kummaranatham, Distt. Chittoor.

25. Prudential Mouli Sugars Ltd. at Nindra Village, Teh. Nindra Mandai, Distt. Chittoor.

26. Sudalagunta Sugars Ltd., Butchinaidu Kandriga, Distt. Chittor.

27. M/s Trident Sugars Ltd., Madhunagar, Zaheerabad, Distt. Medak.

28. Nizam Deccan Sugars Ltd., Taluka & Distt. Medak.

29. Ganapati Sugar Industries Ltd., Kulubgur, Sangareddy Mandal, Distt. Medak.

30. The Nizam Sugar Factory Ltd., Miryalguda, Distt. Nalgonda.

31. The Cuddapah Cooperative Sugar Ltd., Tal. Daulatapuram, Distt. Cuddapah.

32. The Kovur Cooperative Sugar Factory Ltd., Kovur, Distt. Nellore.

33. Gayatri Sugar Complex Ltd., Prabhagiri Patnam, Podalakur Mandai, Distt. Nellore.

34. Empee Sugars & Chemicals Ltd., Ayyappareddy Palam, Naidupet Mandalam, Distt. Nellore.

35. Nizam Deccan Sugars Ltd., P.O. Metpalli, Distt. Karimnagar.

36. Nandyal Coop. Sugar Ltd., P.O. Ponnapuram, Nandyal, Distt. Kurnool.

37. Krebs Biochemicals & (I) Ltd. District Guntur.

38. The Nagarjuna Cooperative Sugars Ltd., Guruzala, Distt. Guntur.

39. Madhucon Sugars Ltd., Rajeshwarapuram, Distt. Khammam.

40. Kakatiya Cement Sugars & (I) Ltd., Peruvuncha, Teh. Kallur Mandai, Distt. Khammam.

41. NCS Sugars Ltd., P.B. No.1, Khairatabad, Hyderabad (location at Lakshayyapeta, Distt. Vizianagaram).

42. Sagar Sugars & Allied Products Ltd., Nelavoy Village, Sri Rangaranapuram Mandal, District Chittoor.

43. M/s G.S.R. Sugar (Pvt.) Ltd., Maggi, Nizamnagar, Kandal, District Nizamabad.

Assam

1. The Assam Cooperative Sugar Mills Ltd., P.O. Baruabamungaon, Distt. Sibsagar.

2. Cachar Sugar Mills Ltd., P.O. Ratabari, Chargola, Distt. Karimganj.

3. Nowgong Cooperative Sugar Mills Ltd., Kampur, Distt. Nowgong.

Orissa

1. Jeypore Sugar Co. Ltd., Rayagada, Distt. Koraput.

2. The Aska Cooperative Sugar Industries Ltd., Aska, Distt. Ganjam.

3. The Baragarh Cooperative Sugar Mills Ltd., (Under the Management of Ponni Sugars & Chemicals Ltd.,) P.O. Tora, Baragarh, Distt. Sambalpur.

4. Nayagarh Sugar Complex Ltd., Teh. Nayagarh, Distt. Puri.

5. Badamba Cooperative Sugar Industries Ltd., (Under the Management of Sakti Sugars Ltd.), Teh. Banki, Distt. Cuttack.

6. Western India Sugar & Chemicals Industries Ltd., Dharamgarh, Teh. Dharamgarh, Distt. Kalahandi.

7. Bijayananda Co-op. Sugar Mills Ltd., P.O. Sagarpalli, Deogaou, Distt. Bolangir.

8. Sakthi Sugars Ltd., Haripur, Village Dhankanal Sadar, Distt. Dhankanal.

West Bengal

1. Khaitan Agro. Industries Ltd., Plassey, Distt. Nadia.

2. West Bengal Sugar Industries Development Corpn. Ltd., Ahmedpur, Distt. Birbhum.

Bihar (North)

1. Bihar State Sugar Corporation Ltd., Lohat, Distt. Madhubani.

2. Bihar State Sugar Corporation Ltd., Sakari, Distt. Madhubani.

3. The Bihar State Sugar Corporation Ltd., Unit Ryam, Distt. Darbhanga.

4. New India Sugar Mills Ltd., Hassanpur Road, P.O. Hassanpur Sugar Mills, Distt. Samastipur.

5. Bihar State Sugar Corporation Ltd., Samastipur Unit, Distt. Samastipur.

6. Bihar State Sugar Corporation Ltd., Motipur, Distt. Muzaffarpur.

7. Righa Sugar Company Ltd., Righa, Distt. Sitamarhi.

8. Bihar State Sugar Corporation Ltd., Unit. Garaul, Distt. Vaishali.

9. Motihari Chini Udyog Ltd., Leasee of M/s Eastern Sugars Industries Ltd., Motihari, Distt. East Champaran.

10. Motilal Padampat Udyog Ltd., Majhaulia, Distt. West Champaran.

11. Champaran Sugar Company Ltd., Chanpatia, Distt. West Champaran.

12. Bihar State Sugar Corporation Ltd., Lauriya, Distt. West Champaran.

13. Tirupati Sugars Ltd., Bagha, Narainpur, West Champaran.

14. The Oudh Sugar Mills Ltd., Distt. Narkatiaganj, West Champaran.

15. Harinagar Sugar Mills Ltd., Harinagar, Distt. West Champaran.

16. The Bihar State Sugar Corporation Ltd., Sugauli, Distt. East Champaran.

17. Champaran Sugar Company Ltd., Barachakia, Distt. East Champaran.

18. The Bihar State Sugar Corporation Ltd., P.O. New Sawan, Distt. Siwan.

19. The Bihar State Sugar Corporation Ltd., P.O. Siwan, Distt. Siwan.

20. The Bihar State Sugar Corporation Ltd., P.O. Mirganj, Distt. Gopalganj.

21. Bharat Sugar Mills Ltd., Sidhwalia, Distt. Gopalganj.

22. Sasa Musa Sugar Works Pvt. Ltd., Sasa Musa, Distt. Gopalganj.

23. The Vishnu Sugar Mills Ltd., P.O. Vishnu Sugar Mills, Gopalganj, Distt. Gopalganj.

24. Cawnpore Sugar Works Ltd., Marhowrah, Distt. Saran.

25. Bihar State Sugar Corporation Ltd., Unit Gararu, Distt Gaya.

26. The Bihar State Sugar Corporation Ltd., Unit Warisaliganj, Distt. Nawadah.

27. The Bihar State Sugar Corporation Ltd., Banmankhi, Distt. Purnea.

28. The Bihar State Sugar Corporation Ltd., Unit Bihta, Distt. Patna.

Gujarat (South)

1. Shri Khedut Sahkari Khand Udyog Mandi Ltd., Sardar Bag, Bardoli, Distt. Surat.

2. Shree Madhi Vibhag S. Khand Udyog Mandli Ltd., P.O. Madhi, Distt. Surat.

3. Shree Chalthan Vibhag Khand Udyog Sahakarii mandli Ltd., Chalthan, Distt. Surat.

4. Shree Sayan Vibhag Sahakarii Khand Udyog Mandli Ltd., Sayan, Distt. Surat.

5. Shree Mahuva Pradesh Sahakarii Khand Udyog Mandli Ltd., Zarvavra, Distt. Surat.

6. Shri Ukai Pradesh Sahakarii khand Udyog Mandli Ltd. at P.O. Paniari, Distt. Surat.

7. Shree Khedut Sahakarii Khand Udyog Mandli Ltd. at Kosamba, Teh. Mangrul, Distt. Surat.

8. Shri Kamrej Vibhag Sahakarii Khand Udyog Mandli Ltd., Karnrej, Distt. Surat.

9. Shree Valod Pradesh Khand Udyog Sahakarii Mandii Ltd., Virpur, Tal. Valod, Distt. Surat.

10. The Sahakarii Khand Udyog Mandli Ltd., Gandevi, Via Bilimora, Distt. Valsad.

11. Shri Maroli Vibhag Khand Udyog Sahakarii Mandli Ltd., Kalyannagar, P.O. Maroli, Distt. Valsad.

12. Shree Valsad Sahakarii Khand Udyog Mandli Ltd., Parnera-Pardi, Distt. Valsad.

13. Shree Ganesh Khand Udyog Sahakarii mandli Ltd., Desad, Taluka Valia, Distt. Bharuch (Vataria).

14. Shri Revakhand Udyog Sahakarii Mandli Ltd. at & Post Amod, Taluka Amod, Distt. Bharuch.

15. Shri Narmadakhand Udyog Sahakarii Mandli Ltd., Dharikheda, Taluka Nandod, Distt. Bharuch.

16. Vadodara Distt. Cooperative Sugarcane Growers Union Ltd., Gandhara, Distt. Vadodra.

17. Sardar Cooperative Sugar Industries Ltd., Ladhod, tehsil Sankhed, Distt. Vadodra.

18. Shree Govardhan Sugar Industries, Kukarmunda, TK-Nizar, District Surat.

19. M/s Dadra Nagar Haveli Sahakari Khand Udyog Mandli. Ltd., Surangi, Dapada Patelad, UT of Dadra & Nagar Haveli.

Gujarat (Saurashtra)

1. Charotar Sahakarii Khand udyog Mandli Ltd., Village Palaj, Taluka Petiad, Distt. Kaira.

2. Shri Bileshwar Khand Udyog Khedut Sahakarii mandli Ltd., Kodinar, Distt. Amreli.

3. Sardar Vallabhai Patel Khand udyog Coop. Societies Ltd., P.O. Dhoraji, Distt. Rajkot.

4. Shri Una Taluka Sahakarii Khand Udyog mandli Ltd., Una (Sorath), Distt. Junagarh.

5. Shree Talala Taluka Sahakarii Khnad udyog Mandli Ltd., P.O. Talala, Distt. Junagarh (Gir.).

Haryana

1. The Saraswati Sugar Mills P.O. Yamunanagar, Distt. Ambala.

2. The Haryana Cooperative Sugar Mills Ltd., P.O. Rohtak, Distt. Rohtak.

3. The Maham Cooperative Sugar Mills Ltd., Maham, Distt. Rohtak.

4. The Panipat Cooperative Sugar Mills Ltd., Panipat, Distt. Panipat.

S. The Karnal Cooperative Sugar Mills Ltd., Karnal, Distt. Karnal.

6. Sonepat Cooperative Sugar Mills Ltd., Sonepat, Distt. Sonepat.

7. Shahbad Cooperative Sugar Mills Ltd., Thaneswar, Distt. Kurukshetra.

8. The Jind Cooperative Sugar Mills Ltd., Teh. & Distt. Jind.

9. The Palwal Cooperative Sugar Mills Ltd., Teh. Palwal, Distt. Faridabad.

10. The Kaithal Cooperative Sugar Mills Ltd., Kaithal, Distt. Kaithal.

11. The Bhuna Cooperative Sugar Mills Ltd., Bhuna, Tehsil Fatehbad, District Hissar.

12. Piccadily Agro. Industries Ltd., Sector-17 A, SCO. 40-41, Chandigarh, location at Indri, Distt. Karnal.

13. Chaudhari Devilal Cooperative Sugar Mills Ltd., Vill-Panniwala Mota, District Sirsa.

14. The Haryana State Federation of Cooperative Sugar Mills Ltd., Gohana, District Sonepat.

15. Naraiangarh Sugar Mills Ltd., Naraingarh, Dist. Ambala.

16. M/s Haryana State Coop. Supply & Marketing Fed'n Ltd., Asandh, Teh. Asandh, Distt Karnal, Haryana.

North West Karnataka

1. The Godavari Biorefineries Ltd., Sameerwadi, Mudhol, Distt. Bijapur.

2. The Ugar Sugar Works Ltd., Ugarkhurd, Distt. Belgaum.

3. Shri Malaprabha Coop. Sugar Factory Ltd., Muguthan Hubli, Distt. Belgaum.

4. Shree Doodhaganga Krishna SSK Niyamit, Chikodi, Distt. Belgaum.

5. Raibag SSK Niyamit Taluk Raibag, Distt. Belgaum.

6. The Ghataprabha SSK Niyamit, Gokak, Distt. Belgaum.

7. Shri Halasidhanath SSK Ltd., Nipani, Teh. Chikodi, Distt. Belgaum.

8. Shri Hiranyakeshi SSK Niyamit, Sankeshwar, Distt. Belgaum.

9. Shri Bhagyalaxmi SSK Ltd., Mansapur, Taluk Khanapur, Distt. Belgaum.

10. Nandi SSK Ltd., Near Chikka Galagali, Distt. Bijapur.

11. Rayatara SSK Niyamit, Rannanagar TK. Mudhol, Distt. Bijapur.

12. Karnataka SSK Ltd., Haveri, Distt. Dharwad.

13. Renuka Sugars Ltd., Munoli, Tal. Sawadathi, Distt. Belgaum.

14. Prabhulingeshwar Sugar Works Ltd., Siddapur, Distt. Bagalkot.

15. Jam Khandi Sugars Ltd., Hirepadasalagi, Teh. Jamkhandi, Distt. Bijapur.

16. Venkateshwara power Project Ltd., Bedakihal, Taluka chikodi, District Belgaum

17. Nirani Sugars Ltd., Mudhol - 507313, District Bagalkot.

18. Athani Farmers Sugar Factory Ltd., Madabhavi Village, Taluk Athani, District Belgaum.

19. Krishna SSK Ltd., Kokatnur, Teh. Athani, District Belgaum.

20. Gem Sugars Ltd., Kundargi Village, Biligi Taluk, District Bagalkot.

21. Dayamyogi Sri Shiv Kumar Swamiji Sugars Ltd., Hireberur, Taluk Indi, Dist. Bijapur.

22. Gokak Power & Distilleries Ltd., Hanashyal P.G., Tal. Gokak, Distt. Belgaum.

23. Bilagi Sugar Mills Ltd., Badagandi, Taluka Bilagi, District Bagalkot.

24. Someshwar SSK Niamit, Baihongal, District Belgaum.

25. M/s Badami Sugars Ltd., Badami, Dist - Bagalkot

26. Shree Renuka Sugars Ltd., Buralatli, Tk - Athani, Dist.- Belgaum

27. M/s GMR Industries Ltd., Hullatti, P.O. Haliyal, Distt Uttara Kannada.

28. M/s Indian Cane Power Ltd., Uttur, Taluka Mudhol, distt Bagalkot.

29. M/s Vishwandh Sugars Ltd., Belled Bagewadi, Tk. Hukkeri, Distt Belgaum.

30. Shree Dhanlaxmi SSK Niyamit (Lessee M/s GMR Industries Ltd.) Khanapet, Tk. Ramlung, Distt Belgaum.

31. Shree Kedarnath Sugar & Agro (P) Ltd., Jalageri Gaganbudhehal, Post Kerkamatti, Teh. Badami, Distt Bagalkot.

32. M/s Indian Sugar Mfg. Co. Ltd., Havinal, Tk. Indi Distt Bijapur.

33. M/s Sadashiva Sugars Ltd., Nagaral Nainegali, Tal. & district Bagalkot,

34. M/s Mrudagiri SSK Ltd., Gangapur, District: Gadag.

Rest of Karnataka

1. Sundari Sugars Ltd., P.O. Kampli Sugar Factory, Distt. Bellary.

2. Siruguppa Sugars & Chemicals Pvt. Ltd., Siruguppa Taluk, Distt. Bellary.

3. Salarjung Sugar Mills Ltd., Munirabad, Distt. Raichur.

4. Gangavati Sugars Ltd., Pragatinagar, Tal. Gangawati, Distt. Raichur.

5. Tungbhadra Sugar Works Pvt. Ltd., Shimoga, Distt. Shimoga.

6. Mysore Paper Mills Ltd., Bhadravati, Distt. Shimoga.

7. Gauribidanaur SSK Ltd., Gauribidanaur, Distt. Kolar.

8. Bidar SSK Ltd., Hallikhed, Distt. Bidar.

9. Vanivilasa Cooperative Sugar Factory Ltd., Hiriyur, Distt. Chitradurga.

10. Bhadra SSK Niyamit Doddabathi, Taluk Davangere, Distt. Chitradurga.

11. Davangere Sugar Co. Ltd., Kukkavada, Davangere Taluk, Distt. Chitradurga.

12. Maheshwara Sugar Ltd., Kollegal, Dist. Mysore.

13. Bannari Amman Sugars Ltd., Alaganchi Village, Tal. Nanjangud, Distt. Mysore.

14. Shreerama SSK Ltd., Chunchanakatte, K.R. Nagar, Distt. Mysore.

15. The Hemavathy SSK Ltd., Hassan, Distt. Hassan.

16. SSK Niyamit, Teh. Aland, Distt. Gulburga.

17. Pandavapura SSK Ltd., Pandavapura, Distt. Mandya.

18. Mysore Sugar Co. Ltd., Mandya, Distt. Mandya.

19. Charnundeshwari Sugars Ltd., K.M. Doddi, Tal. Madur. Distt. Mandya.

20. The India Sugar & Refineries Ltd., P.O. Chitwadgi, Hospet, Distt. Beilary.

21. Coramandel Sugars Ltd., Makkavalli, Teh. K.R. Pet, Distt. Mandya.

22. Shamnur Sugars Ltd., Duggavathi, Teh. Harapanahalli, Distt. Bellary.

23. Naranja SSK Ltd., Village Chillergi, District Bidar.

24. Mahatma Gandhi Sahakarii Sakhare Karkhana Ltd., Balhalki, District Bidar.

25. SCM Sugars Ltd., Koppa, tv1addlur Taluk, District Mandya.

26. Bhavani Khandsari Sugar Ltd., Village Baroor, Tal. & District Bidar.

27. Shree Renuka Sugars Ltd., Havalga, Tk-Afzalpur, Dist-Gulbarga .

28. The Ugar Sugar Works Ltd., Malli, Post Yadrami, Tk. Jewargi, Distt Gulbarga.

29. M/s SPR Sugars Pvt Limited, Kanchugarahalli, Bidadi Hobli, Tk. Ramanagarama, District Bangalore.

Kerala

1. The Cooperative Sugars Ltd., Chittur, Menonpara, P.O. Distt. Palghat.

2. The Travancore Sugar & Chemicals Ltd., Valanjavattam, P.O. Tiruvalla, District Kollam.

Goa

1. Sanjivani SSK Ltd., Dayanandnagar, Post Tiska, Distt. Goa.

Coastal Karnataka

1. Dakshina Kannada Sahakarii S. Karkhana Ltd., Mangalore, Tal. & Distt. South Kanara.

Madhya Pradesh

1. The Gwalior Sugar Co. Ltd., Dabra, Distt. Gwalior.

2. Jaora Sugar Mills, Jaora, Distt. Ratlam.

3. The Bhopal Sugar Industries Ltd., P.O. & Distt. Sehore.

4. The Jiwaji Rao Sugar Co. Ltd., Dalauda, Distt. Mandsour.

5. M.P. State Industries Corporation Ltd., P.O. Mohidpur Road, Distt. Ujjain.

6. Morena Mandai SSK Ltd., Kailaras, Distt. Morena.

7. Malwa SSK Ltd., Barlai (Kashipara), Distt. Indore.

8. Navalsingh SSK Maryadit, Nagai Nagar, Durhanpur, Distt. Khandwa.

9. Girdhari Lal Sugar & Allied Industries Ltd., Narmada Nagar, Ghatwa, Teh. Thikri, Distt. Khargone.

10. Krishak SSK Mayadit, Naryanpura, Teh. Raghogarh, Distt. Guna.

11. Jawaharlal Nehru Sahakarii Soot Mill Ltd., Sarvandevla, Distt. Khargone.

12. Bhoramdev Sahakarii Sakhar Utpatak Karkhana Maryadit,Tehsil and Distt. Kavardha, Chattisgarh

13. Kareli Sugar Mills Pvt. Ltd, Gadaswara Road, Karoli, District Narsinghpur

14. M/s Shakti Sugar Mills Pvt. Ltd., Kodiya, Teh. Gadarwara, Distt. Narsinghpur.

15. M/s Ma Bhagwati Sugar Mills Ltd., Baktara, Distt Sehore.

16. M/s Narmada Sugars Pvt Ltd, Pondar, Distt Narsinghpur.

17. M/s Mahakaushal Sugar & Power Ltd., Bachai, Tk. & Distt Narsinghpur.

18. M/s Ramdev Sugar (P) Ltd., Thaini, Teh. Bankhedi, Distt Honsangabad.

19. M/s Durga Khandsari (Sugar) Mills, Mendrana, Distt Barbana.

20. M/s Maa Mahamaya Sahakari Sakhar Karkhana Maryadit, Ambikapur, Distt: Suryguja, Chattisgarh.

Maharashtra (Central)

1. Shree Pandurang Sahakari Sakhar Kharkana Ltd., P.O. Shreepur, Distt. Solapur.

2. The Saswadmali Sugar Factory Ltd., P.O. Malinagar, Distt. Solapur.

3. Sahakari Maharishi Shankarao Mohite Patil Sahakari Sakhar Kharkana Ltd., Akluj, Distt. Sola pur.

4. Shri Shankar Sahakari Sakhar Kharkana Ltd., Sadashivnagar, Distt. Sola pur.

5. Shree Sidheshwar Sahakari Sakhar Kharkana Ltd., Kumathe, P.O. Tikekarwadi, Distt. Solapur.

6. Vithal Sahakari Sakhar Kharkana Ltd., Gursale, Taluk Pandharpur, Distt. Solapur.

7. Bhima Sahakari Sakhar Kharkana Ltd., Sikandar Takli, Teh. Mahol, Distt. Solapur. .

8. Bhogawati Sahakari Sakhar Kharkana Ltd., Irle Vairag, Taluka Barsi, Distt. Solapur.

9. Shri Sant Damaji Sahakari Sakhar Kharkana Ltd., Shiranadagi, Teh. Karmala, Distt. Solapur.

10. Indira Sahakari Sakhar Kharkana Ltd., Mirajagim, Tehsil Akalkot, Distt. Sola pur.

11. Adinath Sahakari Sakhar Kharkana Ltd., Lave Bhalwani, Teh. Karmala, Distt. Solapur.

12. Chandrabhaga Sahakari Sakhar Kharkana Ltd., Bhalwani, Teh. Pandharpur, Distt. Sola pur.

13. The Ravalgaon Sugar Farm Ltd., Ravalgaon, Distt. Nasik.

14. Girna Sahakari Sakhar Kharkana Ltd., P.O. Bhausahebnagar, Distt. Nasik.

15. Karamveer Kakasaheb Wagh Sahakari Sakhar Kharkana Ltd., Ranwad, Taluk Niphad, Distt. Nasik.

16. Kadwa Sahakari Sakhar Kharkana Ltd., Materewadi, Taluka Dindori, Distt. Nasik.

17. Niphad Sahakari Sakhar Kharkana Ltd., P.O. Bhausahebnagar, Distt. Nasik.

18. Nasik Sahakari Sakhar Kharkana Ltd., Paise, Distt. Nasik.

19. Vasantrao Dada Patil Sahakari Sakhar Kharkana Ltd., Vithewadi(Lohaner), Distt. Nasik.

20. The Kopargaon Sahakari Sakhar Kharkana Ltd., P.O. Kolpewadi, Distt. Ahmednagar.

21. Padma Shri Dr. Vithalrao Vikhe Patil Sahakari Sakhar Kharkana Ltd., Pravaranagar, Distt. Ahmednagar-413706.

22. Ashok Sahakari Sakhar Kharkana Ltd., Ashoknagar, P.O. Shrirampur, Distt. Ahmednagar.

23. Shri Ganesh Sahakari Sakhar Kharkana Ltd., Ganeshnagar, P.O. Ranjangaon Khurd, Distt. Ahmednagar.

24. The Sanjivani (Takli) Sahakari Sakhar Kharkana Ltd., Tal. Kopargaon, Distt. Ahmednagar.

25. The Rahuri Sahakari Sakhar Kharkana Ltd., P.O. Rahuri Factory, Distt. Ahmednagar.

26. The Shrigonda Sahakari Sakhar Kharkana Ltd., P.O. Shrigonda, Distt. Ahmednagar.

27. Sangamner Bhag Sahakari Sakhar Kharkana Ltd., Amritnagar, Tal. Sangamner, Distt. Ahmednagar.

28. Shree Dnyaneshwar Sahakari Sakhar Kharkana Ltd., Bhende, Taluka Newasa, Distt. Ahmednagar.

29. Shri Jagdamba Sahakari Sakhar Kharkana Ltd., Rashin, Teh. Karjat, Distt. Ahmednagar.

30. Shri Vrideshwar Sahakari Sakhar Kharkana Ltd., P.O. Vridheshwar Sakhar Karkhana, Taluka Pathardi, Distt. Ahmednagar (Pimpalgaon).

31. The Mula Sahakari Sakhar Kharkana Ltd., Sonai, Taluka Newasa, Distt. Ahmednagar.

32. Parner Taluka Sahakari Sakhar Kharkana Ltd., Parner, Distt. Ahmednagar.

33. Agasti SSK Ltd., Jamgaon, Teh. Akola, Distt. Ahmednagar.

34. Kedareshwar Sahakari Sakhar Kharkana Ltd., Bodhegaon, Teh. Shegaon, Distt. Ahmednagar.

35. Indapur Sahakari Sakhar Kharkana Ltd., Bijawadi, Taluka Indapur, Distt. Pune.

36. Shri Chhatrapatti Sahakari Sakhar Kharkana Ltd., Bhavaninagar, Tal. Indapur, Distt. Pune.

37. The Malegaon Sahakari Sakhar Kharkana Ltd., Malegaon B.K. Distt. Pune.

38. Shree Someshwar Sahakari Sakhar Kharkana Ltd., P.O. Someshwarnagar, Distt. Pune.

39. Yeshwant Sahakari Sakhar Kharkana Ltd., Chintamaninagar, P.O. Theur, Distt. Pune.

40. Bhima Sahakari Sakhar Kharkana Ltd., Patas, Taluka Daund, Distt. Pune.

41. Vighnahar Sahakari Sakhar Kharkana Ltd., Junnar, Distt. Pune.

42. Rajgad Sahakari Sakhar Kharkana Ltd., Nigade, Tal. Bhor, Distt. Pune.

43. Ghodganga Sahakari Sakhar Kharkana Ltd., Nhavare, Teh. Shirur, Distt. Pune.

44. Shri Sant Tukaram Sahakari Sakhar Kharkana Ltd., Kasarsai, Tal. Mulshi, Distt. Pune.

45. Bhima Shankar Sahakari Sakhar Kharkana Ltd., Pargaon Via Avasari, Teh. Ambegaon, Distt. Pune.

46. Lokmangal Agro Industries Ltd., Vill - Bibi Darphal, Taluk North Solapur, District Solapur.

47. Saikrupa Sakhar Karkhana Ltd., Devdaithan, TK-Shrigonda, Distt. Ahmednagar.

48. Loknete Baburao Patil Sahakari Sakhar Kharkana Ltd., Laxminagar Angar, Taluk Mohol, District Solapur.

49. Nagar Taluka Sahakari Sakhar Kharkana Ltd., Walki, Taluk Nagar, District Ahmednagar.

50. Nira Bhima Sahakari Sakhar Kharkana Ltd., Shahji Nagar, Taluk Indapur, District Pune.

51. Sangola Taluka Sahakari Sakhar Kharkana Ltd., Waki (Shivane), Taluk Sangola, District Solapur.

52. Vitthal Rao Shinde Sahakari Sakhar Kharkana Ltd., Gangamaye Nagar, Taluk Madha, District Solapur.

53. Shri Makai SSK Ltd., Bhilarwadi, Tk. Karmala, District Solapur.

54. Kukadi SSK Ltd., Pimpalgaon Pisa, Tk. Shrigonda, District Ahmednagar.

55. Shri Changdeo Sugar Mills Ltd., Changdonagar, District Ahmednagar.

56. Rajaram Bapu SSK Ltd., Wategaon - Surui, Unit No.2, Post Wategaon, Taluk Walwa, District Sangli.

57. Shreenath Mhaskoba Sakhar Karkhana Ltd., Patethan, Tk. Daund, District Pune.

58. Anurag Sugar Mills Ltd., Mewat, Tk - Daund, Dist.- Pune.

59. Baramati Agro Ltd., Shelphalgade, Tk. - Indupur, Dist-Pune

60. M/s Vithal Sugar Mills Ltd., Mhaisgaon, Tk. Madha, Distt Solapur.

61. M/s Bhairavanath Sugar Works Ltd., Sonari, Tk. Paranda, Distt Pune.

62. M/s Lokmangal Sugar Ethanal & Cogeneration Ltd., Bhandar Kavathe, Tk. South Solapur, Distt Solapur.

63. M/s Daund Sugar Mills Ltd., Alegaon, Tk. Daund, Distt Pune.

64. M/s Siddhanath Sugar Mills Ltd., Tirhe, Tk. South Solapur, Distt. Solapur.

65. Gangamai Sugar Industries Ltd., Najik Babelgaon, Post Rakshi, Tal. Shivgaon, District- Ahmednagar.

Maharashtra (South)

1. Shri Bhagwati Sahakari Sakhar Karkhana Ltd., Shahunagar, Post Parite, Distt. Kolhapur.

2. Shri Chhatrapati Sahakari Sakhar Kharkana Ltd., Kasaba Bhavada, Distt. Kolhapur.

3. Deshbhakta Ratnappa Kumbhar Sahakari Sakhar Kharkana Ltd., Ganganagar, Ichalalkaranji, Distt. Kolhapur.

4. Shree Tatyasaheb Kore Warara Sahakari Sakhar Kharkana Ltd., P.O. Warnanagar, Tal. Panhala, Distt. Kolhapur, Maharashtra.

5. Kumbhi Keshri Sahakari Sakhar Kharkana Ltd., Kuditre, Tal. Karvir, Distt. Kolhapur.

6. Shree Dudhganga Vedganga Sahakari Sakhar Kharkana Ltd., Bidri, P.O. Mouninagar, Tal. Kagal, Distt. Kolhapur.

7. Shri Datta Sahakari Sakhar Kharkana Ltd., Asrule, Tal. Panhala, Distt. Kolhapur.

8. Shri Datta Sahakari Sakhar Karkhana Ltd., Shirol, Distt. Kolhapur.

9. Daulat Shetakari Sahakari Sakhar Kharkana Ltd., P.O. Halkarni, Tal. Chandgad, Distt. Kolhapur.

10. Gadhinglaj Taluka Sahakari Sakhar Kharkana Ltd., Gadhinglaj, Distt. Kolhapur.

l1.Chhatrapatti Shahu Sahakari Sakhar Kharkana Ltd., Kagal, Distt. Kolhapur.

12. Jawahar Shetkari Sahakari Sakhar Kharkana Ltd., Hupari, Tal. Hatkangale, Distt. Kolhapur.

13. Ajara Shetakari Sahakari Sakhar Kharkana Ltd., Gavase, Teh. Ajara, Distt. Kolhapur.

14. Krishna Sahakari Sakhar Kharkana Ltd., Rethare Budruk, P.O. Shivnagar, Distt. Satara.

15. Shriram Jawahar Shetkari Sahakari Sakhar Udyog Ltd., Phaltan, Distt. Satara.

16. New Phalthan Sugar Works Ltd., Taluka Phaltan, P.O. Shakharwadi, Distt. Satara.

17. Kisanveer Satara Sahakari Sakhar Kharkana Ltd., Bhuinj, Taluka Wai, Distt. Satara.

18. Balasaheb Desai Sahakari Sakhar Kharkana Ltd., Daulatnagar, Marali, Taluka Patan, Distt. Satara.

19. Sahyadri Sahakari Sakhar Kharkana Ltd., Yeshwantnagar, Taluka Karad, Distt. Satara.

20. Ajinkyatra Sahakari Sakhar Kharkana Ltd., Shendre, Distt. Satara.

21. Jarandeshwar SSK Ltd., Chimangaon, Teh. Koregaon, Distt. Satara.

22. Rajaram Bapu Patil Sahakari Sakhar Kharkana Ltd., Rajaramnagar Post, Sakharale, Taluka Walwa, Distt. Sangli.

23. Vasantdada Shetkari Sahakari Sakhar Kharkana Ltd., P.O. & Distt. Sangli.

24. Jath Taluka Shetkari Sahakari Sakhar Kharkana Ltd. At Tippehalli Jath, Taluka Jath, Distt. Sangli.

25. Vishwas Sahakari Sakhar Kharkana Ltd., Yeshwatnagar, Post Chikhali, Taluka Shirala, Distt. Sangli.

26. Hutatma Kisan Ahir Sahakari Sakhar Kharkana Ltd., Walve, Distt. Sangli.

27. Yeshwant Sahakari Sakhar Kharkana Ltd., Nagewadi, Taluka Khanpur, Distt. Sangli.

28. Mahankali Sahakari Sakhar Kharkana Ltd., Kavathe Mahankal, Distt. Sangli.

29. Tasgaon Taluka Sahakari Sakhar Kharkana Ltd., Tasgaon, (Turchi Phata),Post Turchi, Taluk Tasgaon, Distt. Sangli.

30. Manganga Sahakari Sakhar Kharkana Ltd., Sonarsidhnagar, Distt. Sangli.

31. Sonhira Sahakari Sakhar Kharkana Ltd., Wangi, Tal. Khanpur, Distt. Sangli.

32. Kagal TK Sahakari Sakhar Kharkana Ltd., Himadwade Koulage, Taluk Kagal, Distt- Kolhapur.

33. Ninai Devi Sahakari Sakhar Kharkana Ltd., Kukasud, Taluk Shirala, Distt. Sangli.

34. M/s Cane Agro Energy India Ltd., Raigaon, Taluk Khanapur, Distt. Sangli.

35. Rayat Sahakari Sakhar Kharkana Ltd., Shewalewadi, Taluk Karad, District Satara.

36. Sharad Sahakari Sakhar Kharkana Ltd., Narande, Taluk Hatkangale, District Kolhapur.

37. Udaysingrao Gaikwad SSK Ltd., Sonawade, District Kolhapur.

38. Kranti SSK Ltd., Kundal, Tal. Palas, District Sangli.

39. Pratapgad SSK Ltd., Kalghar, Tk. Jawali, District Satara.

40. Sarvodaya SSK Ltd., Karandwadi, Tk. Walwa, District Sangli.

41. Mohanrao Shinde SSK Ltd., Mohannagar, Tk. Miraj, District Sangli.

42. Indira Gandhi Bhartiya Mahila Vikas SSK Ltd., Tambale, Tk. Bhudargad, District Kolhapur.

43. Pad. Dr. D.Y. Patilk Sahkari Sakhar Karkhana Ltd., Dnyanshantinagar, Tal. Ganga Bavada, District Kolhapur.

44. Shri Gurudatt Sugars Ltd., Takaliwadi, Tk. Shirol, District Kolhapur.

45. Nalwade Sugar Mills Ltd., Mhalunge, Tk - Chandgad, District - Kolhapur.

46. M/s Jaywant Sugars Ltd., Dhawarwadi, Tk. Karad, District Satara.

Maharashtra (North)

1. Shree Panzarakan Sahakari Sakhar Kharkana Ltd., Bhadne, Tal. Sakri, Distt. Dhulia.

2. Sindkheda Sahakari Sakhar Kharkana Ltd. At Degaon, Teh. Sindkheda, Distt. Dhulia.

3. Pushpadanteshwar SSK Ltd., Samsherpur, Tal. Nadurbar, Distt. Dhulia.

4. Sanjay Sahakari Sakhar Kharkana Dhule Sindkheda Amalner Ltd., Vijay Nagar, Tal. & Distt. Dhule.

5. Shirpur Shetkari Sahakarl Sakhar Kharkana Ltd., Dahiwad, Tal. Shirpur, Distt. Dhule.

6. Shree Satpuda Tapi Parisar Sahakari Sakhar Kharkana Ltd., Shahada, P.O. Purshottamnagar, Distt. Dhulia.

7. Jijamata Sahakari Sakhar Kharkana Ltd., Dusarbid, Tal. Mahkar, Distt. Buldana.

8. Terna Shetkari Sahakari Sakhar Kharkana Ltd., Ternanagar, Taluka Dhoki, Distt. Osmanabad.

9. Tulja Bhawani Shetkari Sahakari Sakhar Kharkana Ltd., Naldurg, Tal. Tuljapur, Distt. Osmanabad.

10. Gangapur Sahakari Sakhar Kharkana Ltd., P.O. Raghunathnagar, Distt. Aurangabad.

11. Sidheshwar Sahakari Sakhar Kharkana Ltd., Sillood, Distt. Aurangabad.

12. The Kannad Sahakari Sakhar Kharkana Ltd., Kannad, Distt. Aurangabad.

13. The Vinayak Sahakari Sakhar Kharkana Ltd., Parsoda, Taluka Vaijapur, Distt. Aurangabad.

14. Shri Santh Ek-Nath Sahakari Sakhar Kharkana Ltd., Paithan, Distt. Aurangabad.

l5. Shri Namdev Rao B. Gakekar Deogiri Sahakari Sakhar Kharkana Ltd., Phulambri, Tal. & Distt. Aurangabad.

16. Kalambar Vibhag Sahakari Sakhar Kharkana Ltd., Kalamber, Post Gandhinagar, Distt. Nanded.

17. Shankar Sahakari Sakhar Kharkana Ltd., Phulenagar, Teh. Bhokar, Distt. Nanded.

18. Shri Bhaurao Chavan Sahakari Sakhar Kharkana Ltd., Degaon, Teh. & Distt. Nanded.

19. Godavari Manar Sahakari Sakhar Kharkana Ltd., Shankarnagar, P.O. Ram Tirath, Tal. Biloli, Distt. Nanded.

20. Jaiwant Patil Sahakari Sakhar Kharkana Ltd., Hadsani, Teh. Hadgaon, Distt. Nanded.

21. Jai Ambika Sahakari Sakhar Kharkana Ltd., Mohan Nagar Kuntur, Teh. Biloli, Distt. Nanded.

22. Shri Shankar Shetkari Sahakari Sakhar Kharkana Ltd., Village Mangrul, Distt. Yavatmal.

23. Vasant Sahakari Sakhar Kharkana Ltd., Pusad, Distt. Yavatmal.

24. Jai Kisan Sahakari Sakhar Kharkana Ltd., Bodegaon, Teh. Darwha, Distt. Yavatmal.

25. Sudhakarrao Naik Sahakari Sakhar Kharkana Ltd., Chikhali, Tal. Pusad, Distt. Yavatmal.

26. The Ambajogai Sahakari Sakhar Kharkana Ltd., P.O. Ambasakhar, Tal. Ambajogai, Distt. Beed.

27. Jai Bhavani Sahakari Sakhar Kharkana Ltd., Georai, Distt. Beed.

28. Kada Sahakari Sakhar Kharkana Ltd., Teh. Ashti, Distt. Beed.

29. Gajanan Cooperative Sugar Factory Ltd., Taluka & Distt. Beed.

30. Majalgaon Sahakari Sakhar Kharkana Ltd., Nithrud, Teh. Mahalgaon, Distt. Beed.

31. Vaidyanath Sahakari Sakhar Kharkana Ltd., Pangari, Teh. Ambajogai, Distt. Beed.

32. Madhukar Sahakari Sakhar Kharkana Ltd., P.O. Faizpur, Distt. Jalgaon.

33. Vasant Sahakari Sakhar Kharkana Ltd., Kasoda, Distt. Jalgaon.

34. Belganga Sahakari Sakhar Kharkana Ltd., Taluka Chalisgaon, Distt. Jalgaon (Bhoras).

35. Shri Chopada Sahakari Sakhar Kharkana Ltd., Machale, Teh. Chopada, Distt. Jalgaon.

36. Shri Sant Muktabai Sahakari Sakhar Kharkana Ltd., Ghodasgaon, Teh. Edlabad, Distt., Jalgaon.

37. Marathwada Sahakari Sakhar Kharkana Ltd., P.O. Dongarkheda, Taluka Pathari, Distt. Parbhani.

38. The Godavari Dudhana Sahakari Sakhar Kharkana Ltd., Deonandra, Taluka Pathari, Distt. Parbhani.

39. Narsinha Sahakari Sakhar Kharkana Ltd., Lohgaon, Distt. Parbhani.

40. Barashiv Hanuman Sahakari Sakhar Kharkana Ltd., Jawala Bazar, Teh. Basmathnagar, Distt. Parbhani.

41. Purna Sahakari Sakhar Kharkana Ltd., Basmathnagar, Distt. Parbhanl.

42. Samarth Sahakari Sakhar Kharkana Ltd., Mahalala, Tal. Ambad, Distt. Jalna.

43. Jalna Sahakari Sakhar Kharkana Ltd., Village Ramnagar, Teh. & Distt. Jalna.

44. Shri Bageshwari Sahakari Sakhar Kharkana Ltd., Warphal, Tal. Partur, Distt. Jalna.

45. Jai Jawan Jai Kisan Sahakari Sakhar Kharkana Ltd., Nalegaon, Tal. Ahmedpur, Distt. Latur.

46. Shetkari Sahakari Sakhar Kharkana Ltd., Killari, Distt. Latur.

47. Manjara Shetkari Sahakari Sakhar Kharkana Ltd., Tal. Chincholirao , Distt. Latur.

48. Shivajirao Patil Nilangakar Sahakari Sakhar Kharkana Ltd., Ambulga (B.K.), Tal. Nilanga, Distt. Latur.

49. Shetkari Sahakari Sakhar Kharkana Ltd., Dhamangaon, Tal. Chandur Rly Stn. Distt. Amravati.

50. Shri Kondeshwar Sahakari Sakhar Kharkana Ltd., Ramnagar, Teh. Phubgaon, Distt. Amravati.

51. Mahatama Sahakari Sakhar Kharkana Ltd., Jamani, Tal. Salo, Distt. Wardha.

52. Sahakari Maharishi Late Shri Bapuraoji Deshmukh SSK Ltd., Vela, Teh. Hinganghat, Distt. Wardha.

53. The Wainganga Sahakari Sakhar Kharkana Ltd., Teh. Maholi Road, Distt. Bhandara.

54. Balaji Sahakari Sakhar Kharkana Ltd., Masalapen, Tal. Risod, Distt. Akola.

55. Akola Zilla Sahakari Sakhar Kharkana Ltd., Vizare, Distt. Akola.

56. Shriram Sahakari Sakhar Kharkana Ltd., Babdeo Teh. Mauda, Distt. Nagpur.

57. Ramganesh Gadkari Sahakari Sakhar Kharkana Ltd., Saoner, Distt. Nagpur.

58. Natural Sugar & Allied Industries Ltd., Ranjani, Tal. Kallam, Distt. Osmanabad.

59. Balaghat Shetkari Sahakari Sakhar Kharkana Ltd., Ujana, Teh. Ahmedpur, Distt. Latur.

60. Dwarkadhish Sakhar Karkhana Ltd., Shavare, Taluk Bagalan, Distt. Nasik.

61. Sharangdhar Sugar Mills Ltd., Ukali, Taluka Mehkar, District Buldana.

62. Anuradha Sugar Mills Ltd., Shrimunsaji, Maharajnagar, Taluk Waru (Dhad), District Buldana.

63. Chhatrapati Sambhaji Raje Sakhar Udyog Ltd., Dindayalnagar, Chittepimpalgaon, Taluk & District Aurangabad.

64. Jai Mahesh Sugar Industries Ltd., Pawarwadi, Taluk Majalgaon, District, Beed.

65. Padamshri Dr. Vitthalrao Vikhe Patil SSK Ltd., At-Kothi, Taluk Kaij, District Beed.

66. Pannageshwar Sugar Mills Ltd., Pangaon, Taluk Renapur, District Latur.

67. Shree Rameshwar Sahakari Sakhar Kharkana Ltd., Raosahebnagar, Post Sipora Bazar, Taluk Bhokardan, District Jalna.

68. Dr. Baba Saheb Ambedkar Sahakari Sakhar Kharkana Ltd., Keshegaon, District Osmanabad.

69. Shri Vithal SSK Ltd., Murum, Taluk Omerga, District Osmanabad.

70. Vikas SSK Ltd., Vaishalinagar, Nivli, Taluk and District Latur.

71. Yogeshwari Sugar Industries Ltd., Laxminagar, At Limba, Taluk Pathari, District Parabhani.

72. Shivshakti Shetkari SSK Ltd., Washi (Tandulwadi), Tk. Washi, District Osmanabad.

73. Shambu Mahadev Sugar & Allied Industries Ltd., Havargaon, Tk. Kallam, District Osmanabad.

74. Shri Sant Shiromani Maruti Maharaj SSK Ltd., Maulinagar, Belkund, Tk. Ausa, District Latur.

75. Shivshakti Adiwasi & Megaswargiya SSK Ltd., Sujanpur, Tehsil Khamgaon, District Buldana.

76. Priyadarshini Shetkari SSK Ltd., Tondar, Tk. Udgir, District Latur.

77. Jai Shivshankar SSK Ltd., Sheshnagar, Manjari, Tk. Mukhed, District Nanded.

78. Raver Taluka SSK Ltd., Omkareshwar, Karjod, Tk. Raver, District Jalgaon.

79. Hiwaramai Sugar Industries Ltd., Mondhale, Tk. Pachora, District Jalgaon.

80. Narsinha SSK Ltd., Indapur, Tk. Washi, District Osmanabad.

81. Rana SSK Ltd., Niwada, Tal. Renapur, District Latur.

82. Bhimashankar Sugar Mills Ltd., Pargaon, Tal. Washi, District Osmanabad.

83. Vaishnavi Sugar (India) Ltd., Shiv Bhaskar Nagar, at Post Shendurjan, Tal. Sindkheel Raja, District Buldana.

84. Adiwasi SSK Navapura - Nandurbar Vibhag Ltd., Dokane, Tal. Navapura, District Nadurbar.

85. Purti Sakhar Karkhana Ltd., Village Khursepur Bali, The. Umred, District Nagpur.

86. Vidarbha Sugar Mills Pvt. Ltd., Kurha, Tal. Tiwasa, Distt. Amravati.

87. Shri Saibaba Sugars Ltd., Shivani (Bk), Tk - Ausa, District - Latur

88. Dharashiv Sahkar Karkhana Ltd, Chorakhali, Tk. - Kallamb, Dist -Osmanabad.

89. M/s Sagar SSK Ltd., Tirthpuri, Tk. Ghansavangi, Distt Jalna.

90. M/s Samrudhi Sugars Ltd., Renuka Nagar, Tk. Ghansavangi, Distt Jalna.

91. M/s Mukteshwar Sugars Mills Ltd., Ghamori, Tk. Gangapur, Distt Aurangabad.

92. M/s Gangakhed Sugar & Energy Pvt. Ltd., Makhani, Tq Gangakhed, District Parbhani.

Nagaland

1. Nagaland Sugar Mills Co. Ltd., Dimapur, District Kohima.

Punjab

1. The Morinda Cooperative Sugar Mills Ltd., Morinda, Distt. Ropar.

2. Wahid Sandhar Sugars Ltd., Phagwara, Distt. Kapurthala.

3. Bhagwanpura Sugar Mills Ltd., Dhuri, Distt. Sangrur.

4. The Bhogpur Cooperative Sugar Mills Ltd., Bhogpur, Distt. Jallandhar.

5. Nakodar Cooperative Sugar Mills Ltd., Nakodar, Distt. Jallandar

6. The Doaba Cooperative Sugar Mills Ltd., Nawanshahr, Dist. Nawanshahr.

7. The Batala Cooperative Sugar Mils Ltd., Batala, Dist. Gurdaspur.

8. Gurdaspur Cooperative Sugar Mills Ltd., Panjar, Distt. Gurdaspur.

9. Zira Cooperative Sugar Mills Ltd., Zira, Dist. Ferozepur.

10. Fazilka Cooperative Sugar Mills Ltd., Fazilka, Distt. Ferozepur.

l1. Budhewal Cooperative Sugar Mills Ltd., Doraha, Teh. Samrala, Distt. Ludhiana.

12. The Jagraon Cooperative Sugar Mills Ltd., Hathoor, Kamalpur, Distt. Ludhiana.

13. Taran Taran Cooperative Sugar Mills Ltd., Seron, Teh. Taran Taran, Distt. Amritsar.

14. The Ajnala Cooperative Sugar Mills Ltd., Bhalapind, Teh. Ajnala, Distt. Amritsar.

15. Rana Sugars Ltd., Butter-Saviyan, Teh. Baba-bakala, Distt. Amritsar.

16. The Budhlada Cooperative Sugar Mills Ltd., Budhlada, Teh. Mansa, Distt. Bhatinda.

17. The Faridkot Cooperative Sugar Mills Ltd., Rori, Chatsinghwala, Distt. Faridkot.

18. Oswal Sugars Ltd., Mukerian, Distt. Hoshiarpur.

19. Patiala Cooperative Sugar Mills Ltd. Village Rakhra, Distt. Patiala.

20. Piccadily Sugars & Allied Industries Ltd., Patran, Teh. Samana, Distt. Patiala.

21. Nahar Industrial Enterprises Ltd., (Unit Nehar Sugars), Amloh, Teh.Nabha, Distt. Patiala.

22. The Punjab State Federation of Cooperative Sugar Mills Ltd., Teh. Dasuya, Distt. Hoshiarpur.

23. Markfed Sugar & Allied Industries, Malout, District Muktsar.

Rajasthan

1. The Mewar Sugar Mills Ltd., Bhupalsagar, Distt. Chittorgarh.

2. The Ganganagar Sugar Mills Ltd., Sriganganagar, Distt. Sriganganagar.

3. Shri Keshoraipatan Sahakarii Sugar Mills Ltd., Keshoraipatan, Distt. Bundi.

Tamilnadu & Pondicherry

1. EID Parry (India) Ltd., P.O. Pugalur Sugar Factory, Distt. Tiruchirapalli.

2. E.I.D Parry (India) Ltd., Pettaivayasalai, Distt. Tiruchirapalli.

3. Kothari Sugars & Chemicals Ltd., Kattur, lalgudi, Distt. Tiruchirapalli.

4. Perambalur Sugar Mills Ltd., Eraiyur, Taluka perambalur, Distt. Tiruchirapalli.

5. EID Parry (India) Ltd., Nellikuppam, Distt. South Arcot.

6. M/s. Rajashree Sugars & Chemicals Ltd., Mundiapakkam District South Arcot.

7. Shree Ambika Sugars Ltd., Pennadam, Distt. South Arcot.

8. Kallakurichi Coop. Sugar Mills Ltd., P.O. Moongilthuripattu, Tal. Kallakurichi, Distt. South Arcot.

9. The Kallakurichi-II Cooperative Sugar mills Ltd., Kachirayapalayam, Taluka Kallakurichi, Distt. Villupuram R.P.

10. Chengalrayan Cooperative Sugar Mills Ltd., Periyasevalai, Ulundarpet Taluk Distt. South Arcot.

11. M.R. Krishnamurthy Cooperative Sugar Mills Ltd., Sethiathope, Teh. Chidambaram, Distt. South Arcot.

12. Tamilnadu Sugar Corporation Ltd.; Pandiarajapuram, Distt. Madurai.

13. The National Cooperative Sugar Mills Ltd., Metupatti, Alanganallur, Distt. Madurai.

14. Rajshree Sugars & Chemicals Ltd., Periyakulam, Distt. Madurai.

15. Amravathi Cooperative Sugar Mills Ltd., Krishnapuram, Distt. Coimbatore.

16. The Thiru Arooran Sugars Ltd., Kollumangudi Village in Peralam/Agarathirumalam Firka in Nannilam Taluk, Distt. Nagai Quid-e-Milleth.

17. Arignar Anna Sugar Mills Ltd., Kurungulam, Distt. Thanjavur.

18. Nadippisai Pulavar K.R. Ramasamy Sugar Mills Ltd., Mayiladuthurai, Distt. Thanjavur.

19. Thiru Arooran Sugars Ltd., Papanasam, Distt. Thanjavur .

20. Shree Ambika Sugars Ltd., Kottur T.K. Thiruvidaimaruthur, Distt. Thanjavur.

21. The Ambur Cooperative Sugar Mills Ltd., Vadapudupet, Ambur, Distt. North Arcot.

22. Tirupattur Cooperative Sugar Mills Ltd., Kethandapatti, Village Vaniambadi Taluk, Distt. North Arcot.

23. The Vellore Cooperative Sugar Mills Ltd., Ammundi, P.O. Vellore Sugar Mills, Dist. North Arcot.

24. Tamilnadu Cooperative Sugar Federation Ltd., Cheyyar/Wandiwash, Distt. North Arcot.

25. Dharani Sugars & Chemicals Ltd., Karaipoondi, Teh. Polur, Distt. Thiruvannamalai Sambuvarayar.

26. The Madurantakam Cooperative Sugar Mills Ltd., Padalam, Distt. Chengalpattu.

27. S.V. Sugar Mills Ltd., Waljabad Firka, Distt. Chengalpattu MGR.

28. Tiruttani Cooperative Sugar Mills Ltd., Tiruttani, Distt. Chengalpattu.

29. The Sakhti Sugars Ltd., Sakhtinagar, P.O. Erode, Distt. Periyar.

30. Bannari Amman Sugars Ltd., Village Alathukombai, Sathyamanglam, Distt. Erode.

31. The Salem Cooperative Sugar Mills Ltd., Mohanur, Distt. Salem.

32. Ponni Sugars & Chemicals Ltd., Pallipalayam, Tal. Tiruchengode, Distt. Salem.

33. Dharmapuri Distt. Cooperative Sugar Mills Ltd., Thimmanahalli Palacode, Distt. Dharampuri.

34. Subramania Shiva Cooperative Sugar Mills Ltd., Teh. Harur, Distt. Dharmapuri.

35. Dharani Sugars & Chemicals Ltd., Tal. Sivagiri, Distt. Tirunelveli.

36. Sakhti Sugars Ltd., Tal. Sivganga, Distt., Pasumpan Muthuraalingam.

37. EID Parry (India) Ltd., Arantangi, Distt. Pudukottai.

38. Arunachalam Sugar Mills Ltd., Malapambady Village, Taluk & District Thiruvannamalai.

39. Kothari Sugars & Chemicals Ltd., Sathamangalam, Tk - Ariyalur, Dist -Perambalur

40. Sakti Sugars Ltd., Poonduri Sermur, Tk . & Dist - Erode

41. New Horizon Sugar Mills Pvt. Ltd., Sagrur (Aniyur), P.O. Kandamanglam, Distt. Pondicherry.

42. The Pondicherry Cooperative Sugar Mills Ltd. at Lingareddipalayam, Mannidipat Commune.

43. M/s Rajshree Sugars & Chemicals Ltd., Semmendu, Tk. Gingee, Distt Villupuram.

44. M/s Dharani Sugars & Chemicals Ltd., Kalyanaller, Sankarapuran Tk. Distt Villupuram

45. M/s Dhanalakshmi Srinivasan Sugar Pvt. Ltd., Udumbyani, Distt Peramblur.

46. M/s Bannari Amman Sugars Ltd., Village Kolundanpatti, Thandarampatu Tk. Distt Tiruvannamalai.

47. M/s Empee Sugars & Chemicals Ltd., Iddaikkal, Tk-Ambasamundram, District Tirunelveli, Tamilnadu.

Uttar Pradesh (Central)

1. The Kisan Sahakarii Chini Mills Ltd., P.O. Satha, Hardeoganj, Distt. Aligarh.

2. The Kisan Sahakarii Chini Mills Ltd., Badaun, Distt. Badaun.

3. The U.P. State Sugar Corporation Ltd., Unit Bijnor, Distt. Bijnor.

4. Upper Ganges Sugar & Industries Ltd., Seohara, Distt. Bijnor.

5. The Dhampur Sugar Mills Ltd., Dhampur, Distt. Bijnor.

6. U.P. State Sugar Corporation Ltd., Chandpur, Distt. Bijnor.

7. Kisan Sahakarii Chini Mills Ltd., Sneh Road, Najibabad, Distt. Bijnor.

8. Dwarikesh Sugar Industries Ltd., Bundki, Distt. Bijnor.

9. The Ajudia Sugar Mills Raja-Ka-Sahaspur, Distt. Moradabad.

10. U.P. State Sugar Corporation Ltd., Unit Amroha, Distt. Moradabad.

l1. The Kisan Sahakarii Chini Mills Ltd., Gajraula, Distt. Moradabad.

12. Wave Industries Pvt. Ltd., Dhanaura, Distt. Moradabad.

13. Venus Sugar Ltd., Mazhawali (Bhartra), Teh. Sambal. Distt. Moradabad.

14. Dhampur Sugar Mills Ltd., Asmoli, Teh. Sambhal, Distt. Moradabad.

15. Dewan Sugars Ltd., Agwanpur, Distt. Moradabad.

16. Rudra Bilas Kisan Sahakarii Chini Mills Ltd., Bilaspur, Distt. Rampur.

17. The Kesar Enterprises Ltd., Baheri, Distt. Bareilly.

18. Kisan Sahakarii Chini Mills Ltd., Semi-Khera, Teh. & Distt. Bareilly.

19. J.K. Industries Ltd., Mirganj, Distt. Bareilly.

20. Oswal Overseas Ltd., Nawabganj, Distt. Bareilly

21. Rosa Sugar Works Ltd., (Prop. Oudh Sugar Mills Ltd.) Rosa, Distt. Shahjahanpur.

22. Kisan Sahakarii Chini Mills, Tilhar, District Shahjahanpur.

23. The Kisan Sahakarii Chini Mills Ltd., Powayan, Distt. Shahajahanpur.

24. L.H. Sugar Factories Ltd., Pilibhit, Distt. Pilibhit.

25. The Kisan Cooperative Sugar Factory Ltd., Majhola, Distt. Pilibhit.

26. Bisalpur Kisan Sahakarii Chini Mills Ltd., Bisalpur, Distt. Pilibhit.

27. Kisan Sahakarii Chini Mills Ltd., Teh. Pooranpur, Distt. Pilibhit.

28. The Shervani Sugar Syndicate Ltd., Neoli Sugar Factory, P.O. Neoli, Distt. Etah.

29. Kitply Industries Ltd., Rupapur, Distt. Hardoi.

30. The Kisan Sahakarii Chini Mills Ltd., Kaimganj, Distt. Farukhabad.

31. Chhata Sugar Co. Ltd., P.O. Chhata, Distt. Mathura.

32. Ghatampur Sugar Co. Ltd., Teh. Ghatampur, Distt. Kanpur.

33. The U.P State Sugar Corpn. Ltd., Unit Rampur, Dist. Rampur.

34. U.P. State Sugar Corpn. Ltd., Bareilly, Dist. Bareilly.

35. U.P. State Sugar Corpn. Ltd., Hardoi, Dist. Hardoi

36. Anand Agrochem India Ltd., Gopi-Lodhua, Teh. KOL, Sikandara Rao, Distt. Aligarh.

37. DSM Sugar Kashipur, Unit DSM Agro Products Ltd., Kashipur, Distt. Nainital, Uttranchal.

38. The Bazpur Co-op. Sugar Factory Ltd., Bazpur, Distt. Nainital, Uttranchal.

39. Kichha Sugar Co-op. Ltd., Kichha, Distt. Nainital, Uttranchal.

40. Kisan Saha. Chini Mills Ltd., Rajapur-Puranpur, Nadeshi, P.O. Jaspur, Distt. Nainital, Uttranchal.

41. Kisan Sahakarii Chini Mills., Sitarganj, Distt. Nainital, Uttranchal.

42. Kisan Sahakarii Chini Mills Ltd., Gadarpur, Distt. Nainital, Uttranchal.

43. Bajaj Hindustan Ltd., Unit Bilai, Tehsil Haldaur, Distt. Bijanur.

44. Dwarikesh Sugar Industries Ltd., Bahadurpur, Tehsil Dhampur, District Bijanur.

45. Bajaj Hindustan Ltd., Unit at Barkhera, Distt. Pilibhit.

46. The Gobind Sugar Mills Ltd., P.O. Aira Estate, Distt. Kheri.

47. The Sarjoo Sahakarii Chini Mills., Belrayan, Distt. Kheri.

48. Kisan Sahakarii Chini Mills Ltd., Sampurnanagar, Teh. Nigashan, Distt. Lakhimpur Kheri.

49. DCM Shriram Consolidated Ltd., Ajbapur, Block Pasgaon, Distt. Lakhimpur Kheri.

50. Bajaj Hindustan Ltd., Unit at Khambarkhera, Tehsil & Distt. Lakhimpur Kheri.

51. Triveni Engg. & Industries Ltd., Chandanpur, P.O. Chapna, Teh. Haranpur, Dist. JP Nagar

52. DSCL Sugar Ltd, Hari3wan, Dist. Hardoi

53. DSCL Sugars Ltd, Loni dist. Hardoi

54. Triveni Engg. & Industries Ltd, Raninangal, Teh-Thakurdwara, Dist - Moradabad

55. Triveni Engineering & India Ltd, Milak Naranpur, P.O. Dadiyal, Teh - Swar, Dist - Rampur

56. Dhampur Sugar Mills Ltd., Rajpura, Teh - Gunnaur, Dist - Badaun

57. Balrampur Chini Mills Ltd, Kumbhi, Teh - Golagokarannath, Dist. Lakhimpur Kheri

58. Rana Sugars Ltd, Belwara Teh & Dist - Moradabad

59. Dalmia Chini Mills Ltd, Nigohi, PO Aroli, Dist - Shahjahanpur

60. Dwarikesh Sugar (I) Ltd, Bhagwanpur Fulwa, Th - Faridpur, Dist - Bareli

61. Bajaj Hindustan Ltd, Maqsoodapur, Teh - Powayan, Dist - Shahjahanpur

62. Balramnpur Chini Mills Ltd., Gularia, Teh - Gogagokasnath, Dist Lakhimpur Kheri

63. Uttam Sugar Mills Ltd, Pudrikhurd, Teh - Najibabad, Dist - Bijnor

64. M/s The Baghauli Sugar & Distilleries Ltd., Bikapur, Baghauli P.O., Tal. & Distt Hardoi.

Uttar Pradesh (East)

1. The Oudh Sugar Mills Ltd., Hargaon, Distt. Sitapur.

2. The Seksaria Biswan Sugar Factory Ltd., Biswan, Distt. Sitapur.

3. Kisan Sahakarii Chini Mills Ltd., Mahmoodabad, Distt. Sitapur.

4. Dalmia Cement (Bharat) Ltd., (Unit Ramgarh Chini Mills), Ramgarh, Teh. Misrikh, Distt. Sitapur.

5. Kamlapur Sugar & Industries Ltd., Kamlapur, Distt. Sitapur.

6. The United Provinces Sugar Co. Ltd., Seorahi, Distt. Padrauna.

7. U.P. State Sugar Corporation Ltd., Unit Baitalpur, Distt. Deoria.

8. Cawnpore Sugar Works Ltd., P.O. Gauribazar, Distt. Deoria.

9. U.P. State Sugar Corporation Ltd., Unit Deoria, Distt. Deoria.

10. The Kanoria Sugar & General Mfg. Co. Ltd., Captainganj, Distt. Padrauna.

11. The UP State Sugar Corporation Ltd., P.O. Rajabazar, Unit Khadda, Distt. Padrauna.

12. U.P. State Sugar Corporation Ltd., Unit. Lakshmiganj, Distt. Padrauna.

13. Triveni Engg. & Industries Ltd., Unit. Ramkola, Distt. Padrauna.

14. The U.P. State Sugar Corporation Ltd., Unit Ramkola, Distt. Padrauna.

15. Cawnpore Sugar Works Ltd., Padrauna, Distt. Padrauna.

16. Cawnpore Sugar Works Ltd., Kathkuiyan, Distt. Deoria.

17. M/s Bajaj Hindusthan Sugar & Industries Ltd., Pratappur, Distt. Deoria.

18. The U.P. State Sugar Corporation Ltd., Unit Bhatni, Distt. Deoria.

19. Saraya Sugar Mills Pvt. Ltd., Sardarnagar, Distt. Gorakhpur.

20. U.P. State Sugar Corporation Ltd., Pipraich, Distt. Gorakhpur.

21. U.P. State Sugar Corporation Ltd., Siswabazar, Distt. Maharajganj.

22. Swadeshi Mining & Manufacturing Co. Ltd., Anandnagar, Distt. Maharajganj.

23. J.H.V. Sugar Corporation Ltd., Gadaura, Teh. Nichlaul, Distt. Maharajganj.

24. The Basti Sugar Mills Co. Ltd., P.O. & Distt. Basti.

25. Govindnagar Sugar Ltd., P.O. Walterganj, Distt. Basti.

26. Khalilabad Sugar Mills Pvt. Ltd., Khalilabad, Distt. Basti.

27. The Balrampur Chini Mills Ltd., Babhnan, Distt. Gonda.

28. Balrampur Chini Mills Ltd., Balrampur, Distt. Gonda.

29. Tulsipur Sugar Co. (a unit of Balrampur Chini Mills Ltd.,) Tulsipur, Distt. Gonda.

30. Indo-Gulf Industries Ltd., Maizapur, Distt. Gonda.

31. The U.P. State Sugar Corporation Ltd., Unit Jarwal Road, Distt. Bahraich.

32. Sravasthi Kisan Sahakarii Chini Mills Ltd., Nanpara, Distt. Bahraich.

33. Chilwa ria Sugar & Chemicals Ltd., Chilwaria, Distt. Bahraich.

34. The U.P. State Sugar Corporation Ltd., Unit. Burhwal Distt. Barabanki.

35. M/s Rauzagaon Mills, (a Unit of Balrampur Chini Mills Ltd.,) Distt Barabanki.

36. U.P. State Sugar Corporation Ltd., Unit Shahganj, Distt. Jaunpur.

37. Kamalapat Motilal Sugar Mills Pvt. Ltd., P.O. Motinagar, Distt. Faizabad.

38. Kashi Sahakarii Chini Mills Ltd., Aurai, Distt. Varanasi.

39. The Kisan Sahakarii Chini Mills Ltd., Rasra, Distt. Ballia.

40. The Kisan Sahakarii Chini Mills Ltd., Sathiaon, Distt. Azamgarh.

41. The Kisan Sahakarii Chini Mills Ltd., Ghosi, Distt. Mau.

42. Nandganj Sihori Sugar Co. Ltd., Daryapur, Distt. Rai Bareilly.

43. The Kisan Sahakarii Chini Mills Ltd., Sultanpur, Avadh.

44. Balrampur Chini Mills, Haidergarh, District Barabanki.

45. U.P. State Sugar Corpn. Ltd., Chittaunli, District Padrauna.

46. U.P. Cooperative Sugar Factories Federation Ltd., Dhuriapar, Block Urwa, The Golabazar, District Gorakhpur.

47. U.P. State Sugar Corpn. Ltd., Ghugli, District Maharajganj.

48. U.P. State Sugar Corpn. Ltd., Munderwa, District Basti.

49. U.P. State Sugar Corpn. Ltd., Nawabganjl, District Gonda.

50. U.P. State Sugar Corpn. Ltd., Unit - Barabanki, District Barabanki.

51. Nandganj Sihori Sugar Co. Ltd., P.O. Nandganj, District Ghazipur.

52. Bajaj Hindustan Ltd., Golagokarannath, Distt. Kheri.

53. Bajaj Hindustan Ltd., Paliakalan, Distt. Kheri.

54. Parle Biscuits Pvt. Ltd., Parsendi, Tehsil Kaisarganj, District Baharaich.

55. Balrampur Chini Mills Ltd., Datauli, The Mankapur, Distt. Gonda.

56. Balrampur Chini Mills Ltd., Mghaura Akbarpur, Distt. Ambedkarnagar.

57. Dalmia Chini Mills Ltd, Jawaharpur, Teh - Sitapur Sadar, Dist - Sitapur

58. Bajaj Hindustan Sugar & Industries Ltd, Rudhauli, Dist - Basti

59. Bajaj Hindustan Sugar & Industries Ltd, Kundarkhi, Teh & Dist - Gorda

60. Bajaj Hindustan Sugar & Industries Ltd, Itari Marda, Teh - Utraula, Dist - Balrampur

61. UP State Sugar Corporation Ltd., Mohali, Dist - Sitapur

62. M/s Oudh Sugar Mills Ltd., (New India Sugar Mills) Dhada Bujurg, Tehsil-Hatta, District Kushinagar (UP).

Uttar Pradesh (West)

1. The Modi Industries Ltd., Modinagar, Distt. Ghaziabad.

2. The Simbhaoli Sugar Mills Pvt. Ltd., Simbhaoli, Distt. Ghaziabad.

3. The U.P. State Sugar Corporation Ltd., Unit: Moihiuddinpur, Distt. Meerut.

4. Daurala Sugar Works, Daurala, Distt. Meerut.

5. The U.P. State Sugar Corporation Ltd., Unit: Sakhoti-Tanda, Distt. Meerut.

6. Mawana Sugars Ltd., (Unit Marana Sugar Works), Mawana, Distt. Meerut.

7. The Bagpat Cooperative Sugar Mills Ltd., Bagpat, Distt. Meerut.

8. The Ramala Sahakarii Chini Mills Ltd., Ramala, Distt. Meerut.

9. SBEC Sugar Ltd., Malakpur, Teh. Baraut, Distt. Baghpat.

10. The Triveni Engineering Works Ltd., Sugar Unit, The Upper India Sugar Mills, Khatauli, Distt. Muzaffarnagar.

11. Mansurpur Sugar Mills Ltd., Mansurpur, Distt. Muzaffarnagar.

12. U.P. State Sugar Corporation Ltd., P.O. Rohana Kalan, Distt. Muzaffarnagar.

13. The Upper Doab Sugar Mills Ltd., Shamli, Distt. Muzaffarnagar.

14. The Ganga Kisan Sahakarii Chini Mills Ltd., The Jansath, Distt. Muzaffarnagar.

15. Monnet Industries Ltd., Un, Teh. Kairana, District Muzaffarnagar.

16. Mawana Sugars Ltd., (Unit Titawi Sugar Complex), At Titawi, Distt. Muzaffarnagar.

17. Tikaula Sugar Mills Ltd., Tikaula Teh. Jansath, Distt. Muzaffarnagar.

18. U.P. State Sugar Corporation Ltd., Panninagar, Distt. Bulandshahr.

19. Kisan Sahakarii Chini Mills Ltd., Anoopshahr, Distt. Bulandshahr.

20. Willard India Ltd., Sugar Division (Agauta Sugar & Chemicals), Agauta,

21. Triveni Engg. & Industries Ltd., Deoband, Distt. Saharanpur.

22. U.P. State Sugar Corporation Ltd., Unit Saharanpur, Distt. Saharanpur.

23. Kisan Coop. Sugar Factory Ltd., Sarsawa, Distt. Saharanpur.

24. Shakumbari Sugar & Allied Industries Ltd. at Todarpur (Raghar),Distt. Saharanpur.

25. The Kisan Sahakarii Chini Mills Ltd. Nanauta, Distt. Saharanpur.

26. Daya Sugar, Nayabans, Tehsil Gagalheri, Distt. Saharanpur.

27. The U.P. State Sugar Corpn. Ltd., Maliana, District Meerut.

28. Bajaj Hindustan Ltd., Kinoni, Teh. & District Meerut.

29. U.P. State Sugar Corporation Ltd., Doiwala, Distt. Dehradun, Uttranchal.

30. Lakshmi Sugar Mills Co. Ltd., Iqbalpur, Distt. Haridwar, Uttranchal.

31. Uttam Sugar Mills Ltd., Village Libberhadi, Distt. Haridwar, Uttranchal.

32. Rai Bahadur Narain Singh Sugar Mills Pvt. Ltd., Lhaksar, Distt. Haridwar, Uttranchal.

33. Bajaj Hindustan Ltd., Unit Thana Bhavan, Distt. Muzaffarnagar.

34. Bajaj Hindustan Ltd., Unit Bhaisana, Distt. Muzaffarnagar.

35. Mawana Sugars Ltd., (Unit Nanglamal Sugar Complex), Nangalmal, Tehl & Distt. Meerut.

36. Triveni Engineering and Industries Ltd., Sabitgarh, P.O. Karora, Teh Khurja, Distt. Bulandshahr.

37. Bajaj Hindustan Ltd., Unit at Gangnauli, Tehsil Deoband, Distt. Saharanpur.

38. Simbholi Sugars Ltd., Brijnathpur, Teh- Hapur, Dist - Gaziabad

39. Uttam Sugar Mills Ltd., Khaikher, Teh. & Dist.- Muzaffarnagar

40. Uttam Sugar Mills Ltd., Shermau, Teh.- Nakur, Dist- Saharanpur
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