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      • 1. Short title and commencement.
      • 2. Restrictions on transport of certain sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Control of sale price.
      • 4. Fixation of sale price.
      • 4A. Fixation of retention price of aluminium.
      • 4B. Fair pricing of aluminium.
      • 4BB. Utilisation of the amount collected for research and development.
      • 4BC. Utilisation of amount collected for modernisation and development.
      • 4C. Power to issue directions to supply a part of aluminium.
      • 5. Power to regulate sale of aluminium.
      • 5A. Power to regulate production, supply and distribution of aluminium.
      • 5B.
      • 6. Price list to be displayed at the place of business.
      • 7. Producer, manufacturer or dealer not to withhold sale.
      • 8. Power to give directions and call for information.
      • 9. Powers of examination, entry, search and seizures.
      • 10. Compliance of orders.
      • 11. Power to debar any person from receiving aluminium.
      • 12. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Control of production.
      • 3A. Control on stocks.
      • 3B.
      • 4. Fixation of prices, specification of packing and marking.
      • 5. Cash memorandum to be given for sales.
      • 6. Power to require sale, etc.
      • 7. Refusal to sell.
      • 8. Accounts and returns.
      • 9. Provisions to apply to art silk cloth.
      • 9A.
      • 10. Power to entry, search, etc.
      • 11. Appeal.
      • 12. Delegation of powers.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on marketing and use of aviation turbine fuel.
      • 4. Application for Issue of authorisation by the Central Government to market Aviation Turbine Fuel.
      • 5. Application fee.
      • 6. Authorisation to market Aviation Turbine Fuel.
      • 7. Validity of authorisation to market Aviation Turbine Fuel and application for renewal.
      • 8. Power of search and seizure.
      • 9. Sampling of Aviation Turbine Fuel.
      • 10. Power of Central Government to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition to manufacture, sale and store of cement which is not of the prescribed standard.
      • 4. Certification of Manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information.
      • 7. Testing of Samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufacturer and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty for contravention.
      • 13. Appeal.
      • 1. Short title, extent and commencement.
      • 2. Prohibition regarding production of certain varieties of cement.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on acquisition or sale of cinema carbons.
      • 4. Power to fix prices.
      • 5. Power of entry and inspection.
      • 1.
      • 2. Definition.
      • 3.
      • 4.
      • 5.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Establishment of the Advisory Board.
      • 4. Appointment of Licensing Officer and Inspector.
      • 5. Licences for retting.
      • 6. Licence for the manufacture of fibre.
      • 7. Sale of raw and retted husks.
      • 8. Movement permit.
      • 9. Cancellation of licence or permission.
      • 10. Power to fix prices.
      • 11. Power to issue directions.
      • 12. Project area.
      • 13. Maintenance of records.
      • 14. Owner, etc. to give notice of retting operations.
      • 15. Appeal.
      • 16. Powers of entry and inspection.
      • 17. Penalty.
      • 18. Power of Central Government to issue directions.
      • 19. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition of construction of new cold storage or expansion of existing cold storage without prior permission.
      • 3A. Application for permission to construct or expand a cold storage.
      • 4. Factors to be considered in granting or refusing permission for construction of proposed cold storage.
      • 4A. Grant of permission.
      • 5. Prohibition of operation of a cold storage or expanded cold storage without license.
      • 5A. Application for licence to operate a cold storage or expanded cold storage.
      • 6. Factors to be considered in granting or refusing a licence for operation of the proposed cold storage.
      • 6A. Grant of licence.
      • 7. Licence fee shall be as follows.
      • 8. Relaxation of conditions of licence.
      • 9. Cancellation of licence.
      • 10. Licensee not entitled to compensation or refund of licence fee.
      • 11. Period of validity of licence.
      • 12. Renewal of licence.
      • 13. Issue of duplicate licence.
      • 14. Regulation and transfer of licence.
      • 15. Contract of agreement with hirer.
      • 16. Overloading.
      • 17. Provisions regarding storage of food-stuffs.
      • 18. Cold storage receipts.
      • 19. Power to requisition the storage.
      • 20. Fixation of charges for storage.
      • 21. Inspection facilities, etc.
      • 22. Maintenance of records and submission of returns.
      • 23. Power to call for information, etc.
      • 24. Appeal.
      • 25. Delegation.
      • 26. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Categorisation of coal.
      • 4. Procedure for categorisation of coal.
      • 5. Submission of returns and information to Coal Controller.
      • 6. Directions to regulate the disposal of coal stocks.
      • 7. Power of the Coal Controller for quality surveillance.
      • 8. Power to prohibit or limit the mining or production of coal.
      • 9. Requirement of prior permission to open a coal mine, seam or section of a seam.
      • 10. Notice of suspension or closure.
      • 11. Power to restrict sub-division of a coal mine.
      • 12. Power to inspect collieries.
      • 13. Delegation of powers to Coal Controller.
      • 14. Power to exempt.
      • 1. Short title, extent and commencement.
      • 2. Repeal and saving.
      • 3. Definitions.
      • 4. Control on stocks.
      • 5. Packing.
      • 6. Power to call for information and power to inspect, search and seize.
      • 7. Delegation of powers.
      • 8. Appeal.
      • 1. Short title and extents.
      • 2. Definitions.
      • 3. Powers of Controller.
      • 4. Functions of Controller.
      • 5. Power to fix Maximum Sale Price.
      • 6. Power to review.
      • 7. Penalty.
      • 1.
      • 1A.
      • 2.
      • 3.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 1.
      • 2.
      • 2A.
      • 3.
      • 4. to 11.
      • 12.
      • 12A.
      • 12B.
      • 12C.
      • 12D.
      • 12E.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 20A.
      • 20B.
      • 20C.
      • 20D.
      • 21.
      • 21A.
      • 21B.
      • 21C.
      • 22.
      • 23.
      • 23A.
      • 24.
      • 25.
      • 26.
      • 27.
      • 28.
      • 29.
      • 30.
      • 30A.
      • 31.
      • 31A.
      • 32.
      • 33.
      • 34.
      • 35.
      • 36. Appeal.
      • 37.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Directions to manufacturers of active pharmaceutical ingredients or bulk drugs or formulations.
      • 4. Calculation of ceiling price of a scheduled formulation.
      • 5. Calculation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 6. Ceiling price of a scheduled formulation in case of no reduction in price due to absence of competition.
      • 7. Margin to retailer.
      • 8. Maximum retail price.
      • 9. Reference data and source of market based data.
      • 10. Pricing of the formulations covered under Drugs (Prices Control) Order, 1995.
      • 11. Ceiling price or retail price of a pack.
      • 12. Price of formulations (branded or generic version) listed in the National List of Essential Medicines, launched by a manufacturer.
      • 13. Price of scheduled formulations for the existing manufacturers.
      • 14. Fixation of ceiling price of scheduled formulations.
      • 15. Fixation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 16. Revision of ceiling price of scheduled formulations.
      • 17. Amendment of the list of scheduled formulation.
      • 18. Revision of ceiling price on the basis of moving annual turnover (MAT).
      • 19. Fixation of ceiling price of a drug under certain circumstances.
      • 20. Monitoring the prices of nonscheduled formulations.
      • 21. Monitoring the availability of scheduled formulations.
      • 22. Recovery of dues accrued under the Drugs (Prices Control) Order, 1979 and to deposit the same into the Drugs Prices Equalisation Account.
      • 23. Recovery of overcharged amount under Drugs Prices Control Orders 1987 and 1995.
      • 24. Carrying into effect the price fixed or revised by the Government, its display and proof thereof.
      • 25. Display of prices of nonscheduled formulations and price list thereof.
      • 26. Control of sale prices of formulations.
      • 27. Sale of split quantities of formulations.
      • 28. Manufacturer, distributor or dealer not to refuse sale of drug.
      • 29. Maintenance of records and production thereof for inspection.
      • 30. Power of entry, search and seizure.
      • 31. Power to review.
      • 32. Nonapplication of the provisions of this order in certain cases.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for transistor radio receiver.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition as to sale, etc.
      • 4. Registration.
      • 5. Requirements to be complied with by the registered packer.
      • 6. Period of validity of certificate of registration.
      • 7. Renewal of certificate of registration.
      • 8. Appointment of Inspecting Officers.
      • 9. Power to carry out inspection, entry and sampling.
      • 10. Laboratory for analysis.
      • 11. Power to prescribe monthly returns.
      • 12. Suspension of Certificate of registration.
      • 13. Appeal.
      • 14. Power to review.
      • 15. Power to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of electrical appliances.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical appliances specified, in column (2) of the Schedule.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of power.
      • 9. Power to issue direction to manufacturers and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical wires, cables, appliances and accessories.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Power to issue directions to manufacturers and dealers.
      • 9. Compliance of direction.
      • 10. Obligation to furnish information.
      • 11. Penalty.
      • 12. Appeal.
      • 1. Short title and extent.
      • 2. Definitions.
      • 2A. Essential commodities declaration, etc.
      • 3. Powers to control production, supply, distribution, etc., of essential commodities.
      • 4. Imposition of duties on State Governments, etc .
      • 5. Delegation of powers.
      • 6. Effect of orders inconsistent with other enactments.
      • 6A. Confiscation of essential commodity.
      • 6B. Issue of show cause notice before confiscation of essential commodity.
      • 6C. Appeal.
      • 6D. Award of confiscation not to interfere with other punishments.
      • 6E. Bar of jurisdiction in certain cases.
      • 7. Penalties.
      • 7A. Power of Central Government to recover certain amounts as arrears of land revenue.
      • 8. Attempts and abetment.
      • 9. False statement.
      • 10. Offences by companies.
      • 10A. Offences to be cognizable.
      • 10B. Power of Court to publish name, place of business, etc., of companies convicted under the Act.
      • 10C. Presumption of culpable mental state.
      • 11. Cognizance of offences.
      • 12. Special provision regarding fine.
      • 12A. Power to try summarily.
      • 12B. Grant of injunction, etc., by Civil Courts.
      • 13. Presumption as to orders.
      • 14. Burden of proof in certain cases.
      • 15. Protection of action taken under Act.
      • 16. Repeals and savings.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Fixation of prices of fertilizers.
      • 4. Display of stock position and price list of fertilizers.
      • 5. Issue of cash/credit memorandum.
      • 6. Allocation of fertilizers to various States.
      • 7. Registration of Industrial dealers and authorisation of other dealers.
      • 8. Application for intimation or registration.
      • 9. Grant or refusal of certificate of registration.
      • 10. Period of validity of certificate of registration.
      • 11. Renewal of certificate of registration.
      • 12. Restriction on preparation of mixtures of fertilizers.
      • 13. Standards of mixtures of Fertilizers.
      • 14. Application for certificate of manufacture of mixtures of fertilizers.
      • 15. Grant or refusal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 16. Conditions for grant of certificate of manufacture in respect of special mixture of fertilizers and period of validity of such certificate.
      • 17. Period of validity of certificate of manufacture for preparation of mixtures of fertilizers.
      • 18. Renewal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 19. Restriction on manufacture, sale and distribution of fertilizers.
      • 19A.
      • 20. Specifications in respect of imported fertilizers.
      • 20A. Specification in respect of provisional fertilizer.
      • 20B. Specification in respect of Customised Fertiliser.
      • 20C. Specifications in respect of biostimulants.
      • 21. Manufacturers/pool handling agencies to comply with certain requirements in regard to packing and making, etc.
      • 21A. Manufacturers to comply with certain requirements for laboratory facilities.
      • 22. Bulk sale of fertilizers.
      • 23. Disposal of nonstandard fertilizers.
      • 23A. Reprocessing of fertiliser damaged during storage.
      • 23B. Disposal of Damaged and Expired stock of Biofertilisers/Organic fertilizers.
      • 24. Manufacturers/pool handling agencies to appoint officers responsible with compliance of the order.
      • 25. Restriction on sale/use of fertilizers.
      • 26. Appointment of registering authority.
      • 26A. Notified Authority.
      • 27. Appointment of inspectors.
      • 27A. Qualifications for appointment of fertilizer inspectors.
      • 27B. Qualifications for appointment of fertiliser Inspectors for Biofertiliser and Organic Fertiliser.
      • 28. Powers of Inspectors.
      • 29. Laboratory for analysis.
      • 29A. Qualifications for appointment of fertilizer analyst in the fertilizer quality control laboratories.
      • 29AA. Regular training of Fertiliser Analysts.
      • 29AB.
      • 29B. Laboratories for referee analysis.
      • 29C. Laboratories for referee analysis of Biofertiliser.
      • 29D. Laboratories for referee analysis of Organic fertiliser.
      • 30. Time limit for analysis and communication of result.
      • 31. Suspension/Cancellation of registration certificate.
      • 32. Appeal.
      • 32A. Appeal at the State Government level.
      • 33. Grant of duplicate copies of authorization letter or Certificate of manufacture certificate of registrations, etc.
      • 34. Amendment of authorisation letter, certificate of manufacture and certificate of Registration.
      • 35. Maintenance of records and submission of returns, etc.
      • 36. Fees.
      • 37. Service of orders and directions.
      • 38. Advisory Committee.
      • 38A. Central Biostimulant Committee.
      • 39. Repeal and saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition of export of fertilisers.
      • 4. Powers of entry, search, seizure, etc.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale etc. of general service electric lamps specified in paragraph 2 (f).
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufactures and dealers.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 14. Repeal and Saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on use of High Speed Diesel Oil.
      • 4. Powers of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Manufacturer and dealer to display stock and price list of insecticides.
      • 4. Manufacturers and dealers to give memorandum to purchasers.
      • 5. Manufacturers to comply with certain requirements in regard to packing, etc.
      • 6. Maintenance of records and submission of returns, etc.
      • 7. Service of orders and direction.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on use of kerosene supplied under public distribution system.
      • 4. Procurement, storage and sale of kerosene under the public distribution system.
      • 5. Display of stock and price by dealers appointed under distribution system.
      • 6. Maintenance of Registers, Accounts Books and submission of returns by a dealer under the public distribution system.
      • 7. Maintenance of records and furnishing of information by parallel marketer.
      • 7A. Assessment and Certification/Rating of parallel marketers.
      • 8. Kerosene under public distribution system to be made distinguishable.
      • 9. Power of entry, search and seizure.
      • 10. Overriding effect of the Order.
      • 11. Power to exempt.
      • 12. Repeal and Saving.
      • 1. Short title extent and commencement.
      • 2. Powers to issue directions to supply levy sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Fixation of maximum selling price of Light Diesel Oil.
      • 4. Light Diesel Oil stock to be displayed.
      • 5. Prohibition against withholding Light Diesel Oil form Sale.
      • 6. Inspection and maintenance of books of account, documents and records.
      • 7. Power of entry, search and seizure.
      • 8. Provisions of the Order to prevail over previous Order of State Government.
      • 1. Short title and Commencement.
      • 2. Definitions
      • 3. Restriction on unauthorised possession, supply and consumption of liquefied petroleum gas
      • 4. Restriction on storage and transport of liquefied petroleum gas
      • 5. Restriction on sale or distribution of liquefied petroleum gas below or in excess of the standard weight.
      • 6. Prohibition on carrying unauthorised business of selling LPG
      • 7. Possession , supply or sale of liquefied petroleum gas equipments.
      • 8. Display of stock and price of liquefied petroleum gas.
      • 9. Procurement storage and sale of liquefied petroleum gas by a distributor.
      • 10. Maintenance of register, account books by a distributor
      • 11. Assessment and Certificate Rating of parallel marketeers.
      • 12. Maintenance of records and furnishing of information by parallel marketeer
      • 13. Power of entry , search and seizure
      • 14. Overriding effect of the Order.
      • 15. Power to exempt.
      • 16. Repeal and savings
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on possession, supply and consumption of liquefied petroleum gas.
      • 4. Restriction on storage and transport of liquefied petroleum gas.
      • 5. Restriction on sale or distribution of liquefied petroleum gas below the standard weight.
      • 6. Possession, supply or sale of liquefied petroleum gas equipments.
      • 7. Display of stock and price of liquefied petroleum gas under public distribution system.
      • 8. Procurement, storage and sale of liquefied petroleum gas by the distributor under the public distribution system.
      • 9. Maintenance of register, account books and submission of returns by a distributor appointed under public distribution system.
      • 10. Maintenance of records and furnishing of information by parallel marketeer.
      • 10A. Assessment and Certification/Rating of parallel marketers.
      • 11. Power of entry, search and seizure.
      • 12. Overriding effect of the Order.
      • 13. Power to exempt.
      • 14. Repeal and Saving.
      • 1. Short title and commencement
      • 2. Definitions
      • 3. Restriction on unauthorized acquisition or sale of auto LPG
      • 4. Display of stock and price of auto LPG
      • 5. Procurement, storage and sale of auto LPG by the auto LPG dispensing station dealer
      • 6. Assessment and certification rating of parallel marketeers
      • 7. Maintenance of registers, account books and submission of return by the dealer
      • 8. Maintenance of records and furnishing of information by parallel marketeers
      • 9. Power of entry, search and seizure
      • 10. Overriding effect of the Order
      • 11. Power to exempt
      • 12. Repeal and savings
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Milk and Milk Product Advisory Board.
      • 4. Functions of the Board.
      • 5. Registration.
      • 6. Registration and its renewal.
      • 7. Modification, addition or alteration in equipment or premises.
      • 8. Fee for registration and renewal.
      • 9. Transfer of registration.
      • 10. Production or handling of milk or milk product.
      • 11. Collection of milk.
      • 12. Appointment and functions of Collector.
      • 13. Appointment and functions of registering authority.
      • 14. Quarterly returns and additional information.
      • 15. Power to enter, inspect and seize.
      • 16. Suspension or cancellation of registration.
      • 17. Maintenance of records.
      • 18. Appeal to Controller.
      • 19. Powers of Central Government to issue directions.
      • 20. Temporary registration on production of milk product.
      • 21. Levy on skimmed milk powder and milk fat.
      • 22. Appeal to the Central Government.
      • 23. Procedure for drawing samples, conducting analysis, and issue of prohibition order.
      • 24. Publication of list of holders of registration certificates.
      • 25. Sanitary requirements for milk and milk products.
      • 26. Certification, packing, marking and labelling.
      • 27. Compliance with directions and orders.
      • 28. Prosecution.
      • 29. Previous sanction for prosecution.
      • 30. Penalty.
      • 31. Transitional and other provisions.
      • 32. Repeal and savings.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 3A. Special provision for doortodoor delivery of high speed diesel.
      • 4. Restriction on marketing of motor spirit and high speed diesel.
      • 5. Grant of authorization to market motor spirit and high speed diesel.
      • 6. Supply of motor spirit and highspeed diesel blended with ethanol and biodiesel.
      • 6A.
      • 6B. Limited purpose of direct sale of bioethanol (E100) for use as standalone fuel or blending with motor spirit, for compatible automobiles.
      • 7. Power of search and seizure.
      • 8. Sampling of Product and Testing.
      • 9. Power of Central Government to issue directions.
      • 10. Overriding effect.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 4.
      • 5.
      • 6.
      • 7. Power of search and seizure.
      • 8. Sampling of Product.
      • 9. Power of Central Government to issue Directions.
      • 10. Provision of the Order to prevail over previous orders of State Government etc.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on sale and use of Naphtha.
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government, etc.
      • 1.
      • 2. Definitions.
      • 3.
      • 4.
      • 5. Power of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Maintenance of production of petroleum products.
      • 4. Maintenance of stocks of petroleum products.
      • 5. Regulation of supply and distribution of petroleum products.
      • 6. Regulation of retail supply of petroleum products.
      • 7. Take over of retail outlets and other business premises of dealers.
      • 8. Collection of information.
      • 9. Power of entry, search and seizure.
      • 10. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Application.
      • 4. Determination of petroleum and petroleum products pipeline transportation tariff.
      • 5. Procedure for determination of petroleum and petroleum products pipeline transportation tariff.
      • 6. Miscellaneous.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3.
      • 4.
      • 1. Short title extent and commencement.
      • 2. Definitions.
      • 3. Identification of families living below the poverty line.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Distribution.
      • 7. Licensing.
      • 8. Monitoring.
      • 9. Penalty.
      • 10. Power of search and seizure.
      • 11. Appeal.
      • 12. Protection of action taken under Order.
      • 13. Power of Central Government to give directions.
      • 14. Provisions of the Order to prevail over previous Orders of State Governments.
      • 1. Short Title, Extent and Commencement.
      • 2. Definitions.
      • 3.
      • 4.
      • 5.
      • 6.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Removal of licensing requirements, stock limits and movement restrictions on certain foodstuffs.
      • 4. Effect of this order in certain cases.
      • 1. Short title, extent and commencement
      • 2. Definitions
      • 3. Restriction on sale and use of Solvents, Raffinates and Slops and other products
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central and the State Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government
      • 1. Short title and commencement.
      • 2. Delegation of powers of inspection, entry, search and sampling.
      • 3. Authorization of laboratories for analysis of samples drawn.
      • 4. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restrictions on export of rice from specified area.
      • 3A. Restriction on transport of rice to, from or within the border area.
      • 4. Exemptions.
      • 5. Powers of entry, search, seizure, etc.
      • 5A. Establishment of check-post or barrier and inspection of rice while in transit.
      • 6. Effect of Order.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Information to be furnished by producer.
      • 4. Acquisition.
      • 5. Certain factors to be taken into consideration while issuing permits.
      • 6. Obligation of producers to sell.
      • 7. Restriction on use of staple fibre acquired.
      • 8. Maintenance of accounts.
      • 9.
      • 10.
      • 1. Short title and commencement.
      • 2. Price of Sugar produced in 1992-93 season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2003-2004 Season.
      • 4.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2008-2009 Season.
      • 4.
      • 1. Short title and commencement.
      • 2.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2009-2010 Season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2010-2011 Season.
      • 4.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Retention of stocks of sugar.
      • 4. Controlled price.
      • 5. Powers of entry, examination, search, seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Power to regulate production of sugar.
      • 4. Power to restrict sale, etc. of sugar by producers.
      • 5. Power to issue directions to producers and dealers.
      • 5A. Sugar attached by Government officers etc. not to be sold without direction.
      • 6. Power to regulate movement of sugar.
      • 7. Power to regulate quality of sugar.
      • 8.
      • 9. Utilisation of sugar taken delivery of in pursuance of an Order under section 3(2)(f) of Act.
      • 10. Power to call for Information, etc.
      • 11. Power of inspection, entry, search, sampling, seizure, etc.
      • 12. Procedure for drawing samples.
      • 13. Certificate regarding samples drawn etc.
      • 14. Compliance of orders.
      • 15. Delegation of powers.
      • 16.
      • 17. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Definition.
      • 3. Minimum price of sugarcane payable by producer of sugar.
      • 3A. Rebate that can be deducted from the price paid for sugarcane.
      • 4. Minimum price of sugarcane payable by producers of khandsari sugar.
      • 4A. Rebate that can be deducted from the price paid for sugarcane by producers of khandsari sugar.
      • 5. Additional price for sugarcane purchased.
      • 5A. Additional price for sugarcane purchased on or after 1st October, 1974.
      • 6. Power to regulate distribution and movement of sugarcane.
      • 6A. Restriction on setting of two sugar factories with in the radius of 15 kms.
      • 6B. Requirements for filing the Industrial Entrepreneur Memorandum.
      • 6C. Timelimit to implement Industrial Entrepreneur Memorandum.
      • 6D. Consequences of nonimplementation of the provision laid down in clauses 6B and 6C.
      • 6E. Application of clauses 6B, 6C and 6D to the person who's Industrial Entrepreneur Memorandum has already been acknowledged.
      • 7. Power to licence power crushers, khandsari units and crusher and to regulate the purchase of sugarcane.
      • 8. Power to issue directions to producers of khandsari sugar, power crushers, khandsari units, crushers and cooperative societies.
      • 9. Power to call for information, etc.
      • 9A. Power of entry, search and seizure.
      • 10.
      • 11. Delegation of powers.
      • 12. Repeal and savings.
      • 1. Short title, and commencement.
      • 2. Definitions.
      • 3. Identification of eligible households.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Delivery of foodgrains.
      • 7. Lifting of foodgrains by States.
      • 8. Distribution of foodgrains by States.
      • 9. Licensing and regulation of fair price shops.
      • 10. Operation of fair price shops.
      • 11. Monitoring.
      • 12. Transparency and accountability.
      • 13. Penalty.
      • 14. Power of search and seizure.
      • 15. Appeal.
      • 16. Protection of action taken under order.
      • 17. Power of Central Government to give directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Registration of dealers.
      • 4. Returns.
      • 5. State Orders to apply.
      • 6. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Repeal and savings.
      • 3. Definitions.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 11. Maximum price for sale of cloth, yarn or other textile products.
      • 12.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 21.
      • 22.
      • 23.
      • 24.
      • 25.
      • 26.
      • 27.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 2A. Prohibition as to sale, etc.
      • 3. Registration.
      • 4. Cancellation of registration.
      • 5. Appeal.
      • 6. Power to regulate production of vegetable oil products.
      • 7. Power to prescribe monthly returns.
      • 8. Power to carry out inspection, entry and sampling.
      • 9. Delegation of powers.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Registration.
      • 4.
      • 5. Cancellation of Registration.
      • 6. Appeal.
      • 7.
      • 8.
      • 9.
      • 10. Power to call for information and entry and carry out inspection in that regard.
      • 11.
      • 12.
      • 1. Short title, extent, commencement and application.
      • 2. Definitions.
      • 3. Return relating to purchase of wheat by a Company or Firm or Individual.

The Sugar (Price Determination for 2009-2010 Production) Order, 2010

Published vide Notification No. G.S.R. 527(E), dated 21st June, 2010

Act2359


Ministry of Consumer Affairs, Food and Public Distribution

(Department of Food and Public Distribution)

Order

G.S.R. 527(E)/ESS.Com/Sugar. - In exercise of the powers conferred by Sub-section (3C) of Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following order, namely :-

1. Short title and commencement. - (a) This order may be called the Sugar (Price Determination for 2009-2010 Production) Order, 2010.

(b) It shall come into force on the date of its publication in the Official Gazette.

2. Definition. - In the Order, unless the context otherwise requires :-

(a) "Indian Sugar Standards Grade (ISS Grades)" means the grades represented by the standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the Standards M.-29, S.-29, L.-30, M.-30, S.-30, L.-31, M.-31, S.-31 and SS - 31 as specified by the Central Government.

(b) "Schedule" means a schedule annexed to this Order.

3. Price of Sugar produced in 2009-2010 Season. - The prices as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the corresponding entry in column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A', Twill new gunny bags and produced in 2009-2010 sugar season by all vacuum pan sugar factories specified in Schedule III which are required to be supplied to any person, Organization or State Government under sub-clause (1) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's carts, lorries or other means of transport at the factory gate or factory godown's:

Provided that where a sugar factory is situated at a distance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godown's outside the factory not connected, the producer may charge additional thirteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the railway in case of dispatches by rail or between the sugar factory and such godown's in case of delivery ex-godown's.

Explanation. - In this Order:-

(a) the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty or additional excise duty in lieu of sale tax or the special excise duty as the case may be which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order;

(b) the prices specified in column 3 of Schedule I include transport from factory godown and loading, at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals;

(c) the prices specified in column 3 of Schedule II includes transport from godown's and loading of sugar, at buyer's option, into carts, lorries or other means or transport at the factory gate/factory godown's and includes all other incidentals.

4. The prices determined under this Order shall apply to the sugar produced in the sugar season 2009-2010 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2009. These are provisional prices. Recoveries on account of excess payment made, if any, or additional payments if due, will be made on finalization of prices.

Schedule I

Prices for delivery into railway wagons for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III upto a distance of 5 kilometres from the factory.

(Rupees per quintal)

Sl.No.

Zone

All India Sugar Standards (AISS) Grades of Sugar

(1)

(2)

(3)

1.

ANDHRA PRADESH

1826.24

2.

ASSAM, ORISSA, WEST BENGAL AND NAGALAND

1697.30

3.

BIHAR (NORTH)

1952.82

4.

GUJARAT(SOUTH)

1658.31

5.

GUJARAT(SAURASHTRA)

1871.77

6.

HARYANA

1666.12

7.

NORTH-WEST KARNATAKA

1789.99

8.

REST OF KARNATAKA

1705.46

9.

KERALA, GOA AND COASTAL KARNATAKA

1954.77

10.

MADHYA PRADESH

1822.62

11.

MAHARASHTRA (SOUTH)

1746.49

12.

MAHARASHTRA (NORTH)

1763.90

13.

MAHARASHTRA (CENTRAL)

1724.41

14.

PUNJAB

1711.22

15.

RAJASTHAN

1922.08

16.

TAMILNADU AND PONDICHERRY

1787.50

17.

UTTAR PRADESH (CENTRAL)

1810.04

18.

UTTAR PRADESH (EAST)

1827.70

19.

UTTAR PRADESH (WEST)

1744.52

Note: Where the Railway Station is beyond 5 kilometres from the factory, an additional amount of Rs. 0.13 per kilometre per quintal of sugar shall be paid.

Schedule II

Prices for delivery into Buyer's carts, lorries or other means of transport at the factory gate/ factory godown for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III.

(Rupees per quintal)

Sl. No.

Zone

All India Sugar Standards (AISS) Grades of sugar

(1)

(2)

(3)

1.

ANDHRA PRADESH

1824.67

2.

ASSAM, ORISSA, WEST BENGAL AND NAGALAND

1695.73

3.

BIHAR (NORTH)

1951.25

4.

GUJARAT (SOUTH)

1656.74

5.

GUJARAT (SAURASHTRA)

1870.20

6.

HARYANA

1664.55

7.

NORTH-WEST KARNATAKA

1788.42

8.

REST OF KARNATAKA

1703.89

9.

KERALA, GOA AND COASTAL KARNATAKA

1953.20

10.

MADHYA PRADESH

1821.05

11.

MAHARASHTRA (SOUTH)

1744.92

12.

MAHARASHTRA (NORTH)

1762.33

13.

MAHARASHTRA (CENTRAL)

1722.84

14.

PUNJAB

1709.65

15.

RAJASTHAN

1920.51

16.

TAMILNADU AND PONDICHERRY

1785.93

17.

UTTAR PRADESH (CENTRAL)

1808.47

18.

UTTAR PRADESH (EAST)

1826.13

19.

UTTAR PRADESH (WEST)

1742.95

Schedule III

Sl.No

Name & Location of Sugar Factory

(1)

(2)

Andhra Pradesh

1. The Kirlampudi Sugar Mills Limited, P.O. Pithapuram District East Godavari

2. Shri Sarvaraya Sugar Limited, P.O. Chelluru, Tal. Ramchandrapuram,District East Godavari.

3. Nava Bharat Ferro Alloys Limited, Samalkot, District East Godavari.

4. Andhra Sugars Limited, Tanuku, District East Godavari.

5. The Palakol Cooperative Sugars Limited, Poolarelli, Palakol, District West Godavari.

6. VVS Sugars (The Jeypore Sugar Co. Limited,) P.O. Chagallu, District West Godavari.

7. West Godavari Coop. Sugars Limited, Bhimadole, Taluka Eluru, District West Godavari.

8. The Andhra Sugars Limited, Taduvai, District West Godavari.

9. The Chodavaram Coop. Sugars Limited, Govada, District Vishakhapatnam.

10. Anakapalle Cooperative Agricultural & Industrial Society Limited, Anakapalle District Visakhapatnam.

11. Hikoppaka Coop. Agricultural & Industrial Society Limited Etikoppaka, District Visakhapatnam.

12. The Thandava Coop. Sugars Limited, Payakarapopeta, District Visakhapatnam.

13. Shri Vijayarama Gajapati Cooperative Sugars Limited, Kumaram, Tal. Srungavvarapukota, Bhimasinghi, District Visakhapatnam.

14. Amadavalasa Co-operative Agricultural & Industrial Society Limited, Amadalvalasa, District Srikakulam.

15. Varalakshmi SLigars Limited, Sankil in Rigidi, Amadalavalasa Mandai, District Srikakulam.

16. The KCP Sugar & Industries Corporation Limited, Vuyyuru, District Krishna.

17. The KCP Sugar & Industries Corporation Limited, Lakshmipuram, DistrictKrishna.

18. Delta Sugars Limited, Hanuman Junction, District Krishna

19. Nizam Deccan Sugars Limited, Shakarnagar, District Nizamabad.

20. The Nizamabad Cooperative Sugar Factory Limited, Nizamabad, DistrictNizamabad.

21. Gayatri Sugars Limited Adloor Yellareddy, Sadashivnagar Mandai, District Nizamabad.

22. The Chittoor Cooperative Sugar Limited, Chittoor, P.O. Tsavatepalli, District Chittoor

23. Shri Venketashwara Cooperative Sugar Factory Limited, Gazulamandayam (Tirupati), Renigunta, District Chittoor.

24. Shree Vaani Sugars & Industries Limited, Kummaranatham, District Chittoor.

25. Prudential Mouli Sugars Limited at Nindra Village, Tehsil Nindra Mandai, District Chittoor.

26. Sudalagunta Sugars Limited, Butchinaidu Kandriga, District Chittor.

27. The Nizam Sugar Factory Limited, P.O. Didgi, Tal. Zaheerabad, District Medak.

28. Nizam Deccan Sugars Limited, Taluka & District Medak.

29. Ganapati Sugar Industries Limited, Kulubgur, Sangareddy Mandai, District Medak.

30. The Nizam Sugar Factory Limited, Miryalguda, District Nalgonda.

31. The Cuddapah Cooperative Sugar Limited, Tal. Daulatapuram, District Cuddapah.

32. The Kovur Cooperative Sugar Factory Limited, Kovur, District Nellore.

33. Gayatri Sugar Complex Limited, Prabhagiri Patnam, Podalakur Mandai, District Nellore.

34. Empee Sugars & Chemicals Limited, Ayyappareddy Palam, Naidupet Mandalam, District Nellore.

35. Nizam Deccan Sugars Limited, P.O. Metpalli, District Karimnagar.

36. Nandyal Coop. Sugar Limited, P.O. Ponnapuram, Nandyal, District Kurnool.

37. Krebs Biochemicals & (I) Limited District Guntur.

38. The Nagarjuna Cooperative Sugars Limited, Guruzala, District Guntur.

39. Madhucon Sugars Limited, Rajeshwarapuram, District Khammam.

40. Kakatiya Cement Sugars & (I) Limited, Peruvuncha, Tehsil Kallur Mandal, District Khammam.

41. NCS Sugars Limited, P.B. No.1, Khairatabad, Hyderabad (location at Lakshayyapeta, District Vizianagaram).

42. Sagar Sugars & Allied Products Limited, Nelavoy Village, Sri Rangaranapuram Mandal, District Chittoor.

43. M/s G.S.R. Sugar (Pvt.) Limited, Maggi, Nizamnagar, Kandal, District Nizamabad.

Assam

1. The Assam Cooperative Sugar Mills Limited, P.O. Baruabamungaon, District Sibsagar.

2. Arihant Sugar Limited, P.O. Ratabari, Chargola, District Karimganj.

3. Nowgong Cooperative Sugar Mills Limited, Kampur, District Nowgong.

Orissa

1. Jeypore Sugar Company Limited, Rayagada, District Koraput.

2. The Aska Cooperative Sugar Industries Limited, Aska, District Ganjam.

3. The Baragarh Cooperative Sugar Mills Limited, (Under the Management of Ponni Sugars & Chemicals Limited,) P.O. Tora, Baragarh, District Sambalpur.

4. Nayagarh Sugar Complex Limited, Tehsil Nayagarh, District Puri.

5. Badamba Cooperative Sugar Industries Limited, (Under the Management, of Sakti Sugars Limited), Tehsil Banki, District Cuttack.

6. Western India Sugar & Chemicals Industries Limited, Dharamgarh, Tehsil Dharamgarh, District Kalahandi.

7. Bijayananda Co-op. Sugar Mills Limited, P.O. Sagarpalli, Deogaou, District Bolangir.

8. Sakthi Sugars Limited, Haripur, Village Dhankanal Sadar, District Dhankanal.

West Bengal

1. Khaitan Agro. Industries Limited, Plassey, District Nadia.

2. West Bengal Sugar Industries Development Corpn. Limited, Ahmedpur, District Birbhum.

Bihar (North)

1. Bihar State Sugar Corporation Limited, Lohat, District Madhubani.

2. Bihar state Sugar Corporation Limited, Sakari, District Madhubani,

3. The Bihar State Sugar Corporation Limited, Unit Ryam, District Darbhanga.

4. New India Sugar Mills Limited, Hassanpur Road, P.O. Hassanpur Sugar Mills, District Samastipur.

5. Bihar State Sugar Corporation Limited, Samastipur Unit, District Samastipur.

6. Bihar State Sugar Corporation Limited, Motipur, District Muzaffarpur.

7. Righa Sugar Company Limited, Righa, District Sitamarhi.

8. Bihar State Sugar Corporation Limited, Unit. Garaul, District Vaishali.

9. Motihari Chini Udyog Limited, Leasee of M/s Eastern Sugars Industries Limited, Motihari, District East Champaran.

10. Motilal Padampat Udyog Limited, Majhaulia, District West Champaran.

11. Champaran Sugar Company Limited, Chanpatia, District West Champaran.

12. Bihar State Sugar Corporation Limited, Lauriya, District West Champaran.

13. Tirupati Sugars Limited, Bagha, Narainpur, West Champaran.

14. The Oudh Sugar Mills Limited, , District Narkatiaganj, West Champaran.

15. Harinagar Sugar Mills Limited, Harinagar, District West Champaran.

16. The Bihar State Sugar Corporation Limited, Sugauli, District East Champaran.

17. Champaran Sugar Company Limited, Barachakia, District East Champaran.

18. The Bihar State Sugar Corporation Limited, P.O. New Sawan, District Siwan.

19. The Bihar State Sugar Corporation Limited, P.O. Siwan, District Siwan.

20. The Bihar State Sugar Corporation Limited, P.O. Mirganj, District Gopalganj.

21. Bharat Sugar Mills Limited, Sidhwalia, District Gopalganj.

22. Sasa Musa Sugar Works Pvt. Limited, Sasa Musa, District Gopalganj.

23. The Vishnu Sugar Mills Limited, P.O. Vishnu Sugar Mills, Gopalganj, District Gopalganj.

24. Cawnpore Sugar Works Limited, Marhowrah, District Saran.

25. Bihar State Sugar Corporation Limited, Unit Gararu, District Gaya.

26. The Bihar State Sugar Corporation Limited, Unit Warisaliganj, District Nawadah.

27. The Bihar State Sugar Corporation Limited, Banmankhi, District Purnea.

28. The Bihar State Sugar Corporation Limited, Unit Bihta, District Patna.

Gujarat (South)

1. Shri Khedut Sahkari Khand Udyog Mandi Limited, Sardar Bag, Bardoli, District Surat.

2. Shree Madhi Vibhag S. Khand Udyog Mandli Limited, P.O. Madhi, District Surat.

3. Shree Chalthan Vibhag Khand Udyog Sahakari mandli Limited, Chalthan, District Surat.

4. Shree Sayan Vibhag Sahakari Khand Udyog Mandli Limited, Sayan, District Surat.

5. Shree Mahuva Pradesh Sahakari Khand Udyog Mandli Limited, Zarvavra, District Surat.

6. Shri Ukai Pradesh Sahakari khand Udyog Mandli Limited at P.O. Paniari, District Surat.

7. Shree Khedut Sahakari Khand Udyog Mandli Limited at Kosamba, Tehsil Mangrul, District Surat.

8. Shri Kamrej Vibhag Sahakari Khand Udyog Mandli Limited, Kamrej, District Surat.

9. Shree Valod Pradesh Khand Udyog Sahakari Mandli Limited, Virpur, Tal. Valod, District Surat.

10. The Sahakari Khand Udyog Mandli Limited, Gandevi, via Bilimora, District Valsad.

11. Shri Maroli Vibhag Khand Udyog Sahakari Mandli Limited, Kalyannagar, P.O. Maroli, District Valsad.

12. Shree Valsad Sahakari Khand Udyog Mandli Limited, Parnera-Pardi, District Valsad.

13. Shree Ganesh Khand Udyog Sahakari mandli Limited, Desad, Taluka Valia, District Bharuch (Vataria).

14. Shri Revakhand Udyog Sahakari Mandli Limited at & Post Amod, Taluka Amod, District Bharuch.

15. Shri Narmadakhand Udyog Sahakari Mandli Limited, Dharikheda, Taluka Nandod, District Bharuch.

16. Vadodara District Cooperative Sugarcane Growers Union Limited, Gandhara, District Vadodra.

17. Sardar Cooperative Sugar Industries Limited, Ladhod, tehsil Sankhed, District Vadodra.

18. Shree Govardhan Sugar Industries, Kukarmunda, TK- Nizar, District Surat.

Gujarat (Saurashtra)

1. Charotar Sahakari Khand udyog Mandli Limited, Village Palaj, Taluka Petlad, District Kaira.

2. Shri Bileshwar Khand Udyog Khedut Sahakari mandli Limited, Kodinar, District Amreli.

3. Sardar Vallabhai Patel Khand udyog Coop. Societies Limited, P.O. Dhoraji, District Rajkot.

4. Shri Una Taluka Sahakari Khand Udyog mandli Limited, Una (Sorath), District Junagarh.

5. Shree Talala Taluka Sahakari Khnad udyog Mandli Limited, P.O. Talala, District Junagarh (Gir.).

Haryana

1. The Saraswati Sugar Mills P.O. Yamunanagar, District Ambala.

2. The Haryana Cooperative Sugar Mills Limited, P.O. Rohtak, District Rohtak.

3. The Maham Cooperative Sugar Mills Limited, Maham, District Rohtak.

4. The Panipat Cooperative Sugar Mills Limited, Panipat, District Panipat.

5. The Karnal Cooperative Sugar MillS Limited, Karnal, District Karnal.

6. Sonepat Cooperative Sugar Mills Limited, Sonepat, District Sonepat.

7. Shahbad Cooperative Sugar Mills Limited, Thaneswar, District Kurukshetra.

8. The Jind Cooperative Sugar Mills Limited, Tehsil & District Jind.

9. The Palwal Cooperative Sugar Mills Limited, Tehsil Palwal, District Faridabad.

10. The Kaithal Cooperative Sugar Mills Limited, Kaithal, District Kaithal.

11. The Bhuna Cooperative Sugar Mills Limited,. Bhuna, Tehsil Fatehbad, District Hissar.

12. Piccadily Agro. Industries Limited, Sector-17 A, SC0.40-41, Chandigarh, location at Indri, District Karnal.

13. Chaudhari Devilal Cooperative Sugar Mills Limited, Village Panniwala Mota, District Sirsa.

14. The Haryana State Federation of Cooperative Sugar Mills Limited, Gohana, District Sonepat.

15. Naraiangarh Sugar Mills Limited, Naraingarh, District Ambala.

16. M/s Haryana State Coop. Supply & Marketing Fed'n Limited, Asandh, Tehsil Asandh, District Karnal, Haryana.

North West Karnataka

1. The Godavari Biorefineries Limited, Sameerwadi, Mudhol, District Bijapur.

2. The Ugar Sugar Works Limited, Ugarkhurd, District Belgaum.

3. Shri Malaprabha Coop. Sugar Factory Limited, Muguthan Hubli, District Belgaum.

4. Shree Doodhaganga Krishna SSK Niyamit, Chikodi, District Belgaum.

5. Raibag SSK Niyamit Taluk Raibag, District Belgaum.

6. The Ghataprabha SSK Niyamit, Gokak, District Belgaum.

7. Shri Halasidhanath SSK Limited, Nipani, Tehsil Chikodi, District Belgaum.

8. Shri Hiranyakeshi SSK Niyamit, Sankeshwar, District Belgaum.

9. Shri Bhagyalaxmi SSK Limited, Mansapur, Taluk Khanapur, District Belgaum.

10. Nandi SSK Limited, Near Chikka Galagali, District Bijapur.

11. Rayatara SSK Niyamit, Rannanagar TK. Mudhol, District Bijapur.

12. Karnataka SSK Limited, Haveri, District Dharwad.

13. Renuka Sugars Limited, Munoli, Tal. Sawadathi, District Belgaum.

14. Prabhulingeshwar Sugar Works Limited, Siddapur, District Bagalkot.

15. Jam Khandi Sugars Limited, Hirepadasalagi, Tehsil Jamkhandi, District Bijapur.

16. Venkateshwara power Project Limited, Bedakihal, Taluka chikodi, District Belgaum

17. Nirani Sugars Limited, Mudhol - 507313, District Bagalkot.

18. Athani Farmers Sugar Factory Limited, Madabhavi Village, Taluk Athani, District Belgaum.

19. Krishna SSK Limited, Kokatnur, Tehsil Athani, District Belgaum.

20. Gem Sugars Limited, Kundargi Village, Biligi Taluk, District Bagalkot.

21. Dayamyogi Sri Shiv Kumar Swamiji Sugars Limited, Hireberur, Taluk Indi, District Bijapur.

22. Gokak Power & Distilleries Limited, Hanashyal P.G., Tal. Gokak, District Belgaum.

23. Bilagi Sugar Mills Limited, Badagandi, Taluka Bilagi, District Bagalkot.

24. Someshwar SSK Niamit, Baihongal, District Belgaum.

25. M/s Badami Sugars Limited, Badami, District-Bagalkot

26. Shree Renuka Sugars Limited, Buralatli, Tk - Athani, District Belgaum

27. M/s GMR Industries Limited, Hullatti, P.O. Haliyal, District Uttara Kannada.

28. M/s Indian Cane Power Limited, Uttur, Taluka Mudhol, District Bagalkot.

29. M/s Vishwandh Sugars Limited, Belled Bagewadi, Tk. Hukkeri, District Belgaum.

30. Shree Dhanlaxmi SSK Niyamit (Lessee M/s GMR Industries Limited) Khanapet, Tk. Ramlung, District Belgaum.

31. Shree Kedarnath Sugar & Agro (P) Limited, Jalageri Gaganbudhehal, Post Kerkamatti, Tehsil Badami, District Bagalkot.

32. M/s Indian Sugar Mfg. Co. Limited, Hawinal, Tk. Indi, District Bijapur.

Rest of Karnataka

1. Sundari Sugars Limited, P.O. Kampli Sugar Factory, District Bellary.

2. Siruguppa Sugars & Chemicals Pvt. Limited, Siruguppa Taluk, District Bellary.

3. Salarjung Sugar Mills Limited, Munirabad, District Raichur.

4. Gangavati Sugars Limited, Pragatinagar, Tal. Gangawati, District Raichur.

5. Tungbhadra Sugar Works Pvt. Limited, Shimoga, District Shimoga.

6. Mysore Paper Mills Limited, Bhadravati, District Shimoga.

7. Gauribidanaur SSK Limited, Gauribidanaur, District Kolar.

8. Bidar SSK Limited, Hallikhed, District Bidar.

9. Vanivilasa Cooperative Sugar Factory Limited, Hiriyur, District Chitradurga.

10. Bhadra SSK Niyamit Doddabathi, Taluk Davangere, District Chitradurga.

11. Davangere Sugar Co. Limited, Kukkavada, Davangere Taluk, District Chitradurga.

12. Maheshwara Sugar Limited, Kollegal, District Mysore.

13. Bannari Amman Sugars Limited, Alaganchi Village, Tal. Nanjangud, District Mysore.

14. Shreerama SSK Limited, Chunchanakatte, K.R. Nagar, District Mysore.

15. The Hemavathy SSK Limited, Hassan, District Hassan.

16. SSK Niyamit, Tehsil Aland, District Gulburga.

17. Pandavapura SSK Limited, Pandavapura, District Mandya.

18. Mysore Sugar Co. Limited, Mandya, District Mandya.

19. Chamundeshwari Sugars Limited, K.M. Doddi, Tal. Madur. District Mandya.

20. The India Sugar & Refineries Limited, P.O. Chitwadgi, Hospet, District Bellary.

21. Coramandel Sugars Limited, Makkavalli, Tehsil K.R. Pet, District Mandya.

22. Shamnur Sugars Limited, Duggavathi, Tehsil Harapanahalli, District Bellary.

23. Naranja SSK Limited, Village Chillergi, District Bidar.

24. Mahatma Gandhi Sahakari Sakhare Karkhana Limited, Balhalki, District Bidar.

25. SCM Sugars Limited, Koppa, Maddlur Taluk, District Mandya.

26. Bhavani Khandsari Sugar Limited, Village Baroor, The. & District Bidar.

27. Shree Renuka Sugars Limited, Havalga, Tk - Afsalpur, DistrictGulbarga.

28. The Ugar Sugar Works Limited, Malli, Post Yadrani, Tk. Jewargi, District Gulbarga

Kerala

1. The Cooperative Sugars Limited, Chittur, Menonpara, P.O. District Palghat.

2. The Travancore Sugar & Chemicals Limited, Valanjavattam, P.O. Tiruvalla, District Kollam.

Goa

1. Sanjivani SSK Limited, Dayanandnagar, Post Tiska, District Goa.

Coastal Karnataka

1. Dakshina Kannada Sahakari S. Karkhana Limited, Mangalore, Tal. & District South Kanara.

Madhya Pradesh

1. The Gwalior Sugar Co. Limited, Dabra, District Gwalior.

2. Jaora Sugar Mills, Jaora, District Ratlam.

3. The Bhopal Sugar Industries Limited, P.O. & District Sehore.

4. The Jiwaji Rao Sugar Co. Limited, Dalauda, District Mandsour.

5. M.P. State Industries Corporation Limited, P.O. Mohidpur Road, District Ujjain.

6. Morena Mandai SSK Limited, Kailaras, District Morena.

7. Malwa SSK Limited, Barlai (Kashipara), District Indore.

8. Navalsingh SSK Maryadit, Nagai Nagar, Durhanpur, District Khandwa.

9. Girdhari Lal Sugar & Allied Industries Limited, Narmada Nagar, Ghatwa, Tehsil Thikri, District Khargone.

10. Krishak SSK Mayadit, Naryanpura, Tehsil Raghogarh, District Guna.

11. Jawaharlal Nehru Sahakari Soot Mill Limited, Sarvandevla, District Khargone.

12. Bhoramdev Sahakari Sakhar Utpatak Karkhana Maryadit, Tehsil and District Kavardha, Chattisgarh

13. Karoli Sugar Mills Pvt. Ltd, Gadaswara Road, Karoli, District Narsinghpur

14. M/s Shakti Sugar Mills Pvt. Limited, Kodiya, Tehsil Gadarwara, District Narsinghpur.

15. M/s Ma Bhagwati Sugar Mills Limited, Baktara, District Sehore.

16. M/s Narmada Sugars Pvt Ltd, Pondar, District Narsinghpur.

17. M/s Mahakaushal Sugar & Power Limited, Bachai, Tk. & District Narsinghpur.

18. M/s Ramdev Sugar (P) Limited, Thaini, Tehsil Bankhedi, District Honsangabad.

19. M/s Durga Khandsari (Sugar) Mills, Mendrana, District Barbana.

Maharashtra (Central)

1. Shree Pandurang Sahakar Sakhar Kharkana Limited, P.O. Shreepur, District Sholapur.

2. The Saswadmali Sugar Factory Limited, P.O. Malinagar, District Sholapur.

3. Sahakar Maharishi Shankarao Mohite Patil. Sahakar Sakhar Kharkana Limited, Akluj, District Sholapur.

4. Shri Shankar Sahakar Sakhar Kharkana Limited, Sadashivnagar, District Sholapur.

S. Shree Sidheshwar Sahakar Sakhar Kharkana Limited, Kumathe, P.O. Tikekarwadi, District Sholapur.

6. Vithal Sahakar Sakhar Kharkana Limited, Gursale, Taluk Pandharpur, District Sholapur.

7. Bhima Sahakar Sakhar Kharkana Limited, Sikandar Takli, Tehsil Mahol, District Sholapur.

8. Bhogawati Sahakar Sakhar Kharkana Limited, Irle Vairag, Taluka Barsi, District Sholapur.

9. Shri Sant Damaji Sahakar Sakhar Kharkana Limited, Shiranadagi, Tehsil Karmala, District Sholapur.

10. Indira Sahakar Sakhar Kharkana Limited, Mirajagim, Tehsil Akalkot, District Sholapur.

11. Adinath Sahakar Sakhar Kharkana Limited, Lave Bhalwani, Tehsil Karmala, District Sholapur.

12. Chandrabhaga Sahakar Sakhar Kharkana Limited, Bhalwani, Tehsil Pandharpur, District Sholapur.

13. The Ravalgaon Sugar Farm Limited, Ravalgaon, District Nasik.

14. Girna Sahakar Sakhar Kharkana Limited, P.O. Bhausahebnagar, District Nasik.

l5. Karamveer Kakasaheb Wagh Sahakar Sakhar Kharkana Limited, Ranwad, Taluk Niphad, District Nasik.

16. Kadwa Sahakar Sakhar Kharkana Limited, Materewadi, Taluka Dindori, District Nasik.

17. Niphad Sahakar Sakhar Kharkana Limited, P.O. Bhausahebnagar, District Nasik.

18. Nasik Sahakar Sakhar Kharkana Limited, Paise, District Nasik.

19. Vasantrao Dada Patil Sahakar Sakhar Kharkana Limited, Vithewadi (Lohaner), District Nasik.

20. The Kopargaon Sahakar Sakhar Kharkana Limited, P.O. Kolpewadi, District Ahmednagar.

21. Padma Shri Dr. Vithalrao Vikhe Patil Sahari Sakhar Kharkana Limited, Pravaranagar, District Ahmednagar-413706.

22. Ashok Sahakar Sakhar Kharkana Limited, Ashoknagar, P.O. Shrirampur, District Ahmednagar.

23. Shri Ganesh Sahakar Sakhar Kharkana Limited, Ganeshnagar, P.O. Ranjangaon Khurd, District Ahmednagar.

24. The Sanjivani (Takli) Sahakar Sakhar Kharkana Limited, Tal. Kopargaon, District Ahmednagar.

25. The Rahuri Sahakar Sakhar Kharkana Limited, P.O. Rahuri Factory, District Ahmednagar.

26. The Shrigonda Sahakar Sakhar Kharkana Limited, P.O. Shrigonda, District Ahmednagar.

27. Sangamner Bhag Sahakar Sakhar Kharkana Limited, Amritnagar, Tal. Sangamner, District Ahmednagar.

28. Shree Dnyaneshwar Sahakar Sakhar Kharkana Limited, Bhende, Taluka Newasa, District Ahmednagar.

29. Shri Jagdamba Sahakar Sakhar Kharkana Limited, Rashin, Tehsil Karjat, District Ahmednagar.

30. Shri Vrideshwar Sahakar Sakhar Kharkana Limited, P.O. Vridheshwar Sakhar Karkhana, Taluka Pathardi, Oistt. Ahmednagar (Pimpalgaon).

31. The Mula Sahakar Sakhar Kharkana Limited, Sonai, Taluka Newasa, District Ahmednagar.

32. Parner Taluka Sahakar Sakhar Kharkana Limited, Parner, District Ahmednagar.

[33. Agasti Sahakari Sakhar Karkhana Limited, Agasti Nagar, Taluka Akole, District Ahmednagar.]

34. Kedareshwar Sahakar Sakhar Kharkana Limited, Bodhegaon, Tehsil shegaon, District Ahmednagar.

35. Indapur Sahakar Sakhar Kharkana Limited, Bijawadi, Taluka Indapur, District Pune.

36. Shri Chhatrapatti Sahakar Sakhar Kharkana Limited, Bhavaninagar, Tal. Indapur, District Pune.

37. The Malegaon sahakar Sakhar Kharkana Limited, Malegaon B.K. District Pune.

38. Shree Someshwar Sahakar Sakhar Kharkana Limited, P.O. Someshwarnagar, District Pune.

39. Yeshwant sahakar Sakhar Kharkana Limited, Chintamaninagar, P.O. Theur, District Pune.

40. Bhima Sahakar sakhar Kharkana Limited, Patas, Taluka Daund, District Pune.

41. Vighnahar sahakar Sakhar Kharkana Limited, Junnar, District Pune.

42. Rajgad Sahakar Sakhar Kharkana Limited, Nigade, Tal. Bhor, District Pune.

43. Ghodganga Sahakar Sakhar Kharkana Limited, Nhavare, Tehsil Shirur, District Pune.

44. Shri Sant Tukaram Sahakar Sakhar Kharkana Limited, Kasarsai, Tal. Mulshi, District Pune.

45. Bhima Shankar Sahakar Sakhar Kharkana Limited, Pargaon Via Avasari, TehsilAmbegaon, District Pune.

46. Lokmangal Agro Industries Limited, Viii - Bibi Darphal, Taluk North Soapur, District Solapur.

47. Saikrupa Sakhar Karkhana Limited, Devdaithan, TK-Shrigonda, District Ahmednagar.

48. Loknete Baburao Patil sahakar sakhar Kharkana Limited, Laxminagar Angar, Taluk Mohol, District solapur.

49. Nagar Taluk Sahakar Sakhar Kharkana Limited, Walki, Taluk Nagar, District Ahmednagar.

50. Nira Bhima sahakar sakhar Kharkana Limited, Shahji Nagar, Taluk Indapur, District Pune.

51. Sangola Taluka Sahakar sakhar Kharkana Limited, Waki (Shivane), Taluk Sangola, District Solapur.

52. Vitthal Rao Shinde Sahakar Sakhar Kharkana Limited, Gangamaye Nagar, Taluk Madha, District Sola pur.

53. Shri Makai SSK Limited, Bhilarwadi, Tk. Karmala, District Solapur.

54. Kukadi sSK Limited, Pimpalgaon Pisa, Tk. shrigonda, District Ahmednagar.

55. Shri Changdeo Sugar Mills Limited, Changdonagar, District Ahmednagar.

56. Rajaram Bapu SSK Limited, Wategaon - Surui, Unit No.2, I Post Wategaon, Taluk Walva, District Sangli.

57. Shreenath Mahasloba sakhar Karkhana Limited, Patethan, Tk. Daund, District Pune.

58. Anurag Sugar Mills Limited, Mewat, Tk - Daund, District- Pune.

59. Basamati Agro Limited, shelphalgade, Tk. - Indupur, District Pune

60. M/s Vithal Sugar Mills Limited, Mhaisgaon, Tk. Madha, District Solapur.

61. M/s Bhairavanath Sugar Works Limited, Sonari, Tk. Paranda, District Pune.

62. M/s Lokmangal Sugar Ethanal & Cogeneration Limited, Bhandar Kavathe, Tk. South Sola pur, District Sola pur.

63. M/s Daund Sugar Mills Limited, Alegaon, Tk. Daund, District Pune.

Maharashtra (South)

1. Bhogawati Sahakar Sakhar Kharkana Limited, Shahunagar, Post Parite, DistrictKolhapur.

2. Shri Chhatrapati Sahakar Sakhar Kharkana Limited, Kasaba Bhavada, District Kolhapur.

3. DesHbhakta Ratnappa Kumbhar Sahakar Sakhar Kharkana Limited, Ganganagar, Ichalalkaranji, District Kolhapur.

4. Shree Tatyasaheb Kore Warara 5qhakar Sakhar Kharkana Limited, P.O.Warnanagar, Tal. Panhala, District Kolhapur, Maharashtra.

S. Kumbhi Keshri Sahakar Sakhar Kharkana Limited, Kuditre, Tal. Karvir, District Kolhapur.

6. Shree Dudhganga Vedganga Sahakar Sakhar Kharkana Limited, Bidri, P.O. Mouninagar, Tal. Kagal, District Kolhapur.

7. Shri Datta Sahakar Sakhar Kharkana Limited, Asrule, Tal. Panhala, District Kolhapur.

8. Shri Datta Sahakar Sakhar Kharkana Limited, Shirol, District Kolhapur.

9. Daulat Shetakari Sahakar Sakhar Kharkana Limited, P.O. Halkarni, Tal. Chandgad, District Kolhapur.

10.Gadhinglaj Taluka Sahakar Sakhar Kharkana Limited, Gadhinglaj, DistrictKolhapur.

l1.Chhatrapatti Shahu Sahakar Sakhar Kharkana Limited, Kagal, District Kolhapur.

12. Jawahar Shetkari Sahakar Sakhar Kharkana Limited, Hupari, Tal. Hatkangale, District Kolhapur.

13. Ajara Shetakari Sahakar Sakhar Kharkana Limited, Gavase, Tehsil Ajara, District Kolhapur.

14. Krishna Sahakar Sakhar Kharkana Limited, Rethare Budruk, P.O. Shivnagar, District Satara.

15. Shriram Sahakar Sakhar Kharkana Limited, Phaltan, District Satara.

16. New Phalthan Sugar Works Limited, Taluka Phaltan, P.O. Shakharwadi, District Satara.

17. Kisanveer Satara Sahakar Sakhar Kharkana Limited, Bhuinj, Taluka Wai, District Satara.

18. Balasaheb Desai Sahakar Sakhar Kharkana Limited, Daulatnagar, Marali,Taluka Patan, District Satara.

19. Sahyadri Sahakar Sakhar Kharkana Limited, Yeshwantnagar, Taluka Karad, District Satara.

20. Ajinkyatra Sahakar Sakhar Kharkana Limited, Shendre, District Satara.

21. Jarandeshwar SSK Limited, Chimangaon, Tehsil Koregaon, District Satara.

22. Rajaram Bapu Patil Sahakar Sakhar Kharkana Limited, Rajaramnagar Post, Sakharale, Taluka Walwa, District Sangli.

23. Vasantdada Shetkari Sahakar Sakhar Kharkana Limited, P.O. & District Sangli.

24. Jath Taluka Shetkari Sahakar Sakhar Kharkana Limited At Tippehalli Jath, Taluka Jath, District Sangli.

25. Vishwas Sahakar Sakhar Kharkana Limited, Yeshwatnagar, Post Chikhali, Taluka Shirala, District Sangli.

26. Hutatma Kisan Ahir Sahakar Sakhar Kharkana Limited, Waive, District Sangli.

27. Yeshwant Sahakar Sakhar Kharkana Limited, Nagewadi, Taluka Khanpur, District Sangli.

28. Mahahkali Sahakar Sakhar Kharkana Limited, Kavathe Mahankal, District Sangli.

29. Tasgaon Taluka Sahakar Sakhar Kharkana Limited, Tasgaon, (Turchi Phata), Post Turchi, Taluk Tasgaon, District Silngli.

30. Manganga Sahakar Sakhar Kharkana Limited, Sonarsidhnagar, District Sangli.

31. Sorihira Sahakar Sakhar Kharkana Limited, Wangi, Tal. Khanpur, District Sangli.

32. Kagal TK Sahakar Sakhar Kharkana Limited, Himadwade Koulage, Taluk Kagal, Distt- Kolhapur.

33. Ninai Devi Sahakar Sakhar Kharkana Limited, Kukasud, Taluk Shirala, DistrictSangli.

34. M/s Cane Agro Energy India Limited, Raigaon, Taluk Khanapur, District Sangli.

35. Rayat Sahakar Sakhar Kharkana Limited, Shewalewadi, Taluk Karad, District Satara.

36. Sharad Sahakar Sakhar Kharkana Limited, Narande, Taluk Hatkangale, District Kolhapur.

37. Udaysingrao Gaikwad SSK Limited, Sonawade, District Kolhapur.

38. Kranti SSK Limited, Kundal, Tal. Palas, District Sangli.

39. Pratapgad SSK Limited, Kalghar, Tk. Jawali, District Satara.

40. Sarvodaya SSK Limited, Karandwadi, Tk. Walwa, District Sangli.

41. Mohanrao Shinde SSK Limited, Mohannagar, Tk. Miraj, District Sangli.

42. Indira Gandhi Bhartiya Mahila Vikas SSK Limited, Tambale, Tk. Bhudargad, District Kollhapur.

43. Pad. Dr. D.Y. Patilk Sahkari Sakhar Karkhana Limited, Dnyanshantinagar, Tal. Ganga Bavada, District Kolhapur.

44. Shri Gurudatt Sugars Limited, Takaliwadi, tal Shirol, District Kolhapur.

45. Nalwade Sugar Mills Limited, Mhalunge, Tk - Chandgad, District - Kolhapur

Maharashtra (North)

1. Shree Panzarakan Sahakar Sakhar Kharkana Limited, Bhadne, Tal. Sakri, District Dhulia.

2. Sindkheda Sahakar Sakhar Kharkan~ Limited At Degaon, Tehsil Sindkheda, District Dhulia.

3. Pushpadanteshwar SSK Limited, Samsherpur, Tal. Nadurbar, District Dhulia.

4. Sanjay Sahakar Sakhar Kharkana Dhule Sindkheda Amalner Limited, Vijay Nagar, Tal. & District Dhule.

5. Shirpur Shetkari Sahakar Sakhar Kharkana Limited, Dahiwad, Tal. Shirpur, District Dhule.

6. Shree Satpuda Tapi Parisar Sahakar Sakhar Kharkana Limited, Shahada, P.O. Purshottamnagar, District Dhulia.

7. Jijamata Sahakar Sakhar Kharkana Limited, Dusarbid, Tal. Mahkar, DistrictBuldana.

8. Terna Shetkari Sahakar Sakhar Kharkana Limited, Ternanagar, Taluka Dhoki, District Osmanabad.

9. Tulja Bhawani Shetkari Sahakar Sakhar Kharkana Limited, Naldurg, Tal. Tuljapur, District Osmanabad.

10. Gangapur Sahakar Sakhar Kharkana Limited, P.O. Raghunathnagar, DistrictAurangabad.

11. Sidheshwar Sahakar Sakhar Kharkana Limited, Sillood, District Aurangabad.

12. The Kannad Sahakar Sakhar Kharkana Limited, Kannad, District Aurangabad.

13. The Vinayak Sahakar Sakhar Kharkana Limited, Parsoda, Taluka Vaijapur, District Aurangabad.

14. Shri Santh Ek-Nath Sahakar Sakhar Kharkana Limited, Paithan, District Aurangabad.

15. Shri Namdev Rao B. Gakekar Deogiri Sarakar Sakhar Kharkana Limited, Phulambri, Tal. & District Aurangabad.

16. Kalambar Vibhag Sahakar S.akhar Kharkana Limited, Kalamber, Post Gandhinagar, District Nanded.

17. Shankar Sahakar Sakhar Kharkana Limited, Phulenagar, Tehsil Bhokar, District Nanded.

18. Shri Bhaurao Chavan Sahakar Sakhar Kharkana Limited, Degaon, Tehsil & District Nanded.

19. Godavari Manar Sahakar Sakhar Kharkana Limited, Shankarnagar, P.O. Ram Tirath, Tal. Biloll, District Nanded.

20. Jaiwant Patil Sahakar Sakhar Kharkana Limited, Hadsani, Tehsil Hadgaon, District Nanded.

21. Jai Ambika Sahakar Sakhar Kharkana Limited, Mohan Nagar Kuntur, Tehsil Biloll, District Nanded.

22. Shri Shankar Shetkari Sahakar Sakhar Kharkana Limited, Village Mangrul, District Yavatmal.

23. Vasant Sahakar Sakhar Kharkana Limited, Pusad, District Yavatmal.

24. Jai Kisan Sahakar Sakhar Kharkana Limited, Bodegaon, Tehsil Darwha, District Yavatmal.

25. Sudhakarrao Naik Sahakar Sakhar Kharkana Limited; Chikhali, Tal. Pusad, District Yavatmal.

26. The Ambajogai Sahakar Sakhar Kharkana Limited, P.O. Ambasakhar, Tal. Ambajogai, District Beed.

27. Jai Bhavani Sahakar Sakhar Kharkana Limited, Georai, District Beed.

28. Kada Sahakar Sakhar Kharkana Limited, Tehsil Ashti, District Beed.

29. Gajanan Cooperative Sugar Factory Ltd:, Taluka & District Beed.

30. Majalgaon Sahakar Sakhar Kharkana Limited, Nithrud, Teh .. Mahalgaon, District Beed.

31. Vaidyanath Sahakar Sakhar Kharkana Limited, Pangari, Tehsil Ambajogai, District Beed.

32. Madhukar Sahakar Sakhar Kharkana Limited, P.O. Faizpur, District Jalgaon.

33. Vasant Sahakar Sakhar Kharkana Limited, Kasoda, District Jalgaon.

34. Belganga Sahakar Sakhar Kharkana Limited, Taluka Chalisgaon, District Jalgoon(Bhoras).

35. Shri Chopada Sahakar Sakhar Kharkana Limited, Machale, Tehsil Chopada, District Jalgaon.

36. Shri Sant Muktabai Sahakar Sakhar Kharkana Limited, Ghodasgaon, Tehsil Edlabad, District, Jalgaon.

37. Marathwada Sahakar Sakhar Kharkana Limited, P.O. Dongarkheda, Taluka Pathari, District Parbhani.

38. The Godavari Dudhana Sahakar Sakhar Kharkana Limited, Deonandra, Taluka Pathari, District Parbhani.

39. Narsinha Sahakar Sakhar Kharkana Limited, Lohgaon, District Parbhani.

40. Barashiv Hanuman Sahakar Sakhar Kharkana Limited, Jawala Bazar, Tehsil Basmathnagar, District Parbhani.

41. Purna Sahakar Sakhar Kharkana Limited, Basmathnagar, District Parbhani.

42. Samarth Sahakar Sakhar Kharkana Limited, Mahalala, Tal. Ambad, District Jalna.

43. Jalna Sahakar Sakhar Kharkana Limited, Village Ramnagar, Tehsil & District Jalna.

44. Shri Bageshwari Sahakar Sakhar Kharkana Limited, Warphal, Tal. Partur, District Jalna.

45. Jai Jawan Jai Kisan Sahakar Sakhar Kharkana Limited, Nalegaon, Tal. Ahmedpur, District Latur.

46. Shetkari Sahakar Sakhar Kharkana Limited, Killari, District Latur.

47. Manjara Shetkari Sahakar Sakhar Kharkana Limited, Tal. Chincholirao , District Latur.

48. Shivajirao Patil Nilangakar Sahakar Sakhar Kharkana Limited, Ambulga (B.K.), Tal. Nilanga, District Latur.

49. Shetkari Sahakar Sakhar Kharkana Limited, Dhamangaon, Tal. Chandur Rly Stn. District Amravati.

50. Shri Kondeshwar Sahakar Sakhar Kharkana Limited, Ramnagar, Tehsil Phubgaon, District Amravati.

51. Mahatama Sahakar Sakhar Kharkana Limited, Jamani, Tal. Salo, District Wardha.

52. Sahakar Maharishi Late Shri Bapuraoji Deshmukh SSK Limited, Vela, Tehsil Hinganghat, District Wardha.

53. The Wainganga Sahakar Sakhar Kharkana Limited, Tehsil Maholi Road, District Bhandara.

54. Balaji Sahakar Sakhar Kharkana Limited, Masalapen, Tal. Risod, District Akola.

55. Akola Zilla Sahakar Sakhar Kharkana Limited, Vizare, District Akola.

56. Shriram Sahakar Sakhar Kharkana Limited, Babdeo Tehsil Mauda, District Nagpur.

57. Ramganesh Gadkari Sahakar Sakhar Kharkana Limited, Saoner, District Nagpur.

58. Natural Sugar & Allied Industries Limited, Ranjani, Tal. Kallam, District Osmanabad.

59. Gangamai Sugar Industries Limited, Ghatnandra, Tehsil Sillod, District Aurangabad.

60. Balaghat Shetkari Sahakar Sakhar Kharkana Limited, Ujana, Tehsil Ahmedpur, District Latur.

61. Dwarkadhish Sakhar Karkhana Limited, Shavare, Taluk Bagalan, District Nasik.

62. Sharangdhar Sugar Mills Limited, Ukali, Taluka Mehkar, District Buldana.

63. Anuradha Sugar Mills Limited, Shrimunsaji, Maharajnagar, Taluk Waru (Dhad), District Buldana.

64. Chhatrapati Sambhaji Raje Sakhar Udyog Limited, Dindayalnagar, Chittepimpalgaon, Taluk & District Aurangabad.

65. Jai Mahesh Sugar Industries Limited, Pawarwadi, Taluk Majalgaon, District Beed.

66. Padamshri Dr. Vitthalrao Vikhe Patil SSK Limited, At-Kothi, Taluk Kaij, District Beed.

67. Pannageshwar Sugar Mills Limited, Pangaon, Taluk Renapur, District Latur.

68. Shree Rameshwar Sahakar Sakhar Kharkana Limited, Raosahebnagar, Post Sipora Bazar, Taluk Bhokardan, District Jalna.

69. Dr. Baba Saheb Ambedkar Sahakar Sakhar Kharkana Limited, Keshegaon, District Osmanabad.

70. Shri Vithal SSK Limited, Murum, Taluk Omerga, District Osmanabad.

71. Vikas SSK Limited, Vaishalinagar, Nivli, Taluk and District Latur.

72. Yogeshwari Sugar Industries Limited, Laxminagar, At Limba, Taluk Pathari, District Parabhani.

73. Shivshakti Shetkari SSK),-td., Washi (Tandulwadi), Tk. Washi, District Osmanabad.

74. Shambu Mahadev Sugar & Allied Industries Limited, Havargaon, Tk. Kallam, District Osmanabad.

75. Shri Sant Shiromani Maruti Maharaj SSK Limited, Maulinagar, Belkund, Tk. Ausa, District Latur.

76. Shivshakti Adiwasi & Megaswargiya SSK Limited, Sujanpur, Tehsil Khamgaon, District Buldana.

77. Priyadarshini Shetkari SSK Limited, Tondar, Tk. Udgir, District Latur.

78. Jai Shivshankar SSK Limited, Sheshnagar, Manjari, Tk. Mukhed, District Nanded.

79. Raver Taluka SSK Limited, Omkareshwar, Karjod, Tk. Raver, District Jalgaon.

80. Hiwaramai Sugar Industries Limited, Mondhale, Tk. Pachora, District Jalgaon.

81. Narsinha SSK·Limited, Indapur, Tk. Washi, District Osmanabad.

82. Rana SSK Limited, Niwada, Tal. Renapur, District Latur.

83. Bhimashankar Sugar Mills Limited, Pargaon, Tal. Washi, District Osmanabad.

84. Vaishnavi Sugar (India) Limited, Shiv Bhaskar Nagar, at Post Shendurjan, Tal. Sindkheel Raja, District Buldana.

85. Aadiwasi SSK Navapura - Nandurbar Vibhag Limited, Dokane, Tal. Navapura, District Nadurbar.

86. Purti Sakhar Karkhana Limited, Village Khurseflur Bali, The. Umred, District Nagpur.

87. Vidarbha Sugar Mills Pvt. Limited, Kurha, Tal. Tiwasa, District Amravati.

88. Shri Saibaba Sugars Limited, Shivani (Bk), Tk - Ausa, District - Latur

89. Dhanashiv Sahkar Karkhana Ltd, Chorakhali, Tk. - Ka1lamb, District-Osmanabad.

90. M/s Sugar SSK Limited, Tirthpuri, Tk. Ghansavangi, District Jaina.

91. M/s Samrudhi Sugars Limited, Renuka Nagar, Tk. Ghansavangi, District Jaina.

92. M/s Mukteshwar Sugars Mills Limited, Ghamori, Tk. Gangapur, District Aurangabad.

Nagaland

1. Nagaland Sugar Mills Co. Limited, Dimapur, District Kolhima.

Punjab

1. The Morinda Cooperative Sugar Mills Limited, Morinda, District Ropar.

2. Wahid Sandhar Sugars Limited, Phagwara, District Kapurthala.

3. Bhagwanpura Sugar Mills Limited, Dhuri, District Sangrur.

4. The Bhogpur Cooperative Sugar Mills Limited, Bhogpur, District Jallandhar.

5. Nakodar Cooperative Sugar Mills Limited, Nakodar, District Jallandar

6. The Doaba Cooperative Sugar Mills Limited, Nawanshahr, District Nawanshahr.

7. The Batala Cooperative Sugar Mils Limited, Batala, District Gurdaspur.

8. Gurdaspur Cooperative Sugar Mills Limited, Panjar, District Gurdaspur.

9. Zira Cooperative Sugar Mills Limited, Zira, District Ferozepur.

lO. Fazilka Cooperative Sugar Mills Limited, Fazilka, District Ferozepur.

l1. Budhewal Coorerative Sugar Mills Limited, Doraha, Tehsil Samrala, District Ludhiana.

12. The Jagraon Cooperative Sugar Mills Limited, Hathoor, Kamalpur, District Ludhiana.

13. Taran Taran Cooperative Sugar Mills Limited, Seron, Tehsil Taran Taran,District Amritsar.

14. The Ajnala Cooperative Sugar Mills Limited, Bhalapind, Tehsil Ajnala, District Amritsar.

15. Rana Sugars Limited, Butter-Saviyan, Tehsil Baba-bakala, Distt, Amritsar.

16. The Budhlada Cooperative Sugar Mills Limited, Budhlada, Tehsil Mansa, District Bhatinda.

17. The Faridkot Cooperative Sugar Mills Limited, Rori, Chatsinghwala, District Faridkot.

18. 0swal Sugars Limited, Mukerian, District Hoshiarpur.

19. Patiala Cooperative Sugar Mills Limited Village Rakhra, District Patiala.

20. Piccadily Sugars & Allied Industries Limited, Patran, Tehsil Samana, District Patiala.

21. Nahar Industrial Enterprises Limited, (Unit Nehar Sugars), Amloh, Tehsil Nabha, District Patiala.

22. The Punjab State Federation of Cooperative Sugar Mills Limited, Tehsil Dasuya, District Hoshiarpur.

23. Markfed Sugar & Allied Industries, Malout, District Muktsar.

Rajasthan

1. The Mewar Sugar Mills Limited, Bhupalsagar, District Chittorgarh.

2. The Ganganagar Sugar Mills Limited, Sriganganagar, District Sriganganagar.

3. Shri Keshoraipatan Sahakari Sugar Mills Limited, Keshoraipatan, District Bundi.

Tamilnadu Pondicherry

1. EID Parry (India) Limited, P.O. Pugalur Sugar Factory, District Tiruchirapalli.

2. E.I.D Parry (India) Limited, Pettaivayasalai, District Tiruchirapalli.

3. Kothari Sugars & Chemicals Limited, Kattur, lalgudi, District Tiruchirapalli.

4. Perambalur Sugar Mills Limited, Eraiyur, Taluka perambalur, District Tiruchirapalli.

5. EID Parry (India) Limited, Nellikuppam, District South Arcot.

6. M/s. Rajashree Sugars & Chemicals Limited, Mundiapakkam District South Arcot.

7. Shree Ambika Sugars Limited, Pennadam, District South Arcot.

8. Kallakurichi Coop. Sugar Mills Limited, P.O. Moongilthuripattu, Tal. Kallakurichi, District South Arcot.

9. The Kallakurichi - II Cooperative Sugar mills Limited, Kachirayapalayam, Taluka Kallakurichi, District Villupuram R.P.

10. Chengalrayan Cooperative Sugar Mills Limited, Periyasevalai, Ulundarpet Taluk District South Arcot.

11. M.R. Krishnamurthy Cooperative Sugar Mills Limited, Sethiathope, Tehsil Chidambaram, District South Arcot.

12. Tamilnadu Sugar Corporation Limited, Pandiarajapuram, District Madurai.

13. The National Cooperative Sugar Mills Limited, Metupatti, Alanganallur, District Madurai.

14 Rajshree Sugars & Chemicals Limited, Periyakulam, District Madurai.

15. Amravathi Cooperative Sugar Mills Limited, Krishnapuram, District Coimbatore.

16. The Thiru Arooran Sugars Limited, Kollumangudi Village in Peralam/Agarathirumalam Firka in Nannilam Taluk, District Nagai Quid-e-Milleth.

17. Arignar Anna Sugar Mills Limited, Kurungulam, District Thanjavur.

18. Nadippisai Pulavar K.R. Ramasamy Sugar Mills Limited, Mayiladuthurai, District Thanjavur.

19. Thiru Arooran Sugars Limited, Papanasam, District Thanjavur.

20. Shree Ambika Sugars Limited, Kottur T.K. Thiruvidaimaruthur, District Thanjavur.

21. The Ambur Cooperative Sugar Mills Limited, Vadapudupet, Ambur, District North Arcot.

22. Tirupattur Cooperative Sugar Mills Limited, Kothandapatti, Village Vaniambadi Taluk, District North Arcot.

23. The Vellore Cooperative Sugar Mills Limited, Ammundi, P.O. Vellore Sugar Mills, District North Arcot.

24. Tamilnadu Cooperative Sugar Federation Limited, Cheyyar/Wandiwash, District North Arcot.

25. Dharani Sugars & Chemicals Limited, Karaipoondi, Tehsil Polur, District Thiruvannamalai Sambuvarayar.

26. The Madurantakam Cooperative Sugar Mills Limited, Padalam, District Chengalpattu.

27. S.V. Sugar Mills Limited, Waljabad Firka, District Chengalpattu MGR.

28. Tiruttani Cooperative Sugar Mills Limited, Tiruttani, District Chengalpattu.

29. The Sakhti Sugars Limited, Sakhtinagar, P.O. Erode, District Periyar.

30. Bannari Amman Sugars Limited, Village Alathukombai, Sathyamanglam, District Erode.

31. The Salem Cooperative Sugar Mills Limited, Mohanur, District Salem.

32. Ponni Sugars & Chemicals Limited, Pallipalayam, Tal. Tiruchengode, District Salem.

33. Dharmapuri District Cooperative Sugar Mills Limited, Thimmanahalli Palacode, District Dharampuri.

34. Subramania Shiva Cooperative Sugar Mills Limited, Tehsil Harur, District Dharmapuri.

35. Dharani Sugars & Chemicals Limited, Tal. Sivagiri, District Tirunelveli.

36. Sakhti Sugars Limited, Tal. Sivganga, District, Pasumpan Muthuraalingam.

37. EID Parry (India) Limited, Arantangi, District Pudukottai.

38. Arunachalam Sugar Mills Limited, Malapambady Village, Taluk & District Thiruvannamalai.

39. Kothari Sugars & Chemicals Limited, Sathamangalam, Tk - Ariyalur, District - Perambalur

40. Sakti Sugars Limited, Poonduri Sermur, Tk . & District-Erode

41. New Horizon Sugar Mills Pvt. Limited, Sagrur (Aniyur), P.O. Kandamanglam, District Pondicherry.

42. The Pondicherry Cooperative Sugar Mills Limited at Lingareddipalayam, Mannidipat Commune.

43. M/s Rajshree Sugars & Chemicals Limited, Semmendu, Tk. Gingee, District Villupuram.

44. M/s Dharani Sugars & Chemicals Limited, Kalyanaller, Sankarapuran Tk. District Villupuram

45. M/s Dhanalakshmi Srinivasan Sugar Pvt. Limited , Udumbyani, District Peramblur.

46. M/s Bannari Amman Sugars Limited, Village Kolundanpatti, Thandarampatu Tk. District Tiruvannamalai.

Uttar Pradesh (Central)

1. The Kisan Sahakari Chini Mills Limited, P.O. Satha, Hardeoganj, District Aligarh.

2. The Kisan Sahakari Chini Mills Limited, Badaun, District Badaun.

3. The U.P. State Sugar Corporation Limited, Unit Bijnor, District Bijnor.

4. Upper Ganges Sugar & Industries Limited, Seohara, District Bijnor.

5. The Dhampur Sugar Mills Limited, Dhampur, District Bijnor.

6. U.P. State Sugzr Corporation Limited, Chandpur, District Bijnor.

7. Kisan Sahakari Chini ~lIills Limited, Sneh Road, Najibabad, District Bijnor.

8. Dwarikesh Sugar Industries Limited, Bundki, District Bijnor.

9. The Ajudia Sugar Mills Raja-Ka-Sahaspur, District Moradabad.

10. U.P. State Sugar Corporation Limited, Unit Amroha, District Moradabad.

11. The Kisan Sahakari Chini Mills Limited, Gajraula, District Moradabad.

12. Wane Industries Pvt. Limited, Dhanaura, District Moradabad.

13. Venus Sugar Limited, Mazhawali (Bhartra), Tehsil Sambal, District Moradabad.

14. Dhampur Sugar Mills Limited, Asmoli, Tehsil Sambhal, District Moradabad.

15. Dewan Sugars Limited, Agwanpur, District Moradabad.

16. Rudra Bilas Kisan Sahakari Chini Mills Limited, Bilaspur, District Rampur.

17. The Kesar Enterprises Limited, Baheri, District Bareilly.

18. Kisan Sahakari Chini Mills Limited, Semi-Khera, Tehsil & District Bareilly.

19. J.K. Industries Limited, Mirganj, District Bareilly.

20. Oswal Overseas Limited, Nawabganj, District Bareilly

21. Rosa Sugar Works Limited, (Prop. Oudh Sugar Mills Limited) Rosa, DistrictShahjahanpur.

22. Kisan Sahakari Chini Mills, Tilhar, District Shahjahanpur.

23. The Kisan Sahakari Chini Mills Limited, Powayan, District Shahajahanpur.

24. L.H. Sugar Factories Limited, Pilibhit, District Pilibhit.

25. The Kisan Cooperative Sugar Factory Limited, Majhola, District Pilibhit.

26. Bisalpur Kisan Sahakari Chini Mills Limited, Bisalpur, District Pilibhit.

27. Kisan Sahakari Chini Mills Limited, Tehsil Pooranpur, District Pilibhit.

28. The Shervani Sugar Syndicate Limited, Neoli Sugar Factory, P.O. Neoli, District Etah.

29. Kitply Industries Limited, Rupapur, District Hardoi.

30. The Kisan Sahakari Chini Mills Limited, Kaimganj, District Farukhabad.

31. Chhata Sugar Co. Limited, P.O. Chhata, District Mathura.

32. Ghatampur Sugar Co. Limited, Tehsil Ghatampur, District Kanpur.

33. The U.P State Sugar Corpn. Limited, Unit Rampur, District Rampur.

34. U.P. State Sugar Corpn. Limited, Bareilly, District Bareilly.

35. U.P. State Sugar Corpn. Limited, Hardoi, District Hardoi

36. Anand Agrochem India Limited, Gopi-Lodhua, Tehsil KOL, Sikandara Rao, District Aligarh.

37. DSM Sugar Kashipur, Unit DSM Agro Products Limited, Kashipur, District Nainital, Uttr:mchal.

38. The Bazpur Co-op. Sugar Factory Limited, Bazpur, District Nainital, Uttranchal.

39. Kichha Sugar Co-op. Limited, Kichha, District Nalnltal, Uttranchal.

40. Kisan Saha. Chlni Mills Limited, Rajapur-Puranpur, Nadeshi, P.O. Jaspur, District Nalnital, Uttranchal.

41. Kisan Sahakari Chlni Mills., Sitarganj, District Nalnital, Uttranchal.

42. Klsan Sahakari Chlni Mills Limited, Gadarpur, District Nalnltal, Uttranchal.

43. Bajaj Hindustan Limited, Unit Bilai, Tehsil Haldaur, District Bijanur.

44. Dwarikesh Sugar Industries Limited, Bahadurpur, Tehsil Dhampur, District Bijanur.

45.Bajaj Hindustan Limited, Unit at Barkhera, District Pillbhit.

46. The Gobind Sugar Mills Limited, P.O. Aira Estate, District Kheri.

47. The Sarjoo Sahakari Chini Mills., Belrayan, District Kheri.

48. Kisan Sahakari Chlni Mills Limited, Sampurnanagar, Tehsil Nigashan, District Lakhimpur Kheri.

49. DCM Shriram Consolidated Limited, Ajbapur, Block Pasgaon, District Lakhimpur Kheri.

50. Bajaj Hindustan Limited, Unit at Khambarkhera, Tehsil & District Lakhimpur Kheri.

51. Triveni Engg. & Industries Limited, Chandanpur, P.O. Chapna, Tehsil Haranpur, District JP Nagar

52. DSCL Sugar Ltd, Hariawan, District Hardoi

53. DSCL Sugars Ltd, Loni District Hardoi

54. Triveni Engg. & Industries Ltd, Raninangal, Tehsil-Thakurdwara, DistMoradabad

55. Trivani Engineering & India Ltd, Milak Naranpur, P.O. Dadiyal, Tehsil-Swar, District-Rampur

56. Dhampur Sugar Mills Limited, Rajpura, Tehsil-Gunnaur, District-Badaun

57. Balrampur Chini Mills Ltd, Kumbli, Tehsil-Golagokarannath, District Lakhimpur Kheri

58. Rana Sugars Ltd, Belwara Teh & District-Moradabad

59. Dalmia Chini Mills Ltd, Nigohi, PO Aroli, District-Shahjahanpur

60. Dwarikesh Sugar (I) Ltd, Bhagwanpur Fulwa, Th - Faridpur, District-Bareli

61. Bajaj Hindustan Sugar & Industries Ltd,Magsudhpur, Tehsil-Powayan, District-Shahjahanpur

62. Balramnpur Chini Mills Limited, Gularia, Tehsil-Gogagokasnath, District-Lakhimpur Kheri

63. Uttam Sugar Mills Ltd, Pudrikhurd, Tehsil-Najibabad, District-Bijnor

64. M/s The Baghauli Sugar & Distilleries Limited, Bikapur, Baghauli P.O., Tal. & District Hardoi.

Uttar Pradesh (East)

1. The Oudh Sugar Mills Limited, Hargaon, District Sitapur.

2. The Seksaria Biswan Sugar Factory Limited, Biswan, District Sitapur.

3. Kisan Sahakari Chini Mills Limited, Mahmoodabad, District Sitapur.

4. Dalmia Cement (Bharat) Limited, (Unit Ramgarh Chini Mills), Ramgarh, Tehsil M/srikh, District Sitapur.

5. Kamlapur Sugar & Industries Limited, Kamlapur, District Sitapur.

6. The United Provinces Sugar Co. Limited, Seorahi, District Padrauna.

7. U.P. State Sugar Corporation Limited, Unit Baitalpur, District Deoria.

8. Cawnpore Sugar Works Limited, P.O. Gauribazar, District Deoria.

9. U.P. State Sugar Corporation Limited, Unit Deoria, District Deoria.

10. The Kanoria Sugar & General Mfg. Co. Limited, Captainganj, District Padrauna.

11. The UP State Sugar Corporation Limited, P.O. Rajabazar, Unit Khadda, District Padrauna.

12. U.P. State Sugar Corporation Limited, Unit. Lakshmiganj, District Padrauna.

13. Triveni Engg. & Industries Limited, Unit. Ramkola, District Padrauna.

14. The U.P. State Sugar Corporation Limited, Unit Ramkola, District Padrauna.

15. Cawnpore Sugar Works Limited, Padrauna, District Padrauna.

16. Cawnpore Sugar Works Limited, Kathkuiya,n, District Deoria.

17. M/s Bajaj Hindusthan Sugar & Industries Limited, Pratappur, District Deoria.

18. The U.P. State Sugar Corporation Limited, Unit Bhatni, District Deoria.

19. Saraya Sugar Mills Pvt. Limited, Sardarnagar, District Gorakhpur.

20. U.P. State Sugar Corporation Limited, Pipraich, District Gorakhpur.

21. U.P. State Sugar Corporation Limited, Siswabazar, District Maharajganj.

22. Swadeshi,Mining & Manufacturing Co. Limited, Anandnagar, District Maharajganj.

23. J.H.V. Sugar Corporation Limited, Gadaura, Tehsil Nichlaul, District Maharajganj.

24. The Basti Sugar Mills Co. Limited, P.O. & District Basti.

25. Govindnagar Sugar Limited, P.O. Walterganj, District Basti.

26. Khalilabad Sugar Mills Pvt. Limited, Khalilabad, District Basti.

27. The Balrampur Chini Mills Limited, Babhnan, District Gonda.

28. Balrampur Chini Mills Limited, Balrampur, District Gonda.

29. Tulsipur Sugar Co. (a unit of Balrampur Chini Mills Limited,) Tulsipur, District Gonda.

30. Indo-Gulf Industries Limited, Maizapur, District Gonda.

31. The U.P. State Sugar Corporation Limited, Unit Jarwal Road, District Bahraich.

32. Sravasthi Kisan Sahakari Chini Mills Limited, Nanpara, District Bahraich.

33. Chilwaria Sugar & Chemicals Limited, Chilwaria, District Bahraich.

34. The U.P. State Sugar Corporation Limited, Unit. Burhwal District Barabanki.

35. Dhampur Sugar Mills Limited, Rouzagaon, Tehsil Ram Snehi, Ghat, District Barabanki.

36. U.P. State Sugar Corporation Limited, Unit Shahganj, District Jaunpur.

37. Kamalapat Motilal Sugar Mills Pvt. Limited, P.O. Motinagar, District Faizabad.

38. Kashi Sahakari Chini Mills Limited, Aurai, District Varanasi.

39. The Kisan Sahakari Chini Mills Limited, Rasra, District Ballia.

40. The Kisan Sahakari Chini Mills Limited, Sathiaon, District Azamgarh.

41. The Kisan Sahakari Chini Mills Limited, Ghosi, District Mau.

42. Nandganj Sihori Sugar Co. Limited, Dary.apur, District Rai Bareilly. •

43. The Kisan Sahakari Chini Mills Limited, Sultanpur, Avadh.

44. Balrampur Chini Mills, Haidergarh, District Barabanki.

45. U.P. State Sugar Corpn. Limited, Chittaunli, District Padrauna.

46. U.P. Cooperative Slugar Factories Federation Limited, Dhuriapar, Block Urwa, The Golabazar, District Gorakhpur.

47. U.P. State Sugar Corpn. Limited, Ghugli, District Maharajganj.

48. U.P. State Sugar Corpn. Limited, Munderwa, District Basti.

49. U.P. State Sugar Corpn. Limited, Nawabganjl, District Gonda.

50. U.P. State Sugar Corpn. Limited, Unit - Barabanki, District Barabanki.

51. Nandganj Sihori Sugar Co. Limited, P.O. Nandganj, District Ghazipur.

52. Bajaj Hindustan Limited, Golagokarannath, District Kheri.

53. Bajaj Hindustan Limited, Paliakalan, District Kheri.

54. Parle Biscuits Pvt. Limited, Parsendi, Tehsil Kaisarganj, District Baharaich.

55. Bairampur Chini Mills Limited, Datauli, The. Mankapur, District Gonda.

56. Balrampur Chini Mills Limited, Mghaura Akbarpur, District Ambedkarnagar.

57. Dalmia Chini Mills Ltd, Jawaharpur, Tehsil-Sitapur Sadar, District-Sitapur

58. Bajaj Hindustan Sugar & Industries Ltd, Rudhauli, District-Basti

59. Bajaj Hindustan Sugar & Industries Ltd, Kundarkhi, Teh & District-Gorda

60. Bajaj Hindustan Sugar & Industries Ltd, tari Marda, Tehsil-Utraula, District-Balrampur

61. UP State Sugar Corporation Limited, Mohali, District-Sitapur

62. M/s The Baghauli Sugar & Distilleries Limited, Bikapur, Baghauli, P.O. Tal. & District Hardoi.

Uttar Prapesh (West)

1. The Modi Industries Limited, Modinagar, District Ghaziabad.

2. The Simbhaoli Sugar Mills Pvt. Limited, Simbhaoli, District Ghaziabad.

3. The U.P. State Sugar Corporation Limited, Unit: Moihiuddinpur, District Meerut.

4. Daurala Sugar Works, Daurala, District Meerut.

5. The U.P. State Sugar Corporation Limited, Unit: Sakhoti-Tanda, DistrictMeerut.

6. Mawana Sugars Limited, (Unit Marana Sugar Works), Mawana, District Meerut.

7. The Bagpat Cooperative Sugar Mills Limited, Bagpat, District Meerut.

8. The Ramala Sahakari Chini Mills Limited, Ramala, District Meerut.

9. SBEC Sugar Limited, Malakpur, Tehsil Baraut, District Baghpat.

10. The Triveni Engineering Works Limited, Sugar Unit, The Upper India Sugar Miils, Khatauli, District Muzaffarnagar.

11. SSS Mansurpur Sugar Mills Limited, Mansurpur, District Muzaffarnagar.

12. U.P. State Sugar Corporation Limited, P.O. Rohana Kalan, District Muzaffarnagar.

13. The Upper Doab Sugar Mills Limited, Shamli, District Muzaffarnagar.

14. The Ganga Kisan Sahakari Chini Mills Limited, The. Jansath, District Muzaffarnagar.

15. Monnet Industries Limited, Un, Tehsil Kairana, District Muzaffarnagar.

16. Mawana Sugars Limited, (Unit Titawi Sugar Complex), At Titawi, District Muzaffarnagar.

17. Tikaula Sugar Mills Limited, Tikaula Tehsil Jansath, District Muzaffarnagar.

18. U.P. State Sugar Corporation Limited, Panninagar, District Bulandshahr.

19. Kisan Sahakari Chin! Mills Limited, Anoopshahr, District Bulandshahr.

20. Willard India Limited, Sugar Division (Agauta Sugar & Chemicals), Agauta,

21. Triveni Engg. & Industries Limited, Deoband, District Saharanpur.

22. U.P. State Sugar Corporation Limited, Unit Saharanpur, District Saharanpur.

23. Kisan Coop. Sugar Factory Limited, Sarsawa, District Saharan pur.

24. Shakumbari Sugar & Allied Industries Limited at Todarpur (Raghar), District Saharanpur.

25. The Kisan Sahakari Chini Mills Limited Nanauta, District Saharanpur.

26. Daya Sugar, Nayabaas, Tehsil Gagalheri, District Saharanpur.

27. The U.P. State Sugar Corpn. Limited, Maliana, District Meerut.

28. Bajaj Hindustan Limited, Kinnouni, The. & District Meerut.

29. U.P. State Sugar Corporation Limited, DOiwala, District Dehradun, Uttranchal.

30. Lakshmi Sugar Mills Co. Limited, Iqbalpur, DistrictHaridwar,Uttranchal.

31. Uttam Sugar Mills Limited, Village Libberhadi, District Haridwar, Uttranchal.

32. Rai Bahadur Narain Singh Sugar Mills Pvt. Limited, Lhaksar, District Haridwar, Uttranchal.

33. Bajaj Hindustan Limited, Unit Thana Bhavan, District Pilibhit.

34. Bajaj Hindustan Limited, Unit Bhaisana, District Muzaffarnagar.

35. Mawana Sugars Limited, (Unit Nanglamal Sugar Complex), Nangalmal, Tehl & District Meerut.

36. Triveni Engineering and Industries Limited, Sabitgarh, P.O. Karora, TehKhurja, District Bulandshahr.

37. Bajaj Hindustan Limited, Unit at Gnagnauli, Tehsil Deoband, DistrictSaharanpur.

38. Simbholi Sugars Limited, Brijnathpur, Tehsil- Hapur, District-Gaziabad

39. Uttam Sugar Mills Limited, Khaikhani, Tehsil & District-Muzaffarnagar

40. Uttam Sugar Mills Limited, Sherman, Tehsil-Nakur, District Saharanpur

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