The New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Amendment Regulations, 2005
Published vide Notification No. G.S.R. 468(E), dated 12th July, 2005
Act2511
Ministry of Shipping, Road Transport and Highways
(Department of Shipping)
(Ports Wing)
G.S.R. 468(E). - In exercise of the powers conferred by Sub-section (1) of Section 124, read with Sub-section (1) of Section 132 of the Major Port Trusts Act, 1963 (38 of 1963), the Central Government hereby approves the New Mangalore Port Employees (Recruitment, Seniority and Promotion) Amendment Regulations, 2005 made by the Board of Trustees of New Mangalore Port Trust as set out in the Schedule annexed to this Notification. The said Regulations shall come into force from the date of publication of this Notification in the Official Gazette.Schedule
New Mangalore Port Trust
In exercise of the powers conferred by Section 28 of the Major Port Trusts Act, 1963 (38 of 1963), the Board of Trustees of the New Mangalore Port Trust hereby makes the following regulations further to amend the New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 1980 as amended from time to time. 1. These Regulations may be called the New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Amendment Regulations, 2005. 2. In the existing New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 1980 amended from time to time, after Sl.No. 177, add the new schedules 178 & 179 as below :Proposed
Schedule
SI. No. |
Name of the post |
No of posts |
Scale of pay |
Classification |
Age limits lower and upper for direct recruits |
Educational qualifications and other qualifications required for direct recruits |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
178 |
Superintendent (Port Control)
|
1
|
Rs. 6170-230-7320-245-11975
|
Class III
|
Between 21 and 38 years
|
Essential: Degree of a recognised University or Equivalent. |
Professional: |
||||||
(2) Experience: |
||||||
Desirable: Experience in Operation of VTMS. |
Whether age & education and other qualification prescribed for direct recruits will apply in the case of promotees and persons holding analogous post in other department, and deputationists |
Method of recruitment whether by promotion / transfer / deputation or direct recruitment and percentage of vacancies to be filled by different methods of recruitment |
Whether post is a selection post or non-selection post (for promotion only) |
In case of promotion or transfer, cadres from which promotion or transfer shall be made |
Prescribed period of probation |
Remarks |
8 |
9 |
10 |
11 |
12 |
13 |
Age-No Academic Qualification-No Technical Qualification-Yes |
By promotion failing which by transfer on deputation and failing both by direct recruitment. |
Selection |
Promotion from Signal Superintendent / Asstt. Supdtt. (Port Control) with 3 years regular Service in the grade. Transfer on deputation Suitable employees holding similar or analogous posts or with three years' regular service in the lower post equivalent to or above Asstt. Supdtt. (Port Control) in any major Ports. |
2 years |
Nil |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
179 |
Asstt. Superintendent (Port Control) |
3 |
Rs. 5500-200-6100-220-11380 |
Class III |
Between 21 and 38 years |
Essential: Matriculation or Equivalent. |
Professional: |
||||||
(2) Experience: |
8 |
9 |
10 |
11 |
12 |
13 |
Age-No Qualification-Yes |
By promotion failing which by transfer on deputation and failing both by direct recruitment. |
Selection |
Promotion from Signal Boson / VHF Operators with 5 years regular service in the grade. Suitable employees holding similar or analogous posts or with 5 years' regular service in the lower post equivalent to or above Signal Boson / VHF Operators in any major ports. |
2 years |
Nil |
1. GSR No. 1041(E), dated 5-12-89
2. GSR No. 940(E), dated 7-12-90
3. GSR No. 92(E), dated 27-2-91
4. GSR No. 658(E), dated 31-10-91
5. GSR No. 659(E), dated 18-11-91
6. GSR No. 23(E), dated 15-1-93
7. GSR No. 530(E), dated 3-8-93
8. GSR No. 454(E), dated 12-5-94
9. GSR No. 15(E), dated 9-1-96
10. GSR No. 257(E), dated 27-6-96
11. GSR No. 289(E), dated 27-6-96
12. GSR No. 135(E), dated 6-3-97
13. GSR No. 136(E), dated 6-3-97
14. GSR No. 384(E), dated 10-7-97
15. GSR No. 429(E), dated 29-7-97
16. GSR No. 471(E), dated 19-8-97
17. GSR No. 334(E), dated 4-6-98
18. GSR No. 658(E), dated 5-11-98
19. GSR No. 667(E), dated 10-11-98
20. GSR No. 688(E), dated 19-11-98
21. GSR No. 717(E), dated 3-12-98
22. GSR No. 755(E), dated 18-12-98
23. GSR No. 777(E), dated 30-12-98
24. GSR No. 85(E), dated 10-2-99
25. GSR No. 86(E), dated 10-2-99
26. GSR No. 90(E), dated 10-2-99
27. GSR No. 297(E), dated 29-4-99