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      • 1. Short title and commencement.
      • 2. Restrictions on transport of certain sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Control of sale price.
      • 4. Fixation of sale price.
      • 4A. Fixation of retention price of aluminium.
      • 4B. Fair pricing of aluminium.
      • 4BB. Utilisation of the amount collected for research and development.
      • 4BC. Utilisation of amount collected for modernisation and development.
      • 4C. Power to issue directions to supply a part of aluminium.
      • 5. Power to regulate sale of aluminium.
      • 5A. Power to regulate production, supply and distribution of aluminium.
      • 5B.
      • 6. Price list to be displayed at the place of business.
      • 7. Producer, manufacturer or dealer not to withhold sale.
      • 8. Power to give directions and call for information.
      • 9. Powers of examination, entry, search and seizures.
      • 10. Compliance of orders.
      • 11. Power to debar any person from receiving aluminium.
      • 12. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Control of production.
      • 3A. Control on stocks.
      • 3B.
      • 4. Fixation of prices, specification of packing and marking.
      • 5. Cash memorandum to be given for sales.
      • 6. Power to require sale, etc.
      • 7. Refusal to sell.
      • 8. Accounts and returns.
      • 9. Provisions to apply to art silk cloth.
      • 9A.
      • 10. Power to entry, search, etc.
      • 11. Appeal.
      • 12. Delegation of powers.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on marketing and use of aviation turbine fuel.
      • 4. Application for Issue of authorisation by the Central Government to market Aviation Turbine Fuel.
      • 5. Application fee.
      • 6. Authorisation to market Aviation Turbine Fuel.
      • 7. Validity of authorisation to market Aviation Turbine Fuel and application for renewal.
      • 8. Power of search and seizure.
      • 9. Sampling of Aviation Turbine Fuel.
      • 10. Power of Central Government to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition to manufacture, sale and store of cement which is not of the prescribed standard.
      • 4. Certification of Manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information.
      • 7. Testing of Samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufacturer and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty for contravention.
      • 13. Appeal.
      • 1. Short title, extent and commencement.
      • 2. Prohibition regarding production of certain varieties of cement.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restrictions on acquisition or sale of cinema carbons.
      • 4. Power to fix prices.
      • 5. Power of entry and inspection.
      • 1.
      • 2. Definition.
      • 3.
      • 4.
      • 5.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Establishment of the Advisory Board.
      • 4. Appointment of Licensing Officer and Inspector.
      • 5. Licences for retting.
      • 6. Licence for the manufacture of fibre.
      • 7. Sale of raw and retted husks.
      • 8. Movement permit.
      • 9. Cancellation of licence or permission.
      • 10. Power to fix prices.
      • 11. Power to issue directions.
      • 12. Project area.
      • 13. Maintenance of records.
      • 14. Owner, etc. to give notice of retting operations.
      • 15. Appeal.
      • 16. Powers of entry and inspection.
      • 17. Penalty.
      • 18. Power of Central Government to issue directions.
      • 19. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition of construction of new cold storage or expansion of existing cold storage without prior permission.
      • 3A. Application for permission to construct or expand a cold storage.
      • 4. Factors to be considered in granting or refusing permission for construction of proposed cold storage.
      • 4A. Grant of permission.
      • 5. Prohibition of operation of a cold storage or expanded cold storage without license.
      • 5A. Application for licence to operate a cold storage or expanded cold storage.
      • 6. Factors to be considered in granting or refusing a licence for operation of the proposed cold storage.
      • 6A. Grant of licence.
      • 7. Licence fee shall be as follows.
      • 8. Relaxation of conditions of licence.
      • 9. Cancellation of licence.
      • 10. Licensee not entitled to compensation or refund of licence fee.
      • 11. Period of validity of licence.
      • 12. Renewal of licence.
      • 13. Issue of duplicate licence.
      • 14. Regulation and transfer of licence.
      • 15. Contract of agreement with hirer.
      • 16. Overloading.
      • 17. Provisions regarding storage of food-stuffs.
      • 18. Cold storage receipts.
      • 19. Power to requisition the storage.
      • 20. Fixation of charges for storage.
      • 21. Inspection facilities, etc.
      • 22. Maintenance of records and submission of returns.
      • 23. Power to call for information, etc.
      • 24. Appeal.
      • 25. Delegation.
      • 26. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Categorisation of coal.
      • 4. Procedure for categorisation of coal.
      • 5. Submission of returns and information to Coal Controller.
      • 6. Directions to regulate the disposal of coal stocks.
      • 7. Power of the Coal Controller for quality surveillance.
      • 8. Power to prohibit or limit the mining or production of coal.
      • 9. Requirement of prior permission to open a coal mine, seam or section of a seam.
      • 10. Notice of suspension or closure.
      • 11. Power to restrict sub-division of a coal mine.
      • 12. Power to inspect collieries.
      • 13. Delegation of powers to Coal Controller.
      • 14. Power to exempt.
      • 1. Short title, extent and commencement.
      • 2. Repeal and saving.
      • 3. Definitions.
      • 4. Control on stocks.
      • 5. Packing.
      • 6. Power to call for information and power to inspect, search and seize.
      • 7. Delegation of powers.
      • 8. Appeal.
      • 1. Short title and extents.
      • 2. Definitions.
      • 3. Powers of Controller.
      • 4. Functions of Controller.
      • 5. Power to fix Maximum Sale Price.
      • 6. Power to review.
      • 7. Penalty.
      • 1.
      • 1A.
      • 2.
      • 3.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 1.
      • 2.
      • 2A.
      • 3.
      • 4. to 11.
      • 12.
      • 12A.
      • 12B.
      • 12C.
      • 12D.
      • 12E.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 20A.
      • 20B.
      • 20C.
      • 20D.
      • 21.
      • 21A.
      • 21B.
      • 21C.
      • 22.
      • 23.
      • 23A.
      • 24.
      • 25.
      • 26.
      • 27.
      • 28.
      • 29.
      • 30.
      • 30A.
      • 31.
      • 31A.
      • 32.
      • 33.
      • 34.
      • 35.
      • 36. Appeal.
      • 37.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Directions to manufacturers of active pharmaceutical ingredients or bulk drugs or formulations.
      • 4. Calculation of ceiling price of a scheduled formulation.
      • 5. Calculation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 6. Ceiling price of a scheduled formulation in case of no reduction in price due to absence of competition.
      • 7. Margin to retailer.
      • 8. Maximum retail price.
      • 9. Reference data and source of market based data.
      • 10. Pricing of the formulations covered under Drugs (Prices Control) Order, 1995.
      • 11. Ceiling price or retail price of a pack.
      • 12. Price of formulations (branded or generic version) listed in the National List of Essential Medicines, launched by a manufacturer.
      • 13. Price of scheduled formulations for the existing manufacturers.
      • 14. Fixation of ceiling price of scheduled formulations.
      • 15. Fixation of retail price of a new drug for existing manufacturers of scheduled formulations.
      • 16. Revision of ceiling price of scheduled formulations.
      • 17. Amendment of the list of scheduled formulation.
      • 18. Revision of ceiling price on the basis of moving annual turnover (MAT).
      • 19. Fixation of ceiling price of a drug under certain circumstances.
      • 20. Monitoring the prices of nonscheduled formulations.
      • 21. Monitoring the availability of scheduled formulations.
      • 22. Recovery of dues accrued under the Drugs (Prices Control) Order, 1979 and to deposit the same into the Drugs Prices Equalisation Account.
      • 23. Recovery of overcharged amount under Drugs Prices Control Orders 1987 and 1995.
      • 24. Carrying into effect the price fixed or revised by the Government, its display and proof thereof.
      • 25. Display of prices of nonscheduled formulations and price list thereof.
      • 26. Control of sale prices of formulations.
      • 27. Sale of split quantities of formulations.
      • 28. Manufacturer, distributor or dealer not to refuse sale of drug.
      • 29. Maintenance of records and production thereof for inspection.
      • 30. Power of entry, search and seizure.
      • 31. Power to review.
      • 32. Nonapplication of the provisions of this order in certain cases.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for flash lights.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of dry batteries for transistor radio receiver.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Prohibition as to sale, etc.
      • 4. Registration.
      • 5. Requirements to be complied with by the registered packer.
      • 6. Period of validity of certificate of registration.
      • 7. Renewal of certificate of registration.
      • 8. Appointment of Inspecting Officers.
      • 9. Power to carry out inspection, entry and sampling.
      • 10. Laboratory for analysis.
      • 11. Power to prescribe monthly returns.
      • 12. Suspension of Certificate of registration.
      • 13. Appeal.
      • 14. Power to review.
      • 15. Power to issue directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, etc. of certain varieties of electrical appliances.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical appliances specified, in column (2) of the Schedule.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of power.
      • 9. Power to issue direction to manufacturers and dealer.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale, etc. of electrical wires, cables, appliances and accessories.
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Power to issue directions to manufacturers and dealers.
      • 9. Compliance of direction.
      • 10. Obligation to furnish information.
      • 11. Penalty.
      • 12. Appeal.
      • 1. Short title and extent.
      • 2. Definitions.
      • 2A. Essential commodities declaration, etc.
      • 3. Powers to control production, supply, distribution, etc., of essential commodities.
      • 4. Imposition of duties on State Governments, etc .
      • 5. Delegation of powers.
      • 6. Effect of orders inconsistent with other enactments.
      • 6A. Confiscation of essential commodity.
      • 6B. Issue of show cause notice before confiscation of essential commodity.
      • 6C. Appeal.
      • 6D. Award of confiscation not to interfere with other punishments.
      • 6E. Bar of jurisdiction in certain cases.
      • 7. Penalties.
      • 7A. Power of Central Government to recover certain amounts as arrears of land revenue.
      • 8. Attempts and abetment.
      • 9. False statement.
      • 10. Offences by companies.
      • 10A. Offences to be cognizable.
      • 10B. Power of Court to publish name, place of business, etc., of companies convicted under the Act.
      • 10C. Presumption of culpable mental state.
      • 11. Cognizance of offences.
      • 12. Special provision regarding fine.
      • 12A. Power to try summarily.
      • 12B. Grant of injunction, etc., by Civil Courts.
      • 13. Presumption as to orders.
      • 14. Burden of proof in certain cases.
      • 15. Protection of action taken under Act.
      • 16. Repeals and savings.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Fixation of prices of fertilizers.
      • 4. Display of stock position and price list of fertilizers.
      • 5. Issue of cash/credit memorandum.
      • 6. Allocation of fertilizers to various States.
      • 7. Registration of Industrial dealers and authorisation of other dealers.
      • 8. Application for intimation or registration.
      • 9. Grant or refusal of certificate of registration.
      • 10. Period of validity of certificate of registration.
      • 11. Renewal of certificate of registration.
      • 12. Restriction on preparation of mixtures of fertilizers.
      • 13. Standards of mixtures of Fertilizers.
      • 14. Application for certificate of manufacture of mixtures of fertilizers.
      • 15. Grant or refusal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 16. Conditions for grant of certificate of manufacture in respect of special mixture of fertilizers and period of validity of such certificate.
      • 17. Period of validity of certificate of manufacture for preparation of mixtures of fertilizers.
      • 18. Renewal of certificate of manufacture for preparation of mixtures of fertilizers.
      • 19. Restriction on manufacture, sale and distribution of fertilizers.
      • 19A.
      • 20. Specifications in respect of imported fertilizers.
      • 20A. Specification in respect of provisional fertilizer.
      • 20B. Specification in respect of Customised Fertiliser.
      • 20C. Specifications in respect of biostimulants.
      • 21. Manufacturers/pool handling agencies to comply with certain requirements in regard to packing and making, etc.
      • 21A. Manufacturers to comply with certain requirements for laboratory facilities.
      • 22. Bulk sale of fertilizers.
      • 23. Disposal of nonstandard fertilizers.
      • 23A. Reprocessing of fertiliser damaged during storage.
      • 23B. Disposal of Damaged and Expired stock of Biofertilisers/Organic fertilizers.
      • 24. Manufacturers/pool handling agencies to appoint officers responsible with compliance of the order.
      • 25. Restriction on sale/use of fertilizers.
      • 26. Appointment of registering authority.
      • 26A. Notified Authority.
      • 27. Appointment of inspectors.
      • 27A. Qualifications for appointment of fertilizer inspectors.
      • 27B. Qualifications for appointment of fertiliser Inspectors for Biofertiliser and Organic Fertiliser.
      • 28. Powers of Inspectors.
      • 29. Laboratory for analysis.
      • 29A. Qualifications for appointment of fertilizer analyst in the fertilizer quality control laboratories.
      • 29AA. Regular training of Fertiliser Analysts.
      • 29AB.
      • 29B. Laboratories for referee analysis.
      • 29C. Laboratories for referee analysis of Biofertiliser.
      • 29D. Laboratories for referee analysis of Organic fertiliser.
      • 30. Time limit for analysis and communication of result.
      • 31. Suspension/Cancellation of registration certificate.
      • 32. Appeal.
      • 32A. Appeal at the State Government level.
      • 33. Grant of duplicate copies of authorization letter or Certificate of manufacture certificate of registrations, etc.
      • 34. Amendment of authorisation letter, certificate of manufacture and certificate of Registration.
      • 35. Maintenance of records and submission of returns, etc.
      • 36. Fees.
      • 37. Service of orders and directions.
      • 38. Advisory Committee.
      • 38A. Central Biostimulant Committee.
      • 39. Repeal and saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition of export of fertilisers.
      • 4. Powers of entry, search, seizure, etc.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Prohibition regarding manufacture, sale etc. of general service electric lamps specified in paragraph 2 (f).
      • 4. Certification of manufacturers.
      • 5. Prohibition of storage, sale and distribution.
      • 6. Power to call for information, etc.
      • 7. Testing of samples.
      • 8. Delegation of powers.
      • 9. Power to issue direction to manufactures and dealers.
      • 10. Compliance of direction.
      • 11. Obligation to furnish information.
      • 12. Penalty.
      • 13. Appeal.
      • 14. Repeal and Saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on use of High Speed Diesel Oil.
      • 4. Powers of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Manufacturer and dealer to display stock and price list of insecticides.
      • 4. Manufacturers and dealers to give memorandum to purchasers.
      • 5. Manufacturers to comply with certain requirements in regard to packing, etc.
      • 6. Maintenance of records and submission of returns, etc.
      • 7. Service of orders and direction.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on use of kerosene supplied under public distribution system.
      • 4. Procurement, storage and sale of kerosene under the public distribution system.
      • 5. Display of stock and price by dealers appointed under distribution system.
      • 6. Maintenance of Registers, Accounts Books and submission of returns by a dealer under the public distribution system.
      • 7. Maintenance of records and furnishing of information by parallel marketer.
      • 7A. Assessment and Certification/Rating of parallel marketers.
      • 8. Kerosene under public distribution system to be made distinguishable.
      • 9. Power of entry, search and seizure.
      • 10. Overriding effect of the Order.
      • 11. Power to exempt.
      • 12. Repeal and Saving.
      • 1. Short title extent and commencement.
      • 2. Powers to issue directions to supply levy sugar.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Fixation of maximum selling price of Light Diesel Oil.
      • 4. Light Diesel Oil stock to be displayed.
      • 5. Prohibition against withholding Light Diesel Oil form Sale.
      • 6. Inspection and maintenance of books of account, documents and records.
      • 7. Power of entry, search and seizure.
      • 8. Provisions of the Order to prevail over previous Order of State Government.
      • 1. Short title and Commencement.
      • 2. Definitions
      • 3. Restriction on unauthorised possession, supply and consumption of liquefied petroleum gas
      • 4. Restriction on storage and transport of liquefied petroleum gas
      • 5. Restriction on sale or distribution of liquefied petroleum gas below or in excess of the standard weight.
      • 6. Prohibition on carrying unauthorised business of selling LPG
      • 7. Possession , supply or sale of liquefied petroleum gas equipments.
      • 8. Display of stock and price of liquefied petroleum gas.
      • 9. Procurement storage and sale of liquefied petroleum gas by a distributor.
      • 10. Maintenance of register, account books by a distributor
      • 11. Assessment and Certificate Rating of parallel marketeers.
      • 12. Maintenance of records and furnishing of information by parallel marketeer
      • 13. Power of entry , search and seizure
      • 14. Overriding effect of the Order.
      • 15. Power to exempt.
      • 16. Repeal and savings
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Restriction on possession, supply and consumption of liquefied petroleum gas.
      • 4. Restriction on storage and transport of liquefied petroleum gas.
      • 5. Restriction on sale or distribution of liquefied petroleum gas below the standard weight.
      • 6. Possession, supply or sale of liquefied petroleum gas equipments.
      • 7. Display of stock and price of liquefied petroleum gas under public distribution system.
      • 8. Procurement, storage and sale of liquefied petroleum gas by the distributor under the public distribution system.
      • 9. Maintenance of register, account books and submission of returns by a distributor appointed under public distribution system.
      • 10. Maintenance of records and furnishing of information by parallel marketeer.
      • 10A. Assessment and Certification/Rating of parallel marketers.
      • 11. Power of entry, search and seizure.
      • 12. Overriding effect of the Order.
      • 13. Power to exempt.
      • 14. Repeal and Saving.
      • 1. Short title and commencement
      • 2. Definitions
      • 3. Restriction on unauthorized acquisition or sale of auto LPG
      • 4. Display of stock and price of auto LPG
      • 5. Procurement, storage and sale of auto LPG by the auto LPG dispensing station dealer
      • 6. Assessment and certification rating of parallel marketeers
      • 7. Maintenance of registers, account books and submission of return by the dealer
      • 8. Maintenance of records and furnishing of information by parallel marketeers
      • 9. Power of entry, search and seizure
      • 10. Overriding effect of the Order
      • 11. Power to exempt
      • 12. Repeal and savings
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Milk and Milk Product Advisory Board.
      • 4. Functions of the Board.
      • 5. Registration.
      • 6. Registration and its renewal.
      • 7. Modification, addition or alteration in equipment or premises.
      • 8. Fee for registration and renewal.
      • 9. Transfer of registration.
      • 10. Production or handling of milk or milk product.
      • 11. Collection of milk.
      • 12. Appointment and functions of Collector.
      • 13. Appointment and functions of registering authority.
      • 14. Quarterly returns and additional information.
      • 15. Power to enter, inspect and seize.
      • 16. Suspension or cancellation of registration.
      • 17. Maintenance of records.
      • 18. Appeal to Controller.
      • 19. Powers of Central Government to issue directions.
      • 20. Temporary registration on production of milk product.
      • 21. Levy on skimmed milk powder and milk fat.
      • 22. Appeal to the Central Government.
      • 23. Procedure for drawing samples, conducting analysis, and issue of prohibition order.
      • 24. Publication of list of holders of registration certificates.
      • 25. Sanitary requirements for milk and milk products.
      • 26. Certification, packing, marking and labelling.
      • 27. Compliance with directions and orders.
      • 28. Prosecution.
      • 29. Previous sanction for prosecution.
      • 30. Penalty.
      • 31. Transitional and other provisions.
      • 32. Repeal and savings.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 3A. Special provision for doortodoor delivery of high speed diesel.
      • 4. Restriction on marketing of motor spirit and high speed diesel.
      • 5. Grant of authorization to market motor spirit and high speed diesel.
      • 6. Supply of motor spirit and highspeed diesel blended with ethanol and biodiesel.
      • 6A.
      • 6B. Limited purpose of direct sale of bioethanol (E100) for use as standalone fuel or blending with motor spirit, for compatible automobiles.
      • 7. Power of search and seizure.
      • 8. Sampling of Product and Testing.
      • 9. Power of Central Government to issue directions.
      • 10. Overriding effect.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Product supply and transportation.
      • 4.
      • 5.
      • 6.
      • 7. Power of search and seizure.
      • 8. Sampling of Product.
      • 9. Power of Central Government to issue Directions.
      • 10. Provision of the Order to prevail over previous orders of State Government etc.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restriction on sale and use of Naphtha.
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government, etc.
      • 1.
      • 2. Definitions.
      • 3.
      • 4.
      • 5. Power of entry, search and seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Maintenance of production of petroleum products.
      • 4. Maintenance of stocks of petroleum products.
      • 5. Regulation of supply and distribution of petroleum products.
      • 6. Regulation of retail supply of petroleum products.
      • 7. Take over of retail outlets and other business premises of dealers.
      • 8. Collection of information.
      • 9. Power of entry, search and seizure.
      • 10. Repeal and Saving.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Application.
      • 4. Determination of petroleum and petroleum products pipeline transportation tariff.
      • 5. Procedure for determination of petroleum and petroleum products pipeline transportation tariff.
      • 6. Miscellaneous.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3.
      • 4.
      • 1. Short title extent and commencement.
      • 2. Definitions.
      • 3. Identification of families living below the poverty line.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Distribution.
      • 7. Licensing.
      • 8. Monitoring.
      • 9. Penalty.
      • 10. Power of search and seizure.
      • 11. Appeal.
      • 12. Protection of action taken under Order.
      • 13. Power of Central Government to give directions.
      • 14. Provisions of the Order to prevail over previous Orders of State Governments.
      • 1. Short Title, Extent and Commencement.
      • 2. Definitions.
      • 3.
      • 4.
      • 5.
      • 6.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Removal of licensing requirements, stock limits and movement restrictions on certain foodstuffs.
      • 4. Effect of this order in certain cases.
      • 1. Short title, extent and commencement
      • 2. Definitions
      • 3. Restriction on sale and use of Solvents, Raffinates and Slops and other products
      • 4. Power of search and Seizure.
      • 5. Sampling of Product.
      • 6. Power of Central and the State Government to issue directions.
      • 7. Provision of the order to prevail over previous orders of State Government
      • 1. Short title and commencement.
      • 2. Delegation of powers of inspection, entry, search and sampling.
      • 3. Authorization of laboratories for analysis of samples drawn.
      • 4. Repeal and saving.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Restrictions on export of rice from specified area.
      • 3A. Restriction on transport of rice to, from or within the border area.
      • 4. Exemptions.
      • 5. Powers of entry, search, seizure, etc.
      • 5A. Establishment of check-post or barrier and inspection of rice while in transit.
      • 6. Effect of Order.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Information to be furnished by producer.
      • 4. Acquisition.
      • 5. Certain factors to be taken into consideration while issuing permits.
      • 6. Obligation of producers to sell.
      • 7. Restriction on use of staple fibre acquired.
      • 8. Maintenance of accounts.
      • 9.
      • 10.
      • 1. Short title and commencement.
      • 2. Price of Sugar produced in 1992-93 season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2003-2004 Season.
      • 4.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2008-2009 Season.
      • 4.
      • 1. Short title and commencement.
      • 2.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2009-2010 Season.
      • 1. Short title and commencement.
      • 2. Definition.
      • 3. Price of Sugar produced in 2010-2011 Season.
      • 4.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Retention of stocks of sugar.
      • 4. Controlled price.
      • 5. Powers of entry, examination, search, seizure.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Power to regulate production of sugar.
      • 4. Power to restrict sale, etc. of sugar by producers.
      • 5. Power to issue directions to producers and dealers.
      • 5A. Sugar attached by Government officers etc. not to be sold without direction.
      • 6. Power to regulate movement of sugar.
      • 7. Power to regulate quality of sugar.
      • 8.
      • 9. Utilisation of sugar taken delivery of in pursuance of an Order under section 3(2)(f) of Act.
      • 10. Power to call for Information, etc.
      • 11. Power of inspection, entry, search, sampling, seizure, etc.
      • 12. Procedure for drawing samples.
      • 13. Certificate regarding samples drawn etc.
      • 14. Compliance of orders.
      • 15. Delegation of powers.
      • 16.
      • 17. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Definition.
      • 3. Minimum price of sugarcane payable by producer of sugar.
      • 3A. Rebate that can be deducted from the price paid for sugarcane.
      • 4. Minimum price of sugarcane payable by producers of khandsari sugar.
      • 4A. Rebate that can be deducted from the price paid for sugarcane by producers of khandsari sugar.
      • 5. Additional price for sugarcane purchased.
      • 5A. Additional price for sugarcane purchased on or after 1st October, 1974.
      • 6. Power to regulate distribution and movement of sugarcane.
      • 6A. Restriction on setting of two sugar factories with in the radius of 15 kms.
      • 6B. Requirements for filing the Industrial Entrepreneur Memorandum.
      • 6C. Timelimit to implement Industrial Entrepreneur Memorandum.
      • 6D. Consequences of nonimplementation of the provision laid down in clauses 6B and 6C.
      • 6E. Application of clauses 6B, 6C and 6D to the person who's Industrial Entrepreneur Memorandum has already been acknowledged.
      • 7. Power to licence power crushers, khandsari units and crusher and to regulate the purchase of sugarcane.
      • 8. Power to issue directions to producers of khandsari sugar, power crushers, khandsari units, crushers and cooperative societies.
      • 9. Power to call for information, etc.
      • 9A. Power of entry, search and seizure.
      • 10.
      • 11. Delegation of powers.
      • 12. Repeal and savings.
      • 1. Short title, and commencement.
      • 2. Definitions.
      • 3. Identification of eligible households.
      • 4. Ration Cards.
      • 5. Scale of issue and issue price.
      • 6. Delivery of foodgrains.
      • 7. Lifting of foodgrains by States.
      • 8. Distribution of foodgrains by States.
      • 9. Licensing and regulation of fair price shops.
      • 10. Operation of fair price shops.
      • 11. Monitoring.
      • 12. Transparency and accountability.
      • 13. Penalty.
      • 14. Power of search and seizure.
      • 15. Appeal.
      • 16. Protection of action taken under order.
      • 17. Power of Central Government to give directions.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Registration of dealers.
      • 4. Returns.
      • 5. State Orders to apply.
      • 6. Repeal and Savings.
      • 1. Short title, extent and commencement.
      • 2. Repeal and savings.
      • 3. Definitions.
      • 4.
      • 5.
      • 6.
      • 7.
      • 8.
      • 9.
      • 10.
      • 11. Maximum price for sale of cloth, yarn or other textile products.
      • 12.
      • 13.
      • 14.
      • 15.
      • 16.
      • 17.
      • 18.
      • 19.
      • 20.
      • 21.
      • 22.
      • 23.
      • 24.
      • 25.
      • 26.
      • 27.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 2A. Prohibition as to sale, etc.
      • 3. Registration.
      • 4. Cancellation of registration.
      • 5. Appeal.
      • 6. Power to regulate production of vegetable oil products.
      • 7. Power to prescribe monthly returns.
      • 8. Power to carry out inspection, entry and sampling.
      • 9. Delegation of powers.
      • 1. Short title, extent and commencement.
      • 2. Definitions.
      • 3. Registration.
      • 4.
      • 5. Cancellation of Registration.
      • 6. Appeal.
      • 7.
      • 8.
      • 9.
      • 10. Power to call for information and entry and carry out inspection in that regard.
      • 11.
      • 12.
      • 1. Short title, extent, commencement and application.
      • 2. Definitions.
      • 3. Return relating to purchase of wheat by a Company or Firm or Individual.

The Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004

Published vide Notification No. G.S.R. 640(E)/Ess. Com./Sugar., dated 24th September, 2004

Act2593

Ministry of Consumer Affairs, Food and Public Distribution

(Department of Food and Public Distribution)

Order

G.S.R. 640(E)/Ess.Com./Sugar. - In exercise of the powers conferred by sub-section (3C) of Section 3 of the Essential Commodities Act, 1955 (10 of 1955), the Central Government hereby makes the following order, namely :-

1. Short title and commencement. - (1) This order may be called the Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004.

(2) It shall come into force on the date of its publication in the Official Gazette.

2. Definition. - In the Order, unless the context otherwise requires :-

(a) "Indian Sugar Standards Grade (ISS Grades)" means the grades represented by the standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the Standards L-29, M-29, S-29, L-30, M-30, S-30, L-31, M-31, S-31 and SS-31 as specified by the Central Government.

(b) "Schedule" means a schedule annexed to this Order.

3. Price of Sugar produced in 2003-2004 Season. - The price as specified in Column 3 of Schedule I or Schedule II, as the case may be, against the zones specified in the corresponding entry in column 2, shall be the prices payable for all the Indian Sugar Standards (ISS) grades of sugar, packed in 'A'. Twill new gunny begs and produced in 2003-2004 sugar season by all vacuum pen sugar factories specified in Schedule III, which are required to be supplied to any person, Organisation or State Government under sub-clause (1) of clause 2 of the Levy Sugar Supply (Control) Order, 1979 for delivery at buyer's option in (i) railway wagons or (ii) the buyer's cars, lorries or other means of transport at the factory gate or factory godowns :

Provided that where a sugar factory is situated at a distance exceeding five kilometers from the nearest railway station or an out agency of the railways or from the godowns outside the factory not connected, the producer may charge additional thirteen paise per quintal of sugar per kilometer beyond five kilometers of the distance between the sugar factory and such railway station or the out agency of the railway in case of dispatches by rail or between the sugar factory and such godowns in case of delivery ex-godowns.

Explanation. - In this Order :-

(a) the prices specified in column 3 of Schedule I and Schedule II do not include the excise duty, additional excise duty in lieu of sales tax, and the special excise duty, which the producer can recover at the rate in force at the relevant time, in addition to the prices as determined under this Order,

(b) the prices specified in column 3 of Schedule I include transport from factory godown and loading at buyer's option, into railway wagons at the railway station or siding generally used by the producer and including siding or wagons hauling, dunnage and other incidentals.

(c) the prices specified in column 3 of Schedule II includes transport from godowns and loading of sugar, at buyer's option, into carts, lorries of other means of transport at the factory gate/factory godowns and includes all other incidentals.

4. The prices determined under this Order shall apply to the sugar produced in the sugar season 2003-2004 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2003.

Schedule-I

Price for delivery into railway wagons for all ISS Grades (excluding Excise Duty) in respect of factories specified in Schedule III upto a distance of 5 kilometers from the factory.

(Rupees per quintal)

SI.No.

Zone

All India Sugar Standards (AISS) Grades of Sugar

(1)

(2)

(3)

1.

Andhra Pradesh

1367.48

2.

Assam, Orissa, West Bengal and Nagaland

1220.90

3.

Bihar (North)

1410.87

4.

Gujarat (South)

1234.32

5.

Gujarat (Saurashtra)

1418.71

6.

Haryana

1246.76

7.

North-West Karnataka

1346.90

8.

Rest of Karnataka

1292.25

9.

Kerala, Goa and Coastal Karnataka

1430.94

10.

Madhya Pradesh

1425.54

11.

Maharashtra (South)

1346.38

12.

Maharashtra (North)

1319.73

13.

Maharashtra (Central)

1338.60

14.

Punjab

1285.74

15.

Rajasthan

1374.82

16.

Tamilnadu and Pondicherry

1337.21

17.

Uttar Pradesh (Central)

1332.34

18.

Uttar Pradesh (East)

1384.98

19.

Uttar Pradesh (West)

1277.49

Note: Where the Railway Station is beyond 5 kilometers from the factory, an additional amount of Rs. 0.13 per kilometer per quintal of sugar shall be paid.

Schedule-II

Prices for delivery into Buyer's carts, lorries or other means of transport at the factory gate/factory godown for all ISS Grades (excluding Excise Duty) is respect of factories specified in Schedule III.

(Rupees per quintal)

SI. No.

Zone

All India Sugar Standards (AISS) Grades of Sugar

(1)

(2)

(3)

1.

Andhra Pradesh

1365.91

2.

Assam, Orissa, West Bengal and Nagaland

1219.33

3.

Bihar (North)

1409.30

4.

Gujarat (South)

1232.75

5.

Gujarat (Saurashtra)

1417.14

6.

Haryana

1245.19

7.

North-West Karnataka

1345.33

8.

Rest of Karnataka

1290.68

9.

Kerala, Goa and Coastal Karnataka

1429.37

10.

Madhya Pradesh

1423.97

11.

Maharashtra (South)

1344.81

12.

Maharashtra (North)

1318.16

13.

Maharashtra (Central)

1337.03

14.

Punjab

1284.17

15.

Rajasthan

1373.25

16.

Tamilnadu and Pondicherry

1335.64

17.

Uttar Pradesh (Central)

1330.77

18.

Uttar Pradesh (East)

1383.41

19.

Uttar Pradesh (West)

1275.92

Schedule-III

Sl. No.

Name and Location of Sugar Factory

(1)

(2)

ANDHRA PRADESH

1.

The Kirlampudi Sugar, Mills Ltd., P.O. Pithapuram Distt. East Godavari

2.

Shri Sarvaraya Sugar Ltd., P.O. Chelluru, Tal. Ramchandrapuram, Distt. East Godavari.

3.

Nava Bharat Ferro Alloys Ltd., Samalkot, Distt. East Godavari.

4.

Andhra Sugars Ltd., Tanukum Distt. East Godavari.

5.

The Palakol Cooperative Sugars Ltd., Poolarelli, Palakol, Distt. West Godavari.

6.

VVS Sugars (The Jeypore Sugar Co. Ltd.,) P.O. Chagallu, Distt. West Godavari.

7.

West Godavari Coop. Sugars Ltd., Bhimadole, Taluka Eluru, Distt. West Godavari.

8.

The Andhra Sugars Ltd., Taduvai, Distt. West Godavari.

9.

The Chodavaram Coop. Sugars Ltd., Govada, Distt. Visakhapatnam.

10.

Anakapalle Cooperative Agricultural & Industrial Society Ltd., Anakapalle Distt. Visakhapatnam.

11.

Etikoppaka Coop. Agri & Indl. Society Ltd., Etikoppaka, Distt. Visakhapatnam.

12.

The Thandava Coop. Sugars Ltd., Payakarapopeta, Distt. Visakhapatnam.

13.

Shri Vijayarama Gajapati Cooperative Sugars Ltd., Kumaram, Tal. Srungavvarapukota, Bhimasinghi, Distt. Visakhapatnam.

14.

Amadavalasa Coop. Agricultural & Industrial Society Ltd., Amadalvalasa, Distt. Srikakulam.

15.

Varalakshmi Sugars Ltd., Sankil in Rigidi, Amadalavalasa Mandai, Distt. Srikakularn.

16.

The KCP Sugar & Industries Corporation Ltd., Vuyyuru. Distt. Krishna.

17.

The KCP Sugar & Industries Corporation Ltd., Lakshmipuram, Distt. Krishna.

18.

Nizam Deccan Sugars Ltd., Shakarnagar, Distt. Nizarnabad.

19.

Delta Sugars Ltd., Hanuman Junction, Distt. Krishna

20.

The Nizamabad Cooperative Sugar Factory Ltd., Nizarnabad, Distt. Nizarnabad.

21.

Gayatri Sugars Ltd. Adloor Yellareddy, Sadashivnagar Mandai, Distt. Nizamabad.

22.

The Chittoor Cooperative Sugar Ltd., Chittoor, P.O. Tsavatepalli, Distt. Chittoor

23.

Shri Venketashwara Cooperative Sugar Factory Ltd., Gazulamandayarn (Tirupati), Renigunta, Distt Chittoor.

24.

Shree Vaani Sugars & Industries Ltd., Kummaranatham, Distt. Chittoor.

25.

Prudential Mouli Sugars Ltd. at Nindra Village, Teh. Nindra Mandai, Distt. Chittoor.

26.

Sudalagunta Sugars Ltd., Butchinaidu Kandriga, Distt. Chittor.

27.

Trident Sugar Factory Ltd., P.O. Didgi, Tal. Zaheerabad, Distt. Medak.

28.

Nizam Deccan Sugars Ltd., Taluka & Distt. Medak.

29.

Gangapti Sugar Industries Ltd., Kilubgur, Sangreddy Mandai, Distt. Medak.

30.

The Nizam Sugar Factory Ltd., Miryalguda, Distt. Nalgonda.

31.

The Cuddapah Cooperative Sugar Ltd. Tal. Daulatapuram Distt. Nellore.

32.

The Kovur Cooperative Sugar Factory Ltd., Kovur, Distt. Nellore.

33.

Gayatri Sugar Complex Ltd., Prabhagiri Patnam, Podalakur Mandai, Distt. Nellore.

34.

Empee Sugars & Chemicals Ltd., Ayyappareddy Palam, Naidupet Mandalam, Distt. Nellore.

35.

Nizam Deccan Sugars Ltd., P.O. Metpalli, Distt. Karimnagar.

36.

Nandyal Coop. Sugar Ltd., P.O. Ponnapuram, Nandyal, Distt. Kurnool.

37.

Krebs Biochemicals & Industries Ltd., Tenali, Distt. Guntur.

38.

The Nagarjuna Cooperative Sugars Ltd., Guruzala, Distt. Gumur.

39.

Madhucon Sugars Ltd. Rajeshwarapuram, Distt. Kharnmam.

40.

Kakatiya Cement Sugars & Industries Ltd., Peruvucha, Vill. Kallur Mandal, Distt. Khammam.

41.

NCS Sugars Ltd., P.O. No. 1 Khairtabad, Hyderabad (Location At Lakshayyapeta, Distt. Vizanagaram.)

42.

Sagar Sugars & Allied Products Ltd., Nelavoy Village, Sri Rangaranapuram Madal, District Chittor.

ASSAM

1.

The Assam Cooperative Sugar Mills Ltd., P.O. Baruabhamungaon, Distt. Sibsagar.

2.

Cachar Sugar Ltd., P.O. Ratabari, Chargola, Distt. Karimganj.

3.

Nowgong Cooperative Sugar Mills Ltd., Kanpur, Distt. Nowgong.

ORRISA

1.

Jeypore Sugar Co. Ltd., Rayagada, Distt. Korapur.

2.

The Aska Cooperation Sugar Industries Ltd., Aska Distt. Ganjam.

3.

The Baragarh Cooperative Sugar Mills Ltd., (Under The Management of Ponni Sugars & Chemicals Ltd.,) P.O. Tora, Baragarh, Distt. Sambalpur.

4.

The Cooperative Sugar Industries Ltd., (Under the Management of Dharni Sugar & Chemicals Ltd.), Teh. Nayagarh. Distt. Puri.

5.

Badamba Cooperative Sugar Industries Ltd., (Under The Management of Sakti Sugar Ltd.,) Teh. Banki Distt. Cuttack.

6.

Western India Sugar & Chemicals Industries Ltd., Dharamgarh, Teh. Dharamgarh, Distt. Kalahandi.

7.

Ponni Sugar & Chemicals Ltd. as Bolangir, Distt. Bolangir.

8.

Sakthi Sugar Ltd., Haripur, Village Dhankanal Sadar, Distt. Dhankanal.

WEST BENGAL

1.

Khaitan Agro Industries Ltd., Plassey, Distt. Nadia.

2.

West Bengal Sugar Industries Development Corpn. Ltd., Ahmedpur, Distt. Birbhum.

BIHAR (NORTH)

1.

Bihar State Sugar Corporation Ltd., Lohar, Distt. Madhubani.

2.

Bihar State Sugar Corporation Ltd., Lohar, Distt. Madhubani.

3.

The Bihar State Corporation Ltd., Unit Ryam, Distt. Durbhanga.

4.

New India Sugar Mills Ltd., Hassanpur Road. P.O. Hassanpur Sugar Mills, Distt. Samastipur.

5.

Bihar State Sugar Corporation Ltd., Samastipur Unit Distt. Samastipur.

6.

Bihar State Sugar Corporation Ltd., Motipur, Distt. Muzaffarpur.

7.

Righa Sugar Company Ltd., Righa, Distt. Sitamarhi.

8.

Bihar State Sugar Corporation Ltd., Unit. Garaul, Distt. Vaishali.

9.

Mothihari Chini Udyog Ltd., Leasee of M/s Eastern Sugars Industries Ltd., Motihari Distt. East Champaran.

10.

Motilal Padampat Udyog Ltd., Majhaulia, Distt. West Champaran.

11.

Champaran Sugar Company Ltd., Chanpatia, Distt. West Champarana.

12.

Bihar State Sugar Corporation Ltd., Lauriya, Distt. west Champaran.

13.

Bagha Chini Mills Ltd., P.O. Narainpur, Distt. West Champaran.

14.

The Oudh Sugar Mills Ltd., Distt. Narkatiaganj, West Champaran.

15.

Harinagar Sugar Mills Ltd., Harinagar, Distt. West Champaran.

16.

The Bihar State Sugar Corporation Ltd, Sugauli, Distt. East Champaran.

17.

Champaran Sugar Company Ltd., Barachakia, Distt. East Champaran.

18.

The Bihar State Sugar Corporation Ltd., P.O. New Siwan, Distt. Siwan.

19.

The Bihar State Sugar Corporation Ltd., P.O. Siwan, Distt. Siwan.

20.

The Bihar State Sugar Corporation Ltd., P.O. Mirganj, Distt. Gopalganj.

21.

Bharat Sugar Mills Ltd., Sidhwalia, Distt. Gopalganj.

22.

Sasa Musa Sugar Works Pvt. Ltd., Sasa Musa, Distt. Gopalganj.

23.

The Vishnu Sugar Mills Ltd., P.O. Vishnu Sugar Mills, Gopalganj, Distt. Gopalganj.

24.

Cawnpore Sugar Works Ltd., Marhowrah, Distt. Saran.

25.

Bihar State Sugar Corporation Ltd., Unit Gararu, Distt Gaya.

26.

The Bihar State Sugar Corporation Ltd., Unit Warisaliganj, Distt. Nawadah.

27.

The Bihar State Sugar Corporation Ltd., Banmankhi, Distt. Purnea.

28.

The Bihar State Sugar Corporation Ltd., Unit Bihta, Distt. Pallia.

GUJARAT (SOUTH)

1.

Shri Khedul Sahkari Khand Udyog Mandi Ltd., Sardar Bag, Bardoli, Distt. Surat.

2.

Shree Madhi Vibhag S. Khand Udyog Mandli Ltd., P.O. Madhi, Distt. Surat.

3.

Shree Chalthan Vibhag Khand Udyog. Sahakari Mandli Ltd., Chalthan, Distt. Surat.

4.

Shree Sayan Vibhag Sahakari Khand Udyog Mandli Ltd., Sayan, Distt. Surat.

5.

Shree Mahuva Pnldesh Sahalwi Khand Udyog Mandli Ltd., Zarvavra, Distt. Surat.

6.

Shri Ukai Pradesh Sahakari Khand Udyog Mandli Ltd. at P.O. Paniari, Distt. Surat.

7.

Shree Khedut Sahakari Khand Udyog Mandli Ltd. at Kosamba, Teh. Mangrul, Distt. Surat.

8.

Shri Kamrej Vibhag Sihakari Khand Udyog Mandli Ltd., Kamrej, Distt. Surat.

9.

Shree Valod Pradesh Khand Udyog Sahakari Mandli Ltd., Virpur, Tal. Valod, Distt. Surat.

10.

The Sahakari Khand Udyog Mandli Ltd Gandevi. Via Bilimora, Distt. Valsad.

11.

Shri Maroli Vibhag Khand Udyog Sahakari Mandli Ltd., Kalyannagar, P.O. Maroli, Distt. Valsad.

12.

Shree Valsad Sahakari Khand Udyog Mandli Ltd., Pamera-Pardi, Distt. Valsad.

13.

Shree Ganesh Khand Udyog Sahakari Mandli Ltd., Oesad, Taluka Valia, Distt. Bharuch (Vataria).

14.

Shri Revakhand Udyog Sahakari Mandli Ltd. at & Post Amod, Taluka Amod, Distt. Bharuch.

15.

Shri Narmadakhand Udyog Sahakari Mandli Ltd., Dharikheda, Taluka Nandod, Distt. Bharuch.

16.

Vadodara Distt. Cooperative Sugarcane Growers Union Ltd., Gandhara, Distt. Vadodra.

17.

Sardar Cooperative Sugar Industries Ltd., Ladhod, Tehsil Sankhed, Distt. Vadodra.

GUJARAT (SAURASHTRA)

1.

Charotar Sahakari Khand Udyog Mandli Ltd., Village Palaj, Taluka Petlad, Distt. Kaira.

2.

Shri Bileshwar Khand Udyog Khedut Sahakari Mandli Ltd., Kodinar, Distt. Amreli.

3.

Sardar Vallabhai Patel Khand Udyog Coop. Societies Ltd., P.O. Dhoraji, Distt. Rajkot.

4.

Shri Una Taluka Sahakari Khand Udyog Mandli Ltd., Una (Sorath), Distt. Junagarh.

5.

Shree Talala Taluka Sahakari Khand Udyog Mandli Ltd., P.O. Talala, Distt. Junagarh (Gir.).

HARYANA

1.

The Saraswati Sugar Mills P.O. Yamunanagar, Distt. Ambala.

2.

The Haryana Cooperative Sugar Mill Ltd., P.O. Rohtak, Distt. Rohtak.

3.

The Maham Cooperative Sugar Mills Ltd., Maham, Distt. Rohtak.

4.

The Panipat Cooperative Sugar Mills Ltd., Panipat, Distt. Panipat.

5.

The Karnal Cooperative Sugar Mills Ltd., Karnal, Distt. Karnal.

6.

Sonepat Cooperative Sugar Mills Ltd., Sonepat, Distt. Sonepat.

7.

Shabad Cooperative Sugar Mills Ltd., Thaneswar, Distt. Kurukshetra.

8.

The Jind Cooperative Sugar Mills Ltd., Teh. & Distt. Jind.

9.

The Palwal Cooperative Sugar Mills Ltd., Teh. Palwal, Distt. Faridabad.

10.

The Kaithal Cooperative Sugar Mills Ltd., Kaithal, Distt. Kaithal.

11.

The Bhuna Cooperative Sugar Mills Ltd., Bhuna, Tehsil Fatehbad, District Hissar.

12.

M/s. Piccadily Agro Industries Ltd., Sector-17A, SCO 40-41, Chandigarh, Location At Indri, Distt. Karnal.

13.

Chaudhari Devilal Cooperative Sugar Mills Ltd., Vill- Panniwala Mota, District Sirsa.

14.

The Haryana State Federation of Cooperative Sugar Mills Ltd., Gohana, District Sonepat.

15.

Naraingarh Sugar Mills Ltd., Naraingarh, Distt. Ambala.

NORTH WEST KARNATAKA

1.

The Godavari Sugar Mills Ltd., Sameerwadi, Mudhol, Distt. Bijapur.

2.

The Ugar Sugar Works Ltd., Ugarkhurd, Distt. Belgaum.

3.

Shri Malaprabha Coop. Sugar Factory Ltd., Maguthan Hubli, Distt. Belgaum.

4.

Shree Doodhaganga Krishna SSK Niyamit, Chikodi, Distt. Belgaum.

5.

Raibag SSK Niyamit Taluk Raibag, Distt. Belgaum.

6.

The Ghataprabha SSK Niyamit, Gokak, Distt. Belgaum.

7.

Shri Halasidhanath SSK Ltd., Nipani, Teh. Chikodi, Distt. Belgaum.

8.

Shri Hiranyakeshi SSK Niyamit, Sankeshwar, Distt. Belgaum.

9.

Shri Bhagyalaxmi SSK Ltd., Mansapur, Taluk Khanapur, Distt. Belgaum.

10.

Nandi SSK Ltd., Near Chikka Galagali, Distt. Bijapur.

11.

Rayatara SSK Niyamit, Rannanagar TK, Mudhol, Distt. Bijapur.

12.

Karnataka SSK Ltd., Haveri, Distt. Dharwad.

13.

Renuka Sugars Ltd., Munoli, Tal. Sawadathi, Distt. Belgaum.

14.

Parahulingeshwar Sugar Words Ltd., Siddapur, Distt. Bagalkot.

15.

Jam Khandi Sugar Ltd., Hirepadasalagi, Teh. Jamkhandi, Distt. Bijapur.

16.

Venkateshwara Power Project Ltd., Bodakihal, Taluka Chikodi, District Belgaum.

17.

Nirani Sugars Ltd., Mudhol - 507313, District Bagalkot.

18.

Athani Farmers Sugar Factory Ltd., Madabhavi Village, Taluk Athani, District Balgaum.

19.

Krishna SSK Ltd., Kokatnur, Teh. Arthin, District Belgaum.

20.

Gem Sugars Ltd., Kundargi Village, Biligi Taluk, District Bagalkot.

21.

Dayamyogi Sri Shiv Kumar Swamiji Sugars Ltd., Hireberur, Taluk Indl, Distt. Bijapur.

REST OF KARNATAKA

1.

Sundari Sugars Ltd., P.O. Kampli Sugar Factory, Distt. Bellary.

2.

Siruguppa Sugars & Chemicals Pvt. Ltd., Siruguppa Taluk, Distt. Bellary.

3.

Salarjung Sugar Mills Ltd., Munirabad, Distt. Raichur.

4.

Gangavati Sugars Ltd, Pragatinaga, Tal. Gangawati, Distt. Raichur.

5.

Tungbhadra Sugar Works Pvt. Ltd., Shimoga, Distt. Shimoga.

6.

Mysore Paper Mills Ltd., Bhadravati, Distt. Shimoga.

7.

Gauribidanaur SSK Ltd., Gauribidanaur, Distt. Kolar.

8.

Bidar SSK Ltd., Hallikhed, Distt. Bidar.

9.

Vanivilasa Cooperative Sugar Factory Ltd., Hiriyur, Distt. Chitradurga.

10.

Bhadra SSK Niyamit Doddabathi, Taluk Davangere, Distt. Chitradurga.

11.

Davangere Sugar Co. Ltd., Kukkavada, Davangere Taluk, Distt. Chitradurga.

12.

Khodey Distilleries Ltd., Kollegal, Distt. Mysore.

13.

Bannari Amman Sugars Ltd., Alaganchi Village, Tal. Nanjangud, Distt. Mysore.

14.

Shreerama SSK Ltd., Chunchanakalte, K.R. Nagar, Distt. Mysore.

15.

The Hemavathy SSK Ltd., Hassan, Distt. Hassan.

16.

SSK Niyamit, Teh. Aland, Distt. Gulburga.

17.

Pandavapura SSK Ltd., Pandavapura, Distt. Mandya.

18.

Mysore Sugar Co. Ltd., Mandya, Distt. Mandya.

19.

Chamundeshwari Sugars Ltd., K.M. Doddi, Tal. Madur. Distt. Mandya.

20.

The India Sugar & Refineries Ltd., P.O. Chitwadgi, Hospel, Distt. Bellary.

21.

ICL Sugars Ltd., Makkavaili, Teh. K.R. Pet, Distt. Mandya.

22.

Shamnur Sugars Ltd., Duggavathi, Teh. Harapanahalli; Distt. Bellary.

23.

Naranja SSK Ltd., Village. Chillergi, District Bidar.

24.

Mahatma Gandhi Sahakari Sakhare Karkhana Ltd., Balhalki, District Bidar.

25.

SCM Sugars Ltd., Koppa, Maddlur Taluk, District Mandya.

KERALA

1.

The Cooperative Sugars Ltd., Chittur, Menonpara, P.O. Distt. Palghat.

2.

The Travancore Sugar & Chemicals Ltd., Valanjavattam, P.O. Tiruvalla, District Quilon.

GOA

1.

Sanjivani SSK Ltd., Dayanandnagar, Post Tiska, Distt. Goa.

COASTAL KARNATAKA

1.

Dakshina Kannada Sahakari S. Karkhana Ltd., Mangalore, Tal. & Distt. South Kanara.

MADHYA PRADESH

1.

The Gwalior Sugar Co. Ltd., Dabra, Distt. Gwalior.

2.

Jaora Sugar Mills, Jaora, Distt. Ratlam.

3.

The Bhopal Sugar Industries Ltd., P.O. & Distt. Sehore.

4.

The Jiwaji Rao Sugar Co. Ltd., Dalauda, Distt. Mandsour.

5.

M.P. State Industries Corporation Ltd., P.O. Mohidpur Road, Distt. Ujjain.

6.

Morena Mandai SSK Ltd., Kailaras, Distt. Morena.

7.

Malwa SSK Ltd., Barlai (Kashipara), Distt. Indore.

8.

Navalsingh SSK Mayadit, Nagal Nagar, Durhanpur, Distt. Khandwa.

9.

Girdhari Lal Sugar & Allied Industries Ltd., Narmada Nagar, Ghatwa, Teh. Thikri, Distt. Khargone.

10.

Krishan SSK Mayadit, Naryanpura, Teh. Raghogarh, Distt. Guna.

11.

Jawaharlal Nehru Sahakari Soot Mill Ltd., Sarvandevla, Distt. Khargone.

12.

Bhoramdev Sahakari Sakhar Utpatak Karkhana Maryadit, Tehsil and Distt. Kavardha.

MAHARASHTRA (CENTRAL)

1.

Shree Pendurang Sahakar Sakhar Kharkana Ltd., P.O. Shreepur, Distt. Sholapur.

2.

The Saswadmail Sugar Factory Ltd., P.O. Malinagar, Distt. Sholapur.

3.

Sahakar Maharishi Shankoarao Mohite Patil Sahakar Sakhar Kharkhana Ltd., Akluj, Distt. Sholapur.

4.

Shri Shankar Sahakar Sakhar Kharkana Ltd., Sadasbivnagar, Distt. Sholapur.

5.

Shree Sidheshwar Sahakar Sakhar Kharkana Ltd., Kumathe, P.O. Tikekarwadi, Distt. Sholapur.

6.

Vithal Sahakar Sakhar Kharkana Ltd., Gursale, Taluk Pandharpur, Distt. Sholapur.

7.

Bhima Sahakar Sakhar Kharkana Ltd., Sikandar Takli, Teh. Mahol, Distt. Sholapur.

8.

Bhogawati Sahakar Sakhar Kharkana Ltd., Irle Vairag, Taluka Barsi, Distt. Sholapur.

9.

Shri Sant Damaji Sahakar Sakhar Kharkana Ltd., Shiranadagi, Teh. Karnala, Distt. Sholapur.

10.

Indira Sahakar Sakhar Kharkana Ltd., Mirajagim, Tehsil Akalkot, Distt. Sholapur.

11.

Adinath Sahakar Sakhar Kharkana Ltd., Lave Bhalwani, Teh. Karnala, Distt. Sholapur.

12.

Chandrabhaga Sahakar Sakhar Kharkana Ltd., Bhalwani, Teh. Pandharpur, Distt. Sholapur.

13.

The Ravalgaon Sugar Farm Ltd., Ravalgaon, Distt. Nasik.

14.

Girna Sahakar Sakhar Kharkana Ltd., P.O. Bhausahebnagar, Distt. Nasik.

15.

Karamveer Kakasaheb Wagh Sahakar Sakhar Kharkana Ltd., Ranwad, Taluk Niphad, Distt. Nasik.

16.

Kadwa Sahakar Sakhar Kharkana Ltd., Materewadi, Taluka Dindori, Distt. Nasik.

17.

Nipbad Sahakar Sakhar Kharkana Ltd., P.O. Bhausahebnagar, Distt. Nasik.

18.

Nasik Sahakar Sakhar Kharkana Ltd., Palse, Distt. Nasik.

19.

Vasantrao Dada Patil Sahakar Sakhar Kharkana Ltd., Vithewadi (Lohaner), Distt. Nasik.

20.

The Kopargaon Sahakar Sakhar Kharkana Ltd., P.O. Kolpewadi, Distt. Ahmednagar.

21.

The Pravara Sahari Sakhar Kharkana Ltd., Pravaranagar, Distt. Ahmednagar-413706.

22.

Ashok Sahakar Sakhar Kharkana Ltd., Ashoknagar, P.O. Shrirampur, Distt. Ahmednagar.

23.

Shri Ganesh Sahakar Sakhar Kharkana Ltd., Ganeshnagar, P.O. Ranjangaon Khurd, Distt, Ahmednagar.

24.

The Sanjivani (Takli) Sahakar Sakhar Kharkana Ltd., Tal. Kopargaon, Distt. Ahmednagar.

25.

The Rahuri Sahakar Sakhar Kharkana Ltd, P.O. Rahuri Factory, Distt. Ahmednagar.

26.

The Shrigonda Sahakar Sakhar Kharkana Ltd., P.O. Shrigonda, Distt. Ahmednagar.

27.

Sangamner Bhag Sahakar Sakhar Kharkana Ltd., Amritnagar, Tal. Sangamner, Distt. Ahmednagar.

28.

Shree Dnyaneshwar Sahakar Sakhar Kharkana Ltd, Bhende, Taluka Newasa, Distt. Ahmednagar.

29.

Shri Jagdamba Sahakar Sakhar Kharkana Ltd., Rashin, Teh. Karjat, Distt. Ahmednagar.

30.

Shri Vrideshwar Sahakar Sakhar Kharkana Ltd, P.O. Vridheshwar Sakhar Karkhana, Taluka Pathardi, Distt. Ahmednagar (Pimpalgaon).

31.

The Mula Sahakar Sakhar Kharkana Ltd., Sonai, Taluka Newasa, Distt. Ahmednagar.

32.

Parner Taluka Sahakar Sakhar Kharkana Ltd., Pamer, Distt. Ahmednagar.

33.

Bhausabeb Mahadeo Hande Agasti SSK Ltd., Jamgaon, Teh. Akola, Distt. Ahmednagar.

34.

Kedareshwar Sahakar Sakhar Kharkana Ltd., Bodhegaon, Teh. Shegaon, Distt. Ahmednagar.

35.

Indapur Sahakar Sakhar Kharkana Ltd., Bijawadi, Taluka Indapur, Distt. Pune.

36.

Shri Chhatrapatti Sahakar Sakhar Kharkana Ltd., Bhavaninagar, Tal. Indapur, Distt. Pune.

37.

The Malegaon Sahakar Sakhar Kharkana Ltd., Malegaon B.K., Distt. Pune.

38.

Shree Someshwar Sahakar Sakhar Kharkana Ltd., P.O. Someshwarnagar, Distt. Pune.

39.

Yeshwant Sahakar Sakhar Kharkana Ltd., Chintamaninagar, P.O. Theur, Distt. Pune.

40.

Bhima Sahakar Sakhar Kharkana Ltd., Patas, Taluka Daund, Distt. Pune.

41.

Vighnahar Sahakar Sakhar Kharkana Ltd., Junnar, Distt. Pune.

42.

Rajgad Sahakar Sakhar Kharkana Ltd., Nigade, Tal. Bhor, Distt. Pune.

43.

Ghodganga Sahakar Sakhar Kharkana Ltd., Nhavare, Teh. Shirur, Distt. Pune.

44.

Shri Sant Tukaram Sahakar Sakhar Kharkana Ltd., Kasarsai, Tal. Mulshi, Distt. Pune.

45.

Bhima Shankar Sahakar Sakhar Kharkana Ltd., Pargaon Via Avasari, Teh. Ambegaon, Distt. Pune.

46.

Lokmangal Agro Industries Ltd., Vill- Bibi Darphal, Taluk North Soapur, District Solapur.

47.

Saikrupa Sakhar Karkhana Ltd., Devdaithan, TK-Shrigonda, Distt. Ahmednagar.

48.

Loknete Baburao Patil Sahakar Sakhar Kharkana Ltd., Laxminagar Angar, Taluk Mohol, District Solapur.

49.

Nagar Taluk Sahakar Sakhar Kharkana Ltd., Walki, Taluk Nagar, District Ahmednagar.

50.

Nira Bhima Sahakar Sakhar Kharkana Ltd., Shahji Nagar, Taluk Indapur, District Pune.

51.

Sangola Taluka Sahakar Sakhar Kharkana Ltd., Waki (Shivane), Taluk Sangola, District Solapur.

52.

Vitthal Rao Shinde Sahakar Sakhar Kharkana Ltd., Gangarnaye Nagar, Taluk Madha, District Solapur.

53.

Shri Makai SSK Ltd., Bhilarwadi, Tk. Kannala, District Solapur.

54.

Kukadi SSK Ltd., Pimpalgaon Pisa, Tk. Shrigonda, District Ahmednagar.

55.

Shri Changdeo Sugar Mills Ltd., Changdonagar, District Ahmednagar.

56.

Rajaram Bapu SSK Ltd., Wategaon - Surui, Unit No.2, Post Wategaon, Taluk Walva, District Sangli.

MAHARASHTRA (SOUTH)

1.

Bhogawati Sahakar Sakhar Kharkana Ltd., Shahunagar, Post Parite, Distt. Kolhapur.

2.

Shri Chhatrapati Sahakar Sakhar Kharkana Ltd., Kasaba Bhavada, Distt. Kolhapur.

3.

Shri Panchganga Sahakari Sakhar Kharkana Ltd., Ganganagar, Ichalalkaranji, Distt. Kolhapur.

4.

Shree Wama Sahakar Sakhar Kharkana Ltd., P.O. Warnanagar, Tal. Panhala, Distt Kolhapur, Maharashtra.

5.

Kumbhi Keshri Sahakar Sakhar Kharkana Ltd., Kuditre, Tal. Karvir, Distt Kolhapur.

6.

Shree Dudhganga Vedganga Sahakar Sakhar Kharkana Ltd., Bidri, P.O. Mouninagar, Tal. Kagal, Distt. Kolhapur.

7.

Shri Datta Sahakar Sakhar Kharkana Ltd., As rule, Tal. Panhala, Distt. Kolhapur.

8.

Shri Datta Sahakar Sakhar Kharkana Ltd., Shirol, Distt. Kolhapur.

9.

Daulat Shetakari Sahakar Sakhar Kharkana Ltd., P.O. Halkami, Tal. Chandgad, Distt. Kolhapur.

10.

Gadhinglaj Taluka Sahakar Sakhar Kharkana Ltd., Gadhinglaj, Distt. Kolhapur.

11.

Chhatrapatti Shahu Sahakar Sakhar Kharkana Ltd., Kagal, Distt. Kolhapur.

12.

Jawahar Shetkari Sahakar Sakhar Kharkana Ltd., Hupari, Tal. Hatkangale, Distt. Kolhapur.

13.

Ajara Shetakari Sahakar Sakhar Kharkana Ltd., Gavase, Teh. Ajara, Distt. Kolhapur.

14.

Krishna Sahakar Sakhar Kharkana Ltd., Rethare Budruk, P.O. Shivnagar, Distt. Satara.

15.

Shriram Sahakar Sakhar Kharkana Ltd., Phattan. Distt. Satara.

16.

New Palthan Sugar Works Ltd., Taluka Phattan, P.O. Shakharwadi, Distt. Satara.

17.

Kisanveer Satara Sahakar Sakhar Kharkana Ltd., Bhuinj, Taluka Wai, Distt. Satara.

18.

Balasaheb Desai Sahakar Sakhar Kharkana Ltd., Daultnagar, Mar.li, Taluka Patan, Distt. Satara.

19.

Sahyadri Sahakar Sakhar Kharkana Ltd., Yeshwantnagar, Taluka Karad, Distt. Satara.

20.

Ajinkyatra Sahakar Sakhar Kharkana Ltd., Shendre, Distt. Satara.

21.

Jarandeshwar SSK Ltd., Chimangaon, Teh. Koregaon, Distt. Satara.

22.

Rajaram Bapu Patil Sahakar Sakhar Kharkana Ltd., Rajaramnagar Post, Sakharale, Taluka Walwa, Distt. Sangli.

23.

Vasantdada Shetkari Sahakar Sakhar Kharkana Ltd., P.O. & Distt. Sangli.

24.

Jath Taluka Shetkari Sahakar Sakhar Kharkana Ltd. At Tippehalli Jath, Taluka Jath, Distt. Sangli.

25.

Vishwas Sahakar Sakhar Kharkana Ltd., Yeshwatnagar, Post Chikhali, Taluka Shirala, Distt. Sangli.

26.

Hutatma Kisan Ahir Sahakar Sakhar Kharkana Ltd., Waive, Distt. Sangli.

27.

Yeshwant Sahakar Sakhar Kharkana Ltd., Nagewadi, Taluka Khanpur, Distt. Sangli.

28.

Mahankali Sahakar Sakhar Kharkana Ltd., Kavathe Mahankali, Distt. Sangli.

29.

Tasgaon Taluka Sahakar Sakhar Kharkana Ltd., Tasgaon, (Turchi Phata), Post Turchi, Taluk Tasgaon, Distt. Sangli.

30.

Manganga Sahakar Sakhar Kharkana Ltd., Sonarsidhnagar, Distt. Sangli.

31.

Sonhira Sahakar Sakhar Kharkana Ltd., Wangi, Tal. Khanpur, Distt. Sangli.

32.

Kagal TK Sahakar Sakhar Kharkana Ltd., Himadwade Koulage, taluk Kagal, Distt. Kolhapur.

33.

Ninai Devi Sahakar Sakhar Kharkana Ltd., Kukasud, Taluk Shirala, Distt. Sangli.

34.

Dongarai Sagareshwar Shetkari Sahakar Kharkana Ltd., Raigaon, Taluk Khanapur, Distt. Sangli.

35.

Rayat Sahakar Sakhar Kharkana Ltd., Shewalewadi, Taluk Karad, District Satara.

36.

Sharad Shakar Sakhar Kharkana Ltd., Narande, Taluk Hathkangale, District Kolhapur.

37.

Udaysingrao Gaikwad SSK Ltd., Sonawade, District Kolhapur.

38.

Kranti SSK Ltd., Kundal, Tal. Palas, District Sangli.

39.

Pratapgad SSK Ltd., Kalghar, Tk. Jawali, District Satara.

40.

Sarvodaya SSK Ltd., Karandwadi, Tk. Walwa, District Sangli.

41.

Mohanrao Shinde SSK Ltd., Mohannagar, Tk. Miraj, District Sangli.

42.

Indira Gandhi Bhartiya Mahila Vikas SSK Ltd., Tambale, Tk. Bhudargad, District Kolhapur.

43.

Pad. Dr. D.Y. Patilk Sahkari Sakhar Karkhana Ltd., Dnyanshantinagar, Tal. Ganga Bavada, District Kolhapur.

44.

Shri Gurudatt Sugars Ltd., Takaliwadi, Tal. Shirol, District Kolhapur.

MAHARASHTRA (NORTH)

1.

Shree Panzarakan Sahakar Sakhar Kharkana Ltd., Bhadne, Tal. Sakri, Distt. Dhulia.

2.

Sindkheda Sahakar Sakhar Kharkana Ltd., At Degaon, Teh. Sindheda, Distt. Dhulia.

3.

Pushpadanteshwar SSK Ltd., Samsherpur, Tal. Nadurbar, Distt. Dhulia.

4.

Sanjay Sahakar Sakhar Kharkana Dule Sindkheda Amalner Ltd., Vejay Nagar, Tal. & Distt. dhule.

5.

Shirpur Shetkari Sahakar Sakhar Kharkana Ltd., Dahiwad, Tal. Shirpur, Distt. Dhule.

6.

Shree Satpuda Tapi Parisar Sahakar Sakhar Kharkana Ltd., Shahada, P.O. Purshottamnagar, Distt. Dhulia.

7.

Jijamata Sahakar Sakhar Kharkana Ltd., Dusarbid, Tal. Mahkar, Distt. Buldana.

8.

Terna Shetkari Sahakar Sakhar Kharkana Ltd., Ternanagar, Taluka Dhoki, Distt. Osmaabad.

9.

Tulja Bhawani Shetkari Sahakar Sakhar Kharkana Ltd., Naldung, Tal. Tuljapur, Distt. Osmanabad.

10.

Gangapur sahakar Sakhar Kharkana Ltd., P.O. Raghunathnagar, Distt. Aurangabad.

11.

Sideshwar Sahakar Sakhar Kharkana Ltd., Sillood, Distt. Aurangabad.

12.

The Kannad Sahakar Sakhar Kharkana Ltd., Kannad, Distt. Aurangabad.

13.

The Vinayak Sahakar Sakhar Kharkanan Ltd., Parsoda, Taluka Vaijapur, Distt. Aurangabad.

14.

Shri Santh Ex-Nath Sahakar Sakhar Kharkana Ltd., Pithan, Distt. Aurangabad.

15.

Shri Namdev Rao B. Gakekar Deogiri Sahakar Sakhar Kharkana Ltd., Phulambri, Tal. & Distt. Aurangabad.

16.

Kalambar Vibhag Sahakar Sakhar Kharkana Ltd., Kalambar, Post Gandhinagar, Distt. Nanded.

17.

Shankar Sahakar Sakhar Kharkana Ltd., Phulenagar, Teh. Bhokar, Distt. Nanded.

18.

Shri Bhaurao Chavan Sahakar Sakhar Kharkana Ltd., Degaon, Teh. & Distt. Nanded.

19.

Godavari Mannar Sahakar Sakhar Kharkana Ltd., Shankarnagar, P.O. Ram Tirath, Tal. Biloli, Distt. Nanded.

20.

Jaiwant Patil Sahakar Sakhar Kharkana Ltd., Hadsani, Teh. Hadgaon, Distt. Nanded.

21.

Jai Ambika Sahakar Sakhar Kharkana Ltd., Mohan Nagar Kuntur, Teh. Biloli, Distt. Nanded.

22.

Shri Shankar Shetkari Sahakar Sakhar Khurkana Ltd., Village Mangrul, Distt. Yavatmal.

23.

Vasant Sahakar Sakhar Kharkana Ltd., Pusad, Distt. Yavatmal.

24.

Jai Kisan Sahakar Sakhar Kharkana Ltd., Bodegaon, Teh. Darwha, Distt. Yavatmal.

25.

Sudhakarrao Naik Sahakar Sakhar Kharkana Ltd., Chikhali, Tal. Pusad, Distt. Yavatmal.

26.

The Ambajogai Sahakar Sakhar Kharkana Ltd., P.O. Ambasakhar, Tal. Ambajogai, Distt, Beed.

27.

Jai Bhavani Sahakar Sakhar Kharkana Ltd., Georai, Distt. Beed.

28.

Kada Sahakar Sakhar Kharkana Ltd., Teh. Ashti, Distt. Beed.

29.

Gajanan Cooperative Sugar Factory Ltd., Taluka & Distt. Beed.

30.

Majalgaon Sahakar Sakhar Kharkana Ltd., Nithrud, Teh. Mahalgaon, Distt. Beed.

31.

Vaidyanath Sahakar Sakhar Kharkana Ltd., Pangari, Teh. Ambajogai, Distt. Beed.

32.

Madhukar Sahakar Sakhar Kharkana Ltd., P.O. Faizpur, Distt. Jalgaon.

33.

Vasant Sahakar Sakhar Kharkana Ltd., Kasoda, Distt. Jalgaon.

34.

Belganga Sahakar Sakhar Kharkana Ltd., Taluka Chalisgaon, Distt. Jalgaon (Bhoras).

35.

Shri Chopada Sahakar Sakhar Kharkana Ltd., Machale, Teh. Chopada, Distt. Jalgaon.

36.

Shri Sant Muktabai Sahakar Kharkana Ltd., Ghodasgaon, Teh. Edlabad, Distt. Jalgaon.

37.

Marathwada Sahakar Sakhar Kharkana Ltd., P.O. Dongarkheda, Taluka Pathari, Distt. Parbhani.

38.

The Godavari Dudhana Sahakar Sakhar Kharkana Ltd., Deonandra, Taluka Pathari, Distt. Parbhani.

39.

Narsinha Sahakar Sakhar Kharkana Ltd., Lohgaon, Distt. Parbhani.

40.

Barashiv Hanuman Sahakar Sakhar Kharkana Ltd., Jawala Bazar, Teh. Basmathnagar, Distt. Parbhani.

41.

Puma Sahakar Sakhar Kharkana Ltd., Basmathnagar, Distt. Parbhani.

42.

Samarth Sahakar Sakhar Kharkana Ltd., Mahalala, Tal. Amnad, Distt. Jalna.

43.

Jalna Sahakar Sakhar Kharkana Ltd., Village Ramnagar, Teh. & Distt. Jalna.

44.

Shri Bageshwari Sahakar Sakhar Kharkana Ltd., Warphal, Tal. Partur, Distt. Jalna.

45.

Jai Jawan Jai Kisan Sahakar Sakhar Kharkana Ltd., Nalegaon, Tal. Ahmedpur, Distt. Latur.

46.

Shetkari Sahakar Sakhar Kharkana Ltd., Killari, Distt. Latur.

47.

Manjara Shetkari Sakhar Kharkana Ltd., Tal. Chincholirao, Distt. Latur.

48.

Shivajirao Patil Nilangakar Sahakar Sakhar Kharkana Ltd., Ambulga (B.K.), Tal. Nilanga, Distt. Latur.

49.

Shetkari Sahakari Sakhar Kharkana Ltd. Dhamangaon, Tal. Chandur Rly. Stn. Distt. Amravati.

50.

Shri Kondeshwar Sahakar Sakhar Kharkana Ltd., Ramnagar, Teh. Phubgaon, Distt. Amravati.

51.

Mahatama Sahakar Sakhar Kharkana Ltd., Jamani, Tal. Salo, Distt. Wardha.

52.

Sahakar Maharishi Late Shri Bapuraoji Deshmukh SSK Ltd., Vela, Teh. Hinganghat, Distt. Wardha.

53.

The Wainganga Sahakar Sakhar Kharkana Ltd., Teh. Maholi Road, Distt. Bhandara.

54.

Balaji Sahakar Sakhar Kharkana Ltd., Masalapen, Tal. Risod, Distt. Akola.

55.

Akola Zilla Sahakar Sakhor Kharkana Ltd., Vizare, Distt. Akola.

56.

Shriram Sahakar Sakhar Kharkana Ltd., Babdeo Teh. Mauda, Distt. Nagpur.

57.

Ramganesh Gadkari Sahakar Sakhar Kharkana Ltd., Saoner, Distt. Nagpur.

58.

Natural Sugar & Allied Industries Ltd., Ranjani, Tal. Kallam, Distt. Osmanabad.

59.

Gangamai Sugar Industries Ltd., Ghatnandra, Teh. Sillod, Distt. Aurangabad.

60.

Balaghat Shetkari Sahakar Sakhar Kharkana Ltd., jana, Teh. Ahmedpur, Distt. Latur.

61.

Dwarkadish Sakhar Kharkana Ltd., Shavare, Taluk Bagalun, Distt. Nasik.

62.

Sharangdhar Sugar Mills Ltd., Ukali, Taluka Mehkar, District Buldana.

63.

Anuradha Sugar Mills Ltd., Shrimunsaji, Maharajnagar, Taluk Waru (Dhad), District Buldana.

64.

Chhatrapati Sambhaji Raje Sakhar Udyog Ltd., Dindayalnagar, Chittpimpalgaon, Taluk & District Aurangabad.

65.

Jai Mahesh Sugar Industries Ltd., Pawarwadi, Taluk Majalgaon, District Beed.

66.

Padamshri Dr. Vitthalrao Vikhe Patil SSK Ltd., At-Kothi, Taluk Kaij, District Beed.

67.

Pannageshwar Sugar Mills Ltd., Pangaon, Taluk Renapur, District Latur.

68.

Shree Rameshwar Sahakar Sakhar Kharkana Ltd., Raosahebnagar, Post Sipora Bazar, Taluk Bhokardan, District Jalna.

69.

Dr. Baba Saheb Ambedkar Sahakar Sakhar Kharkana Ltd., Keshegaon, District Osmanabad.

70.

Shri Vitthal SSK Ltd., Murum, Taluk Omerga, District Osmanabad.

71.

Vikas SSK Ltd. Vaishalinagar, Nivil, Taluk and District Latur.

72.

Yogeshwari Sugar Industries Ltd., Laxminagar, At Limba, Taluk Pathari, District Parabhani.

73.

Shivshakti Shetkari SSK Ltd., washi (Tandulwadi), Tk. Washi, District Osmanabad.

74.

Shambu Mahadev Sugar & Allied Industries Ltd., Havargaon, Tk. Kallam, District Osmanabad.

75.

Shri Sant Shiromani Maruti Maharaj SSK Ltd., Maulinagar, Belkund, Tk. Ausa, District Latur.

76.

Shivshakti Adiwasi & Megaswargiya SSK Ltd., Sujanpur, Tehsil Khamgaon, District Buldana.

77.

Priyadarshini Shetkari SSK Ltd.,Tondar, TK. Udgir, District Latur.

78.

Jai Shivshankar SSK Ltd., Sheshnagar, Manjari, TK Mukhed, District Nanded.

79.

Raver Taluka SSK Ltd., Omkareshwar, Karjod, Tk. Raver, District Jalgaon.

80.

Hiwaramai Sugar Industries Ltd., Mondhale, Tk. Pachora, District Jalgaon.

81.

Narsinha SSK Ltd., Indapur, Tk. Washi, District Osmanabad.

82.

Rena SSK Ltd., Niwada, Tal. Renapur, District Latur.

83.

Bhimashankar Sugar Mills Ltd., Pargaon, Tal. Washi, District Osmanabad.

84.

Vaishnavi Sugar (India) Ltd., Shiv Bhaskar Nagar, at Post Shendurjan, Tal. Sindkheel Raja, District Buldana.

85.

Aadiwasi SSK Navapura - Nandurbar Vibhag Ltd., Dohane, Tal. Navapura, District Nandurbar.

NAGALAND

1.

Nagaland Sugar Mills Co. Ltd., Dimapur, District Kohima.

PUNJAB

1.

The Morinda Cooperative Sugar Mills Ltd., Morinda, Distt. Ropar.

2.

Wahid Sundar Sugars Ltd., Phagwara, distt. Kapurtala.

3.

Bhagwanpura Sugar Mills Ltd., Dhuri, Distt. Sangrur.

4.

The Bhogpur Cooperative Sugar Mills Ltd., Bhogpur, Distt. Jallandar.

5.

Nakodar Cooperative Sugar Mills Ltd., Nakodar, Distt. Jallandar.

6.

The Doaba Cooperative Sugar Mills Ltd., Nawansher, Distt. Nawansher.

7.

The Batala Cooperative Sugar Mills Ltd., Batala, Distt. Gurdaspur.

8.

Gurdaspur Cooperative Sugar Mills Ltd., Panjar, Distt. Gurdaspur.

9.

Zira Cooperative Sugar Mills Ltd., Zira, Distt. Ferozepur.

10.

Fazilka Cooperative Sugar Mills Ltd., Fazilka, Distt. Ferozepur.

11.

Budhewal Cooperative Sugar Mills Ltd., Doraha, Teh. Samrala, Distt. Ludhiana.

12.

The Jagraon Cooperative Sugar Mills Ltd., Hathoor, Kamalpur, Distt. Ludhiana.

13.

Taran Taran Coopertive Sugar Mills Ltd., Seron, Teh. Taran Taran, Distt. Amritsar.

14.

The Ajnala Cooperative Sugar Mills Ltd., Bhalapind, Teh. Ajnala, Distt. Amritsar.

15.

Rana Sugars Ltd., Butter-Saviyan, Teh. Baba-bakala, Distt. Amritsar.

16.

The Budhlada Cooperative Sugar Mills Ltd., Budhlada, Teh. Mansa, Distt. Bhatinda.

17.

The Faridkot Cooperative Sugar Mills Ltd., Rori, Chatsinghwala, Distt. Faridkot.

18.

Oswal Sugars Ltd., Mukerian, Distt. Hoshiarpur.

19.

Patiala Cooperative Sugar Mills Ltd., Village Rakhra, Distt. Patiala.

20.

Piccadily Sugars & Allied Industries Ltd., Patran, Teh. Samana, Distt. Patiala.

21.

Nagar Industrial Enterprises Ltd., (Unit Nagar Sugars), Amloh, Teh. Nabha, Distt. Patiala.

22.

The Punjab State Federation of Cooperative Sugar Mills Ltd., Teh. Dasuya, Distt. Hoshiarpur.

23.

Markfed Sugar & Allied Industries, Malout, District Muktsar.

RAJASTHAN

1.

The Mewar Sugar Mills Ltd., Bhupalsagar, Distt. Chattorgarh.

2.

The Ganganagar Sugar Mills Ltd., Sriganganagar, Distt. Sriganganagar.

3.

Shri Keshoraipatan Sahakari Sugar Mills Ltd., Keshoraipatan, Distt. Bundi.

TAMILNADU

1.

EID Parry (India) Ltd., P.O. Pugalur Sugar Factory, Distt. Tiruchirapalli.

2.

E.I.D. Parry (India) Ltd., Pettaivayasalai, Distt. Tiruchirapalli.

3.

Kothari Sugars & Chemicals Ltd., Kattur, Lalgudi, Distt. Tiruchirapalli.

4.

Perambalur Sugar Mills Ltd., Eraiyur, Taluka Perambalur, Distt. Tiruchirapalli.

5.

EID Parry (India) Ltd., Nellikuppam, Distt. South Arcot.

6.

M/s Rajashree Sugars & Chemicals Ltd., Mundiapakkam District South Arcot.

7.

Shree Ambika Sugars Ltd., Pennadam, Distt. South Arcot.

8.

Kallakurichi Coop. Sugar Mills Ltd., P.O. Moongilthuripattu, Tal. Kallakurichi, Distt. South Arcot.

9.

The Kallakurichi-II Cooperative Sugar Mills Ltd., Kachirayapalayam, Taluka Kallakurichi, Distt. Villupuram R.P.

10.

Chengalrayan Cooperative Sugar Mills Ltd., Periyasevalai, Ulundarpet Taluk Distt. South Arcot.

11.

M.R. Krishnamurthy Cooperative Sugar Mills Ltd., Sethiathope, Teh. Chidambaram, Distt. South Arcot.

12.

Tamilnadu Sugar Corporation Ltd., Pandiarajapuram, Distt. Madurai.

13.

The National Cooperation Sugar Mills Ltd., Metupatti, Alanganallur, Distt. Madurai.

14.

Rajshree Sugars & Chemicals Ltd., Periyakulam, Distt. Madurai.

15.

Amravathi Cooperative Sugar Mills Ltd., Krishanapuram, Distt. Coimbatore.

16.

The Thiru Arooran Sugars Ltd., Kollumangudi village in Peralam/Agarathirumalam Firka in Nannilam Taluk, Distt. Nagai Quid-e-Melleth.

17.

Arignar Anna Sugar Mills Ltd., Kurungulam, Distt. Thanjavur.

18.

Nadippisai Pulavar K.R. Ramasamy Sugar Mills Ltd., Mayiladuthurai, Distt. Thanjavur.

19.

Thiru Arooran Sugars Ltd., Papanasam, Distt. Thanjavur.

20.

Shree Ambika Sugars Ltd., Kottur T.K. Thiruvidaimaruthur, Distt. Thanjavur.

21.

The Ambur Cooperative Sugar Mills Ltd., Vadapudupet, Ambur, Distt. North Arcot.

22.

Tirupattur Cooperative Sugar Mills Ltd., Kothandapatti, Village Vaniambadi Taluk, Distt. North Arcot.

23.

The Vellore Cooperative Sugar Mills Ltd., Ammundi, P.O. Vellore Sugar Mills, Distt. North Arcot.

24.

Tamilnadu Cooperative Sugar Federation Ltd., Cheyyar/Wandiwash, Distt. North Arcot.

25.

Dharani Sugars & Chemicals Ltd., Karaipoondi, Teh. Polur, Distt. Thiruvannamalai Sambuvarayar.

26.

The Madurantakam Cooperative Sugar Mills Ltd., Padalam, Distt. Chengalpattu.

27.

S.V. Sugar Mills Ltd., Waljabad Firka, Distt. Chengalpattu MGR.

28.

Tiruttani Cooperative Sugar Mills Ltd., Tiruttani, Distt. Chengalpattu.

29.

The Sakhti Sugars Ltd., Sakhtinagar, P.O. Erode, Distt. Periyar.

30.

Bannari Amman Sugars Ltd., Village Alathukombai, Sathyamanglam, Distt. Erode.

31.

The Salem Cooperative Sugar Mills Ltd., Mohanur, Distt. Salem.

32.

Ponni Sugars & Chemicals Ltd., Pallipalayam, Tal. Tiruchengode, Distt. Salem.

33.

Dharmapuri Distt. Cooperative Sugar Mills Ltd., Thimmanahalli Palacode, Distt. Dhararmpuri.

34.

Subramania Shiva Cooperative Sugar Mills Ltd., Teh. Harur, Distt. Dharmapuri.

35.

Dharani Sugars & Chemicals Ltd., Tal. Sivagiri, Distt. Tirunelveli.

36.

Sakhti Sugars Ltd., Tal. Sivganga, Distt., Pasumpan Muthuraalingarm.

37.

EID Parry (India) Ltd., Arantangi, Distt, Pudukottai.

38.

Arunachalam Sugar Mills Ltd., Malapambady Village, Taluk & District Thiruvannamalai.

PONDICHERRY

1.

New Horizon Sugar Mills Ltd., Sagrur (Aniyur), P.O. Kandamanglam, Distt. Pondicherry.

2.

The Pondicherry Cooperative Sugar Mills Ltd., at Lingareddipalayam, Mannidipat Commune.

UTTAR PRADESH (CENTRAL)

1.

The Kisan Sahakari Chini Mills Ltd., P.O. Satha, Herdeoganj, Distt. Alligarh.

2.

The Kisan Sahakari Chini Mills Ltd., Badaun, Distt. Badaun.

3.

The U.P. State Sugar Corporation Ltd., Unit Bijnor, Distt. Bijnor.

4.

Upper Ganges Sugar & Industries Ltd., Seohara, Distt. Bijnor.

5.

The Dhampur Sugar Mills Ltd., Dhampur, Distt. Bijnor.

6.

U.P. State Sugar Corporation Ltd., Chandpur, Distt. Bijnor.

7.

Kisan Sahakari Chini Mills Ltd., Sneh Road, Najibabad, Distt. Bijnor.

8.

Dwarikesh Sugar Industries Ltd., Bundki, Distt. Bijnor.

9.

The Ajudia Sugar Mills Raja-Ka-Sahaspur, Distt. Moradabad.

10.

U.P. State Sugar Corporation Ltd., Unit Amroha, Distt. Moradabad.

11.

The Kisan Sahakari Chini Mills Ltd., Gajraula, Distt. Moradabad.

12.

Chadha Sugars Pvt. Ltd., Dhanaura, Distt. Moradabad.

13.

Venus Sugar Ltd., Mazhawali (Bhartra), Teh. Sambhal, Distt. Moradabad.

14.

Dhampur Sugar Mills Ltd., Asmoli, Teh. Sambhal, Distt. Moradabad.

15.

Dewan Sugars Ltd., Agwanpur, Distt. Moradabad.

16.

Rudra Bilas Kisan Sahakari Chini Mills Ltd., Bilaspur, Distt. Rampur.

17.

The Kesar Enterprises Ltd., Baheri, Distt. Baerilly.

18.

Kisan Sahakari Chini Mills Ltd., Semi-Khera, Teh. & Distt. Bareilly.

19.

J.K. Industries Ltd., Mirganj, Distt. Bareilly.

20.

Oswal Overseas Ltd., Nawabganj, Distt. Bareilly.

21.

Rosa Sugar Works Ltd., (Prop. Oudh Sugar Mills Ltd.). Rosa, Distt. Shahjahanpur.

22.

Kisan Sahakari Chini Mills, Tilhar, District Shahjahanpur.

23.

The Kisan Sahekari Chini Mills Ltd., Powayan, Distt. Shahjahanpur.

24.

L.H. Sugar Factories Ltd., Pilibhit, Distt. Pilibhit.

25.

The Kisan Cooperative Sugar Factory Ltd., Majhola, Distt. Pilibhit.

26.

Bisalpur Kisan Sahakari Chini Mills Ltd., Bisalpur, Distt. Pilibhit.

27.

Kisan Sahakari Chini Mills Ltd., Teh. Pooranpur, Distt. Pilibhit.

28.

DSM Sugar Kahipur, Unit DSM Agro Products Ltd. Kashipur, Distt. Nainital.

29.

The Bazpur Cooperative Sugar Factory Ltd. Bazpur Distt. Nainital.

30.

Kichha Suagr Co. Ltd., Kichha, Distt. Nainital.

31.

Kisan Sahakari Chini Mills Ltd., Rajapur- Pooranpur, Nadehi, P.O. Jaspur, Distt. Nainital.

32.

Kisan Sahakari Chini Mills Ltd., Teh, Sitarganj, Distt. Nainital.

33.

The Kisan Sahakari Chini Mills Ltd., Gadarpur, Distt. Nainital.

34.

Shervani Sugar Syndicate Ltd., Neoli Sugar Factory, P.O. Neoli, Distt. Etah.

35.

Bajaj Hindustan Ltd., Golagokarannath, Distt. Kheri.

36.

The Gobind Sugar Mills Ltd., P.O. Aira Estate, Distt. Kheri.

37.

The Sarjoo Sahakari Chini Mills Ltd., Belrayan, Distt. Kheri.

38.

Bajaj Hindustan Ltd., Paliakalan, Distt. Kheri.

39.

Kisan Sahakari Chini Mills Ltd., Sampumanagar, Teh. Nigashan, Distt. Lakhmipur Kheri.

40.

Ghaghara Sugar Ltd., Ajbapur, Block Pasgaon, Distt. Lakhmipur Kheri.

41.

Kitply Industries Ltd., Rupapur, Distt. Hardoi.

42.

The Kisan Sahakari Chini Mills Ltd., Kaimganj, Distt. Farukhabad.

43.

Chhata Sugar Co. Ltd., P.O. Chhata, Distt. Mathura.

44.

Ghatampur Sugar Co. Ltd., Teh. Ghatampur, Distt. Kanpur.

45.

The U.P. State Sugar Corpn Ltd., Unit Rampur, Distt. Rampur.

46.

U.P. State Sugar Corpn Ltd., Bareilly, Distt. Bareilly.

47.

U.P. State Sugar Corpn Ltd., Hardoi, Distt. Hardoi.

UTTAR PRADESH (EAST)

1.

The Oudh Sugar Mills Ltd., Hargoan, Distt. Sitapur.

2.

The Seksaria Biswan Sugar, Distt. Sitapur.

3.

Kisan Sahakari Chini Mills Ltd., Mahmoodabad, Distt. Sitapur.

4.

Dalmia Coment (Bharat) Ltd., (Unit Ramgarh Chini Mills), Ramgarh, Teh. Misrikh, Distt. Sitapur.

5.

Kamlapur Sugar & Industries Ltd., Kamlapur, Distt. Sitapur.

6.

The United Provinces Sugar Co. Ltd., Baitalpur, Distt. Deoria.

7.

U.P. State Sugar Corporation Ltd., Unit Deoria, Distt. Deoria.

8.

Cawnpore Sugar Works Ltd., P.O. Gauribazar Distt. Deoria.

9.

U.P. State Sugar Corporation Ltd., Unit Deoria, Distt. Deoria.

10.

The Kanoria Sugar & General Mfg. Co. Ltd., Captainganj, Distt. Padrauna.

11.

The UP State Sugar Corporation Ltd., P.O. Rajabazar, Unit Khadda, Distt. Padrauna.

12.

U.P. State Sugar Corporation Ltd., Unit. Lakshmiganj, Distt. Padrauna.

13.

Triveni Engg. & Industries Ltd., Unit. Ramkola, Distt. Padrauna.

14.

The U.P. State Sugar Corporation Ltd., Unit Lakshmiganj, Distt. Padrauna.

15.

Cawnpore Sugar Works Ltd., Padrauna, Distt. Padrauna.

16.

Cawnpore Sugar Works Ltd., Kathkuiyan, Distt. Deoria.

17.

The Pratappur Sugar & Ind. Ltd., Pratappur, Distt. Deoria.

18.

The U.P. State Sugar Corporation Ltd., Unit Bhatal, Distt. Deoria.

19.

Saraya Sugar Mills Pvt. Ltd., Sardarnagar, Distt., Gorakhpur.

20.

U.P. State Sugar Corporation Ltd., Pipraich, Distt. Gorakhpur.

21.

U.P. State Sugar Corporation Ltd., Siswabazar, Distt. Maharajganj.

22.

Swadeshi Mining & Manufacturing Co. Ltd., Anandnagar, Distt. Maharajganj.

23.

J.H.V. Sugar Corporation Ltd., Gadaura, Teh. Nichlaut, Distt. Maharjganj.

24.

The Basti Sugar Mills Co. Ltd., P.O. & Distt. Basti.

25.

Govindnagar Sugar Ltd., P.O. Walterganj, Distt. Basti.

26.

Khalibad Sugar Mills Pvt. Ltd., Khalilabad, Distt. Basti.

27.

The Balrampur Chini Mills Ltd., Babhnan, Distt. Gonda.

28.

Balrampur Chini Mills Ltd., Balrampur, Distt. Gonda.

29.

Tulsipur Sugar Co. (a unit of Balrampur Chini Mills Ltd.,) Tulsipur, Distt. Gonda.

30.

Indo-Gulf Industries Ltd., Maizapur, Distt. Gonda.

31.

The U.P. State Sugar Corporation Ltd., Unit Jarwal Road, Distt. Bahraich.

32.

Sravasthi Kisan Sahakari Chini Mills Ltd., Nampara, Distt. Bahraich.

33.

Chilwaria Sugar & Chemicals Ltd., Chilwaria, Distt. Bahraich.

34.

The U.P. State Sugar Corporation Ltd., Unit. Burhwal Distt. Barabanki.

35.

Dhampur Sugar Mills Ltd., Rouzagaon, Teh. Ram Snehi, Ghat, Distt. Barabanki.

36.

U.P. State Sugar Corporation Ltd., Unit Shahganj, Distt. Jaunpur.

37.

Kamalapat Motilal Sugar MIlls Pvt. Ltd., P.O. Motinagar, Distt. Faizabad.

38.

Kashi Sahakari Chini Mills Ltd., Aurai, Distt. Varanasi.

39.

The Kisan Sahakari Chini Mills Ltd., Rasra, Distt. Ballia.

40.

The Kisan Sahakari Chini Mills Ltd., Sathiaon, Distt. Azamgarh.

41.

The Kisan Sahakari Chini Mills Ltd., Ghosi, Distt. Mau.

42.

Nandgaj Sihori Sugar Co. Ltd., Daryapur, Distt. Rai Bareilly.

43.

The Kisan Sahakari Chini Mills Ltd., Sultanpur, Avadh.

44.

Haidergarh Chini Mills, Haidergarh, District Barabanki.

45.

U.P. State Sugar Corpn. Ltd., Chittaunli, District Padrauna.

46.

U.P. Cooperative Sugar Factories Federation Ltd., Dhuriapar, Block Urwa, The Golabazar, District Gorakhpur.

47.

U.P. State Sugar Corpn. Ltd., Ghugli, District Maharajganj.

48.

U.P. State Sugar Corpn. Ltd., Munderwa, District Basti.

49.

U.P. State Sugar Corpn. Ltd.

50.

U.P. State Sugar Corpn. Ltd., Nawabganjl, District Gonda.

51.

U.P. State Sugar Corpn. Ltd., Unit - Barabanki, District Barabanki.

52.

Nandganj Sihori Sugar Co. Ltd., P.O. Nandganj, District Ghazipur.

UTTAR PRADESH (WEST)

1.

The Modi Industries Ltd., Modinagar, Distt. Ghaziabad.

2.

The Simbhaoli Sugar Mills Pvt. Ltd. Simbhaoli, Distt. Ghaziabad.

3.

The U.P. State Sugar Corporation Ltd., Unit Moihiuddinpur, Distt. Meerut.

4.

Daurala Sugar Works, Daurala, Distt. Meerut.

5.

The U.P. State Sugar Corporation Ltd., Unit Sakhoti - Tanda, Distt. Meerut.

6.

Siel Sugar Limited, Mawana, Distt. Meerut.

7.

The Bagpat Cooperative Sugar Mills Ltd., Bagpat, Distt. Meerut.

8.

The Ramala Sahakari Chini Mills Ltd., Ramala, Distt. Meerut.

9.

SBEC Sugar Ltd., Malakpur, Teh. Baraut, Distt. Baghpat.

10.

The Triveni Engineering Works Ltd., Sugar Unit, The Upper India Sugar Mills, Khatauli, Distt. Muzaffarnagar.

11.

Mansurpur Sugar Mills Ltd., Mansurpur, Distt. Muzaffarnagar.

12.

U.P. State Sugar Corporation Ltd., P.O. Rohana Kalan, Distt. Muzaffarnagar.

13.

The Upper Doab Sugar Mills Ltd., Shamli, Distt. Muzaffarnagar.

14.

The Ganga Kisan Sahakari Chini Mills Ltd., The Jansath, Distt. Muzaffarnagar.

15.

Monnet Industries Ltd., Un, Teh. Kairana, District Muzaffarnagar.

16.

Siel Sugar Ltd., Titawi, Distt. Muzaffarnagar.

17.

Tikaula Sugar Mills Ltd., Tikaula Teh. Jansath, Distt. Muzaffarnagar.

18.

U.P. State Sugar Corporation Ltd., Panninagar, Distt. Bulandshahr.

19.

Kisan Sahakari Chini Mills Ltd., Annonpshahr, Distt. Bulandshahr.

20.

Willard India Ltd., Sugar Division (Agauta Sugar & Chemicals), Agauta, Distt., Bulandshahr.

21.

U.P. State Sugar corporation Ltd., Doiwala, Distt. Dehradun

22.

Triveni Engg. & Industries Ltd., Deoband, Distt., Saharanpur.

23.

U.P. State Sugar Corporation Ltd., Unit Saharanpur, Distt. Saharanpur.

24.

Kisan Coop. Sugar Factory Ltd., Sarsawa, Distt. Saharanpur.

25.

Shakumbari Sugar & Allied Industries Ltd., at Todarpur (Raghar), Distt. Saharanpur.

26.

The Kisan Sahakari Chini Mills Ltd., Nanauta, Distt. Saharanpur.

27.

Daya Sugar, Nayabaas, Tehsil Gagalheri, Distt. Saharanpur.

28.

Rai Bahadur Narain Singh Sugar Mills Pvt. Ltd., Lhaksar, Distt. Haridwar.

29.

The Mahalakshmi Sugar Mills Co. Ltd., Iqbalpur, Distt., Haridwar.

30.

Uttam Sugar Mills Ltd., Village Libberhadi, Distt. Haridwar.

31.

The U.P. State Sugar Corpn. Ltd., Maliana, Distt. Meerut.
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