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      • 2. Definitions.-In this Act, unless the context otherwise requires,
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The Coinage of One Hundred Fifty Rupees and Ten Rupees Coins to mark the occasion of 150th Birth Anniversary of Lala Lajpat Rai Rules, 2015

Published vide Notification No. G.S.R. 381(E), dated 13th May, 2015

act2780

Ministry of Finance

(Department of Economics Affairs)

G.S.R. 381(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage of One Hundred Fifty Rupees and Ten Rupees Coins to mark the occasion of 150th Birth Anniversary of Lala Lajpat Rai Rules, 2015.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of coins. - The coins of the following denominations shall also be coined at the Mint for issue under the authority of the Central Government to commemorate the occasion of "150th Birth Anniversary of Lala Lajpat Rai", namely:-

(i) One Hundred Fifty Rupees;

(ii) Ten Rupees.

3. Dimension and composition of coins. - The coins of the denominations mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

One Hundred Fifty Rupees

Circular 44 millimeters

200

Quaternary Alloy
Silver - 50 per cent
Copper -40 per cent
Nickel - 05 per cent
Zinc - 05 per cent

Ten Rupees

Circular 27 millimeters (Bi-Metallic)

---

Outer Ring
(Aluminium Bronze)
Copper- 92 per cent
Aluminium-6 per cent
Nickel-2 per cent
Center Piece
(Cupro Nickel)
Copper-75 per cent
Nickel-25 per cent

4. Design. - The design of the coins shall be as under: -

(i) One Hundred Fifty rupees Obverse:

The face of the coin shall bear the Lion Capitol of Ashoka Pillar in the center with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery flanked with the word "India" in English and it shall also bear the Rupee symbol "ऱ" and denominational value "150" in the international numerals below the Lion Capitol.

Reverse:

The face of coin shall bear the portrait of "Lala Lajpat Rai" in the center, with inscription ^^ykyk yktir jk; dh 150oha t;arh** in Devnagri script on upper periphery and on the lower periphery shall bear the inscription "150th Birth Anniversary of Lala Lajpat Rai" in English, and the year's figure "1865-2015" shall be written below the portrait in international numerals.

(ii) Ten Rupees Obverse:

The face of the coin shall bear the Lion Capitol of Ashoka Pillar in the center with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery flanked with the word "India" in English, and it shall also bear the Rupee symbol "ऱ" and denominational value "10" in the international numerals below the Lion Capitol.

Reverse:

The face of the coin shall bear the portrait of "Lala Lajpat Rai" in the center, with inscription ^^ykyk yktir jk; dh 150oha t;arh** in Devnagri script on upper periphery and on the lower periphery shall bear the inscription "150th Birth Anniversary of Lala Lajpat Rai" in English, and the year's figure "1865 2015" shall be written below the portrait in international numerals.

5. Standard weight and remedy allowed. - The standard weight of the coins of the following denominations, coined to commemorate the occasion of "150th Birth Anniversary of Lala Lajpat Rai" and the remedy allowed in making of such coins shall be as specified in the Table below: -


Denomination of coin


Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

One Hundred Fifty Rupees

35 Grams

1/500th plus or minus for Silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus, that is to say, the weight could vary from 34.65 grams to 35.35 grams.

Ten Rupees (Bi-Metallic)

7.71 Grams (outer ring 4.45 grams and centre piece 3.26 grams)

Outer Ring- (Aluminium Bronze) Aluminium 5.5 per cent to 6 per cent, Nickel-1.75 per cent to 2 per cent and remainder are copper.
Centre piece- (Cupro-Nickel) plus or minus 1 per cent for both copper and Nickel that is to say, the copper may vary from 74 per cent to 76 per cent and Nickel from 24 per cent to 26 per cent.

Plus or minus 2.5 per cent that is to say, the weight could vary from 7.52 grams to 7.90 grams.

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