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      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
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Coinage (Issue of commemorative coin on the occasion of Birth Centenary of Shri Jawaharlal Darda) Rules, 2022

Published vide Notification No. G.S.R. 317(E), dated 26.04.2022

Last Updated 3rd May, 2022 [act2909]

G.S.R. 317(E). - In the exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely:-

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of commemorative coin on the occasion of Birth Centenary of Shri Jawaharlal Darda) Rules, 2022.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of Coin. - The coin of One hundred Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "Birth Centenary of Shri Jawaharlal Darda".

3. Dimension and composition of coin. - The coin of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of Serrations

Metal Composition

(1)

(2)

(3)

(4)

One Hundred Rupees

Circular 44 millimeters

200

Quaternary Alloy

Silver - 50 Per cent.

Copper - 40 Per cent.

Nickel - 05 Per cent.

Zinc - 05 Per cent.

4. Design. - The design of the coin shall be as specified in the First Schedule to these rules.

5. Standard weight and remedy allowed. - The standard weight of the coin of above denomination coined to commemorate the occasion of Birth Centenary of Shri Jawaharlal Darda and the remedy allowed in making of such coin shall be as specified in the Second Schedule to these rules.

First Schedule

(See Rule 4)

One Hundred Rupees

Obverse. - The face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol " L " and denominational value "100" in the international numerals below the Lion Capitol.

Reverse. - This face of the coin shall bear the image of Shri Jawaharlal Darda in the centre of coin. The inscription ^^Jh tokgjyky nMkZ dh tUe'krkCnh** shall be written in Devanagari script on the upper periphery and the inscription "Birth Centenary of Shri Jawaharlal Darda" in English on the lower periphery of the coin. A year "1923" and "2023" in international numerals shall be flanked respectively on right and left middle periphery of the coin.

Second Schedule

(See Rule 5)

Denomination of coin

Standard weight

Remedy allowed



In composition

In standard weight

(1)

(2)

(3)

(4)

One Hundred Rupees

35 Grams

1/500th plus or minus for Silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus, that is to say weight could be 34.65 grams to 35.35 grams.

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