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      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
      • 4. Denominations, dimensions, designs and composition of coins.
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      • 6. Coin when a legal tender.
      • 7. Decimal system of coinage.
      • 8. Power to call in coin.
      • 9. Power to certain persons to cut, diminished or defaced coins.
      • 10. Power to certain persons to cut counterfeit coins.
      • 11. Power of Mint to delegate its functions.
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      • 13. Penalty for contravention of section 12.
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      • 16. Offences by companies.
      • 17. Forfeiture.
      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
      • 19. Offences to be cognizable, bailable and non–compoundable.
      • 20. Amendment of Act 2 of 1934.
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      • 22. Protection of action taken in good faith.
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      • 24. Power to make rules.
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      • 26. Saving of making other coins at Mints.
      • 27. Repeal and savings.
      • 28. Continuance of existing coins.
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      • 2. Denomination of Coins.
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      • 4. Design.
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      • 2. Denomination of coins.
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      • 3. Standard weight and remedy allowed.
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      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
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      • 2. Denomination of coins.
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      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and Composition of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard Weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and composition of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
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      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.

Printing of One Rupee Currency Notes Rules, 2016

Published vide Notification No. G.S.R. 192(E), dated 22nd February, 2016

act3111


Ministry of Finance

(Department of Economic Affairs)

G.S.R. 192(E). - In exercise of the powers conferred by clause (d) and clause (e) of sub-section (2) of Section 24 of the coinage Act, 2011(11 of 2011) the Central Government hereby makes the following rules, namely:-

1. Short title and commencement. - (1) These rules may be called The Printing of One Rupee Currency Notes Rules, 2016.

(2) They shall come into force from the date of their publication in the Official Gazette.

2. Printing. - The One Rupee Currency Notes shall be printed at the note printing presses for issue under the authority of the Government of India for circulation.

3. Dimensions and compositions of One Rupee Currency Note. - The One Rupee Currency Notes shall conform to the dimensions and composition as specified in the Table below, namely:-

Denomination of Note

Shape and Size

Paper Composition

(1)

(2)

(3)

One Rupee Currency Note

Rectangular 9.7 x 6.3 cms

100 per cent. (Cotton) Rag Content.

Weight of Paper:- 90 GSM (Grams per Square Meter)

Thickness of Paper:- 110 microns

Multi tonal Watermarks:-
(i) Ashoka Pillar in the window without words ^^lR;eso t;rs**
(ii) Hidden Numeral `1' in the centre
(iii) Hidden Word ^Hkkjr^ vertically arranged on right hand side.

4. Design. - The design of One Rupee Currency Notes shall be as under :-

(1) Obverse: - (a) It contains the words ^Hkkjr ljdkj^ above the words "Government of India" with the bilingual signature of Shri. Ratan P. Watal, Finance Secretary and with the replica of New Rupee One coin with `Rs.' symbol of 2016 issued with ^^lR;eso t;rs** and capital Inset letter `L' in numbering panel.

(b) The numbering shall be in black at right hand bottom portion of the Note.

(2) Reverse: - It contains the words ^Hkkjr ljdkj^ above the words "Government of India" with the year 2016 on the representation of the One Rupee coin with `Rs.' symbol having floral design and the surrounding design consists of picture of `Sagar Samrat' the oil exploration platform and with the authentic rendering of value in fifteen Indian languages in language panel with the year figure shown on the centre bottom in international number.

(3) Overall Colour Scheme: - The colour of One Rupee Currency Note shall be predominantly pink green on obverse and reverse in combination with others.

5. Standard weight and remedy allowed. - The standard paper weight and remedy (tolerance) allowed in printing of One Rupee Currency Notes shall be as specified in the Table below:-

Denomination

Parameter

Standard weight

Remedy (Tolerance) allowed

(1)

(2)

(3)

(4)

Rupee One

Grammage of Paper Used

90 GSM (Grams per Square Meter)

+/- 3 GSM


Thickness of Paper

110 Microns

+/- 5 Microns

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