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      • 2. Denomination of coin.
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      • 1. Short title and commencement.
      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
      • 4. Denominations, dimensions, designs and composition of coins.
      • 5. Standard weight and remedy.
      • 6. Coin when a legal tender.
      • 7. Decimal system of coinage.
      • 8. Power to call in coin.
      • 9. Power to certain persons to cut, diminished or defaced coins.
      • 10. Power to certain persons to cut counterfeit coins.
      • 11. Power of Mint to delegate its functions.
      • 12. Prohibition of making or melting or destruction of coins.
      • 13. Penalty for contravention of section 12.
      • 14. Prohibition and penalty for unlawful making, issue or possession of pieces of metal to be used as money.
      • 15. Prohibition and penalty for bringing metal piece for use as coin.
      • 16. Offences by companies.
      • 17. Forfeiture.
      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
      • 19. Offences to be cognizable, bailable and non–compoundable.
      • 20. Amendment of Act 2 of 1934.
      • 21. Offences may be tried summarily.
      • 22. Protection of action taken in good faith.
      • 23. Power to remove difficulties.
      • 24. Power to make rules.
      • 25. Rules to be laid before Parliament.
      • 26. Saving of making other coins at Mints.
      • 27. Repeal and savings.
      • 28. Continuance of existing coins.
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      • 2. Printing.
      • 3. Dimensions and Composition of One Rupee Currency Note.
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Coinage (Issue of Commemorative coin on the occasion of Bicentenary of Paika Bidroha) Rules, 2018

Published vide Notification No. G.S.R. 1165(E), dated 4.12.2018

act3299

G.S.R. 1165(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of Commemorative coin on the occasion of Bicentenary of Paika Bidroha) Rules, 2018.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of coins. - The coins of two hundred rupees denomination shall be coined at the Mint for issue under the authority of the Central Government on the occasion of "Bicentenary of Paika Bidroha".

3. Dimension and composition of coins. - The coins of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)




Two Hundred
Rupees




Circular 44
millimeter




200

Quaternary Alloy

Silver - 50 Per cent

Copper - 40 Per cent

Nickel - 05 Per cent

Zinc - 05 Per cent

4. Design. - The design of the coin shall be as specified in the First Schedule to these rules.

5. Standard weight and remedy allowed. - The Standard weight of the coin of the above denomination coined to commemorate the occasion of Bicentenary of Paika Bidroha and the remedy allowed in making of coin shall be as specified in the Second Schedule to these rules.

First Schedule

(See Rule 4)

Two Hundred Rupees

Obverse: - This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^HkkjRk** in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "L" and denominational value "200" in International Numerals below the Lion Capitol.

Reverse: - This face of the coin shall bear the picture of "Bakshi Jagbandhu" riding the horse in the centre. The inscription ^^ikbd fonzksg dh 200 oha lkyfxjg** in Devnagari Script on the upper perphery and "Bicentenary of Paika Bidroha" in English language shall be written on the lower periphery of the coin respectively. The year "1817 and 2017" in international numeral shall be flanked on left and right periphery of the coin respectively.

Second Schedule

(See Rule 5)

Denomination of coin

Standard Weight

Remedy Allowed

In composition

In Standard Weight

(1)

(2)

(3)

(4)

Two Hundred Rupees

35 Grams

1/500th plus or minus for silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus that is to say weight could be 34.65 grams to 35.35 grams.

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