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      • 1. Short title and commencement.
      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
      • 4. Denominations, dimensions, designs and composition of coins.
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      • 6. Coin when a legal tender.
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      • 8. Power to call in coin.
      • 9. Power to certain persons to cut, diminished or defaced coins.
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      • 13. Penalty for contravention of section 12.
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      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
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      • 26. Saving of making other coins at Mints.
      • 27. Repeal and savings.
      • 28. Continuance of existing coins.
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Coinage (Issue of Commemorative Coin on the occasion of Birth Anniversary of Late Shri Atal Bihari Vajpayee) Rules, 2018

Published vide Notification No. G.S.R.1194(E), dated 13.12.2018

Last Updated 14th December, 2018 [act3307]

G.S.R.1194(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of Commemorative Coin on the occasion of Birth Anniversary of Late Shri Atal Bihari Vajpayee) Rules, 2018.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of coins. - The coin of One Hundred denomination shall also be coined at the Mint for issue under the authority of the Central Government on the occasion of "Birth Anniversary of Late Shri Atal Bihari Vajpayee".

3. Dimension and composition of coins. - The coins of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of Serrations

Metal Composition

(1)

(2)

(3)

(4)



One Hundred
Rupees



Circular
44 millimeter



200

Quaternary Alloy

Silver - 50 Per cent

Copper - 40 Per cent

Nickel - 05 Per cent

Zinc - 05 Per cent

4. Design. - The design of the coin shall be as specified in the First Schedule to these rules.

5. Standard weight and remedy allowed. - The Standard weight of the coins of above denomination coined to commemorate the occasion of Birth Anniversary of Late Shri Atal Bihari Vajpayee and the remedy allowed in making of such coin shall be as specified in the Second Schedule to these rules.

First Schedule

(See Rule 4)

One Hundred Rupees

Obverse. - This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devanagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "L" and denominational value "100" in International Numerals below the Lion Capitol.

reverse. - This Face of The Coin Shall Bear The Portrait of "Shri Atal Bihari Vajpayee". The Inscription ^^vVy fcgkjh Okktis;h** In Devanagri Script and "Atal Bihari Vajpayee" In English Shall Be Written On The Top Left Periphery and Top Right Periphery of The Coin. The Year "1924" and "2018" In International Numeral Shall Be Flanked At Bottom of The Portrait.

Second Schedule

(See Rule 5)

Denomination of coin

Standard Weight

Remedy Allowed

In composition

In Standard Weight

(1)

(2)

(3)

(4)

One Hundred Rupees

35 Grams

1/500th plus or minus for silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus that is to say weight could be 34.65grams to 35.35 grams.

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