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      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Office of Central Council.
      • 4. Time Place and preparation of business at meetings of Central Council.
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      • 6. Agenda papers.
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      • 1.
      • 2.
      • 3. Character of Medical Practitioner.
      • 4. Standards of Character and Morals.
      • 5. Practitioner's Responsibility.
      • 5A.
      • 5B.
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      • 12A. Physician to obey law and regulation.
      • 13. Behaviour Towards Patients.
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      • 16. Patience, Delicacy & Secrecy.
      • 17. Upholding honour of Profession.
      • 18. Membership of Medical Society.
      • 19. Exposure of Unethical Conduct.
      • 20. Association with Unregistered Persons.
      • 21. Appointment of Substitutes.
      • 22. Charges for service to Practitioners of Homoeopathy.
      • 23.
      • 24. Engagement for an Obstetrics Case.
      • 25.
      • 26. Consultation shall be Encouraged.
      • 27. Punctuality in Consultation.
      • 28. Patient referred to another Physician.
      • 29. Consultation for Patients Benefit.
      • 29A. Consultation by Telemedicine.
      • 30. Conduct in Consultation.
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      • 1. Short title and commencement.
      • 2. Definitions.
      • 3.
      • 4. Eligibility criteria.
      • 4A. Criteria for selection of students.
      • 5. Subjects.
      • 6. Syllabus for Degree Course.
      • 7. First B.H.M.S examination.
      • 7A. Each college shall impart teaching and training to all the students in all the classes for theory and practical or clinical including tutorial and seminar for minimum of seven working hours on a working day (including thirty minutes of lunch).
      • 8. Second B.H.M.S examination.
      • 9. Third B.H.M.S examination.
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      • 11.
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      • 13.
      • 14.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Subjects of specialization for Post Graduation in Homoeopathy.
      • 4.
      • 5. A. General Subjects.
      • 6.
      • 7. M.D. (Hom.) PartI examination.
      • 8.
      • 9. Requirements for Post Graduate Teaching centre.
      • 10. Training.
      • 11.
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      • 14.
      • 1. Short title.
      • 2. Definitions.
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      • 26. Observer.
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      • 28. Procedure for dealing with election disputes.
      • 29. Sealing and custody of election papers.
      • 1. Short title and commencement.
      • 2. Definitions.
      • 3. Fulfillment of minimum standard requirements.
      • 4. Requirement of land.
      • 5. Requirement of minimum constructed area.
      • 6. Admission capacity.
      • 7. Requirements of teaching hospital.
      • 8. Infrastructure requirements of college.
      • 9. Requirements of College.
      • 10. Miscellaneous requirements.
      • 11. Phase wise specific requirement of new colleges.
      • 12. Qualification of head of the institute or college, hospital and teaching departments and teachers.
      • 13. List of equipment.
      • 14. Power of Central Council to call for information and returns.
      • 15. Cooperation with Inspectors and visitors.
      • 1. Short title extent and commencement.
      • 2. Definitions.
      • 3. Constitution of Central Council.
      • 3A. Power of Central Government to supersede the Central Council and to constitute a Board of Governors.
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      • 12A. Permission for establishment of new medical institution, new course of study, etc.
      • 12B. Nonrecognition of medical qualifications in certain cases.
      • 12C. Time for seeking permission for certain existing medical colleges.
      • 13. Recognition of medical qualifications granted by certain medical institution in India.
      • 14. Recognition of medical qualifications granted by medical institutions in States or countries outside India.
      • 15. Rights of persons possessing qualifications included in Second or Third Schedule to be enrolled.
      • 16. Power to require information as to courses of study and examinations.
      • 17. Inspectors at examinations.
      • 18. Visitors at examinations.
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      • 20. Minimum standards of education in Homoeopathy.
      • 21. The Central Register of Homoeopathy.
      • 22. Supply of copies of State Register of Homoeopathy.
      • 23. Registration in the Central Register of Homoeopathy.
      • 24. Professional conduct.
      • 25. Removal of names from the Central Register of Homoeopathy.
      • 25A. Provisional registration for practice.
      • 26. Privileges of persons who are enrolled on the Central Register of Homoeopathy.
      • 27. Registration of additional qualifications.
      • 28. Persons enrolled on Central Register of Homoeopathy to notify change of place of residence or practice.
      • 29. Information to be furnished by Central Council and publication thereof.
      • 30. Commission of inquiry.
      • 31. Protection of action taken in good faith.
      • 32. Power to make rules.
      • 33. Power to make regulations.

Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013

Published vide Notification No. 12-10/2000-CCH (Part - 3), dated 8.3.2013

Last Updated 15th June, 2021 [act3390]


No. 12-10/2000-CCH (Part - III). - In exercise of the powers conferred by clauses (j) of section 33 of the Homoeopathy Central Council Act, 1973 (59 of 1973), and in supersession of the Homoeopathy (Minimum Standards of Education) Regulations, 1983, except as respects things done or omitted to be done before such supersession, the Central Council of Homoeopathy, with the previous sanction of the Central Government, hereby makes the following regulations, namely: -

1. Short title and commencement. - (1) These regulations may be called the Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Definitions. -  In these regulations, unless the context otherwise requires: -

(a) "Act" means the Homoeopathy Central Council Act, 1973 (59 of 1973);

(b) "attached hospital" means a teaching Homoeopathic Hospital attached to the Homoeopathic College;

(c) "college" means a medical college of Homoeopathy, whether known as such or by any other name, in which a person under goes a course of study and training including any Post Graduate Course of Study and training, which will qualify him for the award of a recognised medical qualification in Homoeopathy;

(d) "Courses" means the courses of study in Homoeopathy, namely:

(i) B.H.M.S. (Bachelor of Homoeopathic Medicine and Surgery)

(ii) M.D. (Hom.) [Doctor of Medicine (Homoeopathy)] in various specialties.

(e) "diploma" means a Diploma in Homoeopathy as defined in clause (iii) of regulation 2 of the Homoeopathy (Diploma Course) Regulations, 1983;

(f) "degree" means a Degree in Homoeopathy as defined in clause (iv) of regulation 2 of the Homoeopathy (Graded Degree Course) Regulations, 1983 or in clause (iv) of regulation 2 of the Homoeopathy (Degree Course) Regulations, 1983;

(g) "Post Graduation in Homoeopathy" means a Post Graduate qualification in Homoeopathy recognized as per the provisions of the Act;

(h) "Teaching Experience" means teaching experience in the subject concerned in a Homoeopathic College and includes teaching experience in the subject concerned in a Medical College permitted by the Central Government;

(i) the words and expression used herein and not defined, but defined in the Act shall have the respective meanings assigned to them in the Act.

3. Fulfillment of minimum standard requirements. - (1) The college and attached hospital(s) shall fulfill the minimum standards requirements of infrastructure and teaching and training facilities referred to in the regulations 4 to 13.

(2) For exposure of the students in the clinical field and to understand the depth of operative surgery and operative Gynecology or Obstetrics as well as management in critical illnesses, a college shall have a Memorandum of Understanding with a reputed nearby located super-specialty hospital (of modern medicine) with all required facilities of operation theatre, labor room, Intensive Care Unit and other required facilities for the management of critical patients.

(3) In case an attached hospital of a college does not have the facilities to handle operation theatre and other critical patients, the students of such a college can be deputed under the strict supervision of concerned teaching faculty of the college for the required exposure in the said field to the attached super specialty hospital.

[(4) The existing colleges and their attached hospitals established under section 12A of the Act and those colleges and their hospitals established prior to 28th January, 2003 and recognized by the Central Council of Homeopathy shall obtain the permission of the Central Government on or before the 17th May, 2019 subject to the fulfillment of the following, namely: -

(i) the applications in Form-1, shall be submitted to the Secretary to the Government of India, Ministry of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy (AYUSH).

(ii) the existing Homoeopathic medical college shall be eligible for making an application if -

(a) the Homoeopathic medical college and its attached hospital shall comply the requirements as specified in regulation 4;

(b) permission of the concerned State Government has been obtained at the time of establishment of the Homoeopathic Medical College and the status of said permission;

(c) affiliation from a University established under any Central or State Act has been obtained for running the Degree or Post Graduate Degree Course(s) in Homoeopathy and the status of the said affiliation;

(d) the homoeopathic college and attached homoeopathic hospital shall conform to all minimum standards of requirement as specified in regulations 5 to 13.

(iii) the application to be submitted shall be accompanied by a fee of two lakh rupees (non-refundable) in the form of a demand draft or pay order payable in favour of "Central Council of Homoeopathy", New Delhi.

(iv) on receipt of the application from the Central Government, the Central Council shall examine it suitably and conduct an inspection of the Homoeopathic Medical College and Hospital to verify whether the provisions of the Act and the regulations made thereunder have been fulfilled and then submit the recommendations of the Executive Committee of the Council in Form- 2 to the Central Government.

(v) the Central Government, after considering the recommendations of the Central Council and on being satisfied that the application is in order, shall issue a letter of permission and in the event, the Central Government is to come to the conclusion that the applicant college is not fit to be continued, order of denial shall be passed after giving a reasonable opportunity of being heard to the applicant.

(vi) the provisions of section 12B of the Act shall apply to the homoeopathic medical colleges which fail to obtain permission within the time specified in section 12C of the Act.]

4. Requirement of land. - The land required for establishment of a college including attached hospitals and adequate infrastructure shall be as prescribed in the Establishment of New Medical College (Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College) Regulations, 2011:

Provided that the said land requirement is not applicable for the colleges established prior to notification of these regulations in the Official Gazette.

5. Requirement of minimum constructed area. - The college, attached hospital and other allied infrastructure shall have the constructed area as prescribed in Schedule- I.

Provided that the said space requirement shall not be applicable for the colleges established prior to notification of these regulations in the Official Gazette.

6. Admission capacity. - The annual intake capacity in undergraduate course will be in the slabs of sixty and hundred. If any college has the intake capacity less than sixty or within sixty one to hundred seats, it has to comply the requirements for sixty or hundred seats respectively, as mentioned in the respective Schedule.

7. Requirements of teaching hospital. - (1) The teaching hospital shall fulfill all the statutory requirements of the concerned State or Union territory or local authority to establish and run the hospital and shall submit the updated certified copies of such permission(s) or clearance(s) to the Central Government and the Central Council of Homoeopathy, and the concerned State Government or Union territory shall verify the availability of such permission(s) or clearance(s) before issuing the No Objection Certificate to such applicant college.

(2) Requirement of beds, bed occupancy and Out-Patient Department attendance: The ratio of students with number of beds, bed occupancy and Out-Patient Department attendance shall be as given in the Table below for B.H.M.S. course:

Intake capacity per year

Minimum number of beds in In- Patient Department

Minimum per day average number of patients in Out- Patient Department during last one calendar year (365 days) (1:2)

Minimum per day average number of patients in In- Patient Department during last one calendar year (365 days)

Upto 60 students

20

120

30 percent.

61-100 students

25

200

Provided that for the Post Graduate courses, colleges have to fulfill the additional requirement of bed in view of the provisions of Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989 (as amended from time to time).

(3) Maintenance of Record of Out-Patient Department and In-Patient Department patients: The college and hospital shall maintain the computerised central registration system for maintaining the records of patients in Out-Patient Department and In-Patient Department, and shall also maintain the Department wise Out-Patient Department and In-Patient Department records, case papers of Out-Patient Department and In-Patient Department patients, laboratory and radiological investigation reports, medicines dispensing register, diet register for In-Patient Department patients, duty roster of hospital staff, birth and death certificates,etc. to substantiate the claim of genuine functional Homoeopathic teaching hospital fulfilling the norms as specified in the sub-regulation (2).

(4) Space requirement: The hospital shall be suitably spacious to accommodate Out-Patient Department and In-Patient Department in addition to reception, patients waiting area, dispensing room, dressing room, clinical laboratory, radiology section, medical record-room, operation theatre, labor room, store room, separate wards for male and female, duty rooms for doctors, nurses and other staff required for a functional hospital, and the specification of built-up area in the attached hospital shall be as per Schedule-I(A).

Provided that the said space requirement is not applicable for the colleges established prior to notification of these regulations in the Official Gazette.

(5) Outdoor Patient Department: The hospital shall have Out-Patient Department section as per Schedule-I(A).

(6) In-Patient Department: The indoor patient department of the hospital shall have separate male and female wards, and distribution of beds shall be as under -

General Medicine 50% (Acute 10% and Chronic 40%)

Paediatrics 10% 

Surgery 20%

Obstetrics/Gynaecology 20%

(7) There shall be a clinical laboratory in the hospital complex with proper infrastructure and manpower as specified in the respective Schedules for carrying out routine, pathological, biochemical and hematological investigation on the patients referred from out door and indoor department of the hospital.

(8) Hospital staff: The minimum staff required for the attached hospital shall be as specified in Schedule-II and it shall be liable to be increased proportionately in accordance with the increase in required bed strength.

8. Infrastructure requirements of college. - The minimum requirement of constructed floor area and essential facilities for various components of a college will be in proportionate with admission capacity as per Schedule - I (B).

Provided that the said space requirement is not applicable for the colleges established prior to notification of these regulations in the Official Gazette.

9. Requirements of College. - (1) Teaching Staff: There shall be minimum teaching faculty as per Schedule-IV for B.H.M.S. degree Course (including for conducting graded degree Course) and for Post Graduate degree course additional as per Schedule - V.

(2) Teachers or consultants of modern medicine: Teachers or Consultants of modern medicine like Pathologist, Radiologist, Anaesthetist, Gynaecologist, Physician, Surgeon, Opthalmologist, Pediatrician, Dentist, etc. may be appointed on contract basis or part time or on call basis, and these teachers or consultants shall be in addition to the teaching faculty as prescribed in Schedule - IV.

(3) Age of superannuation of teachers: The age of superannuation of teachers shall be as per the Central Government or State Government or University Grants Commission norms as applicable to that particular college, and the retired teachers fulfilling the eligibility norms of teachers can be re-employed upto the age of sixty five years as full time teacher.

(4) Requirement of technical and other staff: The technical and other staff in various units and departments of the college shall be as per the details given in Schedule - VI.

10. Miscellaneous requirements. - (1) College Council: Every medical College or Medical Institution shall have a College Council comprising of the Head of Departments as members and Principal or Director as Chairperson.

(2) The Council shall meet at least four times in a year to draw up the details of curriculum and training programme, enforcement of discipline and other academic matters.

(3) The Council shall also organise inter-departmental meetings like grand rounds, statistical meetings and clinical meetings including periodical research review in the institution regularly.

(4) College website: Each and every college or institute shall have its own website containing the following details, which are to be updated in the first week of every month, namely: -

(a) Details of Director or Principal and Medical Superintendent including their name, age, registration number, qualification, date of joining, complete address with telephone or mobile numbers and subscriber trunk dialing code, fax and E-mail, etc;

(b) Details of teaching staff along with their photograph, registration number, date of birth, qualification, experience, Department etc;

(c) Non-teaching staff of college and hospital staff along with their department;

(d) Details of the sanctioned intake capacity of various courses, undergraduate, as well as, Post Graduate;

(e) List of students admitted , merit-wise, category-wise (Under Graduate and Post Graduate) for the current and previous academic years;

(f) Any research publications during last one year;

(g) Details of any Continuous Medical Education programme, conferences and /or any academic acclivities conducted by the institution;

(h) Details of any awards and achievement received by the students or faculty;

(i) Details of the affiliated University and its Vice-Chancellor and Registrars;

(j) Result of all the examinations of last one year;

(k) Detailed status of recognition of all the courses;

(l) Details of clinical material in the hospital.

[(5) Every homoeopathic medical college shall have Close-Circuit Televisions (CCTV) system in the medical college and shall provide live streaming of college classrooms and the teaching hospital as specified, to enable the Council and Central Government to maintain a constant vigil on the standard of medical education and training being imparted.]

11. Phase wise specific requirement of new colleges. - (1) A medical college or institution seeking permission for starting Bachelor of Homoeopathic Medicine and Surgery Course under the provisions of section 12A of the Act, shall have the requisite infrastructure, teaching staff, laboratory facility for the concerned subjects as specified in the Schedule-IB, Schedule-III, Schedule-IV, Schedule-V, and Schedule-VI at the time of inspection for granting permission.

(2) The permission to establish a medical college and admit students may be granted initially for a period of one year and may be renewed on yearly basis subject to verification of fulfillment of year-wise requirements as mentioned under sub-regulation (1), and it shall be the responsibility of the college to apply to the Central Council of Homoeopathy for purpose of renewal six months prior to the expiry of the initial permission, which process will continue till such time the establishment of the medical college is completed for passing-out of the first batch.

12. Qualification of head of the institute or college, hospital and teaching departments and teachers. - The Director or Principal, Medical Superintendent, Professors, Readers and Lecturers of college and hospital shall have the qualification and experience prescribed in these regulations, and the qualification of teaching staff and hospital staff shall be as laid down in Schedule- VII:

  Provided that the teaching experience in the concerned subject of persons appointed as regular teaching staff in the colleges, prior to notification of these amended regulations, fulfilling the prescribed requirements of Homoeopathy (Minimum Standards of Education) Regulations, 1983 shall be counted for appointment of teaching staff as per Schedule- IV to these regulations:

Provided further that the teaching faculty appointed on the basis of the Homoeopathy (Minimum Standards of Education) Regulations, 1983 will be covered under these regulations for all cadres.

Explanation. - for the purposes of this regulation, teaching experience of a Teacher in a subject shall be the teaching experience counted for that subject only:

Provided also that these regulations shall not be applicable on teaching faculty appointed on prescribed post before this notification.

13. List of equipment. - To ensure proper provision of teaching and training material to the students, the college shall possess essentially required equipment in various departments, hospital, laboratories, dissection hall, library, pharmacy and other units of the college as per Schedule-III.

14. Power of Central Council to call for information and returns. - The Central Council of Homoeopathy shall have the power to call for such information and returns as it may deem fit from examining bodies, and colleges shall furnish the said information and returns in triplicate within the time specified by the Central Council:

Provided that if the examining bodies and/or colleges fail to provide the information and return to Central Council of Homoeopathy within the specified time limit, the said Central Council shall recommend for action against the concerned examining body or college under section 19 of the Act assuming that the concerned examining body or college is not complying with the regulation.

15. Co-operation with Inspectors and visitors. - Every college shall provide all necessary information, documents and records to the Inspectors and visitors appointed by the Central Council of Homoeopathy to discharge their duties and functions demanded by them during the inspection.

Schedule-I

(See sub-regulation (1) of regulation 5, sub-regulations (4) an (5) of regulation 7, regulation 8 and sub-regulation (1) of regulation 11)

(A) Break of Built Up Area Requirement of An Attached Hospital To Homoeopathic College

S.No.

Particulars

Built up area (in sq.mt.)



Upto 60 students intake

From 61 to 100 students intake

1

Hospital Administration Block




50



50


(a) Superintendent Room


(b) Rooms for Senior Medical Officer


(c) Staff Nurse


(d) Reception & Registration

2

Out-Patient Department (OPD)




(i) Medicine

(ii) Gynaecology and Obstetrics

(iii) Paediatrics and Reproductive & Child Health


100

100


(i) Dressing Room

(ii) Dispensary

(iii) Store

3

In Patient Department (IPD)

(i) General Medicine (Male and Female Ward Separately)

(ii) Paediatrics

(iii) Surgery (Male and Female Ward Separately)

(iv) Obstetrics/Gynaecology

(v) Toilets and Bathroom (Separate for Male and Female)

(vi) Doctors Duty Room

(vii) Nursing Stations/Duty Room




325

350

4

Operation Theatre Unit

(a) Operation Theatre

(b) Preparation Room

(c) Post Operative Recovery Room

(d) Space for Sterlised Linen 

(e) Labor Room

(f) Rooms for Surgeon/Obstetrician/Assistants

(h) Nursing Staff Room


100


100

5

Rehabilitation Unit including Physio-therapy and Yoga

30

40

6

Central Clinical Laboratory

(a) Pathology& Microbiology

(b) Bio-chemistry


30

40

7

Radiology and Sonography Section

X-ray Room, Dark Room, Provisions for storing films and chemicals


40


40

8

Hospital Kitchen

18

20

9

Stores

22

25


Total

715

765

(B) Infrastructure Requirements of A College

S.No.

Particulars

Built up area (in sq.mt.)



Upto 60 students intake

From 61 to 100 students intake

1.

Administrative Section: This shall includes Principal Room, Reception, Visitors Room, Committee Room, Administration and Account Section, Record Room, separate Toilet for male and female

120

150

2.

Lecture Halls there shall be 5 Lecture Halls with capacity to accommodate 60 / 100 students with proper facilities for Electricity Audio-Visual Aids, Fans/Coolers with separate toilet for Boys and Girls on Each Floor

300

500

3.

Seminar/Examination Hall

100

150

4.

Central Library with sitting capacity of atleast 50 60 students with reading room for teachers, separate reading room for P.G. students, Librarian Room. Library shall have atleast 2000 Books on prescribed subjects. The Library shall have newspaper, periodical, journal ( specifically for the subjects to be taught)

75

120

5.

Teaching Department There shall be 12 teaching department for B.H.M.S. Course and 02 exclusive departments for P.G. level course in Psychiatry and Pediatrics. These departments shall have departmental room for teaching staff of atleast 40 sq.mtr. each along with museum (for anatomy, Physiology, Homoeopathic Pharmacy, History of Medicine, Materia Medica, Practice of Medicine, F.M.T., Gynaecology/Obstetrics, Community Medicine separately alongwith space for Laboratory (for Physiology including Bio-chemistry separate labs., Pathology, Pharmacy) and Dissection Hall for Anatomy Department with area wise requirement given under




(a) Anatomy with a well ventilated dissection hall with wash basin, storage for cadaver and museum with facility of histology demonstration

50

90


(b) Physiology with separate laboratories for Physiology and Biochemistry, Museum and Demonstration room

60

90


(c) *Homoeopathic Pharmacy Laboratory with Museum cum Demonstration Room

60

90


(d) Pathology Laboratory with Museum cum Demonstration Room

40

60


(e) Forensic Medicine & Toxicology Museum cum Demonstration Room

40

60


(f) Community Medicine Museum cum Demonstration Room

40

60


(g) *Practice of Medicine Museum cum Demonstration Room

40

60


(h) Gynaecology & Obstetrics Museum cum Demonstration Room

40

60


(i) Surgery Museum cum Demonstration Room

40

60


(j) *Homoeopathic Materia Medica Museum cum Demonstration Room

40

60


(k) *Organon of Medicine including History of Medicine Museum cum Demonstration Room

40

60


(l) *Repertory with Computer Lab & Demonstration Room

40

60


(m) *Psychiatry

40

60


(n) * Paediatrics

40

60


Note: * The subjects marked are for M.D. Hom. Courses as such P.G. Level Colleges shall provide atleast 60 sq.mtr. space for P.G. Students Discussion Rooms, P.G. Teaching Faculty and Departmental Library in addition to what has been suggested above.

6.

Common Rooms for Boys and Girls with adequate sitting arrangement and locker

25

40

7.

Canteen Facility in the college premises

40

75


Total

1210

1875

Schedule-II

(See sub-regulation (8) of regulation 7)

Minimum Strength of Staff of Hospital Attached To A Homoeopathic College

Sl No

Name of the Post

For 20 beds

For 25 beds

For 50 beds

For 51 to 100 beds

1

Medical Superintendent

1

1

1

1

2

Senior Medical officer

1

1

1

1

3

Medical Officer

2

2

2

4

4

Resident Medical Officer

1

1

2

2

5

Surgeon (General Surgery)**

1

1

1

1

6

Anesthetist*

On Call

On Call

On Call

On Call

7

Obstetrician/Gynaecologist**

1

1

1

1

8

Radiologist*

On Call

On Call

On Call

On Call

9

Pathologist/ Biochemist**

1

1

1

1

10

House Physician (Resident)***

2

2

5

8

11

Dispenser

1

1

2

2

12

Laboratory Technician

1

1

1

2

13

X-ray Technician/Radiographer

On Call

On Call

1

1

14

Dresser

1

1

1

1

15

X-ray Attendant

On Call

On Call

1

1

16

Nursing Staff Incharge

1

1

1

1

17

Nursing Staff

2

3

7

9

18

Ward Boys/Ayas

3

4

7

9

19

Store Keeper

1

1

1

1

20

Registration Clerk/Telephone Operator

1

1

1

1

21

Yoga Expert

On Call

On Call

1

1

22

Physiotherapist

On Call

On Call

1

1

23

Dietician (Part Time)

1

1

1

1

24

Every Homoeopathic Hospital shall engage adequate secretarial and Accounts staff for running the hospital smoothly.

25

Auxiliary staff like Lab Attendant, Dark Room Attendant shall be as per requirement.

26

The College and Hospital authorities shall make arrangements either by adequate staff of its own or through a contractor for looking after the jobs like cleanliness, laundry, hospital catering, gardening and watch and ward duties in the premises of the hospital.

27

Hospital reception, Out-Patient Department registration, In-Patient Department registration, Medical record room, Accounts section shall be properly manned and preferably computerised.

Note - * The Principal may be the Medical Superintendent of the attached Homoeopathic Collegiate Hospital under normal circumstances. However, as an exception, if Principal is not holding the charge of Medical Superintendent of the attached Homoeopathic Collegiate Hospital, then an independent Medical Superintendent shall be appointed.

** Teachers in the Departments of Surgery, Obstetrics and Gynaecology, Pathology, Biochemistry can be deputed as surgeon, obstetrician/gynaecologist, pathologist and biochemist respectively amongst hospital staff.

*** For Post Graduate level colleges, M.D. Hom students shall work as House Physician in Hospital attached to their college.

^ At any point of time, the existing colleges shall have full strength of teaching staff.

Schedule III

(See sub-regulation (7) of regulation 3, sub-regulation (1) of regulation 11 and regulation 13)

The college shall provide the equipment specified below: -






1.

Department of Anatomy

1

Dissection Tables with marble tops or stainless steel (6' x 1' x 2' x 3' )

4

2

Dissection set complete

As required

3

Saw for sectioning body and limbs

1

4

Storage tanks to hold cadavers

As required

5

Teaching \materials like Models, charts, diagrams, slides soft part, Mummyfied bodies, bones, latest diagrams etc.

-do-

6

Microscope (Medical)

25



2.

Department of Physiology




Name of the Article

Quantity



for human experiments:



1

Medical Microscope

25

2

Equipment for ESR estimation/ Westergren's pipette for ESR on stand

25(with spare pipettes)

3

Haematocrit tubes

30 (with spares)

4

Auto Analyzer or Semi Auto Aalyzer

01

5

Haemoglobinometer Sahli

25(with spare)

6

Haemocytometer

25(with spare)

7

Sphygmomanometer

25

8

Stethoscope

25

9

Clinical thermometer (Digital)

25

10

Knee hammer

25

11

Tuning forks to test hearing (32-10000 hzs)

1 set

12

Stethographs or pneumographs

5

13

Electrocardiograph (ECG Machine)

01

14

Electronic Stop Watches 1/10 sec.

04

15

Glass Distillation (double) apparatus

01

16

Centrifuge (Medium speed)

02

17

Colorimeter (photo electric)

02

18

pH Meter electric

02

19

Colour perception lantern (Edridge Green)

01

20

Incubator

01

21

Educational CD, DVD, films, slides, models with Audio Visual Aids

As required

22

Perimeter

03

23

Spirometer

01

24

Tonometer

01

25

Handgrip dynamometer

01

26

Bicycle Ergometer

01


Animal Experiments demonstration shall be done with the help of Audio-visual Aids.

Biochemistry:

Sr. No

Name of the Article

Quantity

1

Electronic/Monopan Balance

1

2

Centrifuge

1

3

Balance, chemical/ordinary

2

4

Water baths

2

5

Urinometer

25

6

Hydrometer (0.700 to 1.00)

2

7

Albuminometers

10

8

Glucometer

10

9

Thermometer

10

10

Colorimeter

1

11

Hot air oven 14 x14 x14 (Electric)

1

12

Double Distillation apparatus Glass

10

13

Centrifuge, medium speed, electric

1

14

Glass warelike pipette, beakers, burettes, wire gouge with asbestos, centre hot plate, stove, syringes, burners, rubber tubing stands clamps, flash etc.

As required

15

pH meter

1

Department of Pathology and Microbiology:

Sr. No

Name of the Article

Quantity

1

Hot air oven (50 0C) for special standing

1

2

Centrifuge machine electric Rotofix

2

3

Water bath, electric

4

4

Glass ware, stains, chemical reagents for histopathology etc.

As required

5

Incubator

2

6

Haemocytometer with R.B.C and W.B.C pipettes

25

7

Haemoglobinometer Sahli's types

25

8

Autoclave

2

9

Anaerobic apparatus

2

10

Stopwatch sec

2

11

pH meter

1

12

Microscopes with oil immersion

25

13

High power Centrifuge for serological/Hematological work

1

14

E.S.R Westergreen/Wintrobe

2 set each

15

Colony counter

1

16

Material for preparation of media

As required

17

Material for preparation of stain

-do-

18

Coplin Jars

02

19

Computer with accessories

01

20

Machine for estimation for blood sugar and for other serological tests

01

Pathological Specimens

- 25


Department of Community Medicine:

Sr. No

Name of the Article

Quantity

1

Barometer (Fortein)

1

2

Lactometer

1

3

Hydrometer

1

4

Hydrometer wet and dry bulb

1

5

Filter Pasteum chamberland complete set

1

6

Museum having Models, charts and diagrams and other material concerning communicable diseases, diet, prophylactics, National Health programmes.

As required

7

Immunization, community health, family welfare, Bio-statistics, Research Methodology, Sociology related information on display.

As required

8

Slow Sand filter model/Filter Berk Field

01

9

Smokeless Chullah model

01

10

Rapid Sand filter model

01

11

Ideal well model

01

12

Refrigerator

01

Arrangements shall be made for taking the students to Health Check-up Camps , to Water Purification Plant, Milk Pasteurization Plant and also to industries (to make them understand about the Industrial Health Hazards).

Department of Forensic Medicine and Toxicology:

Equipment /Weapons:


Sr. No

Name of the Article

Quantity

1

Weighing machine dial type human

1

2

Equipment for measuring height

1

3

Vernier calipers

1

4

Weapons (Blunt, Sharp & Pointed)

20


Models :

10 



Specimens (Organic, Inorganic, Poisons and Chemicals)

35



List of Acts and Regulations :



1. Homoeopathy Central Council Act, 1973.



2. Consumer Protection Act, 1986



3. Workmen s Compensation Act, 1923



4. Employees State Insurance Act, 1948.



5. Medical Termination of Pregnancy Act, 1971



6. Dangerous Drug Act.



7. Mental Health Act, 1987



8. Indian Evidence Act, 1872



9. Lunacy Act.



10. Borstal Schools Act.



11. The Prohibition of Child Marriage Act, 2006.



12. Public Health Act.



13. Injuries Act.



14. The Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954.



15. Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982.


Department of Homoeopathic Pharmacy::

Sr. No

Name of the Article

Quantity

1

Pill tiles

25

2

Porcelain dishes

25

3

Crucibles with tongs

25

4

Pestles and mortars (Iron, Glass, Porcelain)

25

5

Water bath, metal/electric

25

6

Microscope (Student type)

05

7

Glass apparatus for filtration with vacuum

2

8

Thin layer chromatography apparatus

1

9

pH meter

2

10

Stop watch

25

11

Hydrometer

5

12

Alcoholometer

5

13

Lactometer

5

14

Electric potentiser (for P.G. Course)

2

15

Electric Triturator (for P.G. Course)

2

16

Water Still (Distilled Water Plant)

1

17

Percolater

5

18

Macerator

5

19

Botanical slides

As required

20

Colorimeter (for P.G. Course)

01

21

Spectro Scope (for P.G. Course)

01

22

Dissecting Microscope

02

23

Distillation Apparatus (Glass)

1 set

24

Pyknometer (Specific Gravity Bottle)

02

25

Electronic Balance

01

26

Hot Air Oven

01

27

Chemical Balance

10

28

Physical Balance

01

29

Measuring glasses, all sizes

As required

30

Miscellaneous-Chemicals, drugs, glass phials, glass rods, Funnels, filter paper etc.

As required


Note: The department shall have all available Homeopathic Pharmacopoeias (including Homoepathic Pharmacopoeia of India). It shall also have all types of pharmaceutical vehicles

Department of Organon of Medicine


    (a) Photograph of Founder and Philosophers in the field of Homoeopathy mentioning the Date of Birth/Death.

1

Dr.Samuel Hahnemann

2

Dr.J.T. Kent

3

Dr.Constantine Hering

4

Dr.Stuart Close

5

Dr.Herbert A. Roberts

6

Dr.J.H. Allen

7

Dr.T.F. Allen

8

Dr.H.C. Allen

9

Dr.Richard Hughes

10

Dr.C.V. Boenninghausen

11

Dr.M.L. Tyler

12

Dr.William Boericke

13

Dr.C.M. Boger

14

Dr.J.H. Clarke

15

Dr.C. Dunham

16

Dr.E.A. Farrnington

17

Dr.E.B. Nash

18

Dr.R.E. Dudgeon

19

Dr.Mahendra Lal Sirkar

20

Babu Rajendra Lal Dutta


    (b) Teaching material on Organon of Medicine and Homoeopathic Philosophy & Psychology.

Department of Homoeopathic Materia Medica

25 numbers of charts which should be educative for knowing medicines in homoeopathic Materia Medica. A number of drugs though belonging to one botanical family are taught in different years of Bachelor of Homoeopathic Medicine and Surgery. So, charts showing drugs under one family and their main spheres of action in two to three lines will be helpful for getting broader idea regarding the drugs. Similarly interesting charts on Ophidia groups, Spider family, Nosodes and Sarcodes and other creative charts as mentioned below may be available in the Materia Medica department in addition to other educative materials.

Typical Picture-wise presentation of drugs (10 charts)

Department of Repertory:

    1. The Department shall be equipped with 05 computers PC/XT models with accessories and five software packages consisting of different repertories, especially Kent, Boenninghausen and Boricke.

Departmental Library - adequate number of different repertories is to be kept for class demonstration and references.

15 charts on Repertory shall be provided.

Indoor Homoeopathic Hospital shall be well equipped having functional medical, surgical, gynaecological and obstetrics wards.

S. No.

Name of the articles

For 25 beds

From 26 to 50 beds

From 51 to 100 beds

1

Iron beds (Simple, Surgical & Paediatrics)

25

50

100

2

Stretcher with trolley

in each ward

in each ward

in each ward

3

Sterilizers

02

02

02

4

B.P. Instrument

05

08

10

5

Urine pots, male and female

10

10

20

6

Bed pans E.I.

10

10

20

7

Tongue depressor (Disposable)

As required

As required

As required

8

Suction Machine

01

01

02

9

Suction tube

As required

As required

As required

10

Artery forceps, small and big

06 each

12 each

18 each

11

Back rest

02

04

06

12

Oxygen cylinder with stand

1 in each ward

1 in each ward

1 in each ward

13

Dressing drums (big)

02

03

04

14

Diagnostic set (ENT)

1 in each ward

1 in each ward

1 in each ward

15

Infra-red lamp

1

1

1

16

Chair trolly with wheels

2

2

2

17

Refrigerator

1

1

2

18

Weighing Machine

2

4

6


Operation Theatre: - A well equipped and functioning Operation theatre shall be provided for day to day working.

Note: Rehabilitation unit including Physiotherapy and Yoga facilities shall be provided as a separate unit in the hospital premises.

An Ambulance with all required facilities shall be provided as a part and parcel of

The Homoeopathic Teaching Hospital shall have well furnished separate dispensaries for its out-door and in-door departments containing sufficient stock of drugs. A first-Aid kit also be kept in Outdoor and Indoor departments/dispensaries. Such a Hospital shall have X-Ray, E.C.G., Screening and Sonography units, well equipped clinical laboratories.

Schedule-IV 

(See sub-regulation (7) of regulation 3, sub-regulation (1) and (2) of regulation 9, sub-regulation (1) of regulation 11 and proviso to regulation 12)

Minimum Teaching Staff For Degree Course

Name of The Department

Upto 60 Admission

From 31 to 100 admission


Professor

Associate Professor/Reader

Assistant Professor/ Lecturer

Professor

Associate Professor/Reader

Assistant Professor/ Lecturer

Anatomy

1       or

1

1

1       or

1

1

Physiology including Biochemistry

1       or

1

1

1       or

1

1

Organon of Medicine

1       or

1

1

1       or

1

1

Homoeopathic Pharmacy

1       or

1

1

1       or

1

1

Homoeopathic Materia Medica

1       or

1

1

1       or

1

1

Pathology & Microbiology

1       or

1

1

1       or

1

1

Forensic Medicine & Toxicology

1       or

1

1

1       or

1

1

Practice of Medicine*

1       or

1

1

1       or

1

1

Surgery

1       or

1

1

1       or

1

1

Obstetrician & Gynaecology

1       or

1

1

1       or

1

1

Community Medicine

1       or

1

1

1       or

1

1

Repertory*

1       or

1

1

1       or

1

1

Total

24

28

Only full-time faculty at all level.

N.B. - (1) There shall be 24 Full Time Teaching Faculty and 8 Guest Faculty for admission upto 60 admissions.

(2) There shall be 28 Full Time Teaching Faculty and 12 Guest Faculty for admission from 61 to 100 admissions.

(3) Guest Faculty- The Professor or Associate Professor or Reader not appointed on full time basis shall be deputed as guest Faculty for three hours a week.

(4) Principal shall be one of the Professors of any department on full time basis and the Principal may be the Medical Superintendent, if there is no separate Medical Superintendent for such hospital.

(5) The deficiency of teachers shall not exceed more than 10 percent of total requirement with availability of at least one teacher in each department for seeking conditional permission to undertake admission.

Schedule - V

(See sub-regulation (1) of regulation 9 and sub-regulation (1) of regulation 11)

Name of Department

Professor or Associate Professor/ Reader

Assistant Professor/Lecturer

Organon of Medicine with Homoeopathic Philosophy

1

1

Homoeopathic Materia Medica including applied aspects

1

1

Repertory

1

1

Homoeopathic Pharmacy

1

1

Practice of Medicine

1

1

Paediatrics

1

1

Psychiatry

1

1

Note. - The Essential qualification for appointing the Lecturer for Post Graduate courses shall be as prescribed in Homoeopathy (Post Graduate Degree Course) Regulations, 1989.

Schedule - VI

(See sub-regulation (4) of regulation 9 and sub-regulation (1) of regulation 11)

The following supportive staff shall be essential in each department stated below.

Anatomy -

Laboratory Attendant

-

1

Physiology including

Laboratory Technician

-

1

Biochemistry

Laboratory Attendant

-

1

Homoeopathic Pharmacy

Laboratory Attendant

-

1

Pathology

Laboratory Technician

-

1

and Microbiology

Lab Attendant


1

Library -

Full time qualified Librarian with Degree/Diploma in Library Sciences shall be appointed, who preferably has the knowledge of working on computers and internet.


Library Assistant

1 for every 50 admission.

In addition to the above staff prescribed herein, the college shall provide adequate supportive staff in each of the faculty, laboratory, library, and museum. The watch and ward duty, transport and sanitation shall be provided by the college from outsourcing or by appointment as the case may be.

Schedule-VII

 

(See regulation 12)

(A) qualifications For Teaching Staff of Homoeopathic College.

1. Principal/director

A. Essential Qualification. - Post Graduate qualification in Homoeopathy and holding a post of not less than the teaching cadre of Professor in a Degree level Homoeopathic College for atleast two years.

The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

B. Desirable Qualification. - Degree/ Diploma in administration/Health Administration from any recognized institution. 

Experience as Supervisor/Guide for Post Graduate programme in Homoeopathy and original publication in research.

2. Professor. - In subjects namely, Organon of Medicine, Homoeopathic Materia Medica, Homoeopathic Pharmacy, Repertory.

A. Essential Qualification. - Post Graduate qualification in Homoeopathy with three years of teaching experience in the subject concerned as Associate Professor/Reader in a Homoeopathic college of degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

B. Desirable Qualification. - 1. Experience as Supervisor/Guide for Post Graduate programme in Homoeopathy and original publication in research.

2. Administrative experience in a Homoeopathic Medical college/ hospital.

3. Research experience in a research institution recognized by the concerned University and/or State Government or Central Government.

3. Professor. - In subjects namely, Anatomy, Physiology, Pathology, Forensic Medicine and Toxicology, Surgery, Gynaecology and Obstetrics, Practice of Medicine and Community Medicine.

(1) A. Essential Qualification. - Post Graduate qualification in Homoeopathy with three years of teaching experience as Associate Professor/Reader in the concerned subject in a Homoeopathic College of degree level.

The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

B. Desirable Qualification. - (a) Experience as Supervisor/Guide for Post Graduate programme in Homoeopathy and original publication in research.

    (b) Administrative experience in Homoeopathic Medical College/ Hospital.

OR

(2) A. Essential Qualification. - (i) Post Graduate Medical Degree in the concerned subject recognized by the Medical Council of India.

    (ii) Three years teaching experience as Associate Professor/ Reader in the subject concerned in a degree level Homoeopathic College and/ or in a medical college permitted by the Central Government.

B. Desirable Qualification. - (i) Original research papers publication.

    (ii) Research experience in a research institution recognized by the concerned University or State Government or Central Government.

4. Associate Professor/ Reader In Homoeopathic Subjects. - In subjects namely, Organon of Medicine, Homoeopathic Materia Medica, Homoeopathic Pharmacy, Repertory.

A. Essential Qualification. - Post Graduate qualification in Homoeopathy with four years of teaching experience as Assistant professor/ Lecturer in the concerned subject in a Homoeopathic College of Degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

B. Desirable Qualification. - (i) Experience as Supervisor/Co-supervisor or Guide/Co-Guide for Post Graduate Course in Homoeopathy.

(ii) Research experience in a research institution recognized by the concerned University or State Government or Central Government.

5. Associate Professor/ Reader In Allied Medical Subjects. - In subjects namely, Anatomy, Physiology, Pathology, Forensic Medicine and Toxicology, Surgery, Gynaecology and Obstetrics, Practice of Medicine and Community Medicine.

(1) A. Essential Qualification. - Post Graduate qualification in Homoeopathy with four years of teaching experience as Assistant professor/ Lecturer in the concerned subject in a Homoeopathic College of degree level. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973.

B. Desirable Qualification. - (a) Experience as a Supervisor/Co-Supervisor or Guide/Co-Guide for Post Graduate Course in Homoeopathy.

    (b) Research experience in a research institution recognized by the concerned University or State Government or Central Government.

OR

(2) A. Essential Qualifications. - Post Graduate Medical Degree in concerned subject recognized by the Medical Council of India with four years teaching experience as Lecturer in the subject concerned in a degree level Medical Institution/ Homoeopathic College.

B. Desirable Qualification. - (a) Original research papers publication.

    (b) Research experience in a research institution recognized by the concerned University/State/Central Govt.

6. Assistant Professor/ Lecturer In Homoeopathic Subjects. - In subjects namely, Organon of Medicine, Homoeopathic Materia Medica, Homoeopathic Pharmacy, Repertory.

A. Essential Qualification. - Post Graduate qualification in Homoeopathy preferably in the concerned subject. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973. Preference shall be given to those candidates who holds experience of working as R.M.O. and/or House Physicians in a Homoeopathic Hospital attached to a Homoeopathic Medical College permitted by Central Council/Central Government.

Age. - Not more than 40 years as on the last date of receipt of application for the post. Age is relaxable by 5 years maximum for exceptionally qualified persons with prior approval of the University concerned.

7. Assistant Professor / Lecturer. - In subjects namely, Anatomy, Physiology, Pathology, Forensic Medicine and Toxicology, Surgery, Gynaecology and Obstetrics, Practice of Medicine and Community Medicine.

A. Essential Qualification. - Post Graduate qualification in Homoeopathy. The qualification shall be the one included in Second Schedule of Homoeopathy Central Council Act, 1973. Preference shall be given to those candidates who holds experience of working as R.M.O. and/or House Physicians in a Homoeopathic Hospital attached to a Homoeopathic Medical College permitted by Central Council/Central Government.

OR

Post Graduate Medical Degree in concerned subject recognized by the Medical Council of India. Preference shall be given to those candidates who holds experience of working as R.M.O. and/or House Physicians in a Hospital attached to a Medical College permitted by Medical Council/Central Government.

Age. - Not more than 40 years as on the last date of receipt of application for the post. Age is relaxable by 5 years maximum for exceptionally qualified persons with prior approval of the University concerned.

Provided that the teachers appointed on various cadres previously to this Notification in recognized Homoeopathic College shall be promoted as per the provisions of regulation under which they were appointed.

(B) Qualification for Homoeopathic Collegiate Hospital Staff : -

(1) Medical Superintendent : -

    Essential Qualification. - (a) A Post Graduate Degree qualification in Homoeopathy included in Second Schedule of Homoeopathy Central Council Act, 1973.

      (b) Having atleast 16 years professional standing including two years Experience as Senior Medical Officer in a Homoeopathic Hospital/Homoeopathic Collegiate Hospital.

    Desirable Qualification. - Having Qualification in Hospital Administration from Govt. recognised institution.

    (N.B.: - The Principal shall be the Medical Superintendent of Homoeopathic Collegiate Hospital. However if under any exceptional circumstances the charge of the post of Medical Superintendent is not given to the Principal than a person fulfilling above prescribed qualifications can be appointed on said post.)

(2) Senior Medical Officer: -

    Essential Qualification. - (a) A recognized Degree in Homoeopathy, included in the Second Schedule of Homoeopathy Central Council Act, 1973.

      (b) 5 years experience as a Medical Officer in a Homoeopathic Collegiate Hospital / Homoeopathic Hospital.

(3) Residential Medical Officer : -  

    Essential Qualification : - A recognized degree qualification in Homoeopathy, included in the Second Schedule of Homoeopathy Central Council Act, 1973.

    Desirable : - Having one year experience as House Physician in a recognised Homoeopathic hospital after obtaining regular registration from a State Board of Homoeopathy.

    (N.B.: - He/She shall be treated on duty round the clock and be provided with rent free residential accommodation with in the premises of the hospital.)

(4) Medical Officer : -

    Essential Qualification. - A recognized Degree in Homoeopathy, included in the Second Schedule of Homoeopathy Central Council Act, 1973.

    Desirable : - Having one year experience as a House Physician in a recognised Homoeopathic Hospital.

(5) House Physician (Tenure Post of One Year) : -

    Essential Qualification. - Holding a degree in Homoeopathy, included in Second Schedule of Homoeopathy Central Council Act, 1973 and having regular registration from a State Board of Homoeopathy.

  Provided that the post of house physician (resident) in permitted post graduate center shall not be separately required as PG student in the First Year of M.D. (Hom) Courses shall be doing house job compulsorily.

Age. - Not more 35 years on the last date of receipt of application for the post.

(6) Lab. Technician. - Having Diploma in M.L.T. from a recognized University / Institutions.

(7) Registration Clerk. - (a) Matriculation from a recognised Secondary Board.

    (b) Knowledge of regional language and English.

(8) Nurses: -

    Essential Qualification. - Matriculation from a recognised Secondary Board and three years experience of working in a reputed hospital.

    Preferential Qualification. - Having one year experience of working a Homoeopathic Dispensary or Hospital.

(9) Ward Boy / Aya. - Matriculation from a recognised Secondary Board.

(10) Dispenser / Pharmacist. - Passed 10th Standard from a recognised Secondary Board with two years experience of dispensing Homoeopathic Medicine in a Homoeopathic dispensary.

(11) Dresser. - Matriculation with one year experience either as a dispenser or dresser.

(12) Chowkidar /Peon. - 8th Standard Pass.

[Form - 1]

(see sub-regulation (4) of regulation 3)

Application for Permission to Existing Homoeopathic Medical College and Hospital

General

S.No

Particulars

Details

1

Name of the Applicant in BLOCK letters.


Name of the Management (Government/Society/Trust etc.)


Full Address with PIN


Registration number and date of Registration of Society/Trust etc under the provisions of the concerned State Act.


Members of the Founding Society/Trust


Names of office Bearers with Designation.


Major activities of the Founding Society/Trust. (attach certified copy of the Articles/Memorandum of Association and Byelaws/Trust deed)


2

Name of the Homoeopathic College


Full Address with PIN


Contact details of College


Phone numbers with STD code-


Office-


Residence-


Mobile Phone numbers-


E-mail ID


Web site:


3

Course(s) run with intake capacity (UG and PG Courses - Specialty-wise)


4

Whether Permission of the concerned State Government has been obtained at the time of establishment of the Homoeopathic Medical College and the permission continues;

(Attach a copy of NOC/Permission of State Government duly attested by the Gazetted officer)


5

Whether affiliation from a University, established under any Central or State Act, has been obtained for running the Degree/Post Graduate Degree Course(s) in Homoeopathy and the affiliation continues;

(Indicate the name of the University and attach a copy of letter/order of Affiliation duly attested by the Gazetted officer)


6

Year of first starting admission of students in BHMS Degree course in the College.


7

Whether admission has not been made in first year of the Course(s) in any year, if so when and the reason behind it.


8

Mode of selection of candidates for admission in first year of UG and PG courses during the last 03 years.


9

Number of students admitted during the last 03 years in first year of BHMS and/ or MD (Hom) Courses.


Details of Principal / Director

S.No

Particulars

Details

1.

Name


2.

Qualifications, awarding authority with year of award.


3.

Date of Birth


4.

Registration Number


5.

Experience as –

Professor (from ------ to -------)

Reader/Associate Professor (from ------ to -------)

Lecturer/Assistant Professor (from ------ to -------)

Demonstrator/Tutor (from ------ to -------)


6.

Date of Joining as regular Principal


7.

Full Address with PIN


8.

Telephone numbers with STD code


9.

Mobile No.


10.

E-mail ID


Financial Resources of the College

Financial Capability

1

Attach copies of audited Balance Sheets and Statement of Accounts for last three years (i.e. for financial years 2015- 16, 2016-17 and 2017-18).



Attach copy of Statement of Accounts (may be unaudited) for the financial year 2018-19.


2

Details of Fixed Deposits


3

Details of deposit in Current Account


4

Details of deposit Saving Bank Accounts


Budget for College& Hospital

1

Total Project Cost


2

Capital Cost of Land


3

Building Cost


4

Cost of Plants and Machinery


5

Cost of Equipment/Instruments.


6

Cost of Furniture and Fixture


7

Others (if any)


Means of Financing

1

Contribution of Founding Society/Trust.


2

Grants


3

Donations


4

Equity


5

Term Loan


6

Other Sources (if any)


Revenue Assumptions

1

Fees structure


2

Hospital user charges


3

Estimated Annual Revenue from other sources


Expenditure Assumptions

1

Operating Expenses


2

Depreciation


Details of Land:

S.No

Particulars

Details

1

Total Area (with plot size in Hectares/Acres/Sq.M.)


2

Details of land (Survey/resurvey number, Village, Town etc.)

If there is more than one plot, give details accordingly.


3

Ownership


4

If on lease-

Period of lease from ______to _____years.

Name of Lessor

Name of Lessee.


      Infrastructure Available

Accommodation

For Homoeopathic College Building

S. No.

Particulars

Built up area Available in Sq.M. for _____ students intake.

1.

Administrative Section:


Principal Room


Reception


Visitors Room


Committee Room


Administration


Account Section


Record Room


Separate Toilets for male and female


2.

Total Number of Lecture Halls


Capacity in each to accommodate students


Facilities for Electricity


Audio-Visual Aids


Fans/Coolers


Separate toilet for Boys and Girls on Each Floor


3.

Seminar/Examination Hall


4.

Central Library


Sitting capacity for students


Reading room for teachers


Reading room for P.G. students


Librarian Room


5.

Total Number of Teaching Departments


5 (a)

Anatomy Department Room


Well ventilated dissection hall with wash basin,


Storage for cadaver


Museum


Space/Room facility of histology demonstration


5 (b)

Physiology Department Room


Laboratories for Physiology


Laboratories for Biochemistry


Museum


Demonstration room


5 (c)

Homoeopathic Pharmacy Department Room


Laboratory


Museum


Demonstration Room


PG Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5 (d)

Pathology Department Room


Laboratory


Museum cum Demonstration Room


5 (e)

Forensic Medicine and Toxicology Department Room


Museum cum Demonstration Room


5 (f)

Community Medicine Department Room


Museum cum Demonstration Room


5 (g)

Practice of Medicine Department Room


Museum cum Demonstration Room


PG Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5 (h)

Obstetrics & Gynaecology Department Room


Museum cum Demonstration Room


5 (i)

Surgery Department Room


Museum cum Demonstration Room


5 (j)

Homoeopathic Materia Medica Department Room


Museum cum Demonstration Room


P.G. Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5 (k)

Organon of Medicine Department Room


History of Medicine Museum cum Demonstration Room


P.G. Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5 (l)

Repertory Department Room


Computer Lab


Demonstration Room


P.G. Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5(m)

Psychiatry Department Room


Museum cum Demonstration Room


P.G. Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library


5(n)

Paediatrics Department Room


Museum cum Demonstration Room


P.G. Student Discussion Room


P.G. Teaching Faculty Room


Departmental Library.


6

Common Rooms for Boys


Common Room for Girls


Sitting arrangement


Locker


7

Canteen Facility for students and teaching staff in the college premises



Total


Accommodation for

The Attached Homoeopathic Hospital

S. No.

Particulars

Built up area (in Sq.M.) for _____ students intake

1.

Hospital Administration Block


(a) Superintendent Room


(b) Rooms for Senior Medical Officer


(c) Staff Nurse


(d) Reception & Registration


2.

Out-Patient Department (OPD)

(i) Medicine


(ii) Obstetrics & Gynaecology


(iii) Paediatrics and Reproductive & Child Health


(iv) Dressing Room


(v) Dispensary


(vi) Store


3.

In Patient Department (IPD)

(i) General Medicine (Male and Female Ward Separately)


(ii) Paediatrics


(iii) Surgery (Male and Female Ward Separately)


(iv) Obstetrics & Gynaecology


(v) Toilets and Bathroom (Separate for Male and Female)


(vi) Doctors Duty Room


(vii) Nursing Stations / Duty Room


4.

Operation Theatre Unit

(a) Operation Theatre


(b) Preparation Room


(c) Post Operative Recovery Room


(d) Space for Sterilized Linen


(e) Labor Room


(f) Rooms for Surgeon/ Obstetrician/Assistants


(g) Nursing Staff Room


5.

Rehabilitation Unit including Physio-therapy and Yoga

6.

Central Clinical Laboratory

(a) Pathology and Microbiology


(b) Bio-chemistry


7.

Radiology and Sonography Section

X-ray Room,


Dark Room,


Provisions for storing films and chemicals


Details of Hospital Facilities

S.No.

Particulars

Details

1

Distance of Hospital from the College


2

Name and address of the Homoeopathic Hospital


3

Facilities for -


Central Registration


Superintendent Room


Senior Medical Officer Room


Reception & Registration


Doctor Duty Room


Staff nurse room


Nursing Station/Duty room


Dressing Room


Dispensary


Store


4

In Patient Department-


Number of Wards


Total Number of Beds


Distribution of Beds

Medicine


Pediatric


OBG


Surgery


5

Total number of patient in IPD during the last one calendar year


Total number of bed days in IPD during the last one calendar year


Average Bed Occupancy per day (Percentage)

P X 100

365 X b

P - Total number of inpatient days (Total of daily inpatients on beds) during the last Calendar Year

b - Total number of beds in IPD.


6

Out Patient Department-


Number of OPD


OPD Timings


Types of OPD

Medicine


Obstetrics and Gynaecology


Pediatric and RCH


Additional (if any)


Total Number of patients in OPD during last one calendar year


Average number of patients per day in OPD

(Total number of Patients attended OPD during the last Calendar Year ÷ 300)


7

Clinical Laboratory for Hospital


8

X Ray (Availability & functioning)


9

ECG (Availability & functioning)


10

USG (Availability & functioning)


11

Operation Theatre

Operation Theatre


Preparation Room


Post Operative Recovery Room


Space for sterilized linen


Labor Room


Surgeon Room


Nursing Staff Room


12

Rehabilitation Unit Including Yoga


13

Hospital Kitchen


14

Stores


15

Name & Address of Multispecialty Hospital of Modern Medicine with which the College has MoU.


Sl No

Name of the Post

Required

Available

For 20 beds

For 25 beds

For 50 beds

For 51 to 100 beds

Number

FT/PT/On Call

1

Medical Superintendent

01

01

01

01



2

Senior Medical officer

01

01

01

01



3

Medical Officer

02

02

02

04



4

Resident Medical Officer

01

01

02

02



5

Surgeon (General Surgery)

01

01

01

01



6

Anesthetist

On Call

On Call

On Call

On Call



7

Obstetrician / Gynaecologist

01

01

01

01



8

Radiologist

On Call

On Call

On Call

On Call



9

Pathologist/ Biochemist

01

01

01

01



10

House Physician (Resident)

02

02

05

08



11

Dispenser

01

01

02

02



12

Laboratory Technician

01

01

01

02



13

X-ray Technician/ Radiographer

On call

On call

01

01



14

Dresser

01

01

01

01



15

X-ray Attendant

On call

On call

01

01



16

Nursing Staff Incharge

01

01

01

01



17

Nursing Staff

02

03

07

09



18

Ward Boys/Ayas

03

04

07

09



19

Store Keeper

01

01

01

01



20

Registration Clerk/ Telephone Operator

01

01

01

01



21

Yoga Expert

On Call

On Call

01

01



22

Physiotherapist

On Call

On call

01

01



23

Dietician (Part Time)

01

01

01

01



24

25

Secretarial Staff


Accounts Staff


26

Auxiliary staff -Lab Attendant


Auxiliary staff - Dark Room Attendant


Auxiliary staff- Other if any


27

Hospital reception Staff


28

Cleanliness Staff

Own Or Through Contract


Laundry,

Own Or Through Contract


Hospital catering

Own Or Through Contract


Gardening Staff

Own Or Through Contract


Watch and Ward duties Staff

Own Or Through Contract


29

Maintenance of Records

Manual/Computerized

Out-Patient Department registration


In-Patient Department registration


Medical record room


Accounts section


Hospital Equipment

Indoor Homoeopathic Hospital shall be well equipped having functional Medical, Surgical, Obstetrics & Gynaecology wards.

S. No.

Name of the articles

Required as per H (MSR) Regulations, 2013

Available for ------- number of beds in the Hospital.

For 25 beds

From 26 to 50 beds

From 51 to 100 beds

1

Iron beds (Simple, Surgical & Paediatrics)

25

50

100


2

Stretcher with trolley

01 in each ward

01 in each ward

01 in each ward


3

Sterilizers

02

02

02


4

B.P. Instrument

05

08

10


5

Urine pots, male and female

10

10

20


6

Bed pans E.I.

10

10

20


7

Tongue depressor (Disposable)

As required

As required

As required


8

Suction Machine

01

01

02


9

Suction tube

As required

As required

As required


10

Artery forceps, small and big

06 each

12 each

18 each


11

Back rest

02

04

06


12

Oxygen cylinder with stand

1 in each ward

1 in each ward

1 in each ward


13

Dressing drums (big)

02

03

04


14

Diagnostic set (ENT)

1 in each ward

1 in each ward

1 in each ward


15

Infra-red lamp

01

01

01


16

Chair trolley with wheels

02

02

02


17

Refrigerator

01

01

02


18

Weighing Machine

02

04

06


Teaching Staff (Under Graduate & Post Graduate)

Enclose a list of teachers duly attested by the Principal showing their Name, Qualification (with awarding authority and year of award), Designation, Department, Registration Number with date of registration and name of Board/Council registered with, Date of Birth, Experience in each teaching cadre and name of Institution where such experience was gained.

S. No.

Department

Number of Teachers in position



for BHMS Course

for MD (Hom) Courses



Professor

Reader/ Associate Professor

Lecturer/ Assistant Professor

Professor

Reader/ Associate Professor

Lecturer



FT

GF

FT

GF

FT

FT

FT

FT

1.

Anatomy









2.

Physiology









3.

Organon of Medicine









4.

Pharmacy









5.

Materia Medica









6.

Pathology & Microbiology









7.

Forensic Medicine









8.

Practice of Medicine









9.

Surgery









10.

Obstetrics and Gynecology









11.

Community Medicine









12.

Repertory









13.

Paediatrics

----

----

----

----

----




14.

Psychiatry

----

----

----

----

----





Total









Non Teaching & Supportive Staff

S. No.

Staff

Number of staff available

Full Time / Part Time

1.

Administrative Staff



2.

Anatomy Lab Attendants



3.

Physiology and Biochemistry Lab Technician



4.

Physiology and Biochemistry Lab Attendants



5.

Homoeopathic Pharmacy Lab Attendants



6.

Pathology and Microbiology Lab Technician



7.

Pathology & Microbiology Lab Attendants



8.

Assistants or Attendants in Paediatrics (for P.G.)



9.

Assistants or Attendants in Paediatrics (for P.G.)



10.

Librarian



11.

Library assistant



12.

Other Supportive Staff



13.

Staff on Watch & Ward Duty



14.

Sanitation Staff



Central Library

S. No.

Particulars

Details

1

Working Hours


2

Total Number of Books

Text Book


Reference Book


Total number


CCH, CCRH and Government Publications available


New Addition


Book Bank


3

Number of Journal (Indian/Foreign)

Subscribed


Complementary


News papers


Back Issue


4

Reading Room for Students with capacity


5

Reading Room for Teaching Faculty with capacity


6

Issue of Books

Home lending-

Reading Room purpose-


7

Photocopying facility


8

Internet facility


9

Whether Cataloguing of books done? If yes, system of Cataloguing.


10

Name and Qualification of Librarian


11

Name(s) and Qualifications of Library Assistant(s)


12

Other information (if any)


Teaching Departments

Department of Anatomy

Equipment etc. available as per Schedule-III of HCC(MSR) Regulations, 2013.

S. No.

Items

Required

Available (Number/ Quantity)

1

1

Dissection Tables with marble tops or stainless steel (6’x’1’x2’x3’)

04


2

Dissection set complete

As required


3

Saw for sectioning body and limbs

01


4

Storage tanks to hold cadavers

As required


5

Teaching \materials

As required


Models,

As required


Charts,

As required


Diagrams,

As required


Slides

As required


Soft part (Wet)

As required


Soft Part (Dry)

As required


Skeleton (Articulated)

As required


Bones (Loose)

As required


Mummified bodies,

As required


Latest diagrams

As required


6

Microscope (Medical)

25


2

Number of additional items


3

No. of Cadavers available


4

Whether College covered under the provisions of Anatomy Act.


Department of Physiology and Biochemistry

Equipment etc. available as per Schedule-III of HCC (MSR) Registration, 2013.

S. No.

Items

Required

Available (Number/Quantity)

1

For human experiments:

1

Medical Microscope

25


2

Equipment for ESR estimation/ Westergren’s pipette for ESR on stand

25 (with spare pipettes)


3

Haematocrit tubes

30 (with spares)


4

Auto Analyzer or Semi Auto Analyzer

01


5

Haemoglobinometer (Sahli)

25(with spare)


6

Haemocytometer

25(with spare)


7

Sphygmomanometer

25


8

Stethoscope

25


9

Clinical thermometer (Digital)

25


10

Knee hammer

25


11

Tuning forks to test hearing (32-10000 hzs)

01 set


12

Stethographs or pneumographs

05


13

Electrocardiograph (ECG Machine)

01


14

Electronic Stop Watches 1/10 sec.

04


15

Glass Distillation (double) apparatus

01


16

Centrifuge (Medium speed)

02


17

Colorimeter (photo electric)

02


18

pH Meter electric

01


19

Colour perception lantern (Edridge Green)

01


20

Incubator

01


21

Educational CD

As required


DVD

As required


Films

As required


Slides

As required


Models

As required


Audio Visual Aids

As required


22

Perimeter

03


23

Spirometer

01


24

Tonometer

01


25

Handgrip dynamometer

01


26

Bicycle Ergometer

01


Animal Experiments demonstration shall be done with the help of Audio-visual Aids.


2

Number of additional items available


3


Biochemistry



S.No

Items

Required

Available (Number/Quantity)

1

Electronic/Monopan Balance

01


2

Centrifuge

01


3

Balance, chemical/ordinary

02


4

Water baths

02


5

Urinometer

25


6

Hydrometer (0.700 to 1.00)

02


7

Albuminometers

10


8

Glucometer

10


9

Thermometer

10


10

Colorimeter

01


11

Hot air oven 14”x14”x14” (Electric)

01


12

Double Distillation apparatus Glass

01


13

Centrifuge, medium speed, electric

01


14

Glass ware like

As required


    Pipette


    Beakers


    Burettes


Wire gauze with asbestos

As required


Centre hot plate

As required


Stove

As required


Syringes

As required


Burners

As required


Rubber tubing

As required


Stands clamps

As required


Flask

As required


15

pH meter

01


4

Number of additional items available


5

Total number of Charts


6

Whether the Laboratories for Physiology & Biochemistry are separate


Department of Pathology And Microbiology

Equipment etc. available as per Schedule-III of HCC (MSR) Regulations, 2013.

S.No.

Items

Required

Available (Number/Quantity)

1

1

Hot air oven (50o C) for special standing

01


2

Centrifuge Machine electric Rotofix

02


3

Water Bath, Electric

04


4

Glass ware

As required


Stains

As required


Chemical Reagents for Histopathology

As required


5

Incubator

02


6

Haemocytometer with RBC & WBC Pipettes

25


7

Haemoglobinometer (Sahli)

25


8

Autoclave Electric

02


9

Anaerobic apparatus

02


10

Stopwatch ½ sec

02


11

pH meter

01


12

Microscope with oil immersion

25


13

High Speed Centrifuge for serological/Hematological work

01


14

ESR Westergreen/ wintrobe

02 sets each


15

Colony Counter

01


16

Material for preparation of media

As required


17

Material for preparation of Stain

As required


18

Coplin Jars

02


19

Computer with accessories

01


20

Machine for estimation of blood sugar/serological test

01


21

Pathological Specimens

25


2

Additional Item


3

Total Number of Charts


4

Total number of Models


Department of Forensic Medicine and Toxicology

Equipment etc. available as per Schedule-III of HCC(MSR) Regulations, 2013

S.No.

Items

Required

Available (Number/Quantity)

1

1

Weighing Machine Dial Type

01


2

Equipment for reporting height

01


3

Vernier and other Calipers

01


4

Weapons 20




Blunt




Sharp




Pointed



5

Models

10


6

Specimens- organic, inorganic, poison & chemicals)

35


2

Acts / legislations (including Medico legal) and Regulations available.

1

Homoeopathic Central Council Act 1973


2

Consumer Protection Act 1986


3

Workmen’s Compensation Act 1923


4

Employees State Insurance Act, 1948.


5

Medical Termination of Pregnancy Act, 1971


6

Dangerous Drug Act.


7

Mental Health Act, 1987


8

Indian Evidence Act, 1872


9

Lunacy Act.


10

Borstal Schools Act.


11

The Prohibition of Child Marriage Act, 2006.


12

Public Health Act.


13

Injuries Act.


14

The Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954.


15

Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982.


3

Number of Additional items available


4

Total number of Charts


Department of Practice of Medicine

S. No.

Items

Available (Number/Quantity)

1

Total number of Charts


2

Number of Equipments for identification


3

Total Number of Specimens


4

Models


5

Number of books in Departmental Library


6

Additional Items


Department of Surgery

S.No.

Items

Available (Number/Quantity)

1

Total number of Charts


2

No. of Equipments for identification


3

Total Number of Specimens


4

Additional Items


Department of Community Medicine

Equipment etc available as per Schedule-III of HCC(MSR) Regulations, 2013

S. No.

Items

Required

Available (Number/Quantity)

1

1

Barometer (Fortein)

01


2

Lactometer

01


3

Hydrometer

01


4

Hydrometer (wet and dry bulb)

01


5

Filter Pasteurchamberland complete set

01


6

Museum

Models

As Required


Charts and Diagram

As Required


Material concerning-

Communicable diseases

As Required


Diet

As Required


Prophylactics

As Required


National Health programmes.

As Required


7

Information on displayconcerning-

Immunization

As Required


Community health

As Required


Family welfare

As Required


Bio-statistics

As Required


Research Methodology

As Required


Sociology

As Required


8

Slow Sand filter model/Filter Berk-field

01


9

Smokeless Chullah model

01


10

Rapid Sand filter model

01


11

Ideal well model

01


12

Refrigerator

01


13

Additional Items


2

Arrangements for Visit of Students for-

Health Check-up Camps


Water Purification Plant


Milk Pasteurization Plant


Industries (to make them understand about the Industrial Health Hazards).


3

Village Adopted


4

Total Number of Specimens


Family Welfare devices


Sources of nutrition


Sources of Vitamins


Department of Obstetric & Gynaecology

S. No.

Items

Available (Number/Quantity)

1

Total number of Charts


2

Total number of Models


3

Number of Equipments for identification


4

Total number of Specimens


5

Additional Items


Department of Homoeopathic Pharmacy

Equipment etc available as per Schedule-III of HCC(MSR) Regulations, 2013

S. No.

Items

Required

Available (Number/Quantity)

1

1

Pill tiles

25


2

Porcelain dishes

25


3

Crucibles with tongs

25


4

Pestles and mortars (Iron, Glass, Porcelain)

25


5

Water bath, metal/electric

25


6

Microscope (Student type)

05


7

Glass apparatus for filtration with vacuum

02


8

Thin layer chromatography apparatus

01


9

pH meter

02


10

Stop watch

25


11

Hydrometer

05


12

Alcoholometer

05


13

Lactometer

05


14

Electric potentiser (for P.G. Course)

02


15

Electric Triturator (for P.G. Course)

02


16

Water Still (Distilled Water Plant)

01


17

Percolater

05


18

Macerator

05


19

Botanical slides

As required


20

Colorimeter (for P.G. Course)

01


21

Spectro Scope (for P.G. Course)

01


22

Dissecting Microscope

02


23

Distillation Apparatus (Glass)

01 set


24

Pyknometer (Specific Gravity Bottle)

02


25

Electronic Balance

01


26

Hot Air Oven

01


27

Chemical Balance

10


28

Physical Balance

01


29

Measuring glasses, all sizes

As required


30

Miscellaneous-

Chemicals

As required


Drugs

As required


Glass Phials

As required


Glass Rods

As required


Funnels

As required


Filter Papers

As required


Others

As required


2

Total number of Charts


3

Number of books in Departmental Library


4

Total number of Models


5

Total Number of Specimens

Vegetable


Animal


Chemical


6

Details of Pharmaceutical Vehicles available

Solids


liquids


Semisolids


Alcohol


Alcohol/Spirit license/Permission available or not.

If yes, whether it is renewed or not.


7

Whether Homoeopathic Pharmacopoeias (including Homoeopathic Pharmacopoeia of India) are available


8

Herbal Garden


Number of species planted


Plants on pots


Irrigation facility


9

Educational Tour Conducted


Department of Homoeopathic Materia Medica

Equipment etc. available as per Schedule-III of HCC(MSR) Regulations, 2013

S. No.

Items

Required

Available (Number/Quantity)

1

Total number of Charts

Charts on medicines in Hom. Materia Medica (Showing drugs under one family and their main spheres of action in two to three lines) &interesting charts on Ophidia groups, Spider family, Nosodes and Sarcodes.

25


Typical Picture-wise presentation of drugs

10


2

Total number of Specimens for identification


3

Number of books in Departmental Library


4

Additional Items


Department of Organon of Medicine

Details of items of Equipment etc available as per Schedule-III of HCC(MSR) Regulations, 2013

S. No.

Items Required


Available (Number/Quantity)

1

Photographs of Founder and Philosophers in the field of Homoeopathy mentioning the Date of Birth/Death.

Pioneers

1

Dr. Samuel Hahnemann


2

Dr. J. T. Kent


3

Dr. Constantine Hering


4

Dr. Stuart Close


5

Dr. Herbert A. Roberts


6

Dr. J. H. Allen


7

Dr. T. F. Allen


8

Dr. H. C Allen


9

Dr. Richard Hughes


10

Dr. C. V. Boenninghausen


11

Dr. M. L. Tyler


12

Dr. William Boericke


13

Dr. C. M. Boger


14

Dr. J. H. Clarke


15

Dr. C. Dunham


16

Dr. E. A. Farrington


17

Dr. E. B. Nash


18

Dr. R. E. Dudgeon


19

Dr. Mahendra Lal Sirkar


20

Babu Rajendra Lal Dutta


21

Others


Other Charts on Philosophy


2

Charts



3

Number of books in Departmental Library


4

Charts on History of Medicine


5

Books on History of Medicine


Department of Repertory

Details of items of Equipment etc available as per Schedule-III of HCC(MSR) Regulations, 2013

S. No.

Items Required

Available (Number/Quantity)

1

Total number of Computers


2

Total Number of Software


3

Details of Computer Lab.


4

Total number of Charts


5

Number of books in Departmental Library


6

Other Items


Department of Pediatrics (For P.G. Course)

S. No.

Items

Available (Number/Quantity)

1

Total number of Charts


2

Total Number of Models


3

Number of books in Departmental Library


4

Assistants or Attendants available


5

Other Items


Department of Psychiatry (For P.G. Course)

S. No.

Items

Available (Number/Quantity)

1

Total number of Charts


2

Total Number of Models


3

Number of books in Departmental Library


4

Assistants or Attendants available


5

Other Items


Miscellaneous

1

Details of College Council

Chairperson

Number of Members

Number of meeting held

Number of Inter department meeting


2

College Website

WEB ID

Details of Principal

Details of Teaching Staff

Non Teaching Staff

Hospital Staff

Courses conducted

Intake Capacity course wise

List of Student admitted

Any research publication

Details of CME, Conferences

Details of Award & Achievements

Affiliating University

Results of Examinations for last one year

Details of status of recognition

Details of clinical material in the Hospital


3

Attendances

Manual / Biometric/AGBAS


4

Sports & Extracurricular Activities


I, ___________________, do hereby solemnly affirm that all the information given above is true to the best of my knowledge and belief and that if any information submitted is subsequently found to be incorrect or untrue, the Ministry of AYUSH may take such action against me, as it may deemed fit, which may include the rejection of the Application.

Signature of Applicant

Name:____________________

Designation:_______________

Date:_______

(Seal)

Place:________


List of Enclosures:

Certified copies of -

1. Articles/Memorandum of Association and Byelaws/Trust deed of Management Society/Trust.

2. Certificate of Registration/Incorporation.

3. Annual Accounts and Audited Balance Sheets for the last 03 years.

4. Title/Lease deeds of the land as proof of ownership

5. No Objection Certificate/ Letter/Order of Permission by the concerned State Government/UT administration.

6. Letter/Order of Affiliation issued by the Affiliating University.

7. Authorization letter addressed to the Bankers of the Applicant College and Hospital authorizing the Central Government/Central Council of Homoeopathy to make independent enquiries regarding the financial track records of the Applicant College and Hospital.

8. Other enclosures as required in view of the Application Form.

Special instructions to the Applicant:

1. All documents submitted by the Applicant should be either in English or in Hindi. If the documents are in any other language, it should be translated in Hindi/English, else will not be accepted.

2. All the copies of documents shall be attested by the Gazetted Officer.

[Form-2]

(See sub-regulation (4) of regulation 3)

Recommendation of the Central Council of Homoeopathy

Central Council of Homoeopathy

No ______________________

Date ______________________


To

    The Secretary to the Government of India

    Ministry of AYUSH

    New Delhi-110001

Madam/Sir,

With reference to your letter No.____________ dated _______, I am directed to say that the physical and other infrastructure facilities available at the (name of the College & Hospital) , set up at _______________(address of the College & Hospital) were inspected on_______(date of inspection) ____________by the Central Council of Homoeopathy.

2. The Inspection report and all other related papers were placed before the Executive Committee of the Council in its meeting held on____(date of meeting) . On careful consideration, the Executive Committee decided to recommend for grant/denial of permission to the Applicant College and Hospital.

3. On careful consideration of the Inspection report, the Central Council has arrived at the following conclusions: -

(i) That the applicant fulfills/not fulfills the eligibility criteria;

(ii) That the applicant has set up / not set up the Homoeopathic College and Teaching Hospital with the full component of staff, infrastructure, equipment and instruments and other facilities in terms of minimum standards requirements of homoeopathic colleges and attached hospitals as prescribed by the Council for running Under Graduate/and or Post Graduate courses in Homoeopathy.

The remarks regarding of staff, infrastructure, equipment and instruments and other facilities available in the college and homoeopathic hospital is as under: -

S. No.

Items as per HCC(MSR)

Remarks (including whether fulfills or not fulfills)

1

Infrastructure/Accommodation for College and Homoeopathic Hospital.


2

Hospital Staff


3

Hospital facilities


4

Hospital Equipment


5

Teaching Faculty


6

Teaching Departments


7

College Laboratories


8

Library


9

Buildings


10

Medicinal Plants Garden (Herbarium)


In view of the above position, the Council recommends for grant of/not to grant permission under the provisions of Section 12 C of the Homoeopathy Central Council Act, 1973.

The reasons for recommendation for not granting permission to the Applicant College and Hospital are as under: -

(1)-------

(2)------

(3)--------

Bare Acts Live

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