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      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 3. Introduction.
      • 4. Philosophy.
      • 5. Curricular Framework.
      • 6. Aim.
      • 7. Competencies.
      • 8. Scope of Practice.
      • 9. Guidelines for Implementation of Promotional Training Program for Lady Health Visitors.
      • 10. Examination Guidelines.
      • 11. Certification.
      • 12. Program Structure.
      • 13. List of Practical Activities.
      • 14. List of Competencies.
      • 1. Short Title and Commencement.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 3. Minimum prerequisites (for starting ANM).
      • 4. Minimum prerequisites (for starting GNM and B.Sc. (Nursing)).
      • 5. Parent Hospital (applicable to GNM and B.Sc. (Nursing)).
      • 6. Change of Trust/Society (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 7. Change of Address (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 8. Change of Location (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 9. Strict Compliance of the Syllabus prescribed by the Council (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 10. Close/Restart of the Nursing Programs (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 11. Change of Name of the Institution (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/ M.Sc. (Nursing) and NPCC).
      • 12. Ratio of FEMALE and MALE Nursing Teachers in School Programs (applicable to ANM and GNM).
      • 13. Qualifying Criteria in marks for GNM course.
      • 14. ReInspection (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 15. Enhancement of Seats (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 16. Vocational Certificate Courses of Bharat Sevak Samaj not recognized by the Council (applicable for ANM and GNM).
      • 17. Number of Sanctioned Seats (applicable for ANM/GNM/B.Sc. (Nursing) and P.B.B.Sc. (Nursing)).
      • 18. Building (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 19. Stay of Students in Hostel (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 20. Bond System (applicable to ANM/GNM/B.Sc. (Nursing)/P.B.B.Sc. (Nursing)/M.Sc. (Nursing) and NPCC).
      • 21. Minimum prerequisites (for starting P.B.B.Sc. (Nursing)).
      • 22. Minimum prerequisites (for starting M.Sc. (Nursing)).
      • 23. Minimum prerequisites (for starting NPCC College of Nursing).
      • 1. Short title and commencement.
      • 1. Short title and commencement.
      • 1. Short Title and commencement.
      • 2. Definitions.
      • 3. Indian Nurses Register.
      • 4. Maintenance of Live Register.
      • 5. Primary Registration.
      • 6. Reciprocal/Transfer of Registration.
      • 7. Periodic Renewal of Registration /License.
      • 8. Additional/Higher Qualification.
      • 9. Penalties.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 1. Short Title And Commencement.
      • 2. Definitions.
      • 1. Short title, extent and commencement
      • 2. Interpretation
      • 3. Constitution and composition of the Council
      • 4. Incorporation of the Council
      • 5. Mode of elections
      • 6. Term of office and casual vacancies
      • 7. Meetings
      • 8. officers, committees and servants of the Council
      • 9. The Executive Committee
      • 10. Recognition of qualifications
      • 11. Effect of recognition
      • 12. Power to require information as to courses of study and training and examinations
      • 13. Inspections
      • 14. Withdrawal of recognition
      • 15. Mode of declarations
      • 15-A. Indian Nurses Register
      • 15-B. Supply of copies of State Registers
      • 16. Power to make regulations
      • 17. Repeal of Ordinance 13 of 1947
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      • 78.
      • 1. Short Title and Commencement.
      • 2. Definitions.
      • 3. Upgradation of Schools of Nursing.
      • 4. Application to the Council for upgradation of School of Nursing to College of Nursing.
      • 5. Norms for upgradation.
      • 6. Intake capacity of upgraded Nursing Colleges.
      • 7. Infrastructure Facilities.
      • 8. Clinical Facilities.
      • 9. Teaching Facilities.
      • 10. NonTeaching Staff.
      • 1. Short Title and Commencement.
      • 2. Definitions.

Indian Nursing Council (Nurse Practitioner in Midwifery (NPM) Program, Corrigendum), Regulations, 2020

Published vide Notification No. F. No. 11-1/2019-INC, dated 22.02.2021.

Last Updated 23rd February, 2021 [act3821]

[22.02.2021]

F. No. 11-1/2019-INC. - In exercise of the powers conferred by sub-section (1) of Section 16 of the Indian Nursing Council Act, 1947 (XLVIII of 1947) as amended from time to time and in partial modification of earlier Regulations dated 6th January, 2021, the Indian Nursing Council hereby makes the following amendments to the Regulation namely:-

1. Short title and commencement. -

i. These Regulations may be called the Indian Nursing Council (Nurse Practitioner in Midwifery (NPM) Program, Corrigendum), Regulations, 2020.

ii. These Regulations shall come into force from the date, the same is notified in the Gazette of India.

In the Gazette Notification No. 4 dated 6th January, 2021, the following changes are further effected:-

S.No.

Regulation No.

For

Read

1

7.3.1 (1)

The Government (State/Center/ Autonomous) nursing teaching institution offering degree programs in nursing having parent/affiliated Government Hospital facilities of maternity, and neonatal units along with primary, secondary and tertiary health care facilities.

OR

Other Non-Govt. nursing teaching institution offering degree programs in nursing having parent hospital facilities of maternity and neonatal units along with primary, secondary and tertiary health care facilities.

The Government (State/Center/Autonomous) and other Non-Government nursing teaching institution offering degree programs in nursing having parent and affiliated Government Hospital facilities of maternity, and neonatal units along with primary, secondary and tertiary health care facilities as given in 7.3.4.

OR

Super Specialty hospital having clinical facilities as given in 7.3.4 are eligible.

OR

Other Non-Govt. nursing teaching institution offering degree programs in nursing having parent hospital facilities of maternity and neonatal units along with primary, secondary and tertiary health care facilities.

2

7.3.1 (2)

The eligible institution shall get recognition from the concerned SNRC for starting the Nurse Practitioner in Midwifery program for the particular academic year, which is a mandatory requirement.

The eligible institution shall get recognition from the concerned State Nursing Council and State Nursing Board for starting the NPM program for the particular academic year, which is a mandatory requirement.

3

7.3.1 (3)

The Council will conduct inspection for two consecutive years for continuation of the permission to conduct the program.

The Council shall after the receipt of the above documents/proposal would then conduct statutory inspection of the recognized training nursing institution under Section 13 of the INC Act, 1947 in order to assess the suitability with regard to the availability of the teaching faculty, clinical and infrastructural facilities in conformity with Regulations framed under the provision of the INC Act, 1947.

4

7.3.2 (1)

NMP Faculty: M.Sc. Nursing with OBG/ Pediatrics/Community health nursing specialty or B.Sc. (Nursing) with NPM educator training.

NPM Faculty: M.Sc. Nursing with OBG/ Pediatrics/Community health nursing specialty or B.Sc. (Nursing) with NPM educator training.

5

10. (A)

Title – Nurse Practitioner in Midwifery (NPM)

Title – Nurse Practitioner in Midwifery (NPM) Post Basic Diploma Program.

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