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      • 2. Definitions.-In this Act, unless the context otherwise requires,
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Coinage (Issue of Commemorative Coin to Commemorate the Occasion of 400th Birth Anniversary of Sri Guru Tegh Bahadur Ji) Rules, 2021

Published vide Notification No. G.S.R. 300(E), dated 29.04.2021

Last Updated 30th April, 2021 [act3883]


[Dated 29.04.2021]

G.S.R. 300(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of Commemorative Coin to commemorate the occasion of 400th Birth Anniversary of Sri Guru Tegh Bahadur Ji) Rules, 2021.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of Coin. - The coin of Four Hundred Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government to commemorate on the occasion of "400th Birth Anniversary of Sri Guru Tegh Bahadur Ji".

3. Dimension and composition of coin. - The coin of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of Serrations

Metal Composition

(1)

(2)

(3)

(4)

Four Hundred Rupees

Circular 44 millimeters

200

Quaternary Alloy

Silver - 50 Percent

Copper - 40 Percent

Nickel - 05 Percent

Zinc - 05 Percent

4. Design. - The design of the coin shall be as specified in the First Schedule to these rules.

5. Standard weight and remedy allowed. - The standard weight of the coin of above denomination and the remedy allowed in making of the coin shall be as specified in the Second Schedule to these rules.

The First Schedule

(See rule 4)

Four Hundred Rupees

Obverse. - This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol " L " and denominational value "400" in International Numerals below the Lion Capitol.

Reverse. - This face of the coin shall bear the image of "Gurudwara Guru Ka Mahal, Amritsar" in the centre. Two swords are encompassing the image of gurudwara. A ribbon label with text "400 ;kbk gqek;a r[o{g[op ;qh r[o{ s/r pjkdo ih" in Panjabi is flanked below the image of Gurudwara. Further, the Text "r[o{d[nkok r[o{ e/ wfjb ;qh nfwqs;o" in Panjabi is inscribed besides the image of the Gurudwara and the text "gqrN GJ/ r[o{ s/r pjkdo ;rb f;q;N Ykgh ukdo" in Panjabi is inscribed on top of the image of the Gurudwara. On the upper periphery of the coin, the inscription ^^Jh xq# rsx cgknqj th dh 400oha t;arh** in Hindi is depicted and on lower periphery of the coin, the inscription "400th BIRTH ANNIVERSARY OF SRI GURU TEGH BAHADUR JI" in English is depicted. The year 1621- 2021 in international numerals will be written below the image of the Gurudwara Guru Ka Mahal, Amritsar.

The Second Schedule

(See rule 5)

Denomination of coin

Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

Four Hundred Rupees

35 Grams

1/500th plus or minus for silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus that is to say weight could be from 34.65 grams to 35.35 grams.

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