Bare Acts Live

Central Acts and Rules Amended and Updated
  • Home
  • Central Acts
  • State Acts
    Delhi Local Acts Andhra Pradesh Local Acts Uttar Pradesh Local Acts West Bengal Local Acts Rajasthan Local Acts Jammu and Kashmir Local Acts Himachal Pradesh Local Acts Haryana Local Acts Punjab Local Acts Maharashtra Local Acts Kerala Local Acts Tamil Nadu Local Acts Goa Local Acts Bihar Local Acts Uttranchal Local Acts Jharkhand Local Acts Chhatisgarh Local Acts Madhya Pradesh Local Acts Assam & North East Local Acts Orissa Local Acts Gujarat Local Acts Telangana Local Acts Chandigarh Local Acts Karnataka Local Acts
  • Law Commission Reports
  • International Treaties
  • Join Law Finder

      • 1. Short title and commencement.
      • 2.
      • 3.
      • 4. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2.
      • 3. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2.
      • 3. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension, composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Definitions.-In this Act, unless the context otherwise requires,
      • 3. Power to establish and abolish Mints.
      • 4. Denominations, dimensions, designs and composition of coins.
      • 5. Standard weight and remedy.
      • 6. Coin when a legal tender.
      • 7. Decimal system of coinage.
      • 8. Power to call in coin.
      • 9. Power to certain persons to cut, diminished or defaced coins.
      • 10. Power to certain persons to cut counterfeit coins.
      • 11. Power of Mint to delegate its functions.
      • 12. Prohibition of making or melting or destruction of coins.
      • 13. Penalty for contravention of section 12.
      • 14. Prohibition and penalty for unlawful making, issue or possession of pieces of metal to be used as money.
      • 15. Prohibition and penalty for bringing metal piece for use as coin.
      • 16. Offences by companies.
      • 17. Forfeiture.
      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
      • 19. Offences to be cognizable, bailable and non–compoundable.
      • 20. Amendment of Act 2 of 1934.
      • 21. Offences may be tried summarily.
      • 22. Protection of action taken in good faith.
      • 23. Power to remove difficulties.
      • 24. Power to make rules.
      • 25. Rules to be laid before Parliament.
      • 26. Saving of making other coins at Mints.
      • 27. Repeal and savings.
      • 28. Continuance of existing coins.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension, composition, etc. of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension, composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimension and Composition of Coins.
      • 4. Design.
      • 5. Standard Weight and Remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coins.
      • 3. Dimensions and Composition of Coins.
      • 4. Design.
      • 5. Standard Weight and Remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2.
      • 3. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2.
      • 3. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of Coin.
      • 3. Dimension and composition of coin.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Denomination of coins.
      • 3. Dimension and composition of coins.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and Composition of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard Weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and composition of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.
      • 1. Short title and commencement.
      • 2. Printing.
      • 3. Dimensions and compositions of One Rupee Currency Note.
      • 4. Design.
      • 5. Standard weight and remedy allowed.

Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Kavi Muddana) Rules, 2022

Published vide Notification No. G.S.R. 28(E), dated 19.01.2022

Last Updated 18th April, 2022 [act4008]

G.S.R. 28(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of Commemorative Coin on the occasion of 150th Birth Anniversary of Kavi Muddana) Rules, 2022.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of coin. - The coin of One Hundred Fifty Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "150th Birth Anniversary of Kavi Muddana".

3. Dimension and composition of coin. - The coin of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of the coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

One Hundred Fifty

Rupees

Circular

44 millimeter


200

Quaternary Alloy

Silver - 50 per cent.

Copper -40 per cent.

Nickel - 05 per cent.

Zinc - 05 per cent.

4. Design. - The design of the coin shall be as specified in the First Schedule to these rules.

5. Standard weight and remedy allowed - The standard weight of the coin of above denomination coined to commemorate the occasion of 150th Birth Anniversary of Kavi Muddana and the remedy allowed in making of such coin shall be as specified in the Second Schedule to these rules.

First Schedule

(See Rule 4)

One Hundred Fifty Rupees

Obverse. - This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery with the word "India" in English. It shall also bear the Rupee symbol "L" and denominational value "150" in the international numerals below the Lion Capitol.

Reverse. - This face of coin shall bear the image of Kavi Muddana in the centre. The inscription ^^dfo eq/k.k dh 150oha t;arh** in Hindi is depicted on the upper periphery of the coin and the inscription "150th Birth Anniversary of Kavi Muddana" in English is depicted on the lower periphery of the coin. The year "1870-2020" in international numeral shall be written below the image of Kavi Muddana.

Second Schedule

(See Rule 5)

Denomination of coin

Standard weight

Remedy allowed



In composition

In standard weight

(1)

(2)

(3)

(4)

One Hundred Fifty

Rupees

35 Grams

1/500th plus or minus for Silver, that is to say the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus, that is to say weight could vary from 34.65 grams to 35.35 grams.

Bare Acts Live

Copyright © 2016 Chawla Publications (P) Ltd. - Home | About Us | Contact Us

Revolutionising Law Reporting !
Install Now! Install Now! Install Now!
Get it Now !
You will Never Need a Law Reporter or Back Volumes
Instant Activation !

title

Biggest Law Library in Mobile
Install Now! Install Now! Install Now!
Headlines with Full Text of Cases!
Install Now! Install Now!
Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!
Searchable Back Volumes !
Install Now! Install Now! Install Now!
With Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!