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      • 2. Definitions.-In this Act, unless the context otherwise requires,
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      • 18. Probation of Offenders Act, 1958 not to apply to offences under this Act.
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Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri) Rules, 2022

Published vide Notification No. G.S.R. 789(E), dated 25.10.2022

Last Updated 28th October, 2022 [act5071]

G.S.R. 789(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011 (11 of 2011), the Central Government hereby makes the following rules, namely: -

1. Short title and commencement. - (1) These rules may be called the Coinage (Issue of commemorative coin on the occasion of 150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri) Rules, 2022.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. Denomination of coin. - The coin of One Hundred Fifty Rupees denomination shall only be coined at the Mint for issue under the authority of the Central Government on the occasion of "150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri".

3. Dimension and composition of coin. - The coin of the above denomination mentioned in rule 2 shall conform to the following dimensions and composition, namely: -

Denomination of coin

Shape and outside diameter

Number of serrations

Metal composition

(1)

(2)

(3)

(4)

One Hundred Fifty Rupees

Circular 44 millimeter

200

Quaternary Alloy
Silver - 50 per cent.
Copper - 40 per cent.
Nickel - 05 per cent.
Zinc - 05 per cent.

4. Design. - The design of the coin shall be as specified in the First Schedule of these rules.

5. Standard weight and remedy allowed. - The standard weight of the coin of above denomination coined to commemorate the occasion of 150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri and the remedy allowed in making of such coin shall be as specified in the Second Schedule to these rules.

First Schedule

(See Rule 4)

One Hundred Fifty Rupees

Obverse:

This face of the coin shall bear the Lion Capitol of Ashoka Pillar in the centre with the legend ^^lR;eso t;rs** inscribed below, flanked on the left periphery with the word ^^Hkkjr** in Devnagri script and on the right periphery with the word "INDIA" in English. It shall also bear the Rupee symbol "L" and denominational value "150" in the international numerals below the Lion Capitol.

Reverse:

This face of coin shall bear portrait of Shrimad Vijay Vallabh Suri in the centre of the coin. The inscription ^^;qxohj tSukpk;Z Jhen~ fot; oYyHk lwfj dh lk/kZ tUe 'krkCnh o"kZ** shall be written in Devnagari script on the upper periphery and the inscription "150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri" in English is depicted on the lower periphery of the coin. The year "1870" in international numeral beside left side and the year "2020" beside right side of the portrait of Shrimad Vijay Vallabh Suri shall be written.

Second Schedule

(See Rule 5)

Denomination of coin

Standard weight

Remedy allowed

In composition

In standard weight

(1)

(2)

(3)

(4)

One Hundred Fifty Rupees

35 Grams

1/500th plus or minus for Silver, that is to say, the Silver content may vary from 498 to 502 per 1000.

1/100th plus or minus, that is to say, weight could be 34.65 grams to 35.35 grams.

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