Bare Acts Live

Central Acts and Rules Amended and Updated
  • Home
  • Central Acts
  • State Acts
    Delhi Local Acts Andhra Pradesh Local Acts Uttar Pradesh Local Acts West Bengal Local Acts Rajasthan Local Acts Jammu and Kashmir Local Acts Himachal Pradesh Local Acts Haryana Local Acts Punjab Local Acts Maharashtra Local Acts Kerala Local Acts Tamil Nadu Local Acts Goa Local Acts Bihar Local Acts Uttranchal Local Acts Jharkhand Local Acts Chhatisgarh Local Acts Madhya Pradesh Local Acts Assam & North East Local Acts Orissa Local Acts Gujarat Local Acts Telangana Local Acts Chandigarh Local Acts Karnataka Local Acts
  • Law Commission Reports
  • International Treaties
  • Join Law Finder

    • 1. Short title, commencement and application.
    • 2. Allocation of marks.

The U.P. Competitive Examination Allocation of Marks Rules, 1986

Published vide Notification No. 13/20/-85-Karmik-l-86, dated September 11, 1986, published in the U.P. Gazette, Part 1-Ka, dated 17th January, 1987

up304


In exercise of the powers conferred by the proviso to Article 309 of the Constitution, the Governor is pleased to make the following rules:

1. Short title, commencement and application. - (1) These rules may be called the Uttar Pradesh Competitive Examination Allocation of Marks Rules, 1986.

(2) They shall come into force at once.

(3) They shall apply in respect of recruitment, on the basis of competitive examination comprising written examination and interview, for any service or post in connection with the affairs of Uttar Pradesh and under the rule-making power of the Governor, except where written examination has already been held before the commencement of these rules.

2. Allocation of marks. - Notwithstanding anything to the contrary contained in any rules or orders, the maximum marks for interview shall not exceed 12.2 per cent of total marks:

Provided that where the marks for interview, calculated under this rule, are not a multiple of five the marks shall be rounded off to a figure, not being a figure exceeding 12.2 per cent of the total marks, which is a multiple of five.

Bare Acts Live

Copyright © 2016 Chawla Publications (P) Ltd. - Home | About Us | Contact Us

Revolutionising Law Reporting !
Install Now! Install Now! Install Now!
Biggest Law Library in Mobile
Install Now! Install Now! Install Now!
Get it Now !
You will Never Need a Law Reporter or Back Volumes
Instant Activation !

title

Headlines with Full Text of Cases!
Install Now! Install Now!
Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!
Searchable Back Volumes !
Install Now! Install Now! Install Now!
With Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!