United Provinces Expiring Laws Continuance Act, 1948

United Provinces Expiring Laws Continuance Act, 1948
- 1. Short title and commencement.
- 2. Continuance in force of Acts mentioned in the Schedule.

The United Provinces Expiring Laws Continuance Act, 1948

Received the assent of the Governor-General on March 30, 1948, under Section 76 of the Government of India Act, 1935, as adapted by the India (Provisional Constitution) Order, 1947, and was published in the United Provinces Gazette U.P., Extraordinary, dated April 1, 1948

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[Dated 30th March, 1948]

An Act to continue certain expiring laws promulgated by His Excellency the Governor of the United Provinces by virtue of Section 93 of the Government of India Act, 1935.

Preamble. - Whereas the Acts mentioned in the schedule (hereinafter called "Principal Act") were promulgated by his Excellency the Governor of the United Provinces by virtue of the Proclamation under Section 93 of the Government of India Act, 1935, dated November 3, 1939, as amended from time to time ;

And whereas the principal Acts are, in so far as they are in force and are temporary in their duration, limited to expire on March 31, 1948 ;

And whereas it is expedient to provide for the continuance, as in this Act mentioned as the principal Act and of the enactments amending and affecting the same ;

It is hereby enacted as follows :

1. Short title and commencement. - This Act may be called the United Provinces Expiring Laws Continuance Act, 1948.

2. Continuance in force of Acts mentioned in the Schedule. - (1) The principal Acts mentioned in column 1 of the schedule shall, subject to the modification and to the extent specified in column 2, be permanent Acts.

(2) Any unrepealed enactments which are temporary in their duration shall, in so far as they amend or affect the principal Act continued by the foregoing provision of this Act, be continued in like manner whether they are mentioned in the schedule or not.

Schedule

Short title		How far continued and the amendments thereto
(1)		(2)
1940
The United Provinces Encumbered Estates (Amendment) Act, 1940 (U.P. Act II of 1940).		The whole Act.
The U.P. Power Alcohol (Amendment) Act, 1940 (U.P. Act X of 1940).		The whole Act.
The U.P. Legislative Members Removal of Disqualification Act, 1940 (U.P. Act II of 1940).		The whole Act.
The U.P. Sugar Factories Control (Amendment) Act, 1940 (U.P. Act XI of 1940).		The whole except Section 13, sub-section (1) of Section 16.
The U.P. Special Powers (Amendment) Act, 1940 (U.P. Act XII of 1940)		The whole Act.
The U.P. Debt Redemption Act, 1940 (U.P. Act XIII of 1940).		The whole Act as amended by the U.P. Debt Redemption (Amendment) Act, 1941 (U.P. Act VI of 1941), and the U.P. Debt Redemption (Amendment) Act, 1942 (U.P. Act VI of 1942.)
The U.P. Regulation of Agricultural Credit Act, 1940 (U.P. Act XIV of 1940).		The whole Act.
1941
The U.P. Excise (Amendment) Act, 1941 (U.P. Act III of 1941).		The whole Act.
The U.P. Shri Badri Nath Temple (Amendment) Act, 1941 (U.P. Act IV of 1944).		The whole Act.
The U.P. Intermediate Education (Amendment) Act, 1941 (U.P. Act V of 1941).		The whole Act.
The U.P. Muslim Waqfs (Validating and Amendment) Act, 1941 (U.P. Act VIII of 1941).		The whole Act.
The U.P. Land Revenue (Amendment) Act, 1941 (U.P. Act XI of 1941).		The whole Act.
The U.P. Motor Vehicles Taxation (Amendent) Act, 1941 (U.P. Act X of 1941).		The whole Act.
The U.P. Excise (Supplementary Amendment) Act, 1941 (U.P Act XIII of 1941).		The whole Act.
The N.W.P. Villages and Road Police (Amendment) Act, 1941 (U.P. Act XIV of 1941).		The whole Act.
The Cotton Ginning and Pressing Factories (U.P. Amendment) Act, 1941 (U.P. Act XV of 1941).		The whole Act.
1942
The U.P, District Boards (Amendment) Act, 1942 (U.P. Act I of 1942).		The whole Act.
The Naik Girls' Protection (Amendment) Act, 1942 (U.P. Act II of 1942)		The whole Act.
The U.P. Goondas (Amendment) Act, 1942 (U.P. Act IV of 1942)		The whole Act.
The U.P. Special Armed Constabulary Act, 1942 (U.P. Act V of 1942).		The whole Act, except the words "or for the duration of the present war whichever is less", occurring in the schedule.
The Cinematograph (U.P. Amendment) Act, 1942 (U.P. Act VII of 1942).		The whole Act.
The. U.P. Municipalities (Amendment) Act, 1942 (U.P. Act VIII of 1942).		The whole Act except clauses (b) and (c) of Sections 2 and 4.
The U.P. Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1942 (U.P. Act XI of 1942).		The whole Act.
The U.P. Municipalities (Second Amendment) Act, 1942 (U.P. Act XIII of 1942).		The whole Act.
The U.P. Shri Badri Nath Temple (Amendment) Act, 1942 (U.P. Act XV of 1942).		The whole Act.
The U.P. District Boards (Third Amendment) Act, 1942 (U.P. Act XVI of 1942).		The whole Act.
The U.P. Municipalities (Third Amendment) Act, 1942 (U.P. Act XVII of 1942).		The whole Act.
1943
The U.P. District Boards (Amendment) Act, 1943 (U.P. Act II of 1943).		The whole Act.
The U.P. Encumbered Estates (Amendment) Act, 1943 (U.P. Act X of 1943)		The whole Act.
The U.P. Municipalities (Amendment) Act, 1943 (U.P. Act XI of 1943).		The whole Act.
The U.P. Sugar Factories Control (Amendment) Act, 1943 (U.P Act XII of 1943)		The whole Act.
1944
The Co-operative Societies (U.P. Amendment) Act, 1944 (U.P. Act I of 1944).		The whole Act.
The Police (U.P. Amendment) Act, 1944 (U.P. Act II of 1944).		The whole Act.
The U.P. Fire Service Act, 1944 (U.P. Act III of 1944).		The whole Act.
The U.P. Town Improvement (Amendment) Act, 1944 (U.P. Act VI of 1944)		The whole Act.
1945
The U.P. Municipalities (Amendment) Act, 1945 (U.P. Act I of 1945).		The whole Act.
The U.P. Sugar Factories Control (Amendment) Act, 1945 (U.P. Act III of 1945).		The whole Act.
The U.P. Shri Badri Nath (Sanitation and Improvement) Act, 1945 (U.P. Act V of 1945)		The whole Act.
The Kanpur Urban Area Development Act, 1945 (U.P Act VI of 1945).		The whole Act as amended by the Kanpur Urban Area Development Board (Amendment of Constitution) Act, 1948 (Act II of 1948).
The U.P. Roadside Land Control Act, 1945 (U.P. Act X of 1945)		The whole Act.
1946
The Lucknow University (Amendment) Act, 1946 (U.P. Act I of 1946)		The whole Act.
The Agra University (Amendment) Act, 1946 (U.P. Act II of 1946).		The whole Act.
The U.P. Encumbered Estates (Amendment) Act, 1946 (U.P. Act IV of 1946).		The whole Act.
The Agra University (Second Amendment) Act, 1946 (U.P. Act V of 1946).		The whole Act.


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