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    • 1. Short title.
    • 2. Constitution.
    • 3. Method of appointment and appointing authority.
    • 4. Qualifications.
    • 5. Age.
    • 6. Training.
    • 7. Probation.
    • 8. Area of Service.
    • 9. Uniform.
    • 10. Uniform Grant.

Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995

Published vide Notification No. G.O.Ms.No.208, Home (Police.F), 20th August,1997

Last Updated 30th January, 2020 [ap689]


The State of Andhra Pradesh, is endowed with rich natural resources like minerals, power projects etc. As a result of industrial development, economic activity in the State has enormously increased and number of banks, Government treasuries, Research Institutes, ancillary industries, defence production units and other sensitive establishments have comp up from time to time. The economic and industrial growth in the State is posing a challenge to the Law and Order machinery and at present the Government and quasi-Government establishments are inadequately protected resulting in insecurity in their protection. Apart from this, the strategic and vital installations which are declared by the Government from time to time requires special protection against sabotage during peace and war which has exerted additional pressure on the Police force. The Special strike forces like District Armed Reserve and Special Police Force are sufficient to control law and order requirements only but not sufficient to safeguard the District Treasuries, Sub-Treasuries, etc.

In order to over come the afore said difficulty Government have enacted the Andhra Pradesh Special protection Force, Act 1991. As per section 21 of Andhra Pradesh, Special protection Force Act 1991, the Government is empowered to make rules generally to carry out all or any of the purpose of the Act, regulating the classes, ranks, grades, pay and remuneration of members of the Force and their conditions of service in the Force.

Accordingly the Government issue the Special rules for the Andhra Pradesh Special protection Force Sub-ordinate Service as in the notification appended to this order.

In exercise of the powers conferred by section 21 of the Andhra Pradesh Special Protection Force Act, 1991 read with the proviso to article 309 of the constitution on India and of all other powers here unto enabling the Governor of Andhra Pradesh hereby makes the following rules relating to the Andhra Pradesh Special Protection Force Subordinate Service.

1. Short title. - These Rules may be called the Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995.

2. Constitution. - The service shall consist of the following classes and category of posts CLASS-I

3. Method of appointment and appointing authority. - Appointment to the several categories mentioned in rule 2 shall be made as indicated in the Annexure-I to these rules

Class-I

Category 1

Sub-Inspector

Category 2

Assistant Sub-Inspector

Category 1

Head Constables

Category 1

Constables

Class-II

Category 1

Sub-Police communications Inspectors (Men)

Category 2

Assistant Sub-Inspectors (Men & Women)

Category 3

Head Constables (Men & Women)

Category 4

Fitter Electrician (Head Constable) (Men & Women)

Category 5

Black Smith (Head Constable)

Category 6

Carpenter (Head Constable)

Category 7

(i) Constable (Men & Women)


(ii) Constables (Black Smith / Carpenter)

Category 8

Fitter Electrician (Constable – Men & Women)

Class-III

Transport Organization

Category 1

Sub-Inspectors

Category 2

Assistant Sub-Inspectors

Category 3

Head Constables (Driver)

Category 4

Mechanic (Head Constable)

Category 5

Carpenter (Head Constable)

Category 6

Blacksmith (Head Constable)

Category 7

Tailor (Head Constable)

Category 8

Constable (Driver)

Category 9

Mechanic (Constable)

Category 10

Carpenter (Constable)

Category11

Blacksmith (Constable)

Category 12

Tailor (Constable)

Class-IV

Women Force

Category 1

Sub-Inspectors

Category 2

Assistant Sub-Inspectors

Category 3

Head Constables

Category 4

Constables

4. Qualifications. - No person shall be eligible for appointment to various categories in these Rules, unless he/she possess the qualifications prescribed for the post as indicated in the Annexure-II to these rules.

5. Age. - The upper age limit for various categories included in the service is as indicated in the Annexure-III to these rules.

6. Training. - Any person appointed to any category in this service shall undergo training for such period and in such manner as may be prescribed by the State Government in this behalf in consultation with the Inspector General of Police, Special Protection Force and Director General and Inspector General of Police.

7. Probation. - Every person appointed by direct recruitment shall be on probation for a total period of two years on duty within a continuous period of three years and every person appointed by promotion or by transfer shall be on probation for a total period of one year on duty within a continuous period of two years from the date of commencement of probation.

8. Area of Service. - A member of the service shall be liable to serve in any part of the State or when so ordered by the State Government, in any part of India outside the State of Andhra Pradesh.

9. Uniform. - The members of the service shall be entitled to supply of uniform on such scale as may be prescribed by the State Government from time to time.

10. Uniform Grant. - Members of the Service shall be entitled to uniform grant at the rates applicable to their counterparts in the Andhra Pradesh Police Subordinate Service.

[(1) Conditions For Appointment By Promotion and Transfer. - Subject to the other provisions contained in these rules, no persons shall be eligible for appointment by promotion or for appointment by Transfer unless he or she fulfills the conditions prescribed in the Annexure-IV appended to these Rules.]

Annexure - I

[See Rule -3 ]

Class and Category

Method of Appointment


Limitation


Appointing Authority

(1)

(2)


(3)


(4)

Class-I

Category-I

Sub Inspectors

(a) Direct Recruitment


50% of the Cadre Strength


Deputy Inspector General of Police, Special Protection Force.


(b) Promotion from Assistant Sub-Inspector (Category - 2)


22% of the Cadre Strength


Deputy Inspector General of Police, Special Protection Force.


(c) Transferees By transfer of Sub-Inspector and Reserve Sub-Inspectors from Police forces in the State and Central Police Organisations.


10% of the Strength (failings which, by promotion of Assistant Sub Inspectors / Head Constables)


Deputy Inspector General of Police, Special Protection Force.


(d) By deputation of equivalent level security personnel (i.e optees) belonging to undertakings/ Installation/Industries, whose security has been taken over by Special Protection Force


16% of the cadre Strength (failing which by promotion of Assistant Sub Inspectors / Head Constables


Deputy Inspector General of Police, Special Protection Force.


(e) By intake of Ex-servicemen


2% of the Cadre strength


Deputy Inspector General of Police, Special Protection Force.

Class-I

Category-2

(Category - 3)

(a) By promotion from Head Constables


52% of the Cadre Strength


Deputy Inspector General of Police, Special Protection Force.


(b) Transferees By transfer of Assistant Sub -Inspectors of Police forces in the State and Central Police Organisation


20% of the cadre strength (failing which, by promotion of Head Constables




(c) By deputation of Assistant Sub -Inspectors and equivalent level security staff (i.e optees) belonging to establishments/undertakings/ Installations/Industries, whose security is taken over by Special Protection Force.


21% of the cadre strength (failing which by promotion)


Deputy Inspector General of Police, Special Protection Force.


(d) By in-take of ex-servicemen


2%


Deputy Inspector General of Police, Special Protection Force.


(e) By selection from among meritorious sports men


5%


Deputy Inspector General of Police, Special Protection Force.(After obtaining approval of Director General/Inspector General of Police, Spl.Protection Force.

Class-I

Category-3

Head Constable

(a) By promotion from Constables (category - 4)


52% of the Cadre Strength


Commandant/Asst. Inspector General of Police, Special Protection Force.


(b) By transfer of Head Constables of Police forces in the State and Central Police Organisation


20% of the cadre strength (failing which, by promotion of Constables


Commandant/Asst. Inspector General of Police, Special Protection Force.


(c) By deputation of Head Constables and equivalent level security staff (i.e optees) belonging to establishments/undertakings/ Installations/Industries


21% of the cadre strength (failing which by promotion)


Commandant/Asst. Inspector General of Police, Special Protection Force.


(d) By in-take of ex-servicemen


2%


Commandant/Asst. Inspector General of Police, Special Protection Force.


(e) By selection from among meritorious sports men


5%


Commandant/Asst. Inspector General of Police, Special Protection Force.

Class-I

Category-4

Constables

(a) By Direct recruitment


55% of the Cadre strength


Commandant/Asst. Inspector General of Police, Special Protection Force.


(b) Transferees: By transfer from District Armed Reserve and Special Armed Reserve and Central Police Organisations


20% of the Cadre strength


(failing which, by direct recruitment) Commandant/Asst. Inspector General of Police, Special Protection Force.


(c) By deputation of security personnel (i.e. optees) of establishment/undertaking/installations/industries being taken over by Special Protection Force


16% of the Cadre strength (failing which, by direct recruitment)


Commandant/Asst. Inspector General of Police, Special Protection Force.


(d) By in-take of ex-servicemen


2% of cadre strength


Commandant/Asst. Inspector General of Police, Special Protection Force.


(e) By selection from among eligible Home Guards


5% of cadre strength


Commandant/Asst. Inspector General of Police, Special Protection Force.


(f) The children of SPF personnel up to the rank of Inspector who are either in service or retired or died


2% of cadre strength (failing which, by direct recruitment)


Commandant/Asst. Inspector General of Police, Special Protection Force.

Class-II

Category-1

Sub-Inspectors

(a) By Direct recruitment


50% of the Cadre strength


Deputy Inspector General of Police, Special Protection Force.


(b) By promotion of Asst. Sub-Inspectors of communications Special Protection force (category-1)


35% of cadre strength


Deputy Inspector General of Police, Special Protection Force.


(c) By deputation of Sub-Inspectors State Police and Central Police Organisation Sub-Inspector


8% of the cadre strength (failing which by promotion from the rank of Assistant Sub-Inspector)


Deputy Inspector General of Police, Special Protection Force.


(d) By in-take of Ex-Servicemen.


2% of the cadre strength


Deputy Inspector General of Police, Special Protection Force.


(e) By selection from among eligible Meritorious Sportsmen


5% of the cadre strength (failing which by direct recruitment)


Deputy Inspector General of Police, Special Protection Force.

Class-II

Category-2

Assistant Sub-Inspectors

(a) By Direct recruitment


33% of the Cadre strength


Deputy Inspector General of Police, Special Protection Force.


(b) By promotion Head Constables Communications / Head Constables Fitter, Electricians, (category-4)


60% of cadre strength


Deputy Inspector General of Police, Special Protection Force.


(c) By in-take of Ex-Servicemen.


2% of the cadre strength


Deputy Inspector General of Police, Special Protection Force.


(s) By selection from among eligible Meritorious Sportsmen


5% of the cadre strength (failing which by direct recruitment)


Deputy Inspector General of Police, Special Protection Force.

Class-II

Category-3

Head Constables

By promotion of Special Protection Force Constables (category-7)




Commandant/Asst. Inspector General of Police, Special Protection Force.

Category-4

Head Constables,

Fitter, Electrician

By promotion of Special Protection Force Constables, Fitter, Electrician (category-8)




Commandant/Asst. Inspector General of Police, Special Protection Force.

Category-5

Head Constables, Blacksmith

By promotion of Special Protection Force Constables,




Commandant/Asst. Inspector General of Police, Special Protection Force.

Category-6

Head Constables, Carpenter

By promotion of Special Protection Force Constables,




Commandant/Asst. Inspector General of Police, Special Protection Force.

Category-7

Constables

(Blacksmith /Carpenter)

(a) By Direct Recruitment


78% of the cadre strength


Commandant/Asst. Inspector General of Police, Special Protection Force.

(b) Transferee By transfer from State Police and Central Police Organisation


5% of the cadre strength


Commandant/Asst. Inspector General of Police, Special Protection Force. Constables


(c) By selection from children of serving and retired Special Protection Force personnel.


5% of the cadre strength (failing which, by direct recruitment)


Commandant/Asst. Inspector General of Police, Special Protection Force.

Category -7 Constables

(d) By selection from Home Guards

5% of the Cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By intake of Ex-Servicemen

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(f) By selection from among eligible meritorious sportsmen

5% of cadre strength (failing which, by direct recruitment)

Commandant /Asst. Inspector General of Police Special Protection force.

Category - 8 Constables, Fitter Electrician (men and Women)

(a) By direct recruitment

90% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By selection from children of serving and retired Special Protection Force Personnel.

5% of the cadre strength (failing which, by direct recruitment)

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By Selection of from Home -Guards.

5% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Class -III Category -1 Sub-Inspectors

(1) Direct Recruitment

50% of the cadre strength

Deputy Inspector General of Police special Protection Force.


(2) Promotion from Assistant Sub-Inspector (Category-2)

50% of the Cadre strength

Deputy Inspector General of Police special Protection Force.

Class -III Category-2 Assistant Sub-Inspectors

(a) By promotion from Head - Constables (Category -3) who have been working as drivers for a continuous period of 5 years or more

50% of the cadre strength

Deputy Inspector General of Police special Protection Force.


(b) By transfer of Head Constables of Police Forces in the State and Central Police organisation

22% of the cadre strength (failing which, by promotion of constables.

Deputy Inspector General of Police special Protection Force.


(c) By deputation of Head Constables and equivalent level security staff (i.e., optees belonging to Establishments/Undertakings/Installations/Industries

21% of the cadre strength (failing which by promotion of Constable)

Deputy Inspector General of Police special Protection Force.


(d) By intake of Ex-Servicemen.

2% of the cadre strength

Deputy Inspector General of Police special Protection Force.


(e) By Selection from among meritorious sportsmen.

5% of the cadre strength

Deputy Inspector General of Police special Protection Force.

Category -3 Head Constables (Drivers)

a) By promotion of Constables (Category-8)

50% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By transfer of Head Constables of Police forces in the State and Central Police Organisation.

22% of the strength (failing which, by promotion of constables

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By deputation of Head Constables and equivalent level security staff (i.e, optees) belonging to Establishments/undertaking s/Installations/Industries

21% of the cadre strength (failing which, by promotion)

Commandant /Asst. Inspector General of Police Special Protection force.

Category- 3 Head Constables (Drivers)

(d) By intake of Ex-service men

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By selection from among meritorious sportsmen

5% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category -4 Head Constables (Mechanic)

(a) By promotion from Constables Mechanic (Category)

50% of the cadre

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By promotion of Head constables of Police forces in the State and Central Police organisation

22% of the cadre strength (falling which, by promotion of constables)

Commandant /Asst. Inspector General of Police Special Protection force.

Category -4 Head Constables (Mechanic)

(c) By Deputation of Head Constables and equivalent level security staff (i,e optees belonging to Establishments /undertakings/Installations/Industries

21% of the cadre strength (failing which by promotion)

Commandant /Asst. Inspector General of Police Special Protection force.


(d) By intake of Ex-Servicemen

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By selection from among meritorious sportsmen

5% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category - 5 Head Constables Carpenter

(a) By promotion from constables -carpenter (Category-10)

50% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By transfer of Head Constables in Police Forces in the State and Central Police Organisation

22% of the cadre strength (failing which, by promotion of Constables)

Commandant /Asst. Inspector General of Police Special Protection force.

Category – 5

Head Constables Carpenter

(c) By deputation of Head Constables and equivalent level security staff (i.e., optees belonging to Establishments/ Undertakings/Installations/ Industries

21% of the cadre strength (failing which, by promotion)

Commandant/Asst. Inspector General of Police Special Protection force.


(d) By intake of Ex-servicemen

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By selection from among meritorious sportsmen

50% of the Cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category - 6 Head Constables (Blacksmith)

(a) By promotion from Constables (Black-smith) (Category-II)

50% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By transfer of Head Constables of Police forces in the State and Central Police Organization

22% of the cadre strength (failing which, by promotion of constables)

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By deputation of Head constables and equivalent level security staff (i.e., optees belonging to Establishments/ undertakings/installations/Industries

21% of the cadre strength (failing which, by promotion)

Commandant /Asst. Inspector General of Police Special Protection force.


(d) By intake of Ex-servicemen

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By selection from among meritorious sportsmen

5% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category-7 Head

(a) By promotion from constable (Tailors

50% of the cadre strength

Commandant /Asst. Constables (Tailor) Category-12) Inspector General of Police Special Protection force.


(b) By transfer of Head Constables of Police forces in the state and Central Police Organization

22% of cadre strength (failing which, by promotion of Constables

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By deputation of Head Constable and equivalent level security staff (i.e., Optees) belonging to Establishments/Undertakings/Installations/Industries

21% of the cadre strength (failing which by promotion)

Commandant /Asst. Inspector General of Police Special Protection force.


(d) By intake of Ex-servicemen

2% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By selection from among meritorious sportsmen

5% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category -8 Constables (Driver)

(a) By deputation from constables, Special Protection Force (Class-I) (category -4)

50% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By direct recruitment

50% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category-9 Constable Mechanic

(a) By direct recruitment

78% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Category-9 Constable Mechanic (Contd)

(b) By transfer from state Police Force and Central Police Organisation

50% of the cadre strength (failing which, by direct recruitment

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By selection from among children of serving and retired special protection Force Personnel

5% of the cadre strength (failing which, by direct recruitment

Commandant /Asst. Inspector General of Police Special Protection force.


(d) By selection from Home Guards

5% of Care strength

Commandant /Asst. Inspector General of Police Special Protection force.


(e) By intake of Ex- Servicemen

2% of the Cadre Strength

Commandant /Asst. Inspector General of Police Special Protection force.


(f) By selection from among meritorious sportsmen

5% of the cadre strength failing which, by direct recruitment

Commandant /Asst. Inspector General of Police Special Protection force.

Category -10 Constables carpenters

By direct recruitment


Commandant /Asst. Inspector General of Police Special Protection force.

Category -11 Constables blacksmith

By direct recruitment


Commandant /Asst. Inspector General of Police Special Protection force.

Category -12 Constables Tailor

By direct recruitment


Commandant /Asst. Inspector General of Police Special Protection force.

Class -IV Category -1 Sub-Inspectors

(a) By direct recruitment

50% of the cadre strength

Deputy Inspector General of Police, Special Protection Force


(b) By promotion from Assistant Sub-Inspector

35% of the cadre strength

Deputy Inspector General of Police, Special Protection Force


(c) Transferees: By transfer of sub-Inspector (women) from State Police Force and Central Police organisations

10% of the cadre strength (failing which, by promotion from the rank of Assistant sub-Inspector

Deputy Inspector General of Police, Special Protection Force


d) By selection from among meritorious sports women

5% of the cadre strength (failing which, by direct recruitment

Deputy Inspector General of Police, Special Protection Force, (with the approval of Director General and Inspector General of Police, Special Protection Force

Class -IV Category -2,,

(a) By promotion from Head Constables (Category-3)

95% of the Cadre strength

Deputy Inspector General of Police, Special Protection Force

Assistant Sub Inspectors

(b) By selection from meritorious sports women

5% of the CADRE Strength

Deputy Inspector General of Police, Special Protection Force (After obtaining approval of Director General and Inspector General of Police Special Protection Force)

Class -IV Category -3 Head Constable

(a) Promotion from Constables Category -4

75% of the cadre strength

Commandant /Asst. Inspector General of Police Special Protection force.

Class -IV Category-3 Head Constable

(b) By transfer of women Head Constables of Police Force in the State and Central Police Organization

20% of the cadre strength (failing which by promotion of Constables)

Commandant /Asst. Inspector General of Police Special Protection force.


(c) By selection from among meritorious sports women

5% of the Cadre Strength

Commandant /Asst. Inspector General of Police Special Protection force.

Class -IV Category -4, Constables

(a) By direct recruitment

73%

Commandant /Asst. Inspector General of Police Special Protection force.


(b) By selection from among eligible women Home Guards

10% of the Cadre Strength

Commandant /Asst. Inspector General of Police Special Protection force.


(c) Transferees : By transfer of Constables (women) from the State Police force and Central Police Organisation

12% of the Cadre strength (failing which by direct recruitment)

Commandant /Asst. Inspector General of Police Special Protection force.


(d) By selection from among eligible meritorious sports women

5% of the cadre strength (failing which, by direct recruitment)

Commandant /Asst. Inspector General of Police Special Protection Force.

Notes (1) The qualifications prescribed for various categories under direct recruitment will apply in respect of the Meritorious sportsmen/women for appointment to various categories included in these rules.

(2) Meritorious sportsmen men the persons who have represented the State or the Country in a national or international competition or Universities in the Inter- University tournaments conducted by the Inter-University Boards or the State School team in the National sports/Games for schools conducted by the All India School Games, Federation in any of the games, sports mentioned in item 10 (A0 of rule 3 of the A.P. State and Sub-ordinate Service Rules.

Annexure - 11

(See Rule -4)

Class and Category

Method of Appointment

Qualification

Class -I

Category – 1

Sub-Inspectors

By direct recruitment

(1) Must not be less than 167.6 Cms. In height. Must not be less than 86.3 Cms, round the chest on full inspiration with minimum expansion of 5 Cms. Provided that in case of candidates belonging to scheduled Tribes where the reserved quota could not be fully utilised for want of sufficient candidates possessing the requisite physical standards shall be as specified below:-

Must not be less than 164 Cms. In height and must not be less than 83.80 Cms.

Round the chest on full inspiration with a minimum expansion of 5.00 Cms.

(2) Must have ability to read and write one of the three languages namely Telugu Urdu or Hindi.

(3) Must hold a degree of any University in India, established or incorporated by or under a Central Act, a Provincial Act as a State Act are of any Institution recognised by the University Grants Commission or any other equivalent qualification or if the candidate is a member of the schedules caste or scheduled Tribe, he must hae passed the Intermediate Examination conducted by the competent authorize in the state or such other qualification as may be considered equivalent by the State Government and

(4) Must qualify in three items out of five times of physical efficiency test of one star standard as detailed below:-

Sl.No

Item

Qualifying time/distance

1

100 Meters run

15 Seconds

2

High Jump

1.20 Meters

3

Long Jump

3.80 Meters

4

Shot put (7.26 Kgs)

5.60 Meters

5

800 meters run 2 minutes

50 seconds



(5) Candidates declared qualified will be requied to appear for a written examination in general knowledge (Objective type) of degree standard to be answered in any one of the four languages namely, English, Telugu, Urdu or Hindi which carries 100 marks and also required to appear for National physical Efficiency Test of III star standard carrying 100 marks as detailed below:

III star standard-100 Marks

1. 100 metres run

-12.5 Seconds

2. Long Jump

-5.20 meters

3. Shot Put (7.26 Kgs)

-8.50 meters

4. High Jump

-1.50 meters

5. 800 Meters run

-2 minutes 20 seconds

(6) The marks will be awarded on the basis of the scoring Table given below.

Scoring Table (Norms)

Points

100 M (Sec)

Long Jump (Mtrs)

Shotput (Mtrs)

Highjump (Mtrs)

800 (M)

Points

100

10.7

5.70

9.60

1.75

2:05.0

100

90

11.5

5.35

8.90

1.65

2:15.0

90

80

12.3

5.00

8.20

1.55

2:25.0

80

70

13.1

4.65

7.50

1.45

2:35.0

70

60

13.9

4.30

6.80

1.35

2:45.0

60

50

14.7

3.95

6.20

1.25

2:55.0

50

40

15.5

3.60

5.40

1.15

3.05.0

40

30

16.3

3.25

4.70

1.05

3:15.0

30

20

17.1

2.90

4.00

0.95

3:25.0

20

10

18.9

2.55

3.30

0.85

3.35.0

10

0

19.7

2.20

2.60

0.75

3:45.0

0

(7) Based on the merit in the written examination and National Physical efficiency test of III Star Standard, candidates will be required to appear before the State level Recruitment Board for an Interview carrying 25 marks in the ratio of 1:2 in each group and community.



If there are more candidates securing equal marks at the cut off points of 1:2 ratio i each group and community / all such candidates may also be called for interviews.

6. Marks obtained in one written Examination (75) and Interview (25) Total 100 would determine their order of merit for final selection in each group and community.

Class - II

By direct recruitment

Physical Measurements:-

Must not be less than 152.00 Cms in height and must not be less than 84 cms round the chest on full inspliation with a minimum expansion of 4 cms in respect of men.

(b) In case f women candidates, must not be less than 45.5 Kgs in weight and

(2) Must possess Diploma in Radio Engineering or Telecommunications/ Diploma in Electronics and communication Engineering/Diploma in Computer Engineering/Special Diploma Course in Computer Engineering or communication-Engineering or Industrial Electronics and instrumentation Engineering approved by the Government of Andhra Pradesh.

(3) Must have ability to read and write one of the three languages namely Telugu, Urdu, Hindi or English; and

(4) Candidates who fulfil the above conditions will be required to appear for a written examination in Technical subject as prescribed by the Government of India for Grade I Radio Technicians consisting of two papers carrying 100 marks each

(5) Based on merit in the written examination candidates will be required to appear before the State Level recruitment Board for an Interview carrying 25 marks in the ratio of 7:2 in each group and community.

If there are more candidates securing equal marks at the cut-off point of 1:2 ratio in each group and community all such candidates may also be called for interview.

(6) Marks obtained in the written examination (200) and Interview (25) Total 225 marks would determine their order of merit for final selection in each group and community.

If there are more candidates securing equal marks at the cut off point of 1:2 ratio in each group and community, all such candidates may also be called for interview.

(8) Marks obtained in the written examination (100) National Physical efficiency rest of III Star Standard (100) and interview (25) total 225 would determined their order of merit for final selection in each group and community.

Class - I Category -4 Constables (Men.)

By Direct Recruitment

1. (a) Must not be less than 167.6 Cms. In height.



(b) Must not be less than 86.3 Cms, round the chest on full inspiration with minimum expansion of 5 Cms.



2. Must have passed S.S.C. or its equivalent examination as on 1st July of the year of notification; and



3. Must qualify in all five items of Physical Efficiency test of one Star standard as detailed below:-



Sl.No

Item

Qualifying time/distance



(1)

(2)

(3)



1.

100 Meters run

15 Seconds



2.

High Jump

1.20 Meters



3.

Long Jump

3.80 Meters



4.

Shot put (7.26 Kgs)

5.60 Meters



5.

800 meters run

2 minutes 50 seconds



4. Candidates declared qualified in the Physical Efficiency Test as above will be required to appear for a written test of objective type (SSC Standard) canvying maximum marks of 75 consisting of questions / items in test mental ability, awareness and aptitude of the candidates to be answered in Telugu, or Urdu or Hindi or English.



5. Based on the merit in the written examination, candidates will be required to appear before the selection committee for an interview carrying 25 marks at the ratio of 1:2.

Class - II Category -2 Assistant Sub Inspector, Communications. (Men and Women).

By Direct Recruitment

(1) (a) Must not be less than 162.00 Cms. In height and must not be less than 84 Cms. Round the chest on full inspiration with a minimum expansion of 4 Cms in respect of men.



(b) In case of women candidates must not be less than 152.5 Cms in height and must not be less than 45.5 Kgs in weight.



(2) Must possess a Diploma in Radio Engineering/ Diploma in Electrical Electronics Engineering / Diploma in Computer Engineering/ Special Diploma Course in Computer Engineering Communication Engineering or Industrial Electronics and Instrumental engineering approved by the Government of AP of any other Diploma or certificates approved as equivalent there to by the Government of AP.



(3) Candidates who fulfil the above conditions will be required to appear for written examination in Technical subject as prescribed by the Government of India for Grade -II Radio Technicians consisting of two papers carrying 100 marks each.



Based on merit in written examination, candidates will be required to appear before the State Level Recruitment Board for an interview carrying 25 marks in the ratio of 1:2 in each group and community.



If there are more candidates securing equal marks at the cut - off point of 1:2 ration in each group and community, all candidates may also be called for interview.



(4) Marks obtained in the written examination (200) and Interview (25) Total 225 marks would determine their order of merit for final selection in each group and community.

Class - II Category -7, Constable Communications (Men and Women)

By Direct Recruitment

(1) (a) must not be less than 162 cms in height and must not be less than 84 Cms round the chest on full inspiration with a minimum expansion of 4 cms.



(b) In case of women candidates must not be less than 152.5 cms in height and must not be less than 45.5 Kgs in weight.



2. Must possess an ITI Certificate Mechanic (Radio & TV) Electronics ( mechanic/ Electronics including the repairs of Domestic sub-like Radio and Television etc.,) Electronics (Instrumentation Trade) approved by the Government of AP or any other certificate approved as equivalent there to by the Government of AP, and



3. Must be able to read and write one of the three languages namely Telugu, Urdu and Hindi.



4. Candidates who fulfil the above conditions will be required to appear for a written test (Technical) carrying 75 marks.



5. Based on merit in the written test candidates will be required to appear before the selection committee for an interview carrying 25 marks in the ration of 1:2 in each group and community.



If there are more candidates securing equal marks at the cut - off point of 1:2 ration in each group and community, all such candidates may also be called for interview.



6. Marks obtained in the written test (75) and interview (25) Total (100) would determine their order of merit for final selection in each group and community.

Class-II Category -8, Constable Fitter Electrician (Men and Women)

By Direct Recruitment

(1) (a) Must not be less than 162.00 Cms. In height and must not be less than 64 Cms. Round the chest on full inspiration with a minimum expansion of 4 Cms.



(b) In case of women candidates must not be less than 152.5 Cms in height and must not be less than 45.5 Kgs in weight.



(2) Must possess an industrial training institute, certificate in Fitter/ Electrician / wireman trade or any other certificate approved as equivalent thereto by the Government of AP; and



(3) Must be able to read and write one of the languages namely telugu, urdu and hindi. Candidates who fulfill the above conditions will be required to appear for a practical test carrying 75 marks. Based on merit in the practical test, candidates will be required to appear before selection committee for an interview carrying 25 marks in the ratio of 1:2 in each group and community. If there are more candidates securing equal marks at the cut off point of 1:2 ration in each group and community, all such candidates may also be called for interview.



(4) Marks obtained in the practical test (75) and interview (25) total 100 would determine their order of merit for final selection in each group and community.

Class - III Category -1, Sub-Inspectors

By direct recruitment

(1) Must not be less than 162.00 cms. In a height and must not be less than 84 cms. Round the chest on full inspiration with a minimum expansion of 4 cms.



(2) Must have ability to read and write one of three languages namely Telugu, Urdu and Hindi;



(3) If recruited direct must have passed S.S.C. or its equivalent examination.



(4) Must possess diploma in electrical or mechanical or automobile engineering approved by the Government of AP or any other diploma or certificate approved as equivalent there to by the Government of AP; and



(5) Must pass a written examination of Diploma standard carrying 100 marks.



(6) Based on merit in the written examination candidates will be required to appear before the state level recruitment board for an interview carrying 25 marks in the ration of 1:2 in each group and community. If there are more candidates a securing equal marks at the Cut-off point of 1:2 ration in each group and community all such candidates may also be called for interview.



7. Marks obtained in the written examination (100) and interview (25) total 125 would determine their order of merit for final selection in each group and community.

Class - III Category -9, Constable (Mechanics)

By direct recruitment

(1) Must not be less than 162 cms in height and must not be less than 84 cms. Round the chest on full inspiration with a minimum expansion of 4 cms.



(2) Must be able to read and write one of the three languages namely Telugu, Urdu or Hindi; and



(3) Must possess I.T.I Certificate in Draughtsmen ( Mechanical / Electrical (Fitter) Mechanical (R&PL) Mechanist (Grinder)/Turner/Sheet metal /worker/ wire men Trade / Mechanic (Motor Vehicle)/ Mechanic (Diesel/Welder) approved by the Government of AP or any other certificate approved as equivalent there to by the Government of AP.



(4) All the candidates who fulfil the above conditions will be required to appear for practical test which carries a maximum of 75 marks.



(5) Candidates declared qualified in the practical test will be required to appear before the selection committee for an interview carrying 25 marks in the ration 1:2 in each group and community.



(6) Marks obtained in the practical test (75) and interview (25) total 100 marks would determine the order of merit for final selection in each group and community.

Class - III Category- 10 Constable Carpenter

By Direct Recruitment

(1) (a) must not be less than 165 Cms in height;



(b) must not be less than 84 Cms round the chest on full inspiration with a minimum expansion of 4 Cms.



(2) Must be able to read and write one of the three languages namely Telugu, Urdu or Hindi; and



(3) Should preferably possess and ITI certificate in Car pentary Trade approved by the Government of AP or any other certificate approved as equivalent thereto by the Government of AP.



(4) All the candidates who fulfil the above conditions will be required to appear for practical test which carries a minimum of 75 marks.



(5) Candidates declared qualified in the practical test will be required to appear before the selection committee for an interview carrying 25 marks in the ration of 1:2 in each group and community.



If there are more candidates securing equal marks at the cut-off point of 1:2 ration in each group and community, all such candidates may also be called for interview.



(6) Marks obtained in the practical test (75) and interview (25) total 100 would determine the order of merit for final selection in each group and community.

Class - III Category -11 Constable (Blacksmith)

By direct recruitment

(1) (a) Must not be less than 162 Cms in height;



(b) must not be less than 84 Cms round the chest on full inspiration with a minimum expansion of 4 Cms;



(2) Must be able to read and write one of the three languages namely Telugu, Urdu or Hindi; and



3. Must possess an industrial training institute certificate in forger and heat tractor (Blacksmith) approved by the Government of AP or any other certificate approved as equivalent thereto by the Government of AP.



4. All the candidates who fulfil the above conditions will be required to appeal for practical test which carries maximum of 75 marks.



5. Candidates declared qualified in the practical test will be required to appear before the selection committee for an interview carrying 25 marks in the ration of 1:2 in each group and community.



If there are more candidates securing equal mars at the cut - off point of 1:2 ration in each group and community all such candidates may also be called for interview.



6. Marks obtained in the practical test (75) and interview 25 total 100 marks would determine the order of merit for final selection in each group and community.

Class - III Category -I2, Constable Tailore

By direct recruitment

(1) (a) must not be less than 162 cms height;



(b) must have minimum expansion chest full inspiration 4 Cms. Subject chest measurement of 84 Cms on the inspiration;



(2) must be able to read and write one of the languages namely Telugu, Urdu and Hindi



(3) Should preferably possess an industrial Training Institute certificate in Cutting and tailoring trade approved by Government of AP or other certificate approved as equivalent thereto by the Government of AP.



(4) All the candidates who fulfil the above conditions will be required to appear for practical test which carries maximum of 75 marks.



(5) Candidates declared qualified in the practical test will be required to appear before the selection committee for an interview carrying 25 marks in the ratio of 1:2 in each group and community.



(6) Marks obtained in the practical test (75) and interview (25) total (100) would determine the order of merit for final selection in each group and community.

Class - IV Category -1, Sub- Inspector

By direct recruitment

(1) Must not be less than 152.5 cms in height and must not be less than 45.5 kgs in weight;



(2) Must have ability to read and write one of the three language namely Telugu, Urdu, Hindi or should be able to read, write and speak English; and



(3) Must hold a degree of any university in India under a Central Act, provincial Act or State Act established or incorporated by or any institutions recognized by the University Grant Commission or any other equivalent qualification or if the candidate is a member of the scheduled caste, scheduled tribe, she must have passed the intermediate examination conducted by the competent authority in the state or such other qualification a may be considered equivalent by the State Government.



    (4) Must qualify In atleast three items out of five items of the physical efficiency test of one star standard as detailed below;




Sl. No.

Item

Qualifying item / distance

1.

100 metres run

18.5 Seconds

2.

Long Jump

2.50 metres

3.

Shot Put (4 kgs)

3.75 metres

4.

High Jump

0.90 metres

5.

200 metres run

40.0 seconds






(5) Candidates declared qualified in physical efficiency test will be required to appear for written examination in general knowledge (objective type) of degree standard to be answered in any one of the four languages namely English, Telugu, Urdu or Hindi which carries 100 marks and also required to appear for National Physical Efficiency test of three star standard carrying 100 marks of detailed below: -



III - Star Standard-100 marks:

1.

100 metres run

-15.0 Seconds

2.

Long Jump

-4.00 metres

3.

Shot Put (4 kgs)

-6.25 metres

4.

High Jump

-1.20 metres

5.

200 metres run

-32.0 Seconds




(6) The marks will be awarded on the basis of the scoring table given below:



Scoring Table (Norms)

Points

100 M (Sec)

Long Jump (Mts.)

Shot Put (Mts)

High Jump (Mts)

800

Points

100

10.7

5.70

9.60

1.75

2:05.0

100

90

11.5

5.35

8.90 1.65

2:15.0

90


80

12.3

5.00

8.20

1.55

2:25.0

80

70

13.1

4.65

7.50

1.45

2:35.0

70

60

13.9

4.30

6.80

1.35

2:45.0

60

50

14.7

3.95

6.10

1.25

2:55.0

50

40

15.5

3.60

5.40

1.15

3:05.0

40

30

16.3

3.25

4.70

1.05

3:15.0

30

20

17.1

2.90

4.00

0.95

3:25.0

20

10

18.9

2.55

3.30

0.85

3:35.0

10

0

19.7

2.20

2.60

0.75

3:45.0

0




(7) Based on merit in the written examination and National Physical Efficiency test of Three Star Standard, Candidates will be required to appear before the State Level Recruitment Board for an interview carrying 25 marks in the ration of 1: 2 in each group and community.



If there are more candidates securing equal marks at the cut - off point of 1: 2 ratio in each group and community, all such candidates may also be called for interview.



(8) Marks obtained in the written examination (100) National Physical Efficiency Test of Three Star Standard (100) marks and interview (25) Total 225 would determine their order of merit for final selection in each group and community.

Class - IV Category - 4 Constables

By direct recruitment

(1) Must not be less than 152.5 Cms in height must not be less than 45.5 kgs in weight



(2) Mush have passed Matriculation or Secondary School Certificate or its equivalent examination on the date of notification: and



(3) Must qualify in all five items of physical efficiency test of one star standard as detailed below.



Sl.No.

Item

Qualifying time / Distance

1.

100 metres run

18.5 seconds

2.

High Jump

0.90 metres

3.

Long Jump

2.50 metres

4.

Shot Put ( 4 Kgs)

3.75 metres

5.

200 metres run

40.0 Seconds




(4) Candidates declared qualified in physical efficiency test as above will be required to appear for a written test of objective type (Secondary School Certificate Standard) carrying maximum marks of 75 consisting of questions / items to test mental ability awareness and aptitude of the candidates to be answered in Telugu or Urdu or Hindi or English.



(5) Based on merit in the written examination candidates will be required to appear before the selection committee for in interview carrying 25 marks at the ration of 1: 2



If there are more candidates securing equal marks at the cut - off point of 1:2 ration in each group and community, all such candidates may also be called for interview.



(6) Marks obtained in the written examination (75) end interview (25) total 100 would determine their order of merit for final selection in each group and community.

Class and Category

Method of Recruitment

Upper Age Limit

(1)

(2)

(3)

Class - 1 Category -1 Sub - Inspector

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) By transfer

Must have completed the age of 24 years


(c) By deputation

Not more than 40 years of age.

Category -2 Assistant Sub - Inspector

(a) By Transfer

Should not be more than 52 years of age


(b) By Deputation

Not more than 52 years of age


(c) Meritorious sportsmen

Not less than 18 years of age and not more than 25 years of age.

Category -3 Head Constable

(a) By Transfer

Not more than 45 years of age


(b) By Deputation

Not more than 52 years of age


(c) Meritorious sportsmen

Not less than 18 years of age and not more than 25 years of age.

Category -4 Constale

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made


(b) By transfer

Not less than 25 years of age and not more than 29 years of age.


(c) By deputation

Not more than 45 years of age

Class - II Category -1, Sub-Inspector Communication Men and Women

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) Meritorious sportsmen

Not less than 18 years of age and not more than 25 years of age

Category -2, Assistant Sub-Inspector Communication

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) Meritorious sportsmen

Not less than 18 years of age and not more than 25 years of age

Category -7 Constable, Communications

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made

Category -8 Constable, Fitter, Electrician (Men and Women)

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) By transfer

Not less than 25 years of age and not more than 29 years of age


(c) Meritorious Sports men

Not less than 18 years of age and not more than 25 years of age

Class - III Category -1 Sub-Inpsector, Police Transport Organization

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made

Category - 9 Constable, Mechanics

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made

Category - 10 Constable, Carpenter

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made

Category - 11 Constable, Blacksmith

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made

Category - 12 Constable, Tailor

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 22 years of age on the first day of July of the year in which notification for selection is made

Class - IV Category -1 Sub-Inpsector, (Women)

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) By transfer



(c) Sportsmen

Not less than 18 years of age and not more than 25 years of age.

Category -2 Assistant Sub- Inspector (Women).

(a) Sportsmen

Must have completed the age of 24 years Not less than 18 years of age and not more than 25 years of age.

Category -3 Head Constable (Women)

(a) By transfer

Not more than 45 years


(b) Sportsmen

Not less than 18 years of age and not more than 25 years of age

Category -4 Constable (Women)

(a) By direct recruitment

Must have completed 18 years of age and must not have completed 25 years of age on the first day of July of the year in which notification for selection is made


(b) By transfer

Must have completed the age of 24 years


(c) Sportsmen

Not less than 18 years of age and not more than 25 years of age

[Annexure - IV

(See Rule 11)

1. ------- by Services:

No person shall be eligible for appointment by promotion unless he has put in not less than minimum service as prescribed in the table below:-

For promotion


Minimum Service required for promotion

From

To


1

2

3

Assistant Sub-Inspector

Sub-Inspector

Must have completed minimum period of three years of service as Assistant Sub-Inspector.

Head - Constable

Assistant Sub-Inspector

Must have completed minimum period of three years of Service as Head Constable.

Constable

Head - Constable

Must have completed minimum period of three years of service as Constable.

2. _____________: -

Every person who opts for appointment by transfer as Head constable and above has to undergo conversion course to be conducted by the Andhra Pradesh (i.e 30 Working days) and has to pass the final tests with 50% marks in the subjects prescribed for the particular category as laid down to the persons appointed by promotion. Unless the rests are passes in two chances, such candidates shall not be absorbed permanently.

(a) Test for promotion from Assistant Sub-Inspector to SubInspector:

(i) The Written test syllabus consists of

    (1) Industrial Security and Role of Special Protection Force in Security.

    (2) Special Protection Force Act and Rules.

    (3) Industrial Criminology and Crime detection.

    (4) Fire fighting.

    (5) VIP's Security

    (6) Man Management / Organization of Unit Security

    (7) Correspondence procedure

    (8) Criminal Procedure Code / Indian Penal Code

    (9) Advance Gazettery and Security measures.

(ii) Outdoor Test

    (1) Physical Efficiency Test

    (2) Drill

    (3) Turnout

(b) i) Test for promotion from Head Constable to Assistant SubInspector:

    (1) Industrial Security

    (2) Special Protection Force Act and

    (3) Industrial Criminology / Crime detection

    (4) Fire fighting

    (5) Man Management / Organization of Unit Security

    (6) Correspondence procedure

    (7) Criminal procedure Code / Indian Penal Code

(ii) Outdoor Test

    (1) Physical Efficiency Test

    (2) Drill

    (3) Turnout

(c) Tests for promotion from Constable to head Constable:

(i) The Written test syllabus consists of

    (1) Industrial Security

    (2) Special Protection Force Act and Rules

    (3) Awareness on duties of Head Constables in Special Protection Force.

    (4) Fire fighting

    (5) Man management / security Organization

    (6) Corresponding procedure

(iii) Outdoor Tests

    (1) Physical Efficiency Test

    (2) Drill

    (3) Turnout Note: Where common tests are prescribed in the categories and if a person working in

      (a) lower post passes that test, such person is need not pass the same while in the higher category.

      (b) No person shall be eligible for appointment by promotion or by transfer, unless he has satisfactorily completed the period of probation in the category free which promotion or transfer is made.

      (c) One should not be under suspension or facing any oral enquiry either in Andhra Pradesh Special Protection Force or in any other Department viz., Vigilance / ACB / Civil Police/Court proceedings etc, at the time of appointment by promotion or by transfer.

      (d) One should not have any type of minor punishment for the last three years and major punishment for the last five years as specified in the Andhra Pradesh Special Protection Force Act, 1991 (Act 25 of 1991) as on the date of appointment by promotion or by transfer. Any person awarded punishment within this period shall not be eligible for appointment by promotion at its turn or by transfer.

      (e) Any appointment by transfer shall be on the basis of individual request and unconditional willingness and such optee would not have any right to claim this option as a right for appointment by transfer in the Andhra Pradesh Special Protection Force.

      (f) Any person appointed by promotion due to administrative exigencies fails to pass the prescribed test in two attempts, such persons shall be reverted back to his substantive rank and his candidature can be considered for promotion only on successful passing of prescribed tests.

      (g) As per rule 6 of the Andhra Pradesh State and Subordinate service Rules, 1996 the first September of the year to the 31st August of the succeeding year shall be reckoned for purpose of determining the number of vacancies during the panel.]

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