Arunachal Pradesh Health Services Rules, 1990
Published vide Notification No. MEST 77/150, dated 12-1-1990 in the Arunachal Pradesh Gazette, Extraordinary No. 251, dated 16-4-1990
Last Updated 8th February, 2020 [aru080]
(a) 'Government' means the State Government of Arunachal Pradesh ;
(b) 'Commission' means the Arunachal Pradesh Public Service Commission;
(c) Basic medical or public health or dental qualification specified in any of the Schedules of Indian Council Act, 1956 and respective Dental and Council Acts as amended from time to time ;
(d) 'Category' means a group of posts specified in column 2 of the Table under Rule 4;
(e) 'Selection Committee' means a Committee as may be constituted by the competent authority for the purpose of selection of candidates for appointment to the various posts in Arunachal Pradesh Health Service;
(f) 'Controlling Authority' means the Governor of Arunachal Pradesh ;
(g) 'Departmental Promotion Committee' means a Committee constituted from time to time by the Government for the purpose of making recommendations for promotion or confirmation of any category of posts. The constitution of the Departmental Promotion committee will be as decided by the Government from time to time ;
(h) 'Duty posts' means any post, whether permanent or temporary of the designation specified in the Schedule ;
(i) 'Schedule' means the Schedule attached to the rules ;
(j) 'Year' means the calendar year ;
(k) 'Member of Service' means the officer appointed under the provisions of the rules :
(l) 'A recognised medical qualification' means recognised medical qualification in the first or Second Schedule, Part I of the Third Schedule (other than licenciate qualification) to the Indian Medical Council Act, 1956. Holders of educational qualifications included in the Part II of the Third Schedule also fulfill the conditions stipulated in sub-Section (3) of the Section 13 of the Indian Medical Council Act, 1956.
3. Constitution of Arunachal Pradesh Health Service. - There shall be constitute as service to be a known as the 'Arunachal pradesh Health Service' consisting of persons appointed to the service under Rule 8 and Rule 9. Explanation. - The term 'appointed' in these rules shall be constituted to include appointment made in the officiating capacity or on ad hoc basis. 4. Classification : category and scale of pay. - (1) There shall be six categories in the Service and each category shall consist of the grades specified in column 2 of the Table I below. (2) The scales of pay and classification of such grades shall be as specified in the corresponding entries in columns 3 and of the said Table I.Table I
Sl. No. |
Category |
Scale of pay |
Classification |
1. |
Supertime Grade |
|
|
*(a) |
Director of Health Services |
Rs. 5900-200-6700 |
Group-A |
*(b) |
Supertime Grade Specialist |
do |
do |
2. |
Selection Grade |
|
|
*(a) |
Additional Director of Health Services |
Rs. 4500-150-5700 |
do |
*(b) |
Selection Grade Specialist |
do |
do |
3. |
Special Grade |
|
|
*(a) |
Joint Director of Health Services |
Rs. 3700-125-4700-150-5000 |
do |
*(b) |
Senior Specialist |
do |
do |
*(c) |
CMOs for General Hospital Naharlagun and Pasighat |
do |
do |
4. |
Senior Grade-I |
|
|
*(a) |
Deputy Director of Health Services (Allopathic) |
Rs.3200-100-3700-125-4700 |
do |
*(b) |
Other State Level Programme Officer to be specified from time to time |
do |
do |
*(c) |
District Medical Officer |
Rs. 3200-100-3700-125-4700 |
Group-A |
*(d) |
Other District Level Programme Officer to be specified from time to time |
do |
do |
*(e) |
DDHS (Dental) |
do |
do |
*(f) |
DDHS (Homoeo) |
do |
do |
*(g) |
DDHS (Nursing) |
do |
do |
*(h) |
DDSH (Ayurvedic) |
do |
do |
5. |
Senior Grade |
|
|
(i) |
SMO (Allopathic) |
Rs.300-100-3500-125-4500 |
do |
*(ii) |
SMO (Homoeo) |
do |
do |
(iii) |
SMO (Ayurvedic) |
do |
do |
*(iv) |
Junior Staff Dental Surgeon |
do |
do |
*(v) |
Junior Specialist |
Rs. 3000-100-3500-125-5000 |
do |
6. |
Junior Grade |
|
|
(i) |
Medical Officer |
Rs. 2200-75-2800-EB-100-4000 |
do |
(ii) |
Dental Surgeon |
do |
do |
(iii) |
Medical Officer (Homoeo) for Degree holder |
do |
do |
(iv) |
Medical Officer (Ayurvedic) for Degree holder |
do |
do |
Note.-These scales of posts are not in existence of the time of initial constitution of the service and will be formally created in due course.
5. Authorised strength of the service. - (i) The authorised strength of the various categories of services on the date of commencement of these rules shall be as specified in the Schedule attached to these rules.(ii) After the date of such commencement authorised strength of the various categories shall be such as may be determined from time to time by the controlling authority.
6. Inclusion or exclusion of the post in the service. - (i) All the non-CHS posts of Medical Officer/Dental Surgeon/Medical Officers (Ayurvedic/ Homoeopathic) on the date of commencement of these rules shall be included in the service.(ii) All the vacant post in different categories of CHS Cadre in Arunachal Pradesh on the date of commencement of these rules may be included in the service (in consultation with the Ministry of Health) at the initial constitution of the service.
(iii) All Central Health Service posts in Arunachal Pradesh as existed on the date of commencement of these rules shall be included in the service :
Provided that officers holding the post of Central Health Service shall be given an opportunity of exercise option either to join the Arunachal Pradesh Health Service or to remain in CHS cadre. 7. Initial constitution of the service. - All the officers holding any Group 'A' or Group 'B' posts immediately before the commencement of these rules shall be members of the service in the respective posts or grads as the case may be. 8. Vacancy in any category which remained unfilled after the initial constitution of the service shall be filled up in accordance with the relevant provisions of these rules. 9. method of recruitment, field of selection, minimum qualifying service and age limit. - Method of recruitment, field of selection, minimum qualifying service and age limit for various categories of services shall be as specified in Table II below :Table II
Sl. No. |
Category |
Scale of pay |
Method of recruitment |
Field of selection and minimum qualifying service |
1(a) |
D.H.S. |
Supertime grade (Rs. 5900-200-6700) |
By promotion on the basis of seniority-cum-fit-ness on the recommendation of a duly constituted DPC. |
Officers holding posts in the Selection Grade with three years
regular service in grade or with 23 years total regular service
in Group 'A' |
(b) |
Supertime Grade Specialist |
do |
do |
Officers holding posts in Selection Grade (Specialist) with 8
years in the grade or 17 years total regular service in
Specialist Grade. |
2.(a) |
Addl. D.H.S. |
Selection grade (Rs. 4500-150-5700) |
do |
Officers holding posts in the Special Grade with five years
regular service in the grade or with 20 years total regular
service in Group 'A'. |
(b) |
Selection Grade Specialist |
do |
do |
Officers holding posts in Senior Specialist Grade with 4 years regular service in the grad or 9 years of continuous service from the date of joining as Junior Specialist. |
3.(a) |
Joint D.H.S. |
Special Grade (Rs. 3700-125-4700-150-5000) |
By promotion on the basis of selection on merit-cum-fitness on the recommendation of a duly constituted DPC. |
Officers holding posts in Senior Grade I with 5 years regular
service in the grade or with 16 years total regular service in
Group 'A'. |
(b) |
Chief Medical Officer of General Hospitals |
do |
do |
Do |
(c) |
Senior Specialist |
do |
do |
Junior Specialist with 5 years regular service in the
grade. |
4.(a) |
DDHS (Allopathic) |
Senior Grade I (Rs. 3200-100-3700-125-4700) |
By promotion on the basis of selection on merit on the recommendation of a duly constituted DPC. |
Officers holding posts in Senior Grade with 3 years regular service in Grade or with 8 years total regular service in Group 'A'. |
(b) |
Other State level Programme Officer to be specified from time to time |
do |
do |
do |
(c) |
District Medical Officer |
do |
do |
do |
(d) |
Other District level Programme Officer to be specified from time to time |
do |
do |
do |
(e) |
DDHS (Dental) |
do |
do |
do |
(f) |
DDHS (Homoeo) |
do |
do |
do |
(g) |
DDHS (Nursing) |
Senior Grade in (Rs. 3200-100-3700-125-4700) |
By promotion on the basis of selection on merit on the recommendation of a duly constituted DPC |
Officers holding posts in Senior Grad with 3 years regular service in the grade or with 8 year total regular service in Group 'A'. |
(h) |
DDHS (Ayurvedic) |
do |
do |
do |
5.(i) |
SMO (Allopathic) |
Senior Grade (Rs. 3000-100-3500-125-4500) |
do |
Officers holding posts in MO grade with 5 years service in the grade or with 6 years total regular service in Group 'A'. |
(ii) |
SMO (Homoeo) |
do |
do |
do |
(iii) |
SMO (Ayurvedic) |
do |
do |
do |
(iv) |
Junior Staff Dental Surgeon |
do |
do |
Officers holding posts in the grade of the Dental Surgeon with 5 years service in the grade or I with 6 years total regular service in Group 'A'. |
(v) |
Junior Specialist |
(Rs. 3000-100-3500-125-5000) |
By direct recruitment on the basis of a written test to be conducted by AP PSC to be followed by an interview or by an interview only without a written test to be conducted by AP PSC in accordance with age limit and educational qualification and experience as may be prescribed. The exact method of recruitment to be followed shall be decided by Controlling Authority in consultation with AP PSC on each occasion. |
(i) A recognised Medical degree- (ii) Post Graduate degree in the concerned speciality-plus (iii) 3 years experience in a responsible position connected with the speciality. Age-35 years of below) and relexable up to 51; years in genuine cases as per merit of each case. |
6(i) |
Medical Officer (Allopathic) |
Junior Grade (Rs. 2200-75-2800-E B-100-4000) |
By direct recruitment on the basis of a written test to be conducted by AP PSC to be followed by an interview or by an interview only without a written test to be conducted by AP PSC in accordance with age limit an educational qualification and experience as may be prescribed. The exact method of recruitment to be followed shall be decided by the Controlling Authority in consultation with AP PSC on each occasion. |
A Recognised medical qualification i.e. equivalent to a degree. Age-30 years or below for medical graduates and 35 years or below for the persons having P.G. degree on the first date of appointment Relaxable up to 5 years in case of SC/ST candidates. |
(ii) |
Dental Surgeon |
Junior Grade (Rs. 2200-75-2800-E B-100-4000) |
By direct recruitment on the basis of a written test to be conducted by AP PSC to be followed by an interview or by an interview only without a written text to be conducted by AP PSC in accordance with age limit and educational qualification and experience as may be prescribed. The exact method of recruitment to be followed shall be decided by the Controlling Authority in consultation with AP PSC on each occasion. |
A recognised medical degree in Dental Science. Age-30 years or below on the first date of appointment. Relaxable up to 5 years in case of SC/ST candidates. |
(iii) |
Medical Officer (Homoeo) |
do |
do |
A recognised degree in Homoeopathic Science. Age-30 year or below on the first date of appointment. Relaxable up to 5 years in case in SC/ST candidates. |
(iv) |
Medical Officer (Ayurvedic) |
do |
do |
A recognised degree in Ayurvedic Science. Age-30 years or below on the first date of appointment. Relaxable up to 5 years in case of SC/ST candidates. |
(ii) When a person is appointed from one category to another his initial pay shall be fixed, in accordance with rules framed or adopted by the Government from time to time.
(iii) Any person appointed to the service under Rule 7 shall draw initial pay in the time scale of the category to which he is appointed or at such age as may be fixed under the rules or under the special order of the competent authority.
(iv) A Medical Graduate with post Graduate Degree or Diploma appointed to the General Duty Officers Grade shall be entitled to Post Graduate Allowances, as admissible from time to time. They shall, however, cease to draw the said Post Graduate Allowance immediately on their appointment to any post of Junior or Senior Specialist post in the cadre.
(v) Specialist pay.-A Medical Graduate with post Graduate Degree when appointed to a post or Junior, Senior Specialist, Selection or Super-time Grade, Specialist Category shall be entitled to pay and emoluments of these posts as prescribed in column 3 of Table I in Rule 4 specified against each post therein.
15. The constitution of the Selection Committee as referred to in these rules would mean the Selection Committee constituted by the Government or the Commission as the case may be. 16. Private practice prohibited. - (i) Persons appointed to the service shall not be allowed private practice of any kind whatsoever including consultation and Laboratory Practice.(ii) Any member of the service indulging in private practice of any kind shall entail disciplinary proceedings against him which may include suspension, withholding of increment, demotion and dismissal from service.
(iii) They shall, however be entitled to a non-practicing allowance and other benefits as prescribed by the Government from time to time.
17. Regulation. - The Government of Arunachal Pradesh may make regulations, not inconsistent with these rules, to provide for all matters for which provisions in necessary or expedient for the purpose of giving effect to the rules. 18. Leave, pension etc. another conditions of service. - Except, as provide under these, rules, all matters generally relating to pay and allowance, leave, pension, discipline and other conditions of service, shall be regulated the general rules and orders made by the Government from time to to time, unless provided otherwise. 19. Interpretation. - If any question arises relating to the interpretation of these rules, it shall be referred to the Government, whose decision thereon shall be final. 20. Gradation list. - There shall be prepared and published Gradation List consisting of the names of all members of the service, in order of seniority and such other particulars such as date of birth, date of appointment etc. from time to time. 21. Repeal and saving. - With the commencement of these rules the Service Rules/Recruitment Rules if any published or specified in these rules are hereby repealed ; provided that anything done or any action under the rules so repealed, shall be deemed to have validly done or taken with corresponding provisions of these rules. Nothing in these rules shall affect reservation/relaxation of age limit, and other concession admissible to Scheduled Castes, Scheduled Tribes Ex-servicemen and other special categories of persons, in accordance with the orders issued by the Government from time to time in this regard. 22. Benefit of added years of service. - The benefit of added years of service as admissible under Rule 30 of Central Civil Service (Pension) Rules, 1972 as applicable to the Arunachal Pradesh Government employees at the commencement of these rules will be admissible to all the members of the Arunachal Pradesh Health Service who have been appointed to their posts after the age of thirty years. 23. Power to relax. - Wherever, the Governor of Arunachal Pradesh is of the opinion, that it is necessary or expedient to do so, he may, by order for reasons to be recorded in writing and in consultation with the Commission/Committee, relax any of the provisions of these rules with respect to any person, class or category of persons as deemed necessary.Schedule
[See Rule 5 (i)]
Sl. No. |
Post |
Permanent |
Temporary |
Total |
Remarks |
1. |
Supertime Grade |
|
|
|
|
(a) |
Director of Health Services |
1 |
- |
1 |
|
(b) |
Supertime Grade Specialist |
- |
1 |
1 |
|
|
Total |
1 |
1 |
2 |
|
2. |
Selection Grade |
|
|
|
|
(a) |
Additional Director of Health Services |
1 |
- |
1 |
|
(b) |
Selection Grade Specialist |
- |
1 |
1 |
|
|
Total |
1 |
1 |
2 |
|
3. |
Special Grade |
|
|
|
|
(a) |
Joint Director of Health Services |
2 |
7 |
9 |
|
(b) |
Senior Specialist- |
|
|
|
|
|
(i) Surgical |
2 |
- |
2 |
|
|
(ii) Medical |
2 |
- |
2 |
|
|
(iii) Gynaecologist |
2 |
- |
2 |
|
|
(iv) Cardilogist |
2 |
- |
2 |
|
|
(v) Pathologist |
2 |
- |
2 |
|
|
(vi) E.N.T. |
2 |
- |
2 |
|
|
(vii) Eye |
2 |
- |
2 |
|
|
(viii) Anaesthetist |
2 |
- |
2 |
|
|
(ix) Paediatrician |
2 |
- |
2 |
|
|
(x) Orthopaedic |
2 |
- |
2 |
|
(c) |
C M.Os. of General Hospital, Naharlagun and Pasighat |
2 |
- |
2 |
|
|
Total |
25 |
8 |
33 |
|
4. |
Senior Grade I |
|
|
|
|
(a) |
DDHS (Allopathic) |
7 |
- |
7 |
|
(b) |
Other State Level Programme Officer to be specified from time to time |
7 |
- |
7 |
|
(c) |
District Medical Officer |
11 |
2 |
13 |
|
(d) |
Other District Level Programme Officer to be specified from time to time |
11 |
2 |
13 |
|
(e) |
DDHS (Dental) |
1 |
- |
1 |
|
(f) |
DDHS (Homoeo) |
1 |
- |
1 |
|
(g) |
DDHS (Nursing) |
1 |
- |
1 |
|
(h) |
DDHS (Ayurvedic) |
1 |
- |
1 |
|
|
Total |
65 |
12 |
77 |
|
5. |
Senior Grade: |
|
|
|
|
(i) |
SMO (Allopathic) |
40 |
10 |
50 |
|
(ii) |
SMO (Homoeo) |
5 |
- |
5 |
|
(iii) |
SMO (Ayurvedic) |
5 |
- |
5 |
|
(iv) |
Junior Staff Dental Surgeon |
11 |
- |
11 |
|
(v) |
Junior Specialist- |
|
|
|
|
|
(a) Surgical |
6 |
6 |
12 |
|
|
(b) Medicine |
6 |
6 |
12 |
|
|
(c) Gynaecologist |
6 |
6 |
12 |
|
|
(d) Cardiologist |
6 |
6 |
12 |
|
|
(e) Pathologist |
6 |
6 |
12 |
|
|
(f) E.N.T. |
6 |
6 |
12 |
|
|
(g) Eye |
6 |
6 |
12 |
|
|
(h) Anaesthetist |
6 |
6 |
12 |
|
|
(i) Paediatrician |
6 |
6 |
12 |
|
|
(j) Orthopaedic |
6 |
6 |
12 |
|
|
Total |
186 |
82 |
268 |
|
6. |
Junior Grade: |
|
|
|
|
(a) |
Medical Officer |
136 |
68 |
204 |
|
|
Leave Reserve 10% |
14 |
- |
14 |
|
|
Training Reserve 10% |
14 |
- |
14 |
|
|
Deputation Reserve 10% |
14 |
- |
14 |
|
|
Total |
364 |
150 |
514 |
|
(b) |
Dental Surgeon |
11 |
11 |
22 |
|
(c) |
MO (Homoeo) |
11 |
11 |
22 |
|
(d) |
MO (Ayurvedic) |
11 |
11 |
22 |
|
|
GRAND TOTAL |
397 |
183 |
580 |
|