Bare Acts Live

The Goa Members of Legislative Assembly (Removal of Disqualification) Act, 2005

(Goa Act No. 13 of 2005)

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[Schedule]

1. The Office of a member of a Home Guard constituted under any law for the time being in force in any State;

2. Any Office in connection with the affairs of the Goa University or any committee, council or body connected with the Goa University;

3. The Office of a Parliamentary Secretary;

4. The Office of Commissioner for NRI Affairs;

5. The Office of Chairperson and member, Goa State Commission for Women;

6. The Office of Chairman and member, Goa State Commission for Backward Classes;

7. The Office of Chairperson and member, Goa State Commission for Protection of Child Rights;

8. The Office of Chairman and member, Planning and Development Authorities, Goa;

9. The Office of Chairman and Director, Economic Development Corporation Limited, Goa;

10. The Office of Chairman and Director, Kadamba Transport Corporation Limited;

11. The Office of Chairman and Director, Goa Tourism Development Corporation Limited;

12. The Office of Chairman and Director, Goa Handicrafts, Rural and Small Scale Industries Development Corporation Limited;

13. The Office of Chairman and Director, Goa Industrial Development Corporation;

14. The Office of Chairman, Vice-Chairman and Director, Goa State Infrastructure Development Corporation Limited;

15. The Office of Chairman and Director, Goa State Scheduled Castes and Other Backward Classes Finance and Development Corporation Limited;

16. The Office of Chairman and Director, Goa State Horticultural Corporation Limited;

17. The Office of Chairman and Director, Goa Forest Development Corporation Limited;

18. The Office of Chairman and Director, Goa State Scheduled Tribes Finance and Development Corporation Limited;

19. The Office of Chairman, Vice-Chairman and Director, Goa Sewerage and Infrastructure Development Corporation;

20. The Office of Chairman and Director, Infotech Corporation of Goa Limited;

21. The Office of Chairman and member, Goa Tillari Irrigation Development Corporation;

22. The Office of Chairman and Director, Goa Education Development Corporation;

23. The Office of Chairman, Goa State Human Resource Development Corporation;

24. The Office of Chairperson and Director, Goa State Waste Management Corporation;

25. The Office of Chairman and Director, Goa Meat Complex Limited;

26. The Office of Chairman and member, Goa Housing Board;

27. The Office of Chairman and member, Goa Khadi and Village Industries Board;

28. The Office of Chairman and member, Goa State Social Welfare Board;

29. The Office of Chairman, Vice-Chairman and member, Goa Rehabilitation Board;

30. The Office of Chairman and member, Goa Agricultural Marketing Board;

31. The Office of Chairperson, Vice-Chairperson and member, Goa Investment Promotion and Facilitation Board;

32. The Office of Chairman and Vice-Chairman and member, Kala Academy, Goa;

33. The Office of President and member, Goa Konkani Academy;

34. The Office of President and member, Tiatr Academy, Goa;

35. The Office of Chairman and member, Bal Bhavan;

36. The Office of Chairman and member, Ravindra Bhavan, Margao;

37. The Office of Chairman and member, Ravindra Bhavan, Sankhali;

38. The Office of Chairman and member, Ravindra Bhavan, Curchorem;

39. The Office of Chairman and member, Ravindra Bhavan, Vasco;

40. The Office of Chairman and member, Rajiv Kala Mandir, Ponda;

41. The Office of Chairman and member, Institute of Menezes Braganza;

42. The Office of President, Vice-President and member, Sports Authority of Goa;

43. The Office of Chairman, Vice-Chairman and member, Entertainment Society of Goa;

44. The Office of Chairman and member, Sanjay Centre for Special Education;

45. The Office of Chairman and Vice-Chairman, State Urban Development Agency;

46. The Office of Chairman and member, Goa Energy Development Agency;

47. The Office of Chairman, Vice-Chairman and member, Goa Football Council;

48. The Office of Chairman, Vice-Chairman and member, Goa Football Development Council;

49. The Office of Chairman and member, Goa State Co-operative Marketing and Supply Federation Limited;

50. The Office of President, Vice-President and member, Goa Panchayat Mahila Shakti Abhiyan;

51. The Office of Chairman, Director or member of any other Statutory or non-statutory body or committee or corporation constituted by the Government of Goa.

(i) "statutory body" means any corporation, committee, commission, council, board or other body of persons, whether incorporated or not, established by or under any law for the time being in force;

(ii) "non-statutory body" means any body of persons other than a statutory body.