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The Punjab Registration Validating Act, 1960
Punjab Act 8 of 1960
hl587
(a) registering officers specified in column 2 of the Schedule purporting to act as Registrars of the district specified in column 1 thereof during the periods noted against each in column 3 of that Schedule; and
(b) Sub-Registrar, Ambala City, purporting to act as Sub-Registrar, Ambala Cantonment, during the period commencement on the 6th January, 1955, and ending with 17th August, 1955; shall be deemed to have been validly performed as if the aforesaid persons had been duly appointed as Registrars or Sub-Registrars, as the case may be, under the Indian Registration Act, 1908 (Central Act XVI of 1908), for the purposes of the performance of such acts.
The Schedule
|
District |
Registering Officer |
Period |
|
Rohtak |
(i) Treasury Officer |
29th October, 1954, to 4th January, 1956 |
|
|
(ii) General Assistant |
5th January, 1956, to 31st July, 1956 |
|
Ambala |
(i) General Assistant |
30th December, 1955, to 11th January, 1956 |
|
|
(ii) General Assistant |
13th January, 1956, to 11th August, 1956 |
|
Hoshiarpur |
(i) Treasury Officer |
22nd February, 1929, to 23rd December, 1955. |
|
|
(ii) General Assistant |
19th January, 1956, to 9th April, 1956 |
|
Gurdaspur |
(i) Treasury Officer |
8th May, 1924, to 31st December, 1956. |
|
Amritsar |
(i) Treasury Officer |
15th August, 1947, to 15th January, 1956 |
|
|
(ii) General Assistant |
16th January, 1956, to 31st December, 1956 |
