The Satara, Sholapur and Southern Maratha Country Laws Act, 1863
Bombay Act No. 3 of 1863
MH241
LEGISLATIVE HISTORY 6 |
Preamble.
Whereas it is expedient for the better administration of justice in the territory of Satara that the Collectorate should be brought under the Regulations and Acts of the Presidency of Bombay; And Whereas certain villages which now belong to Government in Sholapur and the Southern Maratha Country have not yet been made subject to the operation of the general Regulations and Acts affecting the Bombay Presidency; [* * * * * * * *] And Whereas the village of Muchandi, paragana Jath, in the territory of Satara, was inadvertently included in [Act VI of 1842], by which certain villages in the Southern Maratha Country were brought under the operation of the Regulations and Acts of the Presidency of Bombay; It is hereby enacted as follows:- 1. Villages in Satara rendered subject to Bombay laws. - The villages in the Collectorate of Satara as described in Schedule A [* * *] shall from and after the first day of January, 1863, be subject to the Regulations and Acts which are or shall at any time hereafter be in force within the territories subject to the Presidency of Bombay. 2. Villages in Sholapur and in Southern Maratha Country rendered subject to Bombay laws. - The villages in the Collectorate of Sholapur and in the Southern Maratha Country described in Schedule B [* * *] shall, from and after the passing of this Act, be subject to the Regulations and Acts which are shall at any time hereafter be in force within the territories subject to the Presidency of Bombay. 3. [Bar of Jurisdiction of Civil Courts in certain cases.] - Repealed Act X of 1876. 4. Privileges and exemption of certain persons of rank. - Clause 1st. - It is also further enacted that the privileges and exemptions provided in sections 3, 4 and 5, Regulation XXIX, A.D. 1827 and section 5 of Regulation VII, A.D. 1830 and Regulations 1 and XVI, A.D. 1831, as amended by section 6, [Act XIII of 1842], are equally applicable in the districts now brought under the Regulations and Acts to the persons of rank therein referred to, as they are in the Dekkhan, Khandesh and Southern Maratha Country. Clause 2nd. - [Process against Shrimant Sagunabai Ai Saheb Maharaj.] - Repealed Act XVI of 1895. 5, 6, 7. [Railway lands; North Kanara; saving of prior proceedings.] - Repealed Act XV of 1874. 8. Village of Muchandi excluded from operation of Regulations and Acts. - The village of Muchandi, paragana Jath, in the territory of Satara, included in [Act VI of 1842], by which certain villages in the Southern Maratha Country were brought under the Regulations and Acts of the Presidency of Bombay, shall from and after the passing of this Act, be excluded from the operation of the Regulations and Acts of the Presidency of Bombay, anything in the said [Act VI of 1842] to the contrary in anywise notwithstanding.Schedule A
List of the Parganas, Tarafs and other known Divisions of The Collectorate of Satara to be brought under the Regulations and acts.
Consecutive numbers |
Name of the division |
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1. |
Taraf Satar |
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2. |
Taraf Parli. |
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3. |
Taraf Vandan. |
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4. |
Taraf Taragaon, with the exception of the village Vatar entered in the accounts as belonging to the Chief of Jamkhandi. |
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5. |
Taraf Umari, with the exception of the following two
villages:- |
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6. |
Sammat Nimb |
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7. |
Taraf Medha |
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8. |
Taraf Kedamb |
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9. |
Taraf Baramura |
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10. |
Taraf Kuda. |
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11. |
Taraf Ategao. |
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12. |
Taraf Bamnol. |
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13. |
Taraf Sols. |
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14. |
Taraf Tam. |
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15. |
Karyat Naneghol. |
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16. |
Taraf Tarl. |
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17. |
Karyat Talbid the accounts as belonging to the Chief of. |
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18. |
Tarat Havel' Karad, with the exception of the following twelve villages. |
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] |
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19. |
Taraf Marl. |
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20. |
Taraf Pata. |
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21. |
Taraf Helva. |
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22. |
Karyat Kashigao. |
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23. |
Taraf Kol. |
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24. |
Fort Sadashivgad, Vasantgad and Manchindraga. |
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25. |
Karyat Ashta. |
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26. |
Taraf Khatay. |
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27. |
Taraf Malavdi. |
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28. |
Taraf Dahigaon. |
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29. |
Taraf Mhasvad. |
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30. |
Taraf Lalgaon. |
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31. |
Forts of Machimangad, Varugad and Vardhangad. |
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32. |
Taraf Dharmpuri. |
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33. |
Karyat Khanapur. |
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34. |
Karyat Mayn. |
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35. |
Karyat Vang. |
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36. |
Karyat Vita. |
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37. |
Karyat Bhalavni. |
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38. |
Karyat Nimsod. |
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39. |
Fort of Bhushanga. |
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40. |
Pargana Kasegaon, Taluka Pandharpur. |
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41. |
Pargana Brahmpuri, Taluka Pandhapur. |
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42. |
Pargana Sangola. |
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43. |
Pargana Gherdi. |
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44. |
Pargana Nazr. |
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45. |
Pargana Aklu. |
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46. |
Pargana Velapu. |
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47. |
Pargana Bhalavni,with the exception of the following five
villages, entered in the accounts as belonging to the Chief of
Akalkot: |
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48. |
Taraf Haveli Wai. |
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49. |
Taraf Jor Khor. |
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50. |
Sammat Koregaon. |
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51. |
Sanmat Vaghol. |
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52. |
Pargana Molvad. |
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53. |
Paragana Bejapur. |
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54. |
Paragana Got. |
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55. |
Paragana Baloti. |
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56. |
Paragana Sidhnath. |
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57. |
Paragana Mamdapur. |
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58. |
Paragana Chimalg. |
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59. |
Paragana Kolhar. |
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60. |
Paragana Honvad. |
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61. |
Paragana Bardoli. |
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62. |
Paragana Shirala, with the exception of the nillages of Vategaon entered in the accounts as belonging to the Chief of Kurundvad. |
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63. |
Paragana Atpadi, with the exception of the nillage, Vitlapur, entered in the accounts as belonging to the Pant Pratinidhi. |
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64. |
Paragana Mangalvedha. |
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65. |
Paragana Shirval, with the exception of the following
villages, entered in the accounts as belonging to the Pant
Sachiv:- |
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66. |
Taraf Savarda. |
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67. |
Taraf Chiplam. |
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68. |
Taraf Valva, situated within the Satara territory, with the exception of the village Kundal, entered in the accounts as belonging to the Pant Pratinidhi. |
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69. |
Taraf Varun. |
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70. |
Taraf Phaltan, exception the villages of Dalvadi and Vakri, entered in the accounts as belonging to the Chief of Phaltan. |
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71. |
Taraf Velvand Khora. |
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72. |
Taraf Rodhikhora, with the exception of the village Hatnoshi, entered in the accounts as belonging to the Pant Sachiv. |
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73. |
Taraf Nirthadi, with the exception of the village, Mirja,
entered in the accounts as belonging to the Pant Sachiv. |
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74. |
Karyat Baji. |
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75. |
Do. Vadgao. |
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76. |
Do. Haveli Koihapu. |
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77. |
Do. Kodol. |
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78. |
Karyat Satva. |
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79. |
Karyat Bhilavdi, with the exception of the following four
villages:- |
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80. |
Karyat Sangli. |
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81. |
Karyat Dudhgaon, with the exception of Bhad Kinba, entered in the account as belonging to Sanglikar Parvardhan. |
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82. |
Karyat Aundh, with the exception of the following eight villages:- |
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(1) Ramapur |
] |
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83. |
Karyat Tasagaon. |
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84. |
Karyat Visapur, with the exception of the following four
villages, entered in the accounts as belonging to the Chief of
Sangli:- |
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85. |
Karyat Anjni. |
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86. |
Karyat Raybag. |
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87. |
That part of Prant Pranhala situated within the Collectorate of Satar. |
Schedule B
List of Villages in the Collectorate of Sholapur to be brought under the Regulation and acts
1. All the villages of partgana Karkamb, taluqa Madha, situated in the Collectorate of Sholapur, and not brought under the Regulations by Regulation XXIX of 1827, namely-(1) Mauje Pehnur;
(2) Mauje Bhend;
(3) Mauje Bhatumbra;
(4) Mauje Yevti;
(5) Mauje Akumba;
(6) Mauje Bembla;
(7) Mauje Tambva; and
(8) Kasba Karkamb.
2. All the villages of the Naldurg paragana, taluqa Sholapur, situated in the Collectorate of Sholapur, remaining to be brought under the Regulations and not entered in [Act VI of 1842] namely:-Mauje Tadvala.
3. All the villages of the Chand Kavtha pagana, taluka Hippargi, situated in the Collectorate of Sholapur, not brought under the Regulations by [Act VI of 1842], namely-Mouje Ankalgi.
4. The whole of pargana Chimalgi, taluka Mangoli, not brought under the Regulations by Regulation XXIX of 1827, namely:-(1) Kasba Chimalgi
(2) Mauje Almati
(3) Mauje Vandal
(4) Mauje Biraldini
(5) Mauje Budni
(6) Mauje Hunshal
(7) Mauje Nagvad
(8) Mauje Akalvadi
(9) Mauje Arsangi
(10) Mauje Benal
(11) Mauje Angadgiri
(12) Mauje Hangargi
(13) Mauje Uni Bhavi and
(14) Mauje Gudhini
All the villages of the Nidgundi pargana not brought under the Regulations by regulation VII of 1830 and [Act VI of 1842]:-(1) Areshankar.
(2) Vadvadgi.
List of Villages in the Southern Maratha Country to be brought under the Regolations and Acts.
1. The following villages in taraf Mugal Khod:-Mauje Gundevadi.
Mauje Dharur.
Mauje Siddapur
Mauje Kolijud.
Mauje Yebarhatti.
Mauje Harogeri.
Mauje Hidkal.
Mauje Mugal Khod.
Mauje Palbhavi.
Mauje Kappalgudi.
Mauje Hallur.
Mauje Sivapur.
Mauje Khan Naikinhatti.
Mauje Mudalgi.
Mauje Munal.
2. The following villages in Prant Mraj:-
(1) Mauje Soni |
} |
Karyat Mane. |
(2) Mauje Bhos |
} |
Rajuri. |
(3) Mauje Bisur |
] |
Karyat Sangli. |
(4) Mauje Kupvada |
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(5) Mauje Haroli, Karyat Dessing. |
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(6) Mauje Yerandoli |
] |
Karyat Bedag. |
(7) Mauje Belavki |
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(8) Mauje Arvande, Karyat Savarde. |
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(9) Mauje Vadgaon, Karyat Anjni. |
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(10) Mauje Kalombi, Karyat Haveli. |
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(11) Mauje Shedshal, Karyat Shirhatti. |
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(12) Mauje Pandegaon, Karyat Kavtha Mahankal. |
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(13) Mauje Kasba Tasgaon |
] |
Karyat Tasgaon |
(14) Mauje Mauje Turchi |
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(15) Mauje Padli |
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(16) Mauje Bhilavdi |
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(17) Mauje Vasgada |
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(18) Mauje Nimni. |
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(1) Mauje Ankli, Karyat Manjri.
(2) Majue Burli, Karyat Digraj.
4. The following villages in Prant Raybag:-(1) Kasba Ainapur, Karyat Ainapur.
(2) Mauje Hatnoli, Karyat Nandura.
5. The following village in Prant Hukeri:-(1) Mauje Mangavatti, Karyat Jugal.
6. The following villages in Prant Bijapur:-
(1) Mauje Shirhatti |
] |
Karyat Kokatnur. |
(2) Mauje Nagnur |
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(3) Mauje Ratnapur |
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(4) Mauje Shivdi |
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(5) Mauje Haliyal |
The following village in pargana Kokatnur:-
(1) Mauje Mhaisvadgi.
7. Pargana Yadvad, with the exception of the three following villages:-(1) Aurvad,
(2) Kalligudi,
(3) Chippalkatti,
entered in the accounts as belonging to the Chief of Jamkhandi.
8. Karyat Kinni. 9. The following village in taraf Kannur:-(1) Mauje Chikk Tarsi, Karyat Kannur.
10. The following village in pargana Shahapur:-(1) Ashta.
11. The following villages in Karyat Savarda:-(1) Kasba Savarda.
(2) Mauje Londa.
(3) Mauje Dorli.
12. The following villages in taraf Phutgaon:-(1) Kasba Savlaj.
(2) Mauje Dongarsani.
(3) Mauje Karavli.
13. The following village in taraf Tasgaon:-(1) Mauje Punada.
14. The following village in Karyat Dudhgaon:-(1) Mauje Dupat Borgaon.
15. The following village in Karyat Digraj:-(1) Mauje Borgaon.
16. The following village in Prant Karad:-(1) Mauje Yelavi.
17. The following village in Karyat Uchgaon:-(1) Mauje Belgundi.
18. The following village in Karyat Kagti:-(1) Mauje Kangrali Khurd.
19. The following village in taraf Sambra:-(1) Mauje Nilji.
20. The following village in pargana Azamnagar:-(1) Khasbag.
21. The following isolated villages:-(1) Kasba Shedbal.
(2) Kasba Jugal.
(3) Mauje Kagvad.
(4) Mauje Ugar Budruk.
(5) Mauje Murgundi.
(6) Mauje Taysi.
(7) Mauje Nandgaon.
22. The following villages in pargana Lakshmeshvar:-(1) Mauje Kalas.
(2) Mauje Surngi.
(3) Mauje Konhigeri.
(4) Mauje Vadvi.
(5) Mauje Bijur.
(6) Mauje Kankapur.
(7) Mauje Kondikop.
(8) Mauje Konerikop.
23. The following villages in pargana Mulgund:-(1) Mauje Mulgund.
(2) Mauje Sherul.
(3) Mauje Kabulayat Katti.
(4) Mauje Harthi.
(5) Mauje Chinchi.
(6) Mauje Kallur.
(7) Mauje Chaklabbi
(8) Mauje Hirenarti.
(9) Mauje Yergupi.
(10) Mauje Narayanpur,
(11) Mauje Nagarhalli.
(12) Mauje Mantur.
(13) Mauje Keresur.
(14) Mauje Hebusr.
(15) Mauje Karlvad.
(16) Mauje Kuratti.
(17) Mauje Chikk Narti.
24. The following village in Karyat Ingalhalli:-Mauje Ingalhalli.
25. The following village in pargana Nargund:-(1) Mauje Nargund.
(2) Mauje Bairanhatti.
(3) Mauje Dandapur.
(4) Mauje Karvinkop.
(5) Mauje Jagapur.
(6) Mauje Maujepeth.
(7) Mauje Arbaun.
(8) Mauje Somapur.
(9) Mauje Burlkatti.
(10) Mauje Siddapur.
(11) Mauje Chikk Nargund.
(12) Mauje Kankikop.
(13) Mauje Halgop.
26. The following villages in pargana Navalgund:-(1) Mauje Kuregovankop.
(2) Mauje Hunrikatti.
27. The following villages in Karyat Shirol:-(1) Mauje Shirol.
(2) Mauje Vadvatti.
(3) Mauje Ingalgundi.
(4) Mauje Kalas.
(5) Mauje Lingadhal.
(6) Mauje Budihal.
28. The following villages in taraf Konnur:-(1) Mauje Konnur.
(2) Mauje Arlikatti.
(3) Mauje Lakmapur.
(4) Mauje Gunakop.
(5) Mauje Chikk Molangi.
(6) Mauje Hira Tadsi.
(7) Mauje Vasina.
(8) Mauje Idgal.
(9) Mauje Madhadi.
(10) Mauje Bennuer.
(11) Mauje Ajgundi.
(12) Mauje Bennur.
(13) Mauje Talakvad.
(14) Mauje Hotiholli.
(15) Mauje Lingadhal.
29. The following villages in pargana Badami:-(1) Mauje Megur.
(2) Mauje Karanndi.
30. The following village in Mahal Hoskerri:-(1) Kharlkop.
31. The isolated villages of Behatti and Sangdal.Schedule C
[Lands ceded for Railway purposes]
Repealed by Act XV of 1874.