Agriculturists' Loans and the Bombay Non-Agriculturists' Loans (Amendment) Act, 1949
The Agriculturists' Loans and the Bombay Non-Agriculturists' Loans (Amendment) Act, 1949
Bombay Act No. 6 of 1949
mh566
[Dated 11th April, 1949]
For Statement of Objects and Reasons, see Bombay Government Gazette, 1949, Part V, page 75.
An Act to amend the Agriculturists' Loans Act, 1884, in its application to the Province of Bombay and the Bombay Non-Agriculturists' Loans Act, 1928.
Whereas, it is expedient to amend the Agriculturists' Loans Act, 1884, in its application to the Province of Bombay and the Bombay Non-Agriculturists' Loans Act, 1928, for the purposes hereinafter appearing; It is hereby enacted as follows :-
1. Short title. - This Act may be called the Agriculturists' Loans and the Bombay Non-Agriculturists' Loans (Amendment) Act, 1949.
2. Amendment of section 4 of Act XII of 1884. - In section 4 of the Agriculturists' Loans Act, 1884, in sub-section (1) after the word "objects" the following words shall be added, namely :-
"or for erecting rebuilding or repairing houses."
3 to 4. [The amendments made by sections 3 and 4 of this Act have been incorporated in the Bombay Non-Agriculturists' Loans Act, 1928.]