The Central Provinces and Barer Grants-in-aid to local Bodies (Repeal) Act, 1966
Maharashtra Act No. 16 of 1966
mh632
[Dated 26th May, 1966]
For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1966, Part 5, Extraordinary, page 91.
An Act to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939.
Whereas it is expedient to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939: It is hereby enacted in the Seventeenth Year of the Republic of India as follows :-
1. Short title. - This Act may be called the Central Provinces and Berar-Grants-in-aid to Local Bodies (Repeal) Act, 1966.
2. Repeal of C. P. and Berar 35 of 1939. - The Central Provinces and Berar Grants-in-aid Local Bodies Act, 1939, is hereby repealed.
