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Criminal Procedure Code (Maharashtra Amendment) Act, 1998

Maharashtra Act No. 21 of 1999

mh727

(a) in sub-section (1), in the proviso, for the words "five hundred rupees", substitute "fifteen hundred rupees".

(b) in sub-section (4),-

(i) for the words "monthly allowance", where they occur for the first time, substitute "maintenance allowance";

(ii) after the words "monthly allowance", where they occur for the second time, insert "or, as the case may be, the lump-sum allowance". - Maharashtra Act 21 of 1999, section 3 (w.e.f. 20.4.1999).