Bare Acts Live

Central Acts and Rules Amended and Updated
  • Home
  • Central Acts
  • State Acts
    Delhi Local Acts Andhra Pradesh Local Acts Uttar Pradesh Local Acts West Bengal Local Acts Rajasthan Local Acts Jammu and Kashmir Local Acts Himachal Pradesh Local Acts Haryana Local Acts Punjab Local Acts Maharashtra Local Acts Kerala Local Acts Tamil Nadu Local Acts Goa Local Acts Bihar Local Acts Uttranchal Local Acts Jharkhand Local Acts Chhatisgarh Local Acts Madhya Pradesh Local Acts Assam & North East Local Acts Orissa Local Acts Gujarat Local Acts Telangana Local Acts Chandigarh Local Acts Karnataka Local Acts
  • Law Commission Reports
  • International Treaties
  • Join Law Finder

    • 1. Short title and commencement.
    • 2. Definitions.
    • 3. Purpose.
    • 4. Eligibility.
    • 5. Number of grantees and the amount of grant.
    • 6. Applications.
    • 7. Selection.
    • 8. Authority to sanction the grant.
    • 9. Mode of payment.
    • 10.
    • 11. Miscellaneous.

The Meghalaya Tribal Students Book Grant (Post-Matric Education) Rules, 1982

Last Updated 19th February, 2020 [meg085]


1. Short title and commencement. - (i) These Rules may be called the Meghalaya Tribal Students Book Grant (Post Matric Education) Rules, 1982.

(ii) They shall come into force with effect from the date of this Notification.

2. Definitions. - In these Rules unless there is anything repugnant in the subject or context-

(a) "Department" means the Educational Department of the State of Meghalaya ;

(b) "Director of Public Instruction" means the Director of Public Instruction of the State of Meghalaya ;

(c) "Government" means the Government of the State of Meghalaya ;

(d) "Selection Committee" means a committee constituted by the Department for the purpose of selection of candidates for sanction of book-grant;

(e) "Student" means tribal student of the State of Meghalaya belonging to Khasi Jaintia or Garo Community or any student belonging to such Tribes/Community(ies) which the State Government may decide to include herein from time to time.

3. Purpose. - To give financial assistance to meritorious tribal students of Meghalaya for purchase of books required for their studies in courses other than technical and vocational courses in any recognised institution in India including the State of Meghalaya.

4. Eligibility. - To be eligible for the grant an applicant (student) should fulfil the following conditions :

(a) that he/she is a permanent resident of the State of Meghalaya belonging to Khasi Jaintia or Garo Community or any student belonging to such Tribes/Community(ies) which the State Government may decide to include herein from time to time having a certificate thereof from the competent authority ;

(b) must secure at least 50 per cent marks in aggregate in the preceding examination conducted by the Board/University ;

(c) the courses of study should be a regular course other than a technical and vocational course in a recognised institution in any place in India including Meghalaya;

(d) that he/she is not employed in any capacity under the Government.

5. Number of grantees and the amount of grant. - The number of grantees will be determined by the Department from year to year according to availability of funds in the Budget: and selection will be made to the extent of availability of funds and strictly on the basis of means-cum-academic merit of the students. The amount of grant per student per academic course will be as follows :

    Courses

    Amount

    (i)

    (a)

    Pre-University Arts

    Rs. 300 (Maximum)


    (b)

    Pre-University Science

    Rs. 400 (Maximum)

    (ii)

    (a)

    Degree Arts (Pass)

    Rs. 350 (Maximum)


    (b)

    Degree Arts (Honours)

    Rs. 450 (Maximum)


    (c)

    Degree Science (Pass)

    Rs. 500 (Maximum)


    (d)

    Degree Science (Honours)

    Rs. 600 (Maximum)

    (iii)

    Post-graduate Course

    Rs. 500 (Maximum)

    (iv)

    Research Studies for Ph. D/M.Phil or M. Lit.

    Rs. 500 (Maximum)

    (v)

    Diploma Course

    Rs. 300 (Maximum)

A student receiving book-grant from the Government for a particular course of study will not be granted further grant in case he/she changes his/her course of study.

6. Applications. - Applications are to be submitted in the prescribed form as per Annexure A to these Rules to the Director of Public Instruction, Meghalaya through the Institution where the candidate is pursuing his studies within the date fixed by the Director of Public Instruction.

7. Selection. - (1) The selection of applicants for the sanction of bookgrant under these Rules shall be done by the Selection Committee to be constituted by the Department consisting of the following members :

Chairman :

(i) Director of Public Instruction.

Vice-Chairman :

(ii) Joint Director of Public Instruction.

Member :

(iii) Under-Secretary, Education.

(iv) E.A.O.

(v) Two College Principals to be nominated by the Director of Public Instruction.

Member-Secretary :

(vi) Deputy Director of Public Instruction in-charge of Post Matric Education.

(2) Selection shall be made by the Committee in accordance with the provisions under Rules 4 and and ?? giving due weightage of the proportionate representation of the Khasis, Garos and Jaintias.

(3) The sanction of the grant shall be made at the discretion of the Government and no student shall claim it as a matter of right under these Rules.

8. Authority to sanction the grant. - The Director of Public Instruction will sanction the grant on the basis of recommendation of the Selection Committee and subject to the provisions under Rules 4 and 5.

9. Mode of payment. - The grant to the selected candidates shall be paid through their parents/guardians or through he Institutions in which the candidates pursue their studies.

10. The grant sanctioned under these Rules should be utilised for the purpose for which it is granted. The Director of Public Instruction should obtain the utilisation certificate with supporting papers and documents with the counter signature of the appropriate authority.

11. Miscellaneous. - (1) If any question arises relating to the interpretation of these Rules, it shall be referred to the Government in the Education Department and the decision thereon by the Department shall be final.

(2) These Rules may be modified or amended at any time if and when considered necessary by the Government in the Educational Department.

Annexure A

Application form for book-grant to students prosecuting Post-Matric Studies in courses other than the technical courses

[To be submitted by the applicant to the Director of Public Instruction, Meghalaya through the Head of Institution concerned]

Year........

1. Name of the applicant in full (in block letters)

2. (a) Father's or Mother's name, or Guardian's name of both parents are not alive

(b) Present address

(c) Permanent address

(d) Occupation

(e) Parent's or Guardian's monthly income (Certificate to be attached)

3. Date of birth of the applicant (student)

4. Whether the applicant is a Tribal student and a permanent resident of the State of Meghalaya ? (Certificate to be enclosed)

5. Whether the applicant belongs to a Khasi or Jaintia or Garo Community ? (Certificate to be enclosed)

6. Particulars of examination/examinations passed commencing from H.S.L.C. or equivalent. Mark-sheets to be attached.

Name of examination

Board/ University

Year of passing

Maximum marks

Marks obtained

Percentage

Division or Class

1

2

3

4

5

6

7

1.
2.
3.
4.
5.
6.







7. Name of the Institution where the student is pursuing studies

8. Course of studies and academic year

9. Whether reading in Day or Evening Shift?

10. Whether the applicant is employed under any Government service. If so, in what capacity and in which office.

11. Whether applicant was in receipt of any book-grant earlier for the same course of studies, if so, the year and the amount received should be mentioned.

I hereby declare that the statements/particulars given in this application are correct. I undertake to refund the grant if any of the particulars given is found to be false or incorrect.

Signature of the applicant
(Student)
Signature of Parent/Guardian

Memo No.                                  Dated

Forwarded to the Director of Public Instruction, Meghalaya.

1. The application is recommend and the candidate deserves consideration.

2. Certified that the applicant/student is attending the studies regularly and is of very good character. He had not been guilty of any misconduct or taken parting any indiscipline activities.

Signature and seal of the Head of the Institution
where the student pursues his/her studies.

Bare Acts Live

Copyright © 2016 Chawla Publications (P) Ltd. - Home | About Us | Contact Us

Revolutionising Law Reporting !
Install Now! Install Now! Install Now!
Biggest Law Library in Mobile
Install Now! Install Now! Install Now!
Get it Now !
You will Never Need a Law Reporter or Back Volumes
Instant Activation !

title

Headlines with Full Text of Cases!
Install Now! Install Now!
Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!
Searchable Back Volumes !
Install Now! Install Now! Install Now!
With Searchable Back Volumes from 1950 !
Install Now! Install Now! Install Now!