Madhya Pradesh Electricity Regulatory Commission (Budget) Rules, 2019
Published vide Notification No. F-3- 26/2019/XIII, dated 9.8.2019
Last Updated 14th February, 2020 [mp887]
(a) "Act" means the Electricity Act, 2003 (No. 36 of 2003);
(b) "Annexure" means Annexure appended to these rules;
(c) "Commission" means the Madhya Pradesh Electricity Regulatory Commission constituted under sub-section (1) of section 82 of the Act;
(d) "Financial year" means a period of consecutive twelve calendar months ending on the 31st day of March every year;
(e) "Previous financial year" means the financial year immediately preceding the current financial year;
(f) "Next financial year" means the financial year immediately succeeding the current financial year;
(2) All other words and expressions used in these rules but not defined specifically, but defined in the Act, shall have the same meaning respectively assigned to them in the Act. 3. Preparation of Budget. - (1) The Commission shall prepare each financial year, its budget for the next financial year showing the estimated receipts and expenditure of the Commission. (2) The Budget shall be prepared in the forms prescribed in Annexure I and Annexure II appended to these rules. 4. Submission of Budget. - The Budget prepared for the next Financial Year shall be forwarded by the Commission to the State Government by 15th March every year. 5. Removal of Difficulty. - If any difficulty arises in giving effect to any provision of these rules, the State Government may, by order make such provision not inconsistent with the provision of the Act and these rules, for removing the difficulty.Annexure 1
Madhya Pradesh Electricity Regulatory Commission,Bhopal |
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Revised Estimate of expenditure for Current Financial Year and |
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Budget Estimates of expenditure for Next Financial Year |
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Departmental Accounts of Previous Financial Year (Amount in Rupees) |
Grant-in-aid by State Govt./Others (Amount in Rupees) |
Sanctioned Budget Estimate for Current FY (Amount in Rupees) |
Actual Expenditure till February-------of Current Financial Year (Amount in Rupees) |
Balance Budget (3-4) (Amount in Rupees) |
Revised Budget Estimates for Current Financial Year (Amount in Rupees) |
Accounts Head |
Budget Estimates for Next Financial Year (Amount in Rupees) |
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8 |
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Pay of Commission |
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Pay of Officers & Employees |
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Honorarium |
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LTC (Leave Travel) |
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Medical Reimbursement |
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T.A (Domestic)/(Foreign) |
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Vehicles |
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Maintenance of vehicles |
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P.O.L. (Petrol, Oil & Lubricants) |
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Office Equipment & Machinery |
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Maintenance of Office Equipments & Machinery |
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Furniture and Fixtures |
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Maintenance of Furniture & Fixtures |
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Office Building |
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Maintenance of Office Building |
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Books & Publications |
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News Paper & Periodicals |
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Livenes (Uniform to staff) |
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Other Administrative & Office Expenses |
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Local Conveyance |
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Security Charges |
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Postage & Telegramme |
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Telephone Charges (including Web Hosting Charges) |
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Printing & Stationery |
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Electricity & Water Charges |
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Exam & Training |
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Seminar & Conference |
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Rent Rates & Taxes |
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Advertisement & Publicity |
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Legal & Professional Fees |
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Staff Welfare Exp. |
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Audit Fee |
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Material & Supplies |
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Miscellaneous Expenses |
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Bank Commission & Charges |
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Others (to be specified) |
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Total |
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Annexure - 2
Madhya Pradesh Electricity Regulatory Commission,Bhopal |
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Revised Estimate of Revenue For Current Financial Year and |
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Budget Estimate of Revenue for Next Financial Year |
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Departmental Accounts of Previous Financial Year (Amount in Rupees) |
Grant-in-aid by State Govt./Others (Amount in Rupees) |
Estimated Revenue Receipts for Current Financial Year (Amount in Rupees) |
Actual Receipts till February ---- of Current Financial Year (Amount in Rupees) |
Balance Revenue Receipts (3-4) (Amount in Rupees) |
Revised Estimate of Revenue Receipts for Current year (Amount in Rupees) |
Heads of Account |
Estimate of Revenue Receipts for Next Financial Year (Amount in Rupees) |
1 |
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5 |
6 |
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Petition Fee |
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License Fee |
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Misc. Receipts |
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Certified Copying Fee |
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Interest from Banks |
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Vehicle Rent |
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Misc. Deduction |
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Grant-in-Aid |
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Sale of Tenders |
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Sale of Old |
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Scraps/Newspapers |
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Total |
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