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The Government of Mizoram, Agriculture Department (Group B Post) Recruitment Rules, 1989
Published vide Notification No. A. 12018/73/80-APT(B), dated 15th May, 1989
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(a) Who has entered into or contracted a Marriage with a person having a spouse living;
(b) Who having a spouse living has entered into or contracted marriage with any person, or shall be eligible for appointment to the said post.
Provided that the Governor may if satisfied that such marriage is permissible under the personal law applicable to such person and to other party to the. marriage and that there are other grounds for doing exempt any persons from the operation of this rules. 6. Training and Departmental Examination. - Every Government servant shall undergo such training or pass such Departmental Examination as may be prescribed from time to time. 7. Power to relax. - Where the Governor is of the opinion that it is necessary or expedient so to do, it may by order and for reasons to be recorded in writing in consultation with the Mizoram selection Board, relax any of the provisions of these rules with respect to any class or category or persons. 8. Reservation, other concessions. - Nothing in these rules shall affect reservation and other concessions required to be provided for the Schedule caste, the Schedule Tribes and other categories of persons in accordance with the orders issued by the Central Government or Government of Mizoram from time to time in this regard. 9. Repeal and Saving. - All Rules pertaining to these posts framed by the Governor of Assam or by the Government of Assam and were in force in the erstwhile Mizo District and continued to be in existence in pursuance of Government of India, Ministry of Home Affairs Notification No. 14/21/71-HMT (ii) dated 21.1.1972 are hereby repealed. Provided that any order made or anything done or any action taken under the rules so repealed or under any general orders ancillary thereto, shall be deemed to have been made, done or taken under the corresponding provisions of these rules.Annexure-I
File No ...................
Recruitment Rules for Group 'A' Post in the Department of Land Revenue and Settlement
|
Name of posts. |
No. of posts. |
Classification. |
Scale of pay. |
|
1 |
2 |
3 |
4 |
|
Deputy Director of Survey. |
1 (one) or as sanction from time to time. |
Mizoram State Service Group 'A' (Gazetted). |
Rs. 2200-75-2800-EB-100-4000. |
|
Whether selection post. |
Whether benefit of added years of service admissible under rule 30 of the CCS (Pension Rules 1972). |
Age limit for direct recruits |
Educational and other qualification required for direct recruitment. |
|
5 |
6 |
7 |
8 |
|
Selection post. |
Not applicable |
Not applicable |
Not applicable |
