Food & Civil Supply Department, Manipur (Statistical Officer) Recruitment Rules, 1991
Published vide Notification No. 1/50/82-RR/DP, dated 18th October, 1991
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(b) no woman, whose marriage is void by reason of husband having a wife living at the time of such marriage or who has married a person who has a wife living at the time of such marriage, shall be eligible for appointment to the said post:
Provided that the Governor of Manipur may, if satisfied that there are special grounds for so ordering, exempt any person from the operation of the rule. 5. Power to Relaxe. - Where the Governor is of opinion that it is necessary or expedient so to do, he may order, for reasons to be recorded in writing, and in consultation with the Manipur Public Service Commission, Imphal for relaxation of any of the provisions of these rules with respect to any class or category of persons or posts. 6. These rules shall come into force with effect from the date of its publication in the Manipur Gazette.MPSC Form-8
Recruitment Rules for the Post of Statistical Officer in Department of Food & Civil Supply: Manipur
Designation of post |
No. of post |
Classification |
Scale of pay |
Whether selection post or non-selection post |
Age for direct recruits |
1 |
2 |
3 |
4 |
5 |
6 |
Statistical Officer |
1 (one) |
G.C.S. Class-II Gazetted |
Rs. 1600-2600/- (R.O.P. 1990). |
Selection |
35 years and below (Upper age limit is relaxable for Govt, servants appointed under the Govt, of Manipur to the extent of the period of continuous service put in the post/service & by 5 years for SC/ST candidates and a Govt, servant who belongs to SC/ST will get the facility admissible to SC/ST candidates) |
Educational and other qualifications required for direct rects. |
Whether age and educational qualification prescribed for the direct recruits will apply in the case of promotees. |
Period of probation, if any. |
Method of rectt. whether by direct rectt. or by promotion or by deputation/transfer & percentage of the vacancies to be filled by various methods. |
In case of rectt. by promotion/ deputation/ transfer, grades from which promotion/ deputation/ transfer to be made. |
If a D.P.C. exists, what is its composition. |
Circumstances in which MPSC is to be consulted in making recruitment. |
7 |
8 |
9 |
10 |
11 |
12 |
13 |
ESSENTIAL OR Degree of a recognised University with Statistics/Mathematics/ Economics with Statistics and Diploma in Statistics obtained after at least 2 (two) years postgraduate training from a recognised Institute. DESIRABLE |
N.A. |
2 (two) years. |
By promotion failing which by direct recruitment. |
PROMOTION : Statistical Assistant in the Food and Civil Supply Department with 6(six) years regular service in the grade |
Class-II D.P.C. |
As required under MPSC (Exemption from Consultation) Regulation, 1972. |
Note. - The promotees should fulfil the condition of qualifying service for promotion on the date on which the proposal is sent to the Commission provided that where a person is considered for such appointment all persons who possess requisite qualification who are senior to him in the grade shall also be considered irrespective of the fact whether or not they fulfil the requirement as to the minimum period of qualifying service for purpose of promotion mentioned above.