Finance Department, Government of Manipur (Assistant Research Officer) Recruitment Rules, 1992
Published vide Notification No. 1/28/91-RR/DP, dated the 7th May, 1992
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(b) No woman, whose marriage is void by reason of the husband having a wife living at the time of such marriage or who has married a person who has a wife living at the time of such marriage, shall be eligible for appointment to the said post:
Provided that the Governor of Manipur may, if satisfied that there are special grounds for so ordering, exempt any person from the operation of this rule. 5. Power to relax. - Where the Governor is of opinion that it is necessary or expedient so to do, he may order, for reason to be recorded in writing, and in consultation with the M.P.S.C., Manipur for relaxation of any of the provisions of the these rules with respect to any class or category of persons or posts. 6. These rules shall come into force with effect from the date of its publication in the Manipur Gazette.MPSC Form-8
Recruitment Rules for Assistant Research Officer in Department of Finance : Manipur
Designation of post. |
No. of posts. |
Classification |
Scale of pay. |
Whether selection post or non-selection Post |
Age for direct recruits |
1 |
2 |
3 |
4 |
5 |
6 |
Assistant Research Officer. |
2 (two) |
G.C.S. Class-II (Gazetted). |
Rs. 1640/- - 2900/- |
Selection |
35 years and below (Upper age limit is relaxable for Govt, servant appointed under the Govt, of Manipur to the extent of the period of continuous service put in the post/service & by 5 years for SC/ST candidates and a Govt, servant who belongs to SC/ST will get the facility admissible to a Govt, servant in addition to the relaxation admissible to SC/ST candidates). |
Educational and other qualifications required for direct recruits. |
Whether age and educational qualification prescribed for the direct recruits will apply in the case of promotees. |
Period of probation, if any. |
Method of rectt. whether by direct rectt. or by promotion or by deputation/ transfer and percentage of the vacancies to be filled by various methods. |
In case of rectt. by promotion/ deputation/ transfer, grades from which promotion/ deputation/ transfer to be made. |
If a D.P.C. exits, what is its compositions |
Circumstances in which MPSC is to be consulted in making rectt. |
7 |
8 |
9 |
10 |
11 |
12 |
13 |
ESSENTIAL OR Bachelor's Degree in Computer Engineering/ Science from a recognised University or its equivalent. DESIRABLE |
N.A. |
2 (two) years |
By promotion failing which by deputation and failing both by direct recruitment |
PROMOTION OR Research Asstt. possessing Degree in Economics/ Mathematics/
Statistics/ Commerce and with 5 (five) years regular Service in
the grade. |
Class-II D.P.C. |
As required under MPSC (Exemption from Consultation) Regulation, 1972 |