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G.S.R. 493(E), New Delhi, the 10th July, 2019

G.S.R. 493(E), New Delhi, the 10th July, 2019

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MINISTRY OF FINANCE

(Department of Revenue)

CORRIGENDA

G.S.R. 493(E). - In the notification of the Government of India, in the Ministry of Finance (Department of Revenue), No. 24/2019-Customs (ADD) dated the 18th June, 2019, published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-section (i) vide number G.S.R. 432 (E), dated the 18th June, 2019, -

(i) at page 7, in line 11, omit "Mills"; and

(ii) at page 7, omit line 19.

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