The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997
Published vide Notification No. 25371-OSSSC-4/96.-Gen., dated 20th September 1997, Orissa Gazette No. 46 dated 14.11.1997
or805
General Administration Department
No. 25371-OSSSC-4/96.-Gen. - In exercise of the powers conferred by sub-clause (1) of clause (c) of sub-section (2) of Section 3 of the Destruction of Record Act, 1917 (5 of 1917), the State Government do hereby make the following rules for the disposal by destruction of various records relating to the recruitment examination conducted by the Orissa Subordinate Staff Selection Commission as are, in the opinion of the State Government, not of sufficient public value to justify their preservation, namely - 1. Short title and commencement. - (1) These rules may be called the Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997. (2) They shall come into force on the date of their publication in the Orissa Gazette. 2. Definition. - (1) In these rules unless the context otherwise requires-(a) "Application Form" means the application submitted by the candidate in response to the advertisement published by the Commission;
(b) "Answer Paper" means the answer scripts and the question-cum-answer scripts used by the candidates in the examination;
(c) "Admission Letter" means the letter issued under the authority of the Commission permitting a candidate to appear in the recruitment examination;
(d) "Broad sheet" means the statement containing the Bio data and the marks secured in the written examination of any recruitment examination conducted by the Commission;
(e) "Commission" means the Orissa Subordinate Staff Selection Commission;
(f) "Committee" means a committee constituted under rule 4;
(g) "Government" mean the Government of Orissa;
(h) "Index Register" means the register of applications containing the bio data, other related data and marks secured by the candidates;
(i) "Mark Folios" means the folios containing the marks of the candidates in any particular recruitment examination;
(j) "Secretary" means the Secretary-cum-Controller of Examinations of the Commission;
(k) "Schedule" means schedule to these rules;
(l) "Unused question-cum-answer sheet" means the unused question-cum-answer sheets provided by the Commission for any particular examination;
(m) "viva voce test" means the oral interview test conducted by the Commission in any particular recruitment examination;
(n) "Year" means the calendar year.
(2) Words and expressions used but not defined in this rules; unless the context otherwise requires shall have the same meaning as respectively assigned to them in the Orissa Records Manual, 1964. 3. Period of preservation. - The period of preservation of different types of papers relating to different recruitment examinations shall be as provided in the Schedule. 4. Committee. - There shall be constituted a committee for recommendation of the destruction of papers consisting of the following members, namely:-(i) Secretary
(ii) Deputy Secretary; and
(iii) Section Officer (Examination section).
5. Destruction of documents. - After due expiry of the period of preservation in respect of the papers as mentioned in the Schedule, such papers will be destroyed in the manner as may be decided by the Commission on the recommendation of the Committee. 6. Interpretation. - If any question arises relating to the interpretation of these rules, it shall be referred to the Government in General Administration Department for decision.Schedule
Statement Showing Duration of Preservation of Various Records and Files
Sl. No. |
List of Records and Files |
|
Duration of preservation |
|
Remarks |
(1) |
(2) |
|
(3) |
|
(4) |
1 |
Application forms of candidates |
|
Six months of publication of select list. |
|
To be destroyed either by burning or by selling to a paper mill for recycling or in any other manner decided by the Commission. |
2 |
Answer papers of candidates not selected in the written test. |
|
Six months of publication of select list. |
|
To be destroyed either by burning or by selling to a paper mill for recycling or in any other manner decided by the Commission. |
3 |
Answer papers of candidates called for viva voce but not selected finally. |
|
One year of the publication of select list. |
|
To be destroyed either by burning or by selling to a paper mill for recycling or in any other manner decided by the Commission. |
4 |
Answer papers of candidates called for viva voce test. |
|
Ditto |
|
Ditto |
5 |
Answer papers of candidates selected finally. |
|
Ditto |
|
Ditto |
6 |
Unused question-Cum-answer sheets |
|
One month after the concerned examination is over |
|
Ditto |
7 |
Unused question papers |
|
One month after the examination is over |
|
Ditto |
8 |
Index Register |
|
Five years from the date of publication of the results |
|
Ditto |
9 |
Mark Folios |
|
Ditto |
|
Ditto |
10 |
Application forms, answer books and other connected papers of cases locked up in litigation/vigilance enquiry. |
|
Till the finalisation of the case and appeal is over |
|
Ditto |
11 |
Broad sheet |
|
One year from the date of publication of the results |
|
Ditto |
12 |
List of candidates Centrewise allotted to different centers for different examination. |
|
One year from the publication of the select list. |
|
Ditto |
13 |
Fee Register |
|
Three years |
|
Ditto |
14 |
Sanction of posts of officers and staff in the office of the Commission |
|
Thirty-five years |
|
Ditto |
15 |
Orders and correspondence regarding payment of advance of to the officers and staff of the Commission. |
|
Two years from the date adjustment of the advance |
|
Ditto |
16 |
Files regarding pay, T.A. and contingent et cetra |
|
Twelve years |
|
Ditto |
17 |
Budget estimate of the Commission |
|
Five years from the date of submission of Admn. Department |
|
Ditto |
18 |
Important decisions and orders of Government in general nature |
|
Permanent |
|
Ditto |
19 |
Unclassified circulars and orders of Government in general nature |
|
Permanent |
|
... |
20 |
Proceedings of the conferences and meetings of the Staff Selection Commission |
|
Three years |
|
To be destroyed by burning or selling to a paper mill for recycling or in any other manner decided by the Commission. |
21 |
Select list and results of competitive examinations for direct recruitment and other tests |
|
Thirty-five years from the date of publication of such list |
|
To be destroyed by burning or selling to a paper mill for recycling or in any other manner decided by the Commission. |
22 |
Secret correspondence with examiners and printers et cetra. |
|
Three years from the date of issue |
|
Ditto |
23 |
Requisitions for forms and other enquiries form |
|
One year from the date of receipt |
|
Ditto |
24 |
Refund of fees to candidates |
|
Six months from the date of receipt |
|
Ditto |
25 |
Periodical returns and reports relating to establishment |
|
Three years from the date of issue |
|
Ditto |
26 |
All miscellaneous files and paper, relating to establishment |
|
Three years |
|
Ditto |
27 |
Disciplinary cases, memorials appeals and representations |
|
Twenty-five years |
|
Ditto |
28 |
Departmental manuals and Codes amendments |
|
Permanent |
|
... |
29 |
Notification issued by Government regarding appointments |
|
Do |
|
... |
30 |
Important decisions of the Commission |
|
Permanent. |
|
... |
31 |
Personal files regarding appointments and sanction of pensions of the Officers and staff of the Commission |
|
Do |
|
... |
32 |
Service Book |
|
Do |
|
... |
33 |
C.C.R. of the staff of the Commission |
|
Four years after retirement of the concerned staff. |
|
To be destroyed by burning or selling to a paper mill for recycling or in any other manner decided by the Commission. |
34 |
Selection of candidate for promotion |
|
Twelve years from the date of selection |
|
Ditto |
35 |
Papers relating to reimbursement of legal expenses and recoveries |
|
Twelve years |
|
Ditto |
36 |
Press Notes and advertisement by the Commission |
|
Three years from the date of publication |
|
Ditto |
37 |
Receipt, issue and file registers |
|
Permanent |
|
... |
38 |
Manuscript question paper |
|
One year from the date of publication of the results of the examination |
|
Ditto |
39 |
Attendance sheet and absentee statement |
|
One year from the date of publication of the results of the examination |
|
Ditto |
40 |
Admission letter |
|
Six months |
|
Ditto |