| Statment of Objects and Reasons. - Explanation below section 27-A of Electricity Supply Act, 1948, inserted by Punjab Act No. 9 of 1959, defines 'Common Pool Works'. Since the works defined under Explanation No. (v) below section 27-A i.e. 'Single Circuit 132 K.V. Transmission Line between Ludhiana and Jullundur including the connected Grid sub-station at Jullundur' serve only the Punjab State and do not serve any common Pool consumer, their mention in Explanation No. (v) need deletion and hence this Bill." (vide Punjab Government Gazette Extraordinary, dated the 7th November, 1960, p. 2118)
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