Tamil Nadu Uniform System of School Education Rules, 2010
Published vide Notification No. G.O. Ms. No. 49, School Education (Budget-1), 04.03.2010
Last Updated 22nd January, 2020 [tn1057]
No. SRO A-9(a)/2010. - In exercise of the powers conferred by sub-section (1) of Section 17 of the Tamil Nadu Uniform System of School Education Act, 2010 (Tamil Nadu Act 8 of 2010), the Governor of Tamil Nadu hereby makes the following rules:-
1. Short title and commencement. - (1) These rules may be called the Tamil Nadu Uniform System of School Education Rules, 2010.
(2) These rules shall come into force at once.
2. Medium of Instructions. - The competent authority, while giving approval for the medium of instruction of a school under Section 4 of the Tamil Nadu Uniform System of School Education Act, 2010 (Tamil Nadu Act 8 of 2010), shall be guided by the language formula adopted by the State of Tamil Nadu.
3. Quorum for meeting of the Board. - One third of the total strength of the members of the Board shall be the quorum required for a meeting of the State Common Board of School Education.
