Law Finder Acts and Rules
This section now contains 3325 Central Government Bare Acts and Rules in vogue. This includes recent Parliamentary legislations and amendments to Rules and Regulations issued under the Central Acts and notified in official Gazette of the Government of India
Many acts and rules are not printed by publishers simply because it is not economically viable to publish them. More such Acts, Rules, Notifications etc. will be added this section of Law Finder.
Amended portions of the Acts and Rules are highlighted in blue/grey colours. Two set of highlighting colour has been used to distinguish closer amendments and Amendments within amendments.
Move the cursor over the highlighted portion and you can see the footnote information about the amendments.
Vital information about bare Acts and Rules with to regard to Statement of Object and Reasons, State Amendments, Forms of Charges under certain penal provisions of Acts has been organised in self folding sheets. Where any provision is substituted by an amendment the old provision is also given in Old Law. You can try the self folding sheets here below, just click any of the following bars to see results.
FACT SHEET 6 |
Object & Reasons6 |
STATE AMENDMENTS 6 |
OLD LAW 6 |
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Editors
Disclaimer
Although every possible care has been taken to prepare the Acts and Rules published in the Law Finder, Chawla Publications (P) Ltd. or any of its employees is not responsible for any mistake or in accuracy that might have crept in or any loss or damage resulting out of such unintended mistakes. Subscribers are advised to verify and check the contents with the Official Gazettes or other means. Any mistake or inaccuracy reported will be highly appreciated and duly incorporated in subsequent editions.