Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
A.P. Advocates Fee Rules, 2010
Letters Patent - High Court, Madras 28 & 29 VIC., C. 15
Andhra Pradesh Advocates Clerks Welfare Fund Act, 1992
Andhra Pradesh Advocates Welfare Fund (Loans For Purchase Of Books) Rules, 1994
Andhra Pradesh High Court Advocates Clerks (Registration, Discipline and Control) Rules, 2000
Andhra Pradesh Advocates Clerks Welfare Fund Rules, 1992
Andhra Pradesh Advocates Welfare Fund Rules, 1989
Andhra Pradesh Advocates Welfare Fund Act, 1987
Andhra Pradesh Law Officers (Appointment and Conditions of Service) Instructions, 2000
Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013
Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Act, 2013
Andhra Pradesh (Andhra Area) Revenue Commissioner Act, 1849
Andhra Pradesh Board of Revenue Standing Orders - Collection of Revenue
Receipts for Payment of Land Revenue Rules, 1960
Andhra Pradesh Rent And Revenue Sales Act, 1839
Andhra Pradesh Rent and Revenue Sales and Madras Revenue Recovery (A.P. Extension And Amendment) Act, 1958
Andhra Pradesh Revenue Recovery (Sales of Perishable Articles) Rules, 1959
Andhra Pradesh Revenue Enquiries (Extension And Amendment) Act, 1958
Andhra Pradesh Revenue Enquiries Act, 1893
Andhra Pradesh Revenue Recovery (Amendment) Act, 1997
Andhra Pradesh Revenue Recovery Act, 1864
Andhra Pradesh Revenue Summonses Act, 1869
Andhra Pradesh Revenue Summonses Rules, 1959
Andhra Pradesh Chit Funds Rules, 2008
Andhra Pradesh Protection of Depositors of Financial Establishments Rules, 1999
Andhra Pradesh Lotteries Rules, 1968
Andhra Pradesh Lotteries Act, 1968
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999
Andhra Pradesh State Prize Chits and Money Circulation Schemes (Banning) Rules, 1979
Andhra Pradesh (Telangana Area) Public Societies Registration Act 1350F
Andhra Pradesh Research Common Entrance Test and Admissions of students into Ph.D. Programmes in Science/Arts/Humanities/Social Sciences/ Fine Arts/ Education/ Physical Education/ Library Sciences/Commerce and Management Engineering and Technology/Architecture and Planning/ Law/Pharmaceutical Sciences etc., Rules, 2023
Andhra Pradesh Societies Registration (Validation) Act, 1959
Andhra Pradesh Societies Registration Act, 2001
Societies Registration (Andhra Pradesh) (Andhra Area) Amendment Act, 1954
Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984
Andhra Pradesh Rules Under the Registration Act, 1908
Reductions and Remissions (Andhra Pradesh)
Table of Fees Under Section 78 of The Registration Act, 1908
Amaravati Land Allotment Rules, 2017
Indian Stamp Rules, 1925
Rules For Collection Of Duties Secured In The Course Of Inspection
Andhra Pradesh (Andhra Area) Stamp Penalties Regulation, 1831
Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998
Andhra Pradesh Revision of Market Value Guidelines Rules, 1998
Rules for the Destruction of Instruments Impounded Under The Indian Stamp Act, 1899
Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975
Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
Andhra Pradesh Special Courts Act, 2016
Andhra Pradesh Special Courts Rules, 2017
Andhra Pradesh Appropriation Act, 2017
Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016
Andhra Pradesh Tourism, Culture and Heritage Board Committees and Councils (Functions and Powers) Rules, 2016
Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014
Andhra Pradesh Excise Act, 1968
Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017
Andhra Pradesh Civil Courts Act, 1972
Andhra Pradesh Infrastructure Development Enabling Act, 2001
Andhra Pradesh Goods and Services Tax Rules, 2017
Andhra Pradesh Goods and Services Tax Act, 2017
Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017
Andhra Pradesh Municipalities Act, 1965
Andhra Pradesh Building Rules, 2017
Andhra Pradesh (Regulation of Wholesale Trade and Distribution and Retail Trade in Indian Liquor, Foreign Liquor, Wine and Beer) Act, 1993
Andhra Pradesh Regulation and Penalization of Buildings Constructed Unauthorizedly and in Deviation of the Sanctioned Plan Rules, 2015
Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2016
Andhra Pradesh Public Service Commission (Entrustment of Additional Functions with respect to the Services of Universities) Act, 2017
Andhra Pradesh Municipalities (Collection of Taxes) Rules, 1965
Andhra Pradesh Municipalities (Alteration of Ownership of Property in Assessment Books) Rules, 1966
Andhra Pradesh Municipalities (Moving of Resolutions at Meetings of Municipal Council) Rules, 1965
Andhra Pradesh Water Resources Development Corporation Act, 1997
Andhra Pradesh Municipalities (Licences For Projections and Lease of Road Sides and Street Margins) Rules, 1969
Andhra Pradesh Municipalities (Central Government Buildings) Rules, 1965
Andhra Pradesh Municipalities (Reservation of Seats in Municipal Councils and Nagar Panchayats) Rules, 1995
Andhra Pradesh Municipalities (Layout) Rules, 1970
Andhra Pradesh Municipalities (Conduct of Election of Vice-Chairperson) Rules, 1986
Andhra Pradesh Municipal Councils/Nagar Panchayats (Co-Option of Members Belonging to Minorities) Rules, 1995
Andhra Pradesh Municipalities (Administrative Control of Chairman of a Municipal Council over the Municipal Commissioner) Rules, 1977
Andhra Pradesh Municipalities (Acquisition and Transfer of Immovable Properties) Rules, 1967
Andhra Pradesh Municipalities (Appointment of Standing Counsels, Payment of Fees and Travelling Allowances and Procedure for Filing of Appeal in Civil Cases) Rules, 1968
Andhra Pradesh Municipalities (Decision of Election Disputes) Rules, 1967
Andhra Pradesh Municipalities (Classification of Records as Confidential or Secret) Rules, 1965
Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967
Andhra Pradesh Municipalities (Grants in Aid to Educational and Medical Institutions and Co Operative Building Societies) Rules, 1967
Andhra Pradesh Municipalities (Grant of Remission to Contractors and Leases of Municipal Councils) Rules, 1965
Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965
Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972
Andhra Pradesh Municipalities (Functioning of the Committee) Rules, 1969
Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995
Andhra Pradesh Municipalities and Nagar Panchayats (Preparation and Publication of Electoral Rolls) Rules, 2001
Andhra Pradesh Municipalities (Fixation of Strength of Nagar Panchayats and Municipal Councils) Rules, 1994
Andhra Pradesh Municipalities (Payment of Travelling Allowance and Daily Allowance to the Chairperson, Vice-Chairperson and Members) (Including the Ex-Officio Members) Rules, 1988
Andhra Pradesh Municipal Councils/nagar Panchayats (Co-Option of Members Having Special Knowledge or Experience in Municipal Administration) Rules, 1995
Andhra Pradesh Municipalities (Gradation of Municipal Councils and Nagar Panchayats) Rules, 1994
Andhra Pradesh Municipalities (Division of Nagar Panchayats and Municipalities into Wards) Rules, 1994
Andhra Pradesh Municipalities (Disqualification of Chairperson or Members on Ground of Defection) Rules, 1988
Andhra Pradesh Capital Region Development Authority Act, 2014
Andhra Pradesh Municipalities (Powers of Inquiry Officers) Rules, 1968
Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules
Andhra Pradesh Municipalities (Conduct of Election of Chairperson and Vice-Chairpersons) Rules, 2005
Andhra Pradesh Municipalities (Publication of Notification for purposes for which places may not be used without a Licence) Rules, 1967
Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005
Andhra Pradesh Municipalities (Publication of Bye-Laws) Rules, 1969
Andhra Pradesh Municipalities (Preparation of Budget, Allotment and Transfer of Funds) Rules, 1967
Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986
Andhra Pradesh Forest Act, 1967
Andhra Pradesh Forest Department Reward Rules, 1970
Andhra Pradesh Regulatory Commission Act, 2009
Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997
Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997
Andhra Pradesh Farmers Management of Irrigation Systems Rules
Andhra Pradesh Farmers Management of Irrigation Systems (Recall) Rules, 2005
Andhra Pradesh Forest Settlement Rules, 1969
Andhra Pradesh Forest Produce (Storage and Depot) Rules, 1989
Andhra Pradesh Red Sanders Wood Possession Rules, 1989
Andhra Pradesh Farmers Management of Irrigation Systems Rules, 1997
Andhra Pradesh Preservation of Private Forest Rules, 1978
Andhra Pradesh Forest Produce Transit Rules, 1970
Andhra Pradesh Drift Wood Rules, 1975
Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977
Andhra Pradesh Forest Offences (Compounding and Prosecution) Rules, 1969
Andhra Pradesh Saw Mills (Regulation) Rules, 1969
Andhra Pradesh Sandal Wood Possession Rules, 1969
Andhra Pradesh Teakwood Possession Rules, 1970
Andhra Pradesh Sandal Wood and Red Sanders Wood Transit Rules, 1969
Andhra Pradesh Protected Forest Rules, 1970
Andhra Pradesh Excise (Compounding of Offences) Rules, 1973
Andhra Pradesh Minor Mineral Concession Rules, 1966
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Administration of Math Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Registration rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Resumption of Inam Lands and Appeal Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Alienation of Immovable Property Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Office Holders and Servants Punishment Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Advisory Council Rules, 1987
Andhra Pradesh Chairtable and Hindu Religious Institutions and Endowments (Removal of Encroachments) Rules, 1987
Andhra Pradesh Land Licensed Cultivators Act, 2011
Andhra Pradesh Land Licensed Cultivators Rules, 2012
Andhra Pradesh (Telangana Area) Alienation of State Lands and Land Revenue Rules, 1975
Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989
Hyderabad Record of Rights in Land Regulation, 1358 Fasli
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Appointment of Trustees Rules, 1987
Andhra Pradesh Value Added Tax Act, 2005
Andhra Pradesh Co-Operative Sugar Factories And Co-Operative Spinning Mills (Special Provisions) Rules, 1997
Andhra Pradesh Co-Operative Societies (Special Provisions) Rules, 2003
Andhra Pradesh Co-Operative Societies (Temporary Provisions) Act, 1995
Andhra Pradesh Co-Operative Societies Act, 1964 - Directions Of The Effective And Proper Functioning For The Co Operative Societies In The State
Andhra Pradesh Co-Operative Societies Act, 1964
Andhra Pradesh Co-Operative Societies Rules, 1964
Andhra Pradesh Co-Operative Subordinate Service Rules, 1989
Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994
Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995
Andhra Pradesh Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998
Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994
Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Inspection of Movable and Immovable Property Rules, 1987
Andhra Pradesh Co-Operative Service Rules, 1989
Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Administration of Oath of Office and Secrecy Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Renovation Committee Rules, 1987
Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002
Andhra Pradesh Village Servants Service Rules, 2005
Andhra Pradesh Assigned Lands (Prohibition of Transfers) Rules, 2007
Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977
Andhra Pradesh Land Encroachment Act, 1905
Andhra Pradesh Land Encroachment (Extension and Amendment) Act, 1958
Andhra Pradesh Land Encroachment Rules, 1976
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982
Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988
Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988
Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968
Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Rules, 1968
Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008
Rules For Preservation and Destruction of Records In The Special Court Constituted Under The A.P. Land Grabbing (Prohibition) Act, Rules, 2002
Andhra Pradesh Conferment of Pattadari Rights on Shikmidars Rules, 1964
Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 2006
Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 2008
Andhra Pradesh Motor Vehicles Taxation Act, 1963
Andhra Pradesh Motor Vehicles Taxation Rules, 1963
Andhra Pradesh State Transport Appellate Tribunal Rules, 1989
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974
Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Amendment Act, 1977
Andhra Pradesh (Telangana Area) Tenancy And Agricultural Land Rules, 1951
Andhra Pradesh (Sale of Liquor to holders of Permits and Licenses) Rules, 1995
Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Act, 1986
Andhra Pradesh Vacant Lands In Urban Areas (Prohibition Of Alienation) Repeal Act, 1978
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion Into Ryotwari) Rules, 1957
Andhra Pradesh (Andhra Area) Inams (Abolition And Conversion Into Ryotwari) Act, 1956
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.
Andhra Pradesh (Telangana Area) Abolition Of Inams Rules, 1975
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950
Andhra Pradesh (Andhra Area) Inams (Assessment) Rules, 1955
Andhra Pradesh (Andhra Area) Tenancy Act, 1956
Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Land Rules, 1950
Andhra Pradesh Agricultural Holdings (Census) Act, 1957.
Andhra Pradesh Agricultural Lands (Prohibition Of Alienation) Act, 1972
Andhra Pradesh Agricultural Lands (Prohibition Of Alienation) Rules, 1972
Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961
Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960
Andhra Pradesh General Clauses Act, 1891
Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Rules, 1986
Andhra Pradesh (Regulation of Wholesale Trade and Distribution of Indian Liquor, Foreign Liquor, Wine and Beer) Rules, 1993
Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974
Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955
Andhra Pradesh (Andhra Area) Tenancy Rules, 1980
Andhra Pradesh (Telangana Area) Atiyat Enquiries Rules, 1952.
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951
Andhra Pradesh Land Titling Repeal Act, 2024
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Enquiries and Appeals) Rules, 1987
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971
Agency Tracts Interest and Land Transfers Act, 1917
Andhra Pradesh Registration of Births and Deaths Rules, 1999
Andhra Pradesh Education Act, 1982
Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair means) Act, 1997
Andhra Pradesh Prohibition of Ragging Act, 1997
Andhra Pradesh Prohibition of Ragging in All Educational Institutions Rules, 2002
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Collection of Income and Incurring of Expenditure, Arrear Claims and Write-off Irrecoverable Loans etc., Rules, 1987
University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997
Andhra Pradesh Study of Languages in School Education Rules, 2003
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Budget Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Audit Rules, 1987
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987
Andhra Pradesh Educational Institutions (Regulation of Admissions and Prohibition of Capitation Fee) Act, 1983
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993
Andhra Pradesh Educational Institutions (Parent - Teachers Association) Rules, 1987
Regulation of Fee Structure in Private Unaided School in the State
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Conditional Attachment of Property Rules, 1987
Andhra Pradesh State Council of Higher Education Act, 1988
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991
Standard Formats prescribed by Government of A. P. under A.P. Civil Services (Classification, Control and Appeal) Rules, 1991
Andhra Pradesh Civil Services (Conduct) Rules, 1964
Andhra Pradesh Fire Service Act, 1999
Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006
Andhra Pradesh Fire Service (Amendment) Act, 2006
Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011
Andhra Pradesh Private Educational Institutions Grant-in-aid (Regulation) Act, 1988
Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
Andhra Pradesh Hindu Religious Institutions and Endowments Depositing and Investment of Moneys Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Money Lending or Borrowing Rules, 1987
Andhra Pradesh School Education Management (Community Participation) Act, 1998
Andhra Pradesh School Education Management (Community Participation) Rules, 1998
Appointment of Chief Registrar and Other Officers under the Enforcement of Registration of Births and Deaths Act, 1969
Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes - Issue of Community, Nativity and Date of Birth Certificates Rules, 1997
A.P. Public Employment (Recording & Alteration of Date of Birth) Rules, 1984.
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993
Time and Form for Notifying Information under the Enforcement and Registration of Births and Deaths Act, 1969 in Vital Statistics
Criminal Rules of Practice and Circular Orders, 1990
A.P. Food Security Rules, 2017
A.P. Poisons (Possession and Sale) Rules, 2016
A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017
A.P. Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017
Dr. Y.S.R. Horticultural University Act, 2007
Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017
A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018
Appellate Tribunal for Forfeited Property (Procedure) Rules, 2018
Illegally Acquired Property (Receipt, Management And Disposal) Rules, 2018
Andhra Pradesh Rights in Gramakantam Lands and Certificate of Ownership Rules, 2021
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Service Rules
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Framing of Scheme to the Maths Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Meeting of Board of Trustees Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Archakasand other Office holders and Servants Qualifications and Emoluments Rules, 1987
Election of Chairman of the Board of Trustees
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Trustees T.A. D.A. Rules, 1987
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Dittam Rules, 1989
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Jewels or Other Valuables and Documents Maintenance) Rules, 1987
Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017
Andhra Pradesh Police (Secretarial Establishment) Service Rules, 1994
Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017
Andhra Pradesh Motor Transport Workers Rules, 1963
Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018
Andhra Pradesh Anand Marriages Registration Rules, 2018
Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016
Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural purposes) Rules, 2018
Andhra Pradesh Public Services Delivery Guarantee Act, 2017
Andhra Pradesh Public Services Delivery Guarantee Rules, 2018
Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006
Andhra Pradesh Economic Development Board Act, 2018
Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018
Andhra Pradesh Panchayat Raj Act, 1994
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317
Andhra Pradesh Electricity Reform Act, 1998
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948
Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951
Andhra Pradesh Project Affected Lands Assignment Rules, 1961
Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule
Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976
Rules For Remission Suspension of Land Revenue in Andhra Area
Andhra Pradesh (Telangana Area) Grant of Lease of Lands for Non Agricultural Purposes Rules, 1977
Laoni Rules, 1950
A.P. Farmers Organisation Rules, 1997
A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003
Andhra Pradesh State Council for Physiotherapy Act, 2019
A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019
A.P. Sri Simhachalam Varaha Lakshmi Narasimha Swamy Devasthanam Panchagramalu (Regularization of Occupations of Houses and Houses Sites) Act, 2019
A.P. Economically Weaker Sections of citizens (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Public Services under the State for Kapus) Act, 2019
A.P. Economically Weaker Sections other than Kaps (Reservation of Seats in the Educational Institutions and of appointments or posts in the Public Service under the State) Act, 2019
A.P. Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018
A.P. Farmers Management of Irrigation Systems (Conduct of Elections) Rules, 2018
Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017
Andhra Pradesh Logistics University Act, 2017
Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016
Andhra Pradesh Industrial Corridor Development Act, 2017
Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017
Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019
Andhra Pradesh Energy University Act, 2017
Andhra Pradesh (Issuance of Integrated Registration and Furnishing of Combined Returns under various Labour Laws by certain Establishments) Act, 2015
Dr. Abdul Haq Urdu University Act, 2016
Andhra Pradesh State Commission for Scheduled Castes and Scheduled Tribes Act, 2003
Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003
Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003
Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003
Andhra Pradesh Panchayat Raj Institutions Borrowing Loans Rules, 2003
Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003
Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017
Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003
Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
Alternative Dispute Resolution and Mediation Rules, 2017
Cyberabad (Metropolitan Area) Police Act, 2004
Andhra Pradesh Farmers Agricultural Debts (Moratorium) Act, 2004
Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003
Andhra Pradesh Compulsory Registration of Marriages Rules, 2003
Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003
Andhra Pradesh un-aided Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dentral Professional Courses) Rules, 2003
Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004
Andhra Pradesh Electricity Regulatory Commission (Licensees duty for supply of electricity on request) Regulation, 2004
Andhra Pradesh Electricity Regulatory Commission (Procedure for filing appeal before the Appellate Authority) Regulation 2004
Andhra Pradesh Electricity Regulatory Commission (Electricity Supply Code) Regulation, 2004
Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003
Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004
Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004
Andhra Pradesh Transmission/Distribution/ Trading of Electricity Licence Application Fee Rules, 2004
Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004
Andhra Pradesh Farmers Management of Irrigation Systems (conduct of Elections) Rules, 2003
Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004
Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004
Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules. 2004
Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004
Andhra Pradesh Electricity Regulatory Commission (Licensees Standards of Performance) Regulation, 2004
Andhra Pradesh Infrastructure Authority (Constitution of Committees) Regulations, 2003
Andhra Pradesh Infrastructure Authority (Transaction of Business of the meetings of the Infrastructure Authority) Regulations, 2003
Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003
Andhra Pradesh Integrated Common Entrance Test for admission into MBA and MCA Professional Courses 2003
Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004
Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003
Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004
Andhra Pradesh Water, Land and Trees Rules, 2004
Andhra Pradesh Public Libraries Act, 1960
Andhra Pradesh Entertainments Tax Act, 1939
Andhra Pradesh Prisons Development Board Act, 2001
Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001
Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001
Andhra Pradesh Control of Organised Crime Act, 2001
Andhra Pradesh Public Security Rules, 2000
Andhra Pradesh Womens and Childrens Institutions (Licensing) Rules, 2001
Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 2001
Andhra Prauesh Panchavat Raj (Sale of usufruct and trees vested in Gram Panchayat) Rules, 2000
Andhra Pradesh Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Parishads and Zilla Parishads) Rules, 2001
Andhra Pradesh Panchayat Raj (Prohibition or Regularisation of the use of places for Slaughtering Animals and the Licencing of Slaughters) Rules, 2000
Andhra Pradesh Wakf Rules, 2000
Andhra Pradesh Panchayat Raj (Preparation and Publication of Electoral Rolls) Rules, 2000
Acquisition and Transfer of Property by Gram Panchayats, Mandal Parishads and Zilla Parishads Rules, 2001
Andhra Pradesh Municipal Corporations (Preparation and Publication of Electoral Rolls) Rules, 2001
Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001
Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001
Andhra Pradesh Arbitration Rules, 2000
Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011
Andhra Pradesh Para Medical Board Act, 2006
Andhra Pradesh Lokayukta Act, 1983
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Dharmika Parishad Rules, 2009
Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011
National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008
Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011
Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011
Andhra Pradesh Land Licensed Cultivators Rules, 2011
Andhra Pradesh Compulsory Gratuity Insurance Rules, 2011
Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Undergraduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011
Andhra Pradesh Unaided Non- Minority Professional institutions (Regulation of Admissions into Under-graduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011
Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011
Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010
Andhra Pradesh Rural Development Board Regulations, 2010
Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009
Andhra Pradesh Water Resources Regulatory Commission Act, 2009
Andhra Pradesh Sports Authorities Act, 1988
Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010
Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008
Andhra Wakfs Managing Committee (constitutions, functions and duties) Regulations, 2009
Andhra Pradesh Prevention of Begging Rules, 2010
Andhra Pradesh Metropolitan Planning Committee Act, 2007
Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
Andhra Pradesh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
Andhra Pradesh Municipal Corporations Act, 1994
Commission for Development of Backward Areas of Andhra Pradesh Act, 2008
Rajiv Gandhi University of Knowledge Technologies Act, 2008
Hyderabad Metropolitan Development Authority Act, 2008
Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008
Damodaram Sanjivayya National Law University Act, 2008
Jawaharlal Nehru Technological Universities Act, 2008
Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007
Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
Andhra Pradesh Professional Institutions (Rounding of decimal fractions in the minimum percentage of marks in qualifying examinations to the next whole number for the purpose of admissions) Rules, 2007
Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007
Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007
Andhra Pradesh Scheduled Castes Sub-Plan (SCSP) and Tribal Sub-Plan (TSP) (Planning, Allocation and Utilization of Financial Resources) Rules of 2013
Andhra Pradesh Public Safety (Measures) Enforcement Act, 2013
Andhra Pradesh Public Safety (Measures) Enforcement Rules, 2014
Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012
Andhra Pradesh Electricity Regulatory Commission (Compliance Audit) Regulation, 2013
A.P. State Human Rights Commission (Procedure) Regulations, 2013
A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013
Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013
Andhra Pradesh Regulation of Admissions Into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012
A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012
A.P. Transitional Area and Smaller Urban Areas (Fixation of Criteria) Rules, 2013
Andhra Pradesh Promotion of Social Audit and Prevention of Corrupt Practises Act, 2012
Andhra Pradesh Information Technology (Electronic Service Delivery ) Rules, 2011
Andhra Pradesh Universities Finance Officers Rules, 2011
Andhra Pradesh Women and Childrens institutions (Licensing) Rules, 2010
Andhra Pradesh Gram Panchayat (Erection of Telecommunication Towers) Rules, 2012
Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012
Andhra Pradesh Skill Development Fund Rules, 2012
Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2012
APERC - Renewable Power Purchase Obligation (Compliance by purchase of Renewable Energy/Renewable Energy Certificates) Regulations, 2012
Andhra Pradesh Building Rules - 2012
Andhra Pradesh Prohibition of Child Marriages Rules, 2012
Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
Sports Authority (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012
Andhra Pradesh Unorganized Workers Social Security Rules, 2012
Intimation of Accidents (Form and Time of Service of Notice) Rules, 2012
Fee for Inspection of Maps, Plans, Sections and testing and inspection for services of Electrical Inspector Rules, 2012
Andhra Pradesh Gram Panchayats (Declaration of villages) Rules, 2007
Andhra Pradesh State Human Rights Commission Chairperson and Members (Salaries, allowances and Other Service Conditions) Rules, 2008
Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007
Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008
Andhra Pradesh Land Titling Act, 2022
Andhra Pradesh Revised Building Rules, 2008
Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008
Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008
Statutes of the Andhra Pradesh Horticultural University, West Godavari District
Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008
Andhra Pradesh Private Medical Un-aided Minority Professional Institutions (Admission into Super Speciality Medical/Dental Courses) Rules, 2008
Andhra Pradesh Private Medical/Dental Un-aided Non-Minority Professional Institutions (Admission into Super Speciality (2nd P.G.) Courses) Rules, 2008
Andhra Pradesh Municipalities (Motion of No confidence in Chairperson/Vice-Chairperson) Rules, 2008
Greater Hyderabad Municipal Corporation (Motion of No confidence in Mayor/ Deputy Mayor) Rules, 2008
Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008
Andhra Pradesh State Human Rights Commission (Officers and other staff Service) Rules, 2008
Hyderabad Metropolitan Development Authority and Executive Committee (Conduct of Meetings) Rules, 2008
Andhra Pradesh Municipalities Development Control Rules, 2008
Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act, 2000
Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000
Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999
Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000
Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000
Andhra Pradesh Mineral Dealers Rules, 2000
Scheme for appointment of Arbitrators, 1996
Andhra Pradesh State Audit Rules, 2000
Andhra Pradesh Panchayat Raj (Entrustment of legal work by Gram Panchayats/Mandal Parishads/ Zilla Parishads) Rules, 2000
Andhra Pradesh Gram Panchayats (Earmarking of Funds) Rules, 2000
Andhra Pradesh Panchayat Raj (Emergency powers of the Government, Commissioner and District Collector) Rules, 2000
Andhra Pradesh Panchayat Raj Sarpanch, Upa-Sarpanch and Members of Gram Panchayat (Travelling Allowance and Dearness Allowance) Rules, 2000
A.P. Panchyat Raj (Called of Information from Village Administrative Officer/Village Development officer) Rules, 2000
Andhra Pradesh Gram Panchayat Second Appeal Rules, 2000
Andhra Pradesh Gram Panchayat General Powers and Functions Rules, 2000
Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000
Andhra Pradesh Electricity Regulatory Commission (Consumers Right to Information) Regulations, 2000
Andhra Pradesh State Minorities Commission Act, 1998
National Academy of Legal Studies and Research University Act, 1998
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966
Andhra Pradesh Infrastructure Development Corporation Act, 1998
Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000
Andhra Pradesh Gram Panchayat (power to naming of streets and numbering the buildings) Rules, 2000
Andhra Pradesh Gram Panchayat (Establishment and Maintenance of the institutions to two or more Mandal Parishads) Rules, 2000
Andhra Pradesh Gram Panchayat (Executive Authorities Power to Summon and Examine Witness) Rules, 2000
Andhra Pradesh Panchayat Raj (Powers and Functions of District Panchayat Officers, Divisional Panchayat Officers and Extension Officers) Rules, 2000
A.P. Gram Panchayat, Preparation and Submission of Budget Rules, 2000
Andhra Pradesh Prohibition of Allowing Outflow of Filth on Streets Rules, 2000
Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000
Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000
Andhra Pradesh Panchayat Raj (Accounts of Private Markets and its maintenance Audit and Inspection) Rules, 2000
Advocate-on-record for the Andhra Pradesh Electricity Regulatory Commission in Supreme Court (Appointment, Condition of Appointment and Remuneration) Regulations, 1999
Bye-Laws For Control of Malaria and Other Mosquito Borne Diseases
Andhra Pradesh Constitution of Nagar Panchayats and Municipalities Rules, 2019
Andhra Pradesh Grant of Permission for construction of a Building Fees Rules, 1998
Andhra Pradesh Gram Panchayats Village Produce Rules, 1998
Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999
Dowry Prohibition Rules, 1998
Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999
Andhra Pradesh Provisional Distribution and Retail Supply Licence, 1999
Andhra Pradesh Electricity Regulatory Commission (Conditions of Service of Chairman and Members) Rules, 1999
Andhra Pradesh Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 1999
Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999
Andhra Pradesh Prevention of Disfigurement of Open Places (Prohibition of Obsence and Objectionable Posters) Rules, 1999
Collection of contribution towards Common Good Fund Rules, 2000
Andhra Pradesh Electricity Regulatory Commission (Constitution of Commission Advisory Committee and Its Functioning) Regulations, 1999
Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999
Andhra Pradesh Milk Procurement (protection of Farmers) and Enforcement of Safety of Milk Standard Rules, 2023
Andhra Pradesh Guaranteed Pension System Act, 2023
Andhra Pradesh Pawn Brokers Act, 2002
Andhra Pradesh Water, Land and Trees Act, 2002
Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002
Andhra Pradesh Prohibition of Smoking and Health Protection Act, 2002
Andhra Pradesh Compulsory Registration of Marriages Act, 2002
Andhra Pradesh Industrial Single Window Clearance Act, 2002
Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002
Andhra Pradesh Control of Organised Crime Rules, 2002
Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002
Andhra Pradesh Special Security Group Act, 2023
Andhra Pradesh Gram Panchayat (Levy of User Charges) Rules, 2002
Andhra Pradesh State Public Distribution System Control Order, 2001
Andhra Pradesh Prohibition of Smoking and Health Protection Rules, 2002
Andhra Pradesh Industrial Single Window Clearance (Time Limit and deemed approval) Rules, 2002
Andhra Pradesh Prohibition of Unauthorized Construction of Building on Sewer Drain Rules, 2002
Rules for the Constitution of the Functional Committee for Works in every Mandal
Constitution of the Functional Committee for Agriculture
Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007
Andhra Pradesh Works of Licensees Rules, 2007
Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007
Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007
Andhra Pradesh Regulation and Penalization of Unauthorizedly Constructed Buildings and Building Constructed in Deviation of the Sanctioned Plan Rules, 2007
Andhra Pradesh Regulation of Unapproved and Illegal Layout Rules, 2007
Andhra Pradesh Disaster Management Rules, 2007
Revised Building Rules, 2007
Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007
Andhra Pradesh Government Property (Preservation, Protection and Resumption) Act, 2007
Andhra Pradesh Para Medical Board Rules, 2006
Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007
Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007
Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005
Andhra Pradesh Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005
Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005
Andhra Pradesh District Planning Committees Act, 2005
Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
Andhra Pradesh Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006
Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Rules, 2005
Andhra Pradesh Electricity Regulatory Commission (Treatment of Other Businesses of Transmission Licensees and Distribution Licensees) Regulation, 2005
Andhra Pradesh Right to Information (Regulation of free and cost) Rules, 2005
Andhra Pradesh Energy Conservation Fund Rules, 2005
Andhra Pradesh High Court Right to information Rules, 2005
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Wheeling and Retail Sale of Electricity) Regulation, 2005
Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005
Andhra Pradesh Municipalities (inclusion or exclusion of areas into/from the limits of Municipalities / Nagar panchayats) Rules, 2006
State Information Commission (Appeal Procedure) Rules, 2006
Andhra Pradesh Milk Procurement (Protection of Farmers) and Enforcement of Safety of Milk Standards Act, 2023
Andhra Pradesh Un-aided, Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2006
Andhra Pradesh Panchayat Raj (Election of Upa-Sarpanch of a Gram Panchayat) Rules, 2006
Andhra Pradesh Conduct of Election of Member (Co-opted), President and Vice-President of Mandal Praja Parishad and Members (Co-opted), Chairperson and Vice-Chairpersons of Zilla Praja Parishad Rules, 2006
Andhra Pradesh Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Parishads and Zilla Parishads) Rules, 2006
Andhra Pradesh Value Added Tax Appellate Tribunal Regulations, 2005
Andhra Pradesh Un-aided Non-Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules, 2006
Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006
Sports Authority (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006
Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006
Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
Andhra Pradesh Municipalities (Municipal Works) Rules, 1967
Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006
Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
Andhra Pradesh Universities Act, 1991
Andhra Pradesh Legislative Assembly Secretariat Right to Information (Regulation of Fee and cost) Rules, 2006
Andhra Pradesh Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004
Sri Venkateswara Veterinary University, Act, 2005
Andhra Pradesh Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005
Andhra Pradesh Infrastructure Development Enabling Terms & Condition Rules, 2003
Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004
Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh
Andhra Pradesh State Financial Corporation General Regulations, 2004
Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005
Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005
Andhra Pradesh Value Added Tax Rules, 2005
Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005
High Court of Andhra Pradesh Family Courts (Court) Rules, 2005
Andhra Pradesh Excise (Import, Export and Transport of Indian Liquor and Foreign Liquor-Permits) Rules, 2005
Andhra Pradesh Excise (Grant of Licence of selling by Bar and Beer and Wine parlors and conditions of licence) Rules, 2005
Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005
Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005
Hyderabad and Secunderabad (Public Place of halt/Place of Public Entertainment/Amusement)- Rules, 2005
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions of Open Access) Regulation, 2005
Andhra Pradesh Electricity Regulatory Commission (Fees) Regulation, 2005
Andhra Pradesh Municipal Corporations (Conduct of Election of Mayor and Deputy Mayors) Rules, 2005
Andhra Pradesh Regularisation of Services of Contract Employees Act, 2023
Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007
Andhra Pradesh Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007
Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007
Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006
Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006
Visakhapatnam Port Trust (Bunkering of Ocean going Vessels) Regulations, 2006
Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006
Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006
Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005
Vijayawada Municipal Corporation Act, 1981
Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007
Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2007
Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006
Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007
Andhra Pradesh Admission and Fee Regulatory Committee (for Professional Courses offered in Private Un-Aided Professional Institutions) Rules, 2006
A.P. Electricity Regulatory Commission (Appointment of Vidyut Ombudsman and Terms & Conditions of Service) Regulation, 2007
Andhra Pradesh Micro and Small Enterprises Facilitation Council Rules, 2007
Andhra Pradesh Pawn Brokers Rules, 2007
Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006
Andhra Pradesh Brewery Rules, 2006
Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2007
Andhra Pradesh Electricity Regulatory Commission (Transmission Standards of Performance) Regulation, 2007
Andhra Pradesh District Planning Committees (Election of Members) Rules, 2007
Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006
Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006
Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Rules, 2006
Andhra Pradesh General Sales Tax Act, 1957
Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987
Andhra Pradesh Vaidya Vidhana Parishad Act, 1986
Sri Venkatesware Institute of Medical Science University Act, 1995
Greater Hyderabad Municipal Corporation (Disclosure of information to the general public) Rules, 2009
Visakhapatnam Municipal Corporation Act, 1979
Andhra Pradesh Factories Rules, 1950
Andhra Pradesh Urban Areas (Development) Act, 1975
Andhra Pradesh Tax on Entry of Motor Vehicles into Local Areas Act, 1996
Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019
Andhra Pradesh Survey and Boundaries Act, 1923
Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1961
Hyderabad Metropolitain Water Supply Sewerage Act, 1989
Andhra Pradesh Motor Vehicles Rules, 1989
Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997
Andhra Pradesh Lokayukta and Upa-Lokayukta (Conditions of Service) Rules, 1987
Andhra Pradesh Tax on Professions, Trades, Callings and Employment Rules, 1987
Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969
Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969
Andhra Pradesh Government Business Rules, 2018
Andhra Pradesh Private Para Medical Training Institutions (Grant of Permission and Regulation of Admissions into Private Institutions) Rules, 1997
Andhra Pradesh Medical Council (Compulsory Rural Medical Service and Compulsory Government Service, Renewal of Registration, visiting or inspecting the Hospital or Nursing Home or Institution) Rules, 2013
Andhra Pradesh Tax on Entry of Goods into Local Areas Rules, 2001
Andhra Pradesh Gram Panchayat (Invitation and acceptance of tenders for works and Purchases) Rules, 2000
Andhra Pradesh Land Development (Layout and Sub-division) Rules, 2017
Andhra Pradesh Private Colleges of Nursing (grant of permission to Private Colleges or Institutions and admission into B.Sc. Nursing Course) Rules, 1997
Andhra Pradesh Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2023
Andhra Pradesh Vaidya Vidhana Parishad (Repeal) Act, 2023
Indian Stamp (Andhra Pradesh Amendment) Act, 2002
Andhra Pradesh Borstal Schools Act, 1925
Andhra Pradesh Court-fees and Suits Valuation Act, 1956
Andhra Pradesh Tax on Luxuries Act, 1987
Andhra Pradesh Multipurpose Health Workers (Female) Training Schools (Admission into Multipurpose Health Workers (Female) Training and Grant of Permission to Private Multipurpose Health Workers (Female) Training Schools) Rules, 1997
Andhra Pradesh Denatured Spirit and Denatured Spirituous Preparations Rules, 1971
Andhra Pradesh State Warehousing Corporation Regulations, 1965
Andhra Pradesh Payment of Gratuity Rules, 1972
Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999
Hyderabad Horse Racing and Betting Tax Rules, 1949
Registration (Andhra Pradesh Amendment) Act, 1999
Registration (Andhra Pradesh Second Amendment) Act, 1999
Indian Stamp (Andhra Pradesh Amendment) Act, 1999
Azamabad Industrial area (Termination and Regulation of Leases) Act, 1992
Andhra Pradesh Commission for Backward Classes Act, 1993
Andhra Pradesh Rural Development Act, 1996
Andhra Pradesh Electricity Duty Act, 1939
Indian Electricity (Andhra Pradesh Amendment) Act, 2000
Andhra Pradesh Housing Board Act, 1956
Andhra Pradesh Shops and Establishments Act, 1988
Andhra Pradesh Police (Reforms) Act, 2014
Andhra Pradesh Prevention of Dangerous Activities of Boot-leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders and Land-Grabbers Act, 1986
Andhra Pradesh School Education Regulatory and Monitoring Commission Act, 2019
Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in Works Contracts and Service Contracts given on nomination) Act, 2019
Andhra Pradesh Prohibition Act, 1995
Andhra Pradesh Crop Cultivator Rights Rules, 2019
Andhra Pradesh Excheats and Bona Vacantia Act, 1974
Andhra Pradesh Escheats and Bona Vacantia Rules, 1975
Andhra Pradesh Infrastructure (Transparency through Judicial Preview) (Salaries, Allowances and other conditions of Service of Honble Judge) Rules, 2019
Andhra Pradesh Employment of Local candidates in the Industries/ Factories Rules, 2019
Andhra Pradesh (50 percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Rules, 2019
Andhra Pradesh (50 Percent Reservation to Women in Works Contracts and Service Contracts given on nomination) Rules, 2019
Andhra Pradesh (50 percent Reservation to Women in all the Nominated Posts) Rules, 2019
Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in Works Contracts & Service Contracts given on Nomination) Rules, 2019
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Hereditary Archakas Qualifications and Emoluments Rules, 2019
Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019
Andhra Pradesh Scheduled Areas Land Transfer Regulation, 1959
Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017
Andhra Pradesh Cinemas (Regulation) Act, 1955
Andhra Pradesh Cinemas (Regulation) Rules, 1970
Andhra Pradesh Districts (Formation) Act, 1974
Andhra Pradesh Prevention of the Disfigurements of Open Places and Prohibition of obscene and objectionable posters and Advertisements Act, 1997
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984
Andhra Pradesh Special Protection Force Act, 1991
Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995
Andhra Pradesh Special Protection Force Rules, 2000
Andhra Pradesh (Andhra Area) Town-Planning Act, 1920
Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019
Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019
Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Act, 2019
Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Act, 1977
Andhra Pradesh Womens Commission Act, 1998
Andhra Pradesh Higher Education Regulatory and Monitoring Commission Act, 2019
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994
Andhra Pradesh (Telangana Area) Money Lenders Act, 1349F
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977
Money-Lenders Rules, 1349
Andhra Pradesh of Gaming Act, 1974
Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938
Andhra Pradesh Chit Funds Act, 1971
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1989
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961
Andhra Pradesh Tribunal for Disciplinary Proceedings Service Rules
Andhra Pradesh Home Guards Act, 1948
Andhra Pradesh (Andhra Area) Agriculturists Relief Rules
Andhra Pradesh Agricultural Indebtedness (Relief) Rules, 1977
Andhra Pradesh Agricultural University Act, 1963
Acharya N.G. Ranga Agricultural University Act, 1963
Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965
Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
Andhra Pradesh Commission for Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Andhra Pradesh Act, 2019
Andhra Pradesh (50 Percent Reservation to women in all the Nominated Posts) Act, 2019
Andhra Pradesh (50 Percent Reservation to women in Works Contracts and Service Contracts given on nomination) Act, 2019
Andhra Pradesh Millets Board Act, 2019
Andhra Pradesh Crop Cultivator Rights Act, 2019
Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019
Andhra Pradesh State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2019
Andhra Pradesh Pulses Board Act, 2020 (2019 ?)
A.P. Maritime Board Act, 2018
Andhra Pradesh Regularisation of unapproved Layouts and Plots Rules, 2020
Andhra Pradesh Panchayat Raj (Salaries and Allowances, Conditions of service and tenure of State Election Commissioner) Rules, 2020
Andhra Pradesh Decentralisation and Inclusive Development of All Regions Act, 2020
Registration (Andhra Pradesh Amendment) Act, 2019
Andhra Pradesh State Agricultural Council Act, 2020
Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale And Distribution) Act, 2020
Andhra Pradesh Fisheries University Act, 2020
Andhra Pradesh Fish Feed (Quality Control) Act, 2020
Andhra Pradesh State Development Corporation Act, 2020
Andhra Pradesh State Commission for Scheduled Tribes Act, 2019
Andhra Pradesh State Aquaculture Development Authority Act, 2020
Andhra Pradesh Capital Region Development Authority Repeal Act, 2020
Cluster University, (Kurnool) Act, 2019
Andhra Pradesh Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 2020
Andhra Pradesh State Consumer Protection (Qualification for Appointment, Method of Recruitment, Procedure of Appointment, Term of Office, Resignation and Removal of the President and Members of the State Commission and District Commission) Rules, 2020
Andhra Pradesh State Consumer Protection (Salary, Allowances and Conditions of Service of President and Members of the State Commission and District Commission) Model Rules, 2020
Andhra Pradesh State Consumer Protection (Consumer Disputes Redressal Commissions) Rules, 2020
Andhra Pradesh State Consumer Protection (General) Rules, 2020
Andhra Pradesh State Security Commission Rules, 2020
Andhra Pradesh State/District Level Police Complaints Authority (Administration and Procedure) Rules, 2020
Levy and Assessment of Property Tax Rules, 2020
Andhra Pradesh State Roads Fee (Determination of Rates and Collection) Rules, 2020
Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale and Distribution) Rules, 2021
Tirumala Tirupati Devasthanams Hereditary Archakas Emoluments Rules, 2021
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Hereditary Archakas Qualifications and Emoluments Rules, 2017
Andhra Pradesh Mineral Dealers Rules, 2017
Andhra Pradesh Public Services Delivery Guarantee Rules, 2017
Andhra Pradesh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
Writ Proceedings Rules, 1977
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Hereditary Archakas Qualifications and Emoluments Rules, 2019
Andhra Pradesh Excise (Grant of Licence of selling by Bar and conditions of licence) Rules, 2019
Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Rules, 2019
Andhra Pradesh Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
Andhra Pradesh Sri Simhachalam Varaha Laskhmi Narasimha Swamy Devasthanam Panchagramalu (Regularization of occupations of Houses and House sites) Rules, 2019
Andhra Pradesh State Commission for Backward Classes (Salaries and Allowances and other conditions of Service of Chairperson and Members) Rules, 2019
Andhra Pradesh Medical Education and Research Corporation (APMERC) Act, 2021
Andhra Pradesh Municipalities (Payment of Arrears) Rules, 1967
Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2020
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Transfer of office holders and servants) Rules, 2020
Andhra Pradesh Fish Feed (Quality Control) Rules, 2020
Andhra Pradesh School Education Regulatory and Monitoring Commission Rules, 2020
Andhra Pradesh COVID-19 Regulations, 2020
Andhra Pradesh Higher Education Regulatory and Monitoring Commission Regulations, 2020
Andhra Pradesh Private Higher Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 2021
Andhra Pradesh Research Common Entrance Test and Admissions of students into Ph.D. Programmes in Science/Arts/Humanities/Social Sciences/Fine Arts/ Education/ Physical Education/Library Sciences/Commerce and Management/ Engineering and Technology/Architecture and Planning/ Law/Pharmaceutical Sciences etc., Rules, 2021
Andhra Pradesh State Commission for Scheduled Castes Act, 2019
Andhra Pradesh Decentralization and Inclusive Development of all Regions Repeal Act, 2021
Andhra Pradesh Municipal Laws (Second Amendment) Act, 2020
Andhra Pradesh State Educational Institutions (Reservation in Teachers Cadre) Act, 2021
Andhra Pradesh Road Development Corporation Act, 1998
Andhra Pradesh Private Universities (Establishment) Rules, 2017
Municipal Corporations (Amendment) Act, 2021
Andhra Pradesh (Regulation of Trade in Indian Made Foreign Liquor, Foreign liquor) (Amendment) Act, 2021
Andhra Pradesh Bovine Breeding (Regulation of Production and Sale of Bovine Semen and Artificial Insemination Services) Act, 2021
Andhra Pradesh Labour Welfare Fund Act, 1987
Online Electronic Filing (E-Filing), Rules, 2022
Andhra Pradesh Minorities Component (Outlay, Allocation and Utilization of Financial Resources) Act, 2022
Andhra Pradesh Official Languages Act, 1966
Andhra Pradesh (Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor) (Amendment) Act, 2022
Andhra Pradesh Petroleum Products (Licensing and Regulation of Supplies) Order, 1980
Andhra Pradesh Allied and Healthcare Professions Rules, 2021
Andhra Pradesh State / District Level Police Complaints Authority (Administration And Procedure) Rules, 2022
Andhra Pradesh State Human Rights Commission Right to Information Rules, 2021
Andhra Pradesh Banning of Unregulated Deposit Schemes Rules, 2022
Andhra Pradesh Private Security Agencies Rules, 2020
Andhra Pradesh Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2022
APERC Renewable Power Purchase Obligation (Compliance by purchase of Renewable Energy/Renewable Energy Certificates) Regulations, 2022
Andhra Pradesh Record of Rights (Certificate of Ownership for Gramakantam Land) Rules, 2022
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Procurement/Sale of Power on Short Term Basis by the Distribution Licensees) Regulation, 2022
Andhra Pradesh Minor Mineral Auction Rules, 2022
Dr. Y.S.R. University of Health Sciences Act, 1986
Andhra Pradesh (Andhra Area) Tenancy Repeal Act, 2022
Andhra Pradesh Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003
Body of the Deceased Municipal Officers or Employees) Rules, 1969
Andhra Pradesh Municipalities (Payment of Honorarium to Chairperson and Conveyance Allowance to Chairperson and Members Including Ex-Officio Members) Rules, 1965
Andhra Pradesh Municipalities Payment of Travelling Allowance and Daily Allowance to the Chairman, Vice-Chairman and Councillors (Including the Ex-officio Councillors) Rules, 1988
Andhra Pradesh Municipalities (Preparation and Submission of Accounts and Abstract) Rules, 1970
Andhra Pradesh State Aquaculture Development Authority Rules, 2020
Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2023
Andhra Pradesh Prohibition of child marriages rules, 2023
Andhra Pradesh Gram Panchayats Gram Kantam (Village site (s)) and Extension of Gram Kantam (Village Site(s)) Rules, 2023
Architecture and Fine Arts University Act, 2008
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990
Andhra Pradesh Court Fees and Suits Valuation Rules, 1987
Andhra Pradesh Inland Waterways Authority Act, 2023
Andhra Pradesh Partnership (Registration of Firms) Rules, 1957
Andhra Pradesh Grama Sachivalayams and Ward Sachivalayams (GSWS) Act, 2023
Andhra Pradesh Para Veterinary and Allied Council Act, 2023
High Court of Andhra Pradesh Rules For Live Streaming and Recording of Court Proceedings, 2023
Rules for Video Conferencing for Courts
Andhra Pradesh Scheduled Castes Component and Scheduled Tribes Component (Planning, Allocation and Utilization of Financial Resources) Act, 2013
Andhra Pradesh Acts and Regulations (Repeal) Act, 2018
Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) (Repeal) Act, 2018
Andhra Pradesh Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991
Andhra Pradesh Bhoodan and Gramdan Act, 1965
Andhra Pradesh Para Veterinary and Allied Council Rules, 2024
Andhra Pradesh State Electricity Regulatory Commission (The Grid Interactive Solar Rooftop Photovoltaic Systems under Net/Gross Metering) Regulation, 2023
Andhra Pradesh Electricity Regulatory Commission (Threshold Limit for the Development of Intra-State Transmission Projects under Tariff Based Competitive Bidding) Regulation, 2024
Andhra Pradesh Electricity Regulatory Commission (Green Energy Open Access, Charges, and Banking) Regulation, 2024
Andhra Pradesh Electricity Regulatory Commission (APERC) Transmission Licence Regulation, 2024
High Court of Andhra Pradesh (Designation of Senior Advocates) Rules, 2024
Andhra Pradesh Infrastructure (Transparency through Judicial Preview) (Repeal) Act, 2024
Andhra Pradesh Medical Practitioners Registration Act, 1968
Andhra Pradesh (Andhra Area) Indian System of Medicine and Homoeopathic Medical Practitioners Registration Act, 1956
Greater Hyderabad Municipal Corporation Act, 1955 (AP)
Andhra Pradesh Lokayukta and Upa Lokayukta (Investigations) Rules, 1984
Telangana (Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor) Act, 1993 (AP)
Andhra Pradesh Lifts and Escalators Act, 2025
Andhra Pradesh State Teachers Transfers Regulation Act, 2025
Andhra Pradesh Electrical Licensing Rules, 2025
Andhra Pradesh State Teachers (Regulation of Transfers) Rules, 2025
Andhra Pradesh Excise (Grant of Licence of selling by Bar and conditions of licence) Rules, 2025
Andhra Pradesh Boiler penalty Adjudication and Appeal Rules, 2025
Andhra Pradesh Lifts and Escalators Rules, 2025
Mangalagiri Gold Cluster Land Pooling Scheme (Formulation and Implementation) Rules, 2025
Andhra Pradesh Prohibition (Compounding of Offences) Rules, 2000
Andhra Pradesh Electricity Regulatory Commission (Licensees duty for supply of electricity on request) Regulation, 2013
Andhra Pradesh District Mineral Foundation Rules, 2016
Andhra Pradesh Market Committee Employees (Pension-cum-Gratuity) Rules, 1980
Andhra Pradesh Shops and Establishments Rules, 1990
Andhra Pradesh Electricity Regulatory Commission (Adaptation) Regulation, 2014
APERC Renewable Power Purchase Obligation (Compliance by purchase of Renewable Energy/Renewable Energy Certificates) Regulations, 2017
Andhra Pradesh Electricity Regulatory Commission (APERC) Regulation on Power Evacuation from Captive Generation, Cogeneration and Renewable Energy Source Power Plants (Regulation No. 3 of 2017)
Advocate-on-record for the Andhra Pradesh Electricity Regulatory Commission in Supreme Court (Appointment, condition of appointment and remuneration) Regulations, 1999
Andhra Pradesh Electricity Regulatory Commission (Demand Side Management) Regulation, 2024
Andhra Pradesh (Levy and collection of External Development Charges) Rules, 2025
Andhra Pradesh Electricity Regulatory Commission (Terms and conditions for determination of tariff for supply of electricity by a generating company to a distribution licensee and purchase of electricity by distribution licensees) Regulation, 2008
Andhra Pradesh Excise (Grant of License of Selling by Shop (Premium Store) and Conditions of License) Rules, 2024
Andhra Pradesh Electricity Regulatory Commission (Intra-State Electricity Trading) Regulation, 2005
Andhra Pradesh Electricity Regulatory Commission (levy and collection of fees and charges by State Load Despatch Centre) Regulation, 2006
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions of Appointment and Payment of Remuneration to Empanelled Advocate) Regulations, 2020
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for short-term procurement/sale of power) Regulation, 2022
Andhra Pradesh Electricity Regulatory Commission Consumer Grievances Redressal Forum, Vidyut Ombudsman and Consumer Assistance Regulation, 2016
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions of Appointment and Payment of Remuneration to Standing Counsel / Counsel) Regulation, 2013
Andhra Pradesh Electricity Regulatory Commission (Distribution Licence) Regulations, 2013
Andhra Pradesh Electricity Regulatory Commission Forecasting, Scheduling and Deviation Settlement of Solar and Wind Generation Regulation, 2017
Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff Determination from Renewable Energy Sources) Regulation, 2025
Andhra Pradesh Electricity Regulatory Commission (Planning, Procurement, Deployment, and Utilisation of Battery Energy Storage Systems (BESS)) Regulations, 2025
Common Zoning Regulations, 2025
Andhra Pradesh Regulation and Control of Display Devices (Promotion of Products and Services) in Urban Local Bodies Rules, 2025
Andhra Pradesh Regulation and Penalization of Buildings Constructed Unauthorizedly and In Deviation to the Sanctioned Plan Rules, 2025

Bare Acts Live - Andhra Pradesh