Arunachal Pradesh Protection of Medical Service Personnel and Medical Service Institutions (Prevention of Violence and Damage Or Loss of Property) Act, 2019
Arunachal Pradesh State Higher Education Council Act, 2019
Arunachal Pradesh Municipal Corporation Act, 2019
Arunachal Pradesh State Road (Regulation and Development) Act, 2015
Arunachal Pradesh Money Lending (Regulation) Act, 2018
Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018
Arunachal Pradesh Staff Selection Board Act, 2018
Municipal Corporation Delimitation of Ward Rule, 2019
Arunachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2017
Arunachal Pradesh Anatomy Act, 2017
Arunachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 2017
Arunachal Pradesh Water Supply Act, 2015
Global University Arunachal Pradesh Act, 2015
Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016
Arunachal Pradesh District Based Entrepreneurs and Professionals (Incentives, Development and Promotional) Rules, 2015
Arunachal Pradesh Heritage Act, 2015
Arunachal Pradesh Indian Medicine Council Act, 2013
Arunachal Pradesh Lokayukta Act, 2014
Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
Arunodaya University Arunachal Pradesh Act, 2014
Arunachal Pradesh Housing Board Act, 2014
Members of Arunachal Pradesh Urban Local Bodies (Disqualification on Ground of Defection) Act, 2014
Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012
Apex Professional University Act, 2012
Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012
Arunachal Pradesh Nursing Council Act, 2011
Arunachal Pradesh University Act, 2012
Indira Gandhi Technological and The Medical Sciences University Act, 2012
Arunachal Pradesh Gambling (Prohibition) Act, 2012
Arunachal Pradesh University of Studies Act, 2012
Venkateshwara Open University Act, 2012
Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
Essential Services Maintenance (Arunachal Pradesh) Act, 1993
Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011
Arunachal Pradesh Education Act, 2010
Arunachal Pradesh Entry Tax Act, 2010
Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010
Arunachal Pradesh State Council for Technical Education Act, 2010
Arunachal Pradesh Recording of Marriage Act, 2008
Arunachal Pradesh Urban and Country Planning Act, 2007
Arunachal Pradesh Fire and Emergency Services Act, 1991
Indian Stamp Act, 1899 (Act No. 2 of 1899) (in its application to the State of Arunachal Pradesh) (Arunachal Pradesh Amendment) Act, 2007
Arunachal Pradesh Fisheries Act, 2006
Arunachal Pradesh Water Resources Regulatory Authority Act, 2006
Arunachal Pradesh Home Guards Act, 2006
Arunachal Pradesh Goods Tax Act, 2005
Arunachal Pradesh Medical Council Act, 2004
Arunachal Pradesh State Commission For Women Act, 2002
Arunachal Pradesh Homoeopathic Council Act, 1998
Arunachal Pradesh Prevention of Defacement of Property Act, 1997
Arunachal Pradesh Eyes (Authority For Use Therapeutic Purposes) Act, 1991
Arunachal Armed Police Act, 1993
Arunachal Pradesh Excise Act, 1993
Arunachal Pradesh Soil and Water Conservation Act, 1931
Arunachal Pradesh Khadi and Village Industries Board Act, 1989
Arunachal Pradesh Motor Vehicles Taxation Act, 1984
Arunachal Pradesh Salary, Allowances and Pension of Members of The Legislative Assembly Act, 1983
Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983
Arunachal Pradesh Speaker and Deputy Speaker Salaries and Allowances Act, 1983
Arunachal Pradesh (Re-Organisation of Districts) Act, 1980
Arunachal Pradesh Agricultural and Horticultural Service Rules, 1992
Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989
Arunachal Pradesh Ancient Monuments, Archaeological Sites and Remains Preservation Act, 1987
Arunachal Pradesh Registration of Births and Deaths Rules, 1973
Arunachal Pradesh Control of Organised Crime Act, 2002
Arunachal Pradesh Consumer Protection Rules, 1987
Arunachal Pradesh Co-operative Societies Act, 1978
Arunachal Pradesh Co-operative Societies Rules, 1984
Defence Pleaders (Appointment and Fees) Rules, 1976
Arunachal University Act, 1984
Arunachal Pradesh Fiscal Responsibility and Budget Management Act, 2006
Arunachal Pradesh Foodstuffs (Distribution) Control order, 1980
Arunachal Pradesh Foodgrains (Licensing and Control) Order, 1975
Arunachal Pradesh Foodstuff (Hoarding and Profiteering) Control Order, 1975
Arunachal Pradesh Anchal Forest Reserve (Constitution and Maintenance) Act, 1975
Arunachal Pradesh Freedom of Religion Act, 1978
Arunachal Pradesh Interpretation and General Clauses Act, 1982
Arunachal Pradesh Health Establishment Act, 2002
Arunachal Pradesh Health Services Rules, 1990
Arunachal Pradesh Goods and Services Tax Act, 2017
Arunachal Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 2003
Arunachal Pradesh Panchayat Raj Act, 1997
Arunachal Pradesh Municipal Election Rules, 2011
Arunachal Pradesh Municipal Act, 2007
Arunachal Pradesh Municipal Delimitation of Ward Rules, 2010
Arunachal Pradesh Municipal Elections Act, 2009
Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
Arunachal Pradesh (Land Settlement and Records) Act, 2000
Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003
Arunachal Pradesh Unlawful Activities (Prevention) Act, 2014
Compensatory Afforestation Fund Rules, 2018
Arunachal Pradesh Rights of Persons with Disabilities Rules, 2018
Arunachal Pradesh Public Service Commission Computer Programmer Regulations, 2018
Arunachal Pradesh Chief Electrical Inspector and Electrical Inspectors (Powers and Functions) Rules, 2018
Arunachal Pradesh Pharmacy Council Rules, 2013
Arunachal Pradesh Press Accreditation Rules, 2014
Arunachal Pradesh Employment Guarantee Fund Rules, 2006
Arunachal Pradesh Enlistment of contractors in Works Departments Rules, 2008
Arunachal Pradesh Education Rules, 2010
Arunachal Pradesh Press Accreditation Rules, 2008
Gauhati High Court (Right to Information) Rules, 2008
Civil Procedure Mediation (Gauhati High Court) Rules, 2007
Gauhati High Court (Public Interest Litigation) Rules, 2011
Arunachal Pradesh Disaster Management Rules, 2011
Arunachal Pradesh, Clinical Establishments (Registration and Regulation) Rules, 2011
Juvenile Justice (Care and Protection of Children) Arunachal Pradesh Rules, 2005
Arunachal Pradesh Mahatma Gandhi National Rural Employment Guarantee Schemes (Compensation for delay in payment of the wages) Rules, 2014
Arunachal Pradesh state awards on Republic Day and Independence Day Rules, 1997
Head Teacher in Primary and Upper Primary School Rules, 2016
Gender Sensitization & Sexual Harassment of Women at the Gauhati High Court and District Courts (Prevention, Prohibition and Redressal) Regulations, 2014
Arunachal Pradesh Staff Selection Board Rules, 2018
Arunachal Pradesh Right to Information Rules, 2005
Arunachal Pradesh Working Journalists Welfare Fund Rules, 2009
Alternative Dispute Resolution (Gauhati High Court) Rules, 2007
Arunachal Pradesh Corpus Funds (Development and Management of Sangay Lhaden Sports Academy) Rules, 2009
Arunachal Pradesh Control and Management of Ferries Rules, 2015
Enlistment, Registration and Revalidation of contractors, Suppliers and Manufacturers in the Department of Power, Government of Arunachal Pradesh Rules, 2015
Arunachal Pradesh Agricultural Produce Marketing (Regulation) Act, 1989
Arunachal Pradesh Chainsaw (Control & Regulation) Rules, 2019
Mental Healthcare (State Mental Health Authority, Arunachal Pradesh) Rules, 2019
Arunachal Pradesh State Consumer Protection (Appointment, Salary, Allowances and Conditions of Service of President and Members of the State Commission and District Forum) Rules, 2019
Contingency Fund of the Union Territory of Arunachal Pradesh (Determination of Amount) Act, 1977
Cental Laws (Extension to Arunachal Pradesh) Act, 2007
Arunachal Pradesh Legislature Member (Prevention of Disqualifications) Act, 1977
Arunachal Pradesh (Obsolete and Redundant Regulations) Repeal Act, 2022
Arunachal Pradesh Civil Courts Act, 2021
Arunachal Pradesh Prohibition of Child Marriage Rules, 2009
Arunachal Pradesh State Energy Conservation Fund Rules, 2010
Arunachal Pradesh State Electricity Regulatory Commission (Salary, Allowances and other Conditions of Service of Chairman) Rules, 2010
Arunachal Pradesh Forests (Ejectment of unauthorized persons from Reserved Forests) Rules, 2010
Industrial Growth Centre Niglok-Ngorlung, the Procedures for Allotment, Cancellation and Evictions, Rules, 2010
Arunachal Pradesh Protection of Drinking Water Catchment Areas Act, 2023
Arunachal Pradesh Tenancy Act, 2022
Arunachal Pradesh Public Records Act, 2011
Arunachal Pradesh Right to Public Services Act, 2016
Arunachal pradesh Ease of Doing Business Act, 2021
Arunachal Pradesh Property (Prevention of Damage and Loss) Act, 2020
Arunachal Pradesh Right of Children to Free and Compulsory Education Rules, 2010
Arunachal Pradesh Court Fees Act, 2023
Assam (Arunachal Pradesh) Frontier (Administration of Justice) Regulation, 1945
Arunachal Pradesh State Electricity Regulatory Commission (Appointment of Consultants) Regulation, 2024
Arunachal Pradesh State Electricity Regulatory Commission (Conduct of Business for holding inquiry by Adjudicating Officer) Regulations, 2024
Arunachal Pradesh State Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2024
Ranganadi HEP (405 MW) Local Area Development Fund Guidelines, 2021
Arunachal Pradesh Consumer Protection (General) Rules, 2021
Arunachal Pradesh Consumer Protection (Consumer Disputes Redressal Commission) Rules, 2021
Arunachal Pradesh Prevention, Control and Notification of Malaria Regulations, 2019
Arunachal Pradesh State Food Commission Rules, 2018
Arunachal Pradesh Maintenance and Welfare of Parents and Senior Citizens Rules, 2018
Arunachal Pradesh State Awards on Republic Day and Independence Day Rules, 2020
Arunachal Pradesh Lokayukta (General) Regulations, 2021
Arunachal Pradesh Consumer Protection (Qualification for appointment, method of recruitment, procedure of appointment, term of office, resignation and removal of the President and Members of the State Commission and District Commission) Rules, 2021
Arunachal Pradesh Consumer Protection (State Consumer Protection Council and District Consumer Protection Council) Rules, 2022
Arunachal Pradesh Consumer Welfare (Corpus) Fund Rules, 2021
Arunachal Pradesh Policy Guidelines for granting Right of Way (RoW) to Telegraph Infrastructure, 2023
Arunachal Pradesh Registration of Births and Deaths Rules, 2001
Arunachal Pradesh Excise Rules, 1994
Balipara/Tirap/Sadiya Frontier Tract Jhum Land Regulation, 1947
Arunachal Pradesh Flood Plain Zoning Act, 2025
Arunachal Pradesh Arun Parivar Patra Authority Act, 2025
Arunachal Pradesh Retired Chief Justice and Judges Medical facilities, Domestic Help(s) and other Benefits Rule, 2025
Arunachal Pradesh Form of Summons and Manner of Serving Summons Rules, 2025
Arunachal Pradesh State Electricity Regulatory Commission (Payments of Fees) Regulations, 2025
Arunachal Pradesh Electronic Processes (Issuance, Service and Execution) Rules, 2025
Arunachal Pradesh Panchayati Raj (Conduct of Election) Rules, 2001
Arunachal Pradesh Panchayati Raj (Constitution of State Election Commission) Rules, 2002
Arunachal Pradesh Panchayat Raj (Preparation of Electoral Roll) Rules, 2002
Arunachal Pradesh District Mineral Foundation (Trust) Rules, 2018

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