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Bare Acts Live - Assam

776 Acts and rules availableSign In & Subscribe

  1. Assam Money Lenders Rules
  2. Assam Money Lenders Act, 1934
  3. Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013
  4. Assam Accounts Service Rules, 1963
  5. Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955
  6. Assam Acquisition of Land for Flood Control and Prevention of Erosion (Validation) Act, 1959
  7. Assam Autonomous Districts Administration of Justice Act, 1960
  8. Assam Autonomous Districts Administration of Justice (Miscellaneous Provisions) Act, 1957
  9. Khasi Hills Autonomous District (Administration of Justice) Rules, 1953
  10. Administration of Justice (Khasi Syiemship) Order, 1950
  11. Assam Frontier (Administration of Justice) Regulation, 1945
  12. Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
  13. Khasi Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) (Sixth Amendment) Act, 1991
  14. North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955
  15. Assam Advocates Welfare Fund Act, 1998
  16. Advisory Council for the Welfare of the Tea Garden/Ex. Tea Garden Communities in Assam Rules, 1984
  17. Advisory Council for the Autonomous Districts Rules, 1967
  18. Advisory Council for the Welfare of the Scheduled Castes in Assam Rules, 1967
  19. Advisory Council for the Welfare of the Scheduled Tribes Living in the Plains Districts of Assam Rules, 1967
  20. Advisory Council for the Welfare of the Other Backward Classes in Assam Rules, 1959
  21. Rules for the Administration of Justice in the North Cachar Hills Sub-Division
  22. Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)
  23. Assam Administrative and Pension Tribunals Act, 1977
  24. Assam Administrative Tribunal Regulations, 1977
  25. Assam Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
  26. Assam Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1978
  27. Assam Agricultural and Rural Debt Relief Scheme, 1990
  28. Assam Agricultural Engineering Service Rules, 1983
  29. Assam Agricultural Framing Corporations Act, 1973
  30. Assam Agricultural Farming Corporation Rules, 1973
  31. Assam Subordinate Agricultural Service Rules, 1994
  32. Assam Agricultural Income-Tax Act, 1939
  33. Assam Agricultural Income-Tax Rules, 1939
  34. Assam Agricultural Pests and Diseases Act, 1950
  35. Assam Agricultural Pests and Diseases Rules, 1951
  36. Assam Agricultural Produce Market Act, 1972
  37. Assam State Agricultural Produce Markets (General) Rules, 1975
  38. Assam Agricultural University Act, 1968
  39. First Statute under the Assam Agricultural University Act, 1968
  40. Assam Agricultural University Regulation on Academic Matters, 1982
  41. Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982
  42. Regulations for Allotment and Vacation of Residential Houses of the Assam Agricultural University
  43. Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988
  44. Assam Agricultural Service Rules, 1980
  45. Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976
  46. Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965
  47. Assam Aided Colleges Employees Rules, 1960
  48. Assam Aided College Management Rules, 1976
  49. Assam Aid to Industries (Small and Cottage Industries) Act, 1955
  50. Air (Prevention and Control of Pollution) Assam Rules, 1991
  51. Assam Alienation of Land (Regulation) Act, 1980
  52. Assam Alienation of Land (Regulation) Rules, 1980
  53. Assam Amusements and Betting Tax Act, 1969
  54. Assam Amusements and Betting Tax Rules, 1939
  55. Assam Amusement and Betting Tax (Manipur Fifth Amendment) Act, 2002
  56. Assam Amusements and Betting Tax (Manipur Amendment) Act, 1969
  57. Assam Ancient Monuments and Records Act, 1959
  58. Assam Animal Husbandry, Veterinary and Dairying Service Rules, 1988
  59. Armed Forces (Assam and Manipur) Special Powers Act, 1958
  60. Assam Assessment of Revenue Free Waste Land Grants Act, 1948
  61. Appointment of Arbitrators by the Chief Justice of the Gauhati High Court Scheme, 1996
  62. Assam Backward Classes Commission Act, 1993
  63. Beedi and Cigar Workers (Conditions of Employment) Rules, 1967
  64. Bengal Public Demands Recovery Act, 1913 (ASS)
  65. Assam Betterment Fee and Mooring Tax (Dibrugarh) Act, 1953
  66. Assam Betterment Fee and Mooring Tax (Dibrugarh) Rules, 1962
  67. Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996
  68. Assam Registration of Births and Deaths Rules, 1999
  69. Assam Births and Deaths Registration Act, 1935
  70. Assam Board of Revenue Act, 1962
  71. Assam Board of Revenue Rules, 1963
  72. Assam Board of Revenue Regulation I, 1963
  73. Bodoland Autonomous Council Act, 1993
  74. Bodoland Autonomous Council (Repeal) Act, 2003
  75. Assam Boiler Service Class I, Rules, 1975
  76. Assam Borstal Institution Act, 1968
  77. Assam Cattle Diseases Act, 1948
  78. Assam Cattle Preservation Act, 1950
  79. Assam Cattle Preservation Rules, 1956
  80. Cattle Trespass (Assam Amendment) Act, 2002
  81. Assam Cement Control Act, 1953
  82. Assam Cement Dealers Licensing Order, 1972
  83. Central Sales Tax (Assam) Rules 1957
  84. Chemical Unit of Messrs Associated Industries (Assam) Limited (Acquisition and Transfer of Undertaking) Act, 1987
  85. Assam Children Act, 1970
  86. Assam Children Rules, 1976
  87. Assam (Management, Function and Responsibilities of Special School, Childrens Home and Observations Homes) Rules, 1976
  88. Assam Cinemas (Regulations) Act, 1953
  89. Assam Cinemas (Regulation) Rules, 1960
  90. Assam Cinema (Regulation of Exhibition of Film by Video Cassette Recorders) Rules, 1993
  91. Assam Civil Defence (Non-Gazetted) Services Rules, 1991
  92. Code of Civil Procedure (Assam Amendment) Act, 1941
  93. Code of Civil Procedure (Assam Amendment) Act, 1953
  94. Assam Civil Services (Conduct) Rules, 1965
  95. Assam Civil Services (Class I) Rules, 1960
  96. Assam Civil Service (Class I) (Special Recruitment) Regulations, 1969
  97. Assam Civil Service (Class II) Rules, 1962
  98. Assam State Maintenance and Welfare of Parents and Senior Citizens Rules, 2012
  99. Civil Suit Rules (Assam)
  100. Assam Classical Institutions (Sanskrit and Pali-Prakrit) (Provincialisation) Act, 1996
  101. Assam Commissioners Powers Distribution Act, 1939
  102. Assam Commissioners (Transfer of Powers) Act, 1947
  103. Assam Compensatory Afforestation Fund Rules, 1994
  104. Assam Consolidation of Holdings Act, 1960
  105. Assam Consolidation of Holdings Rules, 1966
  106. Assam Consumer Welfare and Guidance Fund Rules, 1996
  107. Assam State Consumer Protection Rules, 1989
  108. Contract Labour (Regulation and Abolition) Assam Rules 1971
  109. Assam Co-operative Societies Act, 1949
  110. Assam Co-operative Societies Rules, 1953
  111. Assam State Vigilance Commission Act, 2010
  112. Assam Co-operative Agriculture and Rural Development Bank Act, 1960
  113. Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961
  114. Assam State Co-operative Agriculture and Rural Development Bank Limited
  115. Assam Autonomous Districts (Co-Operative Societies) Regulation, 1951
  116. Assam Court-Fees (Amendment) Act, 1932
  117. Assam Court-Fees (Amendment) Act, 1947
  118. Assam Court-Fees (Amendment) Act, 1950
  119. Assam Court-Fees (Amendment) Act, 1954
  120. Assam Court-Fees (Amendment) Act, 1955
  121. Assam Court-Fees (Amendment) Act, 1958
  122. Assam Court-Fees (Second Amendment) Act, 1958
  123. Assam Court-Fees (Amendment) Act, 1960
  124. Assam Court-Fees (Amendment) Act, 1963
  125. Court-Fees (Assam Amendment) Act, 1972
  126. Assam Criminal Law (Amendment) Act, 1934
  127. Assam Criminal Law (Amendment) Act, 1953
  128. Code of Criminal Procedure (Assam Amendment) Act, 1964
  129. Code of Criminal Procedure (Assam Amendment) Act, 1966
  130. Gauhati University Leave Rules, 1966
  131. Code of Criminal Procedure (Assam) (Amendment) Act, 1980
  132. Code of Criminal Procedure (Assam) (Amendment) Act, 1983
  133. Code of Criminal Procedure (Third Assam Amendment), Act, 1984
  134. Code of Criminal Procedure (Assam Amendment) Act, 1984
  135. Code of Criminal Procedure (Assam Amendment) Act, 1984
  136. Criminal Rules (Assam)
  137. Assam Dangerous Drugs Rules, 1937
  138. Assam Debt Conciliation Act, 1936
  139. Assam Debt Conciliation Rules, 1937
  140. Assam Declaration of Stocks and Prices of Essential Commodities Order, 1977
  141. Defence Pleaders (Appointment and Fees) Rules, 1976
  142. Rules of the Assam Dental Council
  143. Deori Autonomous Council Act, 2005
  144. Assam Detention Order, 1980
  145. North-East Frontier Agency Preventive Detention Regulation, 1970
  146. Assam Development Authorities Act, 1964
  147. Assam Disorderly Houses Act, 1936
  148. Assam Displaced Persons (Rehabilitation Loans) Act, 1951
  149. Assam Displaced Persons (Rehabilitation Loans) Rules, 1954
  150. Assam District and Sessions Judges Establishment (Ministerial) Services Rules, 1987
  151. Assam Districtwise Population Pattern Reflection in Services (In Class III and Class IV Posts) Act, 1994
  152. Assam Disturbed Areas Act, 1955
  153. Assam Drugs (Control) Act, 1950
  154. Assam Drugs Control Organisation Service Rules, 1994
  155. Assam Economic and Statistical Service Rules, 1973
  156. Assam Economic and Statistical (Junior) Service Rules, 1980
  157. Assam College Employees (Provincialisation) Act, 2005
  158. Assam Education Department Rules and Orders
  159. Gauhati University Act, 1947
  160. Gauhati University Travelling Allowance Rules, 1966
  161. Gauhati University Loans and Advances Rules, 1959
  162. Rules for Overtime Allowance of Employees of Gauhati University, 1965
  163. Gauhati University Records (Preservation and Destruction) Rules, 1970
  164. Gauhati University Employees Conduct Rules, 1975
  165. Gauhati University Teachers Conduct Rules, 1975
  166. Gauhati University Retirement Benefit Rules, 1974
  167. Regulation for the Degree of Doctor of Philosophy (Ph.D.)
  168. Dibrugarh University Act, 1965
  169. First Statutes Under the Dibrugarh University Act, 1965
  170. Assam Higher Secondary Education Act, 1984
  171. Assam Secondary Education Act, 1961
  172. Assam Secondary Education (Provincialisation) Act, 1977
  173. Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969
  174. Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979
  175. Assam Education Department Selection Rules, 1981
  176. Assam Secondary Education (Provincialised) Service Rules, 1982
  177. Assam Secondary Education (Middle English Schools and High Schools) (Provincialisation) Rules, 1979
  178. Assam Education Service Rules, 1982
  179. Assam Technical Education Service Rules, 1981
  180. Regulations for Recognition of Higher Secondary Schools and Junior Colleges
  181. Assam Elementary Education (Provincialisation) Act, 1974
  182. Assam Elementary Education (Provincialisation) Rules, 1977
  183. Assam Elementary Education (Provincialisation) Service and Conduct Rules, 1981
  184. Assam State Electricity Board Rules, 1958
  185. Assam State Electricity Board Employees (General Services) Regulations, 1960
  186. Rules for Medical Attendance and Treatment Framed Under Regulation 16 of the Assam State Electricity Board Employees Service Regulations
  187. Assam State Electricity Board Engineering Service Regulations, 1973
  188. Assam Electricity Energy (Regulation of Supply) Order, 1977
  189. Assam State Electricity Board (Chairmans Powers) Rules, 1962
  190. Assam Electricity Control (Emergency Powers) Act, 1947
  191. Assam Electricity Duty Act, 1964
  192. Assam Electricity Duty Rules, 1964
  193. Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978
  194. Indian Electricity (Assam Amendment) Act, 1973
  195. Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973
  196. Elephants Preservation (Assam Amendment) Act, 1959
  197. Assam Embankment and Drainage Validation Act, 1960
  198. Assam Embankment and Drainage Act, 1953
  199. Assam Employees Insurance Courts Rules, 1959
  200. Assam Employees State Insurance (Medical Benefit) Rules, 1958
  201. Assam Engineering (Flood Control Department) Service Rules, 1981
  202. Assam Engineering (Irrigation Department) Service Rules, 1978
  203. Assam Engineering (Public Works Department) Service Rules, 1978
  204. Assam Enhanced Police Disciplinary Powers Act, 1950
  205. Essential Services Maintenance (Assam) Act, 1980
  206. Assam Evacuee Property Act, 1951
  207. Assam Evacuee Property Rules, 1951
  208. Assam Excluded Areas (Epidemic Diseases) Regulation, 1941
  209. Assam Excluded Areas (Post Office) Regulation, 1941
  210. Assam Excluded Areas (Merchandise Marks) Regulation, 1942
  211. Assam State Ex-Gratia (Overseas) Grant Rules, 1983
  212. Assam Executive Magistrates (Temporary Powers) Act, 1983
  213. Assam Entry Tax Act, 2001
  214. Assam Excise Act, 2000
  215. Assam Excise Act, 1910
  216. Assam Excise Rules, 1945
  217. Assam Bonded Warehouse Rules, 1965
  218. Assam Distillery Rules
  219. Instructions Relating to Liquor
  220. Assam Urban Areas Rent Control Act, 1972
  221. Assam Liquor Prohibition Act, 1952
  222. Assam Liquor Prohibition Rules, 1953
  223. Assam Opium Amendment (Autonomous Districts) Act, 1954
  224. Assam Opium Smoking Act, 1927
  225. Rules Under Section 22 of the Assam Opium Smoking Act, 1927
  226. Assam Opium Prohibition Act, 1947
  227. Assam Opium Rules
  228. Executive Instructions Relating to Opium
  229. Assam Temperance Act, 1926
  230. Rules Under the Assam Temperance Act, 1926
  231. Assam Ganja and Bhang Prohibition Act, 1958
  232. Assam Ganja and Bhang Prohibition Rules, 1960
  233. Assam Factories Rules, 1950
  234. Assam Control of Industrial Major Accident Hazards Rules, 1992
  235. Assam Factories Service Rules, 1990
  236. Assam Famine Relief and Insurance Fund Act, 1948
  237. Assam Famine Relief and Insurance Fund Rules, 1962
  238. Assam Family Courts Rules, 1990
  239. Assam Farmers (Group Irrigation) Act, 1978
  240. Assam Farmers (Group Irrigation) Rules, 1983
  241. Control and Management of Ferries Rules, 1968
  242. Rules Under Section 12 of the Northern India Ferries Act, 1878
  243. Assam Finance Commission (Miscellaneous Provisions) Act, 1995
  244. Assam Urban Areas Rent Control Rules, 1969
  245. Assam Financial Corporation (Issue of Bonds) Regulations, 1959
  246. Assam Financial Corporation (Payment of Gratuity of Employees) Regulations, 1964
  247. Assam Financial Inspection of Departmental Sanctions and Implementation of Schemes Rules, 1982
  248. Delegation of Financial Powers Rules, 1960
  249. Assam Finance Service Rules, 1963
  250. Assam Fire and Emergency Services Act, 1985
  251. Assam Fire Service Rules, 1989
  252. Assam Fishery Subsidy to Private Fish Farmers and Piscicultural Society Rules, 1971
  253. Assam Fixation of Ceiling on Land Holdings Act, 1956
  254. Assam Fixation of Ceiling on Land Holdings Rules, 1957
  255. Assam Foodgrains (Licensing and Control) order, 1961
  256. Assam Foodstuffs (Prohibition of Withholding From Sale) Control order, 1969
  257. Assam Foodstuffs (Distribution) Control Order, 1958
  258. Assam Food (Restrictions on Service of Meals by Catering Establishments) Order, 1966
  259. Assam Forest Regulation, 1891
  260. Rules and Orders in Force in Certain Districts
  261. Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967
  262. Assam Sale of Forest Produce, Coupes and Mahals Rules, 1977
  263. United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958
  264. United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960
  265. North-East Frontier Agency (Royalty on Forest Produce) Rules, 1958
  266. Mikir Hills District (Forest) Act, 1957
  267. Assam Forest Protection Force Act, 1986
  268. Fundamental Rules and Subsidiary Rules
  269. Assam Game and Betting Act, 1970
  270. Gauhati High Court (Establishment of a Permanent Bench at Itanagar) Order, 2000
  271. Rules for Grants-in-Aid to Assam Institute of Management and Accountancy (AIMA)
  272. Assam Rules and Procedure for Grant of Stipend to Craft Trainees in the Community Centres for Plantations Workers
  273. Rules for Grant of Incentive for Promotion of Tourism in the State of Assam
  274. Rules for the Grant and Execution of the Self Help-Scheme
  275. Assam General Clauses Act, 1915
  276. Assam Geological Service Rules, 1976
  277. Goalpara Tenancy Act, 1929
  278. Goalpara Tenancy (Emergency Provisions) Act, 1962
  279. Goalpara Tenancy (Extension to Autonomous District of Garo Hills) Act, 1953
  280. Good Conduct Prisoners Probational Release Act, 1938
  281. Assam Government Press Subordinate Service Rules, 1994
  282. Assam Gramdan Act, 1961
  283. Assam Gramdan Rules, 1962
  284. Assam Gratuity Act, 1992
  285. Assam Second Guest Control Order, 1966
  286. Assam Gur Dealers Licensing Order, 1963
  287. Assam Handicraft Artisans Welfare Fund Act, 1998
  288. Assam Handicraft Artisans Welfare Fund Scheme, 2000
  289. Assam Handicraft Artisans Welfare Fund Rules, 2000
  290. Assam Health Service Rules, 1995
  291. Assam Health Establishments Act, 1993
  292. Assam Highway Act, 1989
  293. Assam Opium (Amendment) Act, 1933
  294. Assam Opium Prohibition (Amendment) Rules, 1974
  295. Assam Fiscal Responsibility and Budget Management Act, 2005
  296. Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2007
  297. Fishery Rules
  298. Rules Having The Force of Law and Executive orders Relating to Forests
  299. Assam Criminal Law (Amendment) Act, 1970
  300. Assam Criminal Law (Amendment) Act, 1978
  301. Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017
  302. Cotton University Act, 2017
  303. Assam Excise Rules, 2016
  304. Assam Goods and Services Tax Act, 2017
  305. Bodoland University Act, 2009
  306. Assam Authoritative Texts (State Laws) Act, 2018
  307. Bhattadev University Act, 20l7
  308. Assam Public Procurement Act, 2017
  309. Krishnaguru Adhyatmik Visvavidyalaya Act, 2017
  310. Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018
  311. Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018
  312. Assam Education (Provincialisation of Services of Non-teaching Staff of Venture Educational Institutions) Act, 2018
  313. Assam Yoga Council Act, 2018
  314. Madhabdev University Act, 2017
  315. Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
  316. Rabindranath Tagore University Act, 2017
  317. Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015
  318. Assam Senior Secondary Schools (Provincialisation) Act, 2012
  319. Majuli University of Culture Act, 2017
  320. Assam State Higher Education Council Act, 2017
  321. Assam Contingency Fund (Augmentation of Corpus) Act, 2017
  322. Sonowal Kachari Autonomous Council Act, 2005
  323. Assam Employees PRANAM Act, 2017
  324. Assam State Capital Region Development Authority Act, 2017
  325. Assam Taxation (Liquidation of Arrear Dues) Act, 2005
  326. Mising Autonomous Council Act, 1995
  327. Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017
  328. Assam Panchayat Act, 1994
  329. Assam Panchayat (Constitution) Rules, 1995
  330. Assam Municipal Act, 1956
  331. Gauhati Municipal Corporation Act, 1971
  332. Assam Co-Operative Societies Act, 2007
  333. Assam State Housing Board Act, 1972
  334. Assam Urban Water Supply and Sewerage Board Act, 1985
  335. Assam Prisons Act, 2013
  336. Assam Tax Reimbursement for Eligible Tourism Units Scheme, 2018
  337. Assam Speakers and Deputy Speakers Salaries, Allowances and Amenities Rules, 2018
  338. Assam Ministers and Leader of the Oppositions Salaries, Allowances and Amenities Rules, 2018
  339. Assam Tea Plantations Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme Act, 1955
  340. Assam Micro And Small Enterprises Facilitation Council Rules, 2018
  341. Assam Judicial Service Rules, 2003
  342. Assam (Temporarily Settled Areas) Tenancy Act, 1971
  343. Assam Regulation of Reclassification and Reclassification cum Transfer of Lands Act, 2015
  344. Assam Brick Kilns Establishment and Regulation Rules, 2013
  345. Assam Entry Tax Act, 2008
  346. Assam General Sales Tax Act, 1993
  347. Assam Industrial Infrastructure Development Corporation Act, 1990
  348. Assam Service (Discipline and Appeal) Rules, 1964
  349. Assam Preventive Detention Act, 1980
  350. Assam Industries (Sales Tax Concessions) Act, 1986
  351. Assam Land (Requisition and Acquisition) Act, 1964
  352. Rules Under the Land and Revenue Regulation
  353. Assam Land (Requisition Acquisition) Rules, 1964
  354. Assam Land Holding (Adoption of Relationship Under the Assam Land and Revenue Regulation, 1886 un The Acquired Permanently Settled Estates) Act, 1974
  355. Assam Land Grabbing (Prohibition) Act, 2010
  356. Assam Land Revenue Re-Assessment Act, 1936
  357. Assam Requisition and Control of Vehicles Act, 1968
  358. Assam Muslim Marriages and Divorces Registration Act, 1935
  359. Assam Non-Agricultural Urban Areas Tenancy Act, 1955
  360. Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011
  361. Assam State Acquisition of Lands Belonging to Religious or chartiable Institution of Public Nature Act, 1959
  362. United KhasiJaintia Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Act, 1959
  363. Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010
  364. Assam Home Guards Act, 1947
  365. Assam Home Guards Rules, 1947
  366. Guwahati Metropolitan Development Authority Act, 1985
  367. Assam Town and Country Planning Act, 1959
  368. Assam State Acquisition of Zamindaries Act, 1951
  369. Assam Homoeopathic Medicine Act, 1955
  370. Assam Colleges (Taking over of Management and Control) Act, 1985
  371. Assam Panchayat Employees (Provincialisation) Act, 1999
  372. Assam Scheduled Castes and Scheduled Tribes (Reservation of Posts in Services) Act, 1978
  373. Assam Inland Water Transport Regulatory Authority Act, 2018
  374. Assam Ministers and Leader of the Oppositions Salaries, Allowances and Amenities Act, 2018
  375. Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005
  376. Assam Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2011
  377. Assam Public Health Act, 2010
  378. Assam Science & Technology University Act, 2009
  379. Assam Ease of Doing Business Act, 2016
  380. Assam Private Fisheries Protection Act, 1935
  381. Assam Adhiars Protection and Regulation Act, 1948
  382. Assam Prohibition of Smoking in Show Houses Act, 1951
  383. Assam Jute (Control of Prices) Act, 1950
  384. Assam State Road Transport Act, 1954
  385. Assam Adoption of Standard Weights Act, 1955
  386. Assam Energy Conservation Building Code Rules, 2020
  387. Assam Khadi and Village Industries Board Act, 1955
  388. Assam Urban Areas Rent Control Act, 1955
  389. Assam Deputy Speakers Salaries and Allowances Act, 1956
  390. Assam Weights and Measures (Enforcement) Act, 1958
  391. Assam Tea Plantations Employees Welfare Fund Act, 1959
  392. Assam Right to Public Services Act, 2012
  393. Assam Shramik Bahini Act, 1959
  394. Assam Official Language Act, 1960
  395. Assam Ayurvedic College (Regulation of Admission to Post-Graduate Course) Rules, 2021
  396. Assam Local Authorities Grants (Charged) Act, 1959
  397. Assam Slum Area (Improvement and Clearance) Act, 1959
  398. Assam Professions, Trades, Callings and Employments Taxation Rules, 1947
  399. Assam Urban Areas Rent Control Act, 1961
  400. Assam Elementary Education Act, 1962
  401. Assam Urban Immovable Property Tax Act, 1963
  402. Assam Village Defence Organisation Act, 1966
  403. Assam Bhoodan Act, 1965
  404. Assam Purchase Fax Act, 1967
  405. Assam Elementary Education Act, 1968
  406. Assam Goods and Services Tax Rules, 2017
  407. Assam Land extent and Revenue and Rent (Surcharge) Act, 1970
  408. Guwahati Municipal Corporation Act, 1969
  409. Assam Contingency and Fund (Augmentation of Corpus) Act, 1969
  410. Assam Shops and Establishments Act, 1971
  411. Assam Taxation (Publication of Information) Act, 1975
  412. Assam Recovery of Loans Act, 1976
  413. Assam Public Premises (Eviction of Unauthorised Occupants) Act, 1971
  414. National Sports Club of Assam (Taking Over of Management and Control) Act, 1977
  415. Assam State Transport Corporation (Prevention of Unauthorised Travel) Act, 1977
  416. Salary and Allowances of the Leader of Opposition in the Assam Legislative Assembly Act, 1978
  417. Assam Tribal Development Authority Act, 1983
  418. Assam State Industrial Relief Under Takings (Special Provisions) Act, 1984
  419. Assam Lokayukta and Upa-Lokayuktas Act, 1985
  420. Jogighopa (Assam) Unit of Ashok Paper Mills Limited, Calcutta (Acquistion and Transfer of Undertaking) Act, 1990
  421. Assam Irrigation Act, 1983
  422. Assam Industril Establishments (Conferment of Permanent Status to Workmen) Act, 1985
  423. Tiwa Autonomous Council Act, 1995
  424. Assam Prohibition of Smoking and Non-Smokers Health Protection Act, 1999
  425. Assam Taxation (Settlement of Disputes) Act, 2000
  426. Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000
  427. Assam Taxation (on Luxuries) Act, 1997
  428. Assam Right to Information Act, 2001
  429. Assam Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2004
  430. Assam Irrigation Water Users Act, 2004
  431. Assam Fish Seed Act, 2005
  432. Assam Lifts and Escalators Act, 2006
  433. Majuli Cultural Landscape Region Act, 2006
  434. Srimanta Sankaradeva University of Health Sciences Act, 2007
  435. Assam Police Act, 2007
  436. Assam Apartments (Construction and Transfer of Ownership) Act, 2006
  437. Assam Deputy Speakers Salaries and Allowances Act, 1958
  438. Delimitation of Wards of Guwahati Municipal Corporation Order, 2020
  439. Assam Health Infrastructure and Services Development Fund Act, 2009
  440. National Law University and Judicial Academy, Assam Act, 2009
  441. Assam Building Construction (Regulation) Act, 2010
  442. Assam Public Works (Regulation of Road Development and Road Transport) Act, 2010
  443. Assam Mobile Theatre (Regulation and Artists Welfare Fund) Act, 2010
  444. Assam Rajiv Gandhi University of Cooperative Management Act, 2010
  445. Jyoti Bishnu University of Art and Culture Act, 2011
  446. Kumar Bhaskar Varma Sanskrit and Ancient Studies University Act, 2011
  447. Cotton College State University Act, 2011
  448. Assam Local Self-Government Fiscal Responsibility Act, 2011
  449. Assam Venture Sanskrit and Pali Educational Institutions (Provincialisation of Services) Act, 2012
  450. Assam Ground Water Control and Regulation Act, 2012
  451. Assam (Temporarily-Settled Districts) Tenancy Act, 1935
  452. Assam Taxation (On Specified Lands) Act, 1990
  453. Assam Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2019
  454. Assam Electricity Works of Licensees Rules, 2019
  455. Assam Unified Metropolitan transport Authority Act, 2022
  456. Assam State Commission for Safai Karamcharis Act, 2023
  457. Assam Land and Revenue Regulation, 1886
  458. Assam Sri Sri Aniruddhadeva Sports University Act, 2018
  459. Medical Colleges and Dental Colleges of Assam, (Regulation of Admission into 1st year MBBS/BDS Courses) Rules, 2017
  460. Societies Registration (Assam Amendment) Act, 2019
  461. Assam Private Placement Agencies for Recruitment of Workers (Regulation) Act, 2019
  462. Assam Electricity Regulatory Commission (Terms and Conditions for determination of Multi Year Tariff) Regulations, 2018
  463. Assam Contingency Fund (Augmentation of Corpus) Act, 2019
  464. Assam Rules of Executive Business, 1968
  465. Assam Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2017
  466. Assam Legislative Assembly Members Salaries, Allowances, Amenities and Pensions Act, 2018
  467. Assam State Legal Service Authority Rules, 1996
  468. Assam Employees Parent Responsibility and Norms for Accountability and Monitoring Rules, 2018
  469. Assam Electricity Regulatory Commission (Electricity Supply Code and Related Matters) Regulations, 2004
  470. Guwahati Waterbodies (Preservation and Conservation) Act, 2008
  471. Assam Industrial Disputes Rules, 1958
  472. Assam Protection of Interests of Depositors (in Financial Establishments) Act, 2000
  473. Assam Community Health Professionals (Registration and Competency) Act, 2015
  474. Assam Womens University, Act 2013
  475. Assam Medical Council Act, 1999
  476. Assam Tax On Luxuries (Hotels and Lodging Houses) Rules, 1989
  477. Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) Act, 1989
  478. Mahapurusha Srimanta Sankaradeva Viswavidyalaya Act, 2013
  479. Chief Whips of the Legislature Parties in the Assam Legislative Assembly (Facilities) Act, 2012
  480. Assam Ministers and Deputy Ministers Salaries and Allowances Act, 1958
  481. Thengal Kachari and Autonomous Council Act, 2005
  482. Assam Down Town University Act, 2010
  483. Assam Administration of Justice in the Karbi-Anglong District Act, 2009
  484. Assam Administration of Justice in the North Cachar Hills District Act, 2009
  485. Guwahati Metropolitan Drinking Water and Sewerage Board Act, 2009
  486. Assam Don Bosco University Act 2009
  487. Assam Professions, Trades, Callings, and Employments Taxation Act, 1947
  488. Assam Municipality Disclosure Act, 2007
  489. Assam Nagara Raj Act, 2007
  490. Assam Contingency Fund Act, 1950
  491. Assam Private Universities Act, 2007
  492. Guwahati Prevention of defacement of Property Act, 2006
  493. Assam Hill land and Ecological Sites (Protection and Management) Act, 2006
  494. Bengal, Agra and Assam Civil Court Act, 1887
  495. Sibsagar University Act, 2023
  496. Bijni Succession Act, 1931
  497. Krishna Kanta Handiqui State Open University Act, 2005
  498. Assam Rural Health Regulatory Authority Act, 2004
  499. Assam Public Records Act, 2002
  500. Indian Stamp (Assam Amendment) Act, 2004
  501. Assam Prohibition of Ragging Act, 1998
  502. Assam Madrassa Education (Provincialisation) Act, 1995
  503. Assam State Commission for Women Act, 1994
  504. Assam Sericulture (Silk-Worm Seed, Cocoon and Silk-yarn Control) Act, 1987
  505. Assam Preferential Stores Purchase Act, 1989
  506. Assam Rural Development Cess Act, 1988
  507. Assam Workmens Protection Act, 1984
  508. Asom Rastrabhasa Prachar Samiti (Taking over of Management and Control) Act, 1984
  509. Assam Court-Fees (Amendment) Act, 1936
  510. Assam Urban Areas Rent Control Act, 1946
  511. Assam Maintenance of Public Order Act, 1947
  512. Shillong Civil Courts and Laws Act, 1947
  513. Sylhet Non-Agricultural Urban Areas Tenancy Act, 1947
  514. Assam Committees of the Legislature (Evidence) Act, 1947
  515. Assam Nurses, Midwives, and Health Visitors, Registration Act, 1944
  516. Assam Dadans Act, 1944
  517. Assam Deputy Speakers Salary Act, 1948
  518. Assam Shops and Establishments Act, 1948
  519. Assam Kala-azar Treatment Act, 1949
  520. Assam Urban Areas Rent Control Act, 1949
  521. Assam Management of Estates Act, 1949
  522. Assam State Legislature Members (Removal of Disqualifications) Act, 1950
  523. Assam Land-Revenue, Rent and Cess (Apportionment) Act, 1950
  524. Assam Requisition and Control of Vehicles Act, 1950
  525. Assam Darrang and Lakhimpur Districts (Assimilation of Laws on State Subjects) Act, 1951
  526. Assam Local Board Elections (Emergency Provisions) Act, 1953
  527. Assam Repealing and Amending Act, 1953
  528. Assam Maintenance of Public Order (Autonomous Districts) Act, 1953
  529. Press (Objectionable Matter) (Extension to Assam Autonomous Districts) Act, 1953
  530. Assam Land Acquisition (Dibrugarh) Act, 1953
  531. Assam Nowgong and Sibsagar (Assimilation of Laws) Act, 1953
  532. Shillong (Rifle Range and Umlong) Cantonments Assimilation of State Laws Act, 1953
  533. Assam Rhinoceros Preservation Act, 1954
  534. Assam Lushai Hills District (Acquisition of Chiefs Rights) Act, 1954
  535. Industrial Disputes (Appellate Tribunal) (Extension to the Assam Autonomous Districts) Act, 1956
  536. Assam Legislative Assembly Members Salaries, Allowances and Pensions Act, 1958
  537. Assam Speakers Salaries and Allowances Act, 1958
  538. Assam Basic Education Act, 1954
  539. Assam Sales Tax (Amendment) Act, 1959
  540. Assam Board of Revenue Act, 1959
  541. Assam (Sales of Petroleum and Petroleum products, including Motor Spirit and Lubricants) Taxation Act, 1955
  542. Assam Taxation (on goods carried by roads or inland water-ways) Act, 1954
  543. Assam Non-Trading Companies Act, 1960
  544. Assam Special Powers (Press) Act, 1960
  545. Assam Taxation (on Goods Carried by Road or on Inland Water-ways) Act, 1961
  546. Assam Taxation Laws Validation Act, 1961
  547. Assam Urban Areas Rent Control Act, 1966
  548. Assam Panchayat (Amendment) Act, 1966
  549. Assam Urban Immovable Property Tax Act, 1969
  550. Assam Finance Act, 1969
  551. Assam Finance Act, 1970
  552. Assam Panchayat (Amendment) Act, 1970
  553. Sylhet Tenancy (Amendment) Act, 1970
  554. Revenue Recovery (Assam Amendment) Act, 1971
  555. Minimum Wages (Assam Amendment) Act, 1964
  556. Maternity Benefit (Assam Amendment) Act, 1963
  557. Maternity Benefit (Assam Amendment) Act, 1983
  558. Indian Medical Degrees (Assam Amendment) Act, 1948
  559. Indian Tolls (Amendment) Act, 1931
  560. Assam Heritage (Tangible) Protection, Preservation, Conservation and Maintenance Act, 2020
  561. Prisons (Assam Amendment) Act, 1956
  562. Cattle-Trespass (Assam Amendment) Act, 1936
  563. Societies Registration (Assam Third Amendment) Act, 1952
  564. Societies Registration (Assam Second Amendment) Act, 1948
  565. Industrial Disputes (Assam Amendment) Act, 1962
  566. Assam Passengers and Goods Taxation Act, 1962
  567. Assam Contingency Fund (Augmentation of Corpus) Act, 1972
  568. Assam Contingency Fund (Augmentation of Corpus) Act, 1973
  569. Assam Land Holding (Adoption of Relationship under the Assam Land and Revenue Regulation, 1886 in the Acquired Permanently Settled Estates) Act, 1974
  570. Assam Rural Indebtedness Relief Act, 1975
  571. Assam Veterinary Council Act, 1979
  572. Assam State Legislature (Delegation of Powers) Act, 1980
  573. Motor Vehicles (Assam Amendment) Act, 1968
  574. Prisons (Assam Amendment) Act, 1967
  575. Payment of Wages (Assam Amendment) Act, 1969
  576. Bengal, Agra and Assam Civil Courts (Amendment) Act, 1973
  577. Assam Panchayati Raj (Fourth Amendment) Act, 1976
  578. Transfer of Property (Assam Amendment) Act, 1970
  579. Court Fees (Assam Amendment) Act, 1972
  580. Assam Finance (Sales Tax) (Amendment) Act, 1971
  581. Assam Finance (Sales Tax) (Amendment) Act, 1972
  582. Assam Finance (Sales-Tax) (Amendment) Act, 1980
  583. Moran Autonomous Council Act, 2020
  584. Assam Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2020
  585. Kamatapur Autonomous Council Act, 2020
  586. Matak Autonomous Council Act, 2020
  587. Birangana Sati Sadhani Rajyik Vishwavidyalaya Act, 2020
  588. Assam Electricity Regulatory Commission (Payment of Fees etc.) Regulations, 2020
  589. Assam Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2019
  590. Assam Elementary and Secondary School Teachers (Regulation of Posting and Transfer) Act, 2020
  591. Assam Repealing Act, 2020
  592. Assamese Language Learning Act, 2020
  593. Bodo Kachari Welfare Autonomous Council Act, 2020
  594. Assam Public Records Rules, 2019
  595. Assam (Control of felling and removal of trees from non-forest lands) Rules, 2002
  596. Assam Electricity Regulatory Commission (Grid Interactive Solar PV Systems) Regulations, 2019
  597. Assam Public Procurement Rules, 2020
  598. Assam Human Rights Commission (Salaries and Allowances and other Terms and Conditions of Service of the Members) Rules, 2020
  599. Industrial Disputes (Appellate Tribunal) (With Drawal of Assam Modification orders) Act, 1958
  600. Assam Micro Finance Institutions (Regulation of Money Lending) Act, 2020
  601. Assam Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
  602. Assam Aerial Ropeways Act, 2022
  603. Assam Value Added Tax Act, 2003
  604. North Lakhimpur University Act, 2023
  605. Assam Repealing Act, 2023
  606. Assam Repealing Act, 2003
  607. Assam Repealing Act, 2005
  608. Assam Repealing Act, 2006
  609. Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011
  610. Assam Kaziranga University Act, 2012
  611. Assam Royal Global University Act, 2013
  612. Assam Contingency Fund (Augmentation of Corpus) Act, 2014
  613. Assam Repealing Act, 2015
  614. Assam Repealing Act, 2016
  615. Assam Cattle Preservation Act, 2021
  616. Assam Municipal Employees Act, 2021
  617. Assam Tenancy Act, 2021
  618. Jagannath Barooah University Act, 2023
  619. Assam Legal Service Rules, 1962
  620. Assam Local Funds (Accounts and Audit) Act, 1930
  621. Assam Motor Vehicles Taxation Act, 1936
  622. Assam Cement Control Act, 1949
  623. Assam Committees of Enquiry (Appointment and Evidence) Act, 1947
  624. Assam Legislative Chambers (Members Emoluments) Act, 1938
  625. Assam Local Self-Government Act, 1953
  626. Assam Loud Speakers (Control) Act, 1960
  627. Assam Maternity Benefit Act, 1944
  628. Assam Ministers Salaries Act, 1939
  629. Assam Ministers (Salaries and Allowances) Act, 1948
  630. Assam Ministers (Salaries and Allowances) Act, 1940
  631. Assam Ministers Salaries Act, 1937
  632. Assam New Motor Cars (Control of Commercial Sales) Act, 1947
  633. Assam New Motor Cars (Control of Commercial Sales) Act, 1948
  634. Assam Physically Handicapped Persons (Employment in Factories) Act, 1986
  635. Assam Prevention of Begging Act, 1964
  636. Assam Primary Education Act, 1947
  637. Assam Prohibition of Smoking in Passenger Vehicles Act, 1954
  638. Assam Regulated and Licensed Warehouses Act, 1959
  639. Assam Requisition and Control of Vehicles Act, 1948
  640. Assam Revenue Tribunal (Transfer of Powers) Act, 1948
  641. Assam Revenue Tribunal Act, 1946
  642. Assam Rural Panchayat Act, 1948
  643. Assam Evacuee Property (Repealing) Act, 2022
  644. Assam Sales Tax Act, 1939
  645. Assam Speakers (Salary and Allowances) Act, 1948
  646. Assam Taxation (Transfer of Reference Applications) Act, 1962
  647. Shillong (Attachment of Salaries) Act, 1943
  648. Shillong (Execution of Decrees) Act, 1943
  649. Assam Deputy Speakers Salary Act, 1937
  650. Assam Direct Recruitment Commissions for Analogous Posts in Class-III and Class-IV Act, 2021
  651. Assam Tribal Development Authority (Repeal) Act, 2021
  652. First Statute of the Majuli University of Culture, Majuli, 2021
  653. Assam Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome Rules, 2019
  654. Press and Registration of Books (Extension to Lushai Hills) Act, 1954
  655. Rules Under the Assam Primary Education Act, 1947
  656. Assam Borstal Institution (Repealing) Act, 2022
  657. Assam Children (Repealing) Act, 2022
  658. Assam Contingency Fund Acts (Repeal) Act, 2022
  659. Assam Classical Institutions (Sanskrit and Pali-Prakrit) (Provincialisation) (Repealing) Act, 2022
  660. Assam Elementary Education (Provincialisation) (Repealing) Act, 2022
  661. Assam Municipal Corporation Act, 2022
  662. Assam Repealing Act, 2022
  663. Assam State Commission for Minorities Act, 2003
  664. Assam State Youth Commission Act, 2022
  665. Assam Venture Sanskrit and Pali Educational Institutions (Provincialisation of Services) (Repealing) Act, 2022
  666. Auniati University Act, 2022
  667. Rules for Superintendence and Management of Jails in the State of Assam
  668. Assam State Higher Education Council (Repealing) Act, 2022
  669. Pragjyotishpur University Act, 2022
  670. Assam Contingency Fund (Augmentation of Corpus) Act, 2022
  671. Assam Darrang and Lakhimpur Districts (Assimilation of Laws on State Subjects) (Repealing) Act, 2022
  672. Assam Farmers (Group Irrigation) (Repealing) Act, 2022
  673. Assam Jute (Control of Prices) (Repealing) Act, 2022
  674. Assam Local Authorities Grants (Charged) (Repealing) Act, 2022
  675. Assam Protection of Interest of Depositors (in Financial Establishments) (Repealing) Act, 2022
  676. Assam Rural Development Cess (Repealing) Act, 2022
  677. Assam Taxation Law Validation (Repealing) Act, 2022
  678. Assam Taxation (Procedure for Rounding off) (Repealing) Act, 2022
  679. Assam Taxation (Transfer of Reference Application) (Repealing) Act, 2022
  680. Girijananda Chowdhury University, Assam Act, 2022
  681. Public Gambling (Extension to Mizo District) (Repealing) Act, 2022
  682. Tinsukia and Dibrugarh Electricity Supply Undertakings (Acquisition) (Repealing) Act, 2022
  683. Assam Public Safety (Measures) Enforcement Act, 2023
  684. Assam Elementary and Secondary School Teachers (Regulation of Posting and Transfer) Rules, 2022
  685. Assam Electricity Control (Emergency Powers) (Repealing) Act, 2023
  686. Assam Motor Vehicle Rules, 2003
  687. Assam Motor Vehicle Aggregator Rules, 2022
  688. Bongaigaon University Act, 2023
  689. Nagaon University Act, 2023
  690. Gurucharan University Act, 2023
  691. Kumar Bhaskar Varma Sanskrit and Ancient Studies University First Statutes, 2023
  692. Assam Mobility of Employees of State Government and Other Establishment of Government (For Optimum Utilization of Available Manpower For Efficiency) Act, 2023
  693. Assam Aid to Industries (Small and Cottage Industries) (repealing) Act, 2022
  694. Assam Famine Relief and Insurance Fund (Repealing) Act, 2022
  695. Assam Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2020
  696. Assam Consolidation of Holdings (Repealing) Act, 2022
  697. Assam State School Education Board Act, 2024
  698. Assam Healing (Prevention of Evil Practices) Act, 2024
  699. Assam Public Examination (Measures for Prevention of Unfair Means in Recruitment) Act, 2024
  700. Swahid Kanaklata Barua State University Act, 2024
  701. Kokrajhar University Act, 2024
  702. Assam Tourism (Development and Registration) Act, 2024
  703. Assam Skill University Act, 2020
  704. Rabha Hasong Autonomous Council Act, 1995
  705. Assam Veterinary and Fishery University Act, 2024
  706. Assam Compulsory Registration of Muslim Marriage and Divorces Act, 2024
  707. Assam Repealing Act, 2024
  708. Assam Urban Water bodies (Preservation and Conservation) Act, 2024
  709. Gauhati High Court (Conditions of Practice of Advocates) Rules, 2010
  710. Assam Autonomous Districts (Constitution of District Councils) Rules, 1951
  711. Assam Shops and Establishments Act, 2022
  712. Assam Electricity Regulatory Commission (Procurement and Dispatch of Battery Energy Storage System) Regulations, 2024
  713. Assam Electricity Regulatory Commission (Demand Response) Regulations, 2024
  714. Assam State School Education Board Regulations, 2024
  715. Assam Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2024
  716. Assam eSakshya Management Rules, 2025
  717. Assam Urban Water Bodies (Preservation and Conservation) Rules, 2025
  718. Medical Colleges of Assam, (Regulation of Admission into 1st year Doctorate of Medicine (D.M.)/Master of Chirurgiae (M.Ch) Courses) Rules, 2024
  719. Assam Private Placement Agencies for Recruitment of Workers (Regulation) Rules, 2024
  720. Assam Electricity Regulatory Commission (Fuel and Power Purchase Price Adjustment) Regulations, 2024
  721. Assam Electricity Regulatory Commission (Payment of Fees etc.) Regulations, 2024
  722. Assam Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2024
  723. Corporate Social Responsibility Authority of Assam Rules and Regulations, 2023
  724. Assam Private Security Agencies Rules, 2023
  725. Assam Real Estate Regulatory Authority (Self Regulatory organisation) Regulations, 2022
  726. Assam Rules of Executive Business, 2023
  727. Assam Consumer Protection (Mediation) Rules, 2023
  728. Assam Public Safety (Measures) Enforcement Rules, 2023
  729. Assam Anand Marriages Registration Rules, 2023
  730. Assam Digital Stamp (Payment of Duty by means of e-Stamping) Rules, 2023
  731. Assam Wood Based Industries (Promotion and Development) Rules, 2022
  732. Assam Superintendence and Management of Jails (Supplementary Provisions) Rules, 2022
  733. Assam Trees Outside Forest (Sustainable Management) Rules, 2022
  734. Advisory Council for the Autonomous Districts (Repealing) Rules, 2022
  735. Advisory Council for the Welfare of the Tea Garden/ Ex Tea Garden Communities in Assam (Repealing) Rules, 2022
  736. Assam Banning of Unregulated Deposit Schemes Rules, 2022
  737. North-East Frontier Agency (Royalty on Forest Produce) (Repealing) Rules, 2022
  738. Assam Municipal Corporation Election Rules, 2022
  739. Municipal Corporations (Assam) Conduct of Business Rules, 2022
  740. Assam Electricity Regulatory Commission (Redressal of Consumer Grievances) Regulations, 2022
  741. Assam Ground Water Control and Regulation Rules, 2022
  742. Assam Food Security Rules, 2022
  743. Assam Cattle Preservation Rules, 2022
  744. Assam Electricity Regulatory Commission (Electricity Ombudsman) Regulations, 2022
  745. Kamatapur Autonomous Council (Election) Rules, 2021
  746. Bodo Kachari Welfare Autonomous Council (Election) Rules, 2021
  747. Matak Autonomous Council (Election) Rules, 2021
  748. Moran Autonomous Council (Election) Rules, 2021
  749. Assam Real Estate Regulatory Authority (Registration of Projects) Regulations, 2021
  750. Assam Real Estate Regulatory Authority, (General) Regulations, 2021
  751. Assam Real Estate Regulatory Authority, (Engagement of Staff on Contract Basis), Regulations, 2021
  752. Assam Non-Government Educational Institutions (Regulation of Fees) Rules, 2020
  753. Assam District Mineral Foundation (Trust) Rules, 2020
  754. Assam Electricity Regulatory Commission (Transmission Licensees Standards of Performance) Regulations, 2020
  755. Swami Vivekanand University Act, 2025
  756. Assam COVID-19 Containment Regulations, 2020
  757. Assam COVID-19 Regulations, 2020
  758. Maa Kamakhya University Act, 2025
  759. Assam Legislature Secretariat Right to Information (Regulations of Fee and cost) Rules, 2007
  760. Assam Coaching Institutes (Control and Regulation) Act, 2025
  761. EdTech Skills University Act, 2025
  762. Assam Municipal Employees (Provincialisation) Act, 2025
  763. Assam Right to Information (Regulation of Fee and Cost) Rules, 2005
  764. Assam State Mineral Exploration Trust Rules, 2025
  765. Assam Private Universities Rules, 2007
  766. Assam Electricity Regulatory Commission (Salaries, Allowances and Conditions of Services of Chairperson and Other Members and Subscribing to Oath of Office and Secrecy by Chairperson and other Members) Rules, 2017
  767. Assam Treasury Rules, 2017
  768. Assam College Employees (Provincialisation) Rules, 2010
  769. Assam Lokayukta and Upa-Lokayuktas Rules, 1988
  770. Assam Public Distribution of Articles Order, 1982
  771. Assam Disaster Management Rules, 2010
  772. Assam State Youth Commission (Salary and Allowances and other Conditions of Service of Chairman, Vice-Chairman and Members) Rules, 2025
  773. Assam Satra Preservation and Development Commission Act, 2025
  774. Assam District Land Tribunal Act, 2025
  775. North Eastern Regional Institute of Management (NERIM) University Act, 2025