Bihar Reorganisation (Removal of Difficulties) Order, 2003
Bihar Additional Commissioners (Appointment and Regulation of Functions) Act, 1949
Bihar Administrative Tribunal (Repeal) Act, 1990
Bihar State Advocates Welfare Fund Act, 1983
Bihar State Advocates Welfare Fund Rules, 1984
Advocates/Bar Association Affiliation Rules, 1985
Bihar and Orissa Aerial Ropeways Act, 1924
Bihar and Orissa Aerial Ropeways Rules, 1928
Bihar Agricultural and Rural Area Development Agency Act, 1978
Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
Bihar Agricultural Income Tax (Repealing) Act, 1981
Bihar Agriculture Produce Market (Repealing) Act, 2006
Bihar Agricultural Service Act, 1982
Bihar State Aid to Industries Act, 1956
Bihar State Aid to Industries Rules, 1959
Bengal Alluvial Land Settlement Act, 1858 (BIH)
Bengal Alluvion (Amendment) Act, 1868 (BIH)
Bengal Alluvion and Alluvion Regulation, 1825 (BIH)
Bengal Alluvion and Diluvion Act, 1847 (BIH)
Bihar Anatomy Act, 1961
Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976
Bihar Animal Husbandry and Fisheries (Fisheries) Service Recruitment Rules, 1993
Anugraha Narayan Sinha Institute of Social Studies Act, 1964 (BIH)
Bihar Apartment Ownership Act, 2006
Bihar Apartment Ownership Rules, 2004
Appointment of Arbitrators by the Chief Justice of Patna High Court Scheme, 1996
Arbitration and Conciliation (Bihar Amendment) Act, 1999
Bengal Attached Estates Management Regulation, 1827 (BIH)
Bihar Ban on Lottery Act, 1993
Bar Council of Bihar Rules, 1962
Bar Council of Bihar Election Rules, 1968
Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968
Bihar Beer (Import & Sale) Rules, 2000
Bihar Bhoodan Yagna Act, 1954
Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008
Bihar Drivers (Appointment and Service Conditions) Rules, 2005
Bihar State Election Authority (Service Conditions of the Chief Election Officer) Rules, 2008
Bihar Bhoodan Yagna Rules, 1955
Bihar and Orissa Board of Revenue Act, 1913
Bihar Boards Miscellaneous Rules, 1958
Bodh Gaya Temple Act, 1949 (BIH)
Bodh Gaya Temple Advisory Board Rules, 1959 (BIH)
Bihar Borstal Act, 1961
Bihar Bricks Control Order, 1983
Bihar Bricks Price Control Order, 1983
Bihar Bricks Supplies and Price Control Act, 1984
Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982
Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983
Bihar House and Business Premises Rent Control Order, 1942
Canals Act, 1864 (BIH)
Cess Act, 1880 (BIH)
Chanakya National Law University Act, 2006
Bengal Charitable Endowments, Public Buildings and Escheats Regulation, 1810 (BIH)
Bihar Child and Adolescent Labour (Prohibition and Regulation) Rules, 1994
Bihar Cinemas (Regulation) Act, 1954
Bihar Cinemas (Regulation) Rules, 1974
Assessment of Annual Rental Value of Holding Rules, 1993
Bhagalpur Municipal Corporation (Division of Bhagalpur into Wards) Rules, 1983
Bihar Civil Court Staff (Class III and Class IV) Rules, 1992
Bihar Civil Court Staff (Class III and Class IV) Rules, 1998
Bihar Civil Court Staff (Class III and Class IV) (Amendment) Rules, 2001
Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1959
Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1960
Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1987
Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1995
Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
Bihar Accounts Service Rules, 2000
Bihar State Commission for Backward Classes Act, 1993
State Commission for Backward Classes (Salaries and Allowance and other Conditions of Service of Chairman and Members) Rules, 1996
Contempt of Courts (Patna High Court) Rules
Bihar Commercial Taxes Tribunal Regulation, 1979
Bihar Control of the Use & Play of Loud-Speakers Act, 1955
Bihar Control of the Use & Play of Loud-Speakers Rules, 1951
Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973
Bihar Clinical Establishments (Control and Regulation) Act, 2007
Bihar Corneal Grafting Act, 1960
Bihar Corneal Grafting Rules, 1962
Bihar Cycle-Rickshaw (Regulation of Licence) Act, 1979
Code of Criminal Procedure (Bihar Amendment) Act, 1983
Code of Criminal Procedure (Bihar Amendment) Act, 1984
Code of Criminal Procedure (Bihar Amendment) Act, 1976
Bihar Combined Entrance Competitive Examination Act, 1995
Bihar Control of Crimes Act, 1981
Bihar Entertainments Duty, Court-Fees & Stamp (Surcharge Amendments) Act, 1948
Bihar Control of Crimes Rules, 1978
Bihar Consumer Protection Rules, 1987
Bihar Electricity Supply Code, 2007
Bihar Conduct of Examinations Act, 1981
Bihar Collective Fines (Imposition) Act, 1982
Lawyers Chamber (Allotment & Occupancy) Rules, 1985
Bihar Boiler Operation Engineers Rules, 1960
Bihar Boilers Attendants Rules, 1948
Chit Funds (Bihar) Rules, 1987
Bihar Abolition of Zamindaris Repealing Act, 1950
Bihar Application of State Laws to Transferred Territories Act, 1976
Bihar Bakasht Disputes Settlement Act, 1947
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956
Bihar Consolidation of Holdings and Prevention of Fragmentation (Amendment) Act, 1981
Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958
Bihar Car Advance to the Speaker and Chairman Rules, 1953
(Indian) Civil Service (Bengal) Loans Prohibition Regulation, 1793
(Indian) Civil Service (Bengal) Loans Prohibition Regulation, 1823
Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955
Bihar Civil Services (Safeguarding of National Security) Rules, 1961
Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963
Bihar Civil Service (Judicial Branch) Ad hoc Recruitment on Temporary Basis Rules, 1974
Rules for the Government Tibbi College, Patna
Bihar (Coal Mining) Area Development Authority Act, 1986
Bihar (Cases Flow Management in High Court) Rules, 2008
Bihar Coal Mining Area Development Authority Rules, 1988
Bihar State Regulation of Cold Storages Act, 1992
Bihar State Regulation of Cold Storage Licensing Rules, 1993
Bihar Value Added Tax Act, 2005
Bihar State Commission for Women Act, 1999
Bihar (Non-Trading) Companies Act, 1959
Bihar Contract Labour (Regulation and Abolition) Rules, 1972
Bihar Contributory Provident Fund Rules, 1948
Bengal Corruption and Extortion Regulation, 1827
Bihar State Council of Ayurvedic and Unani Medicines (Electoral Rolls and the Conduct of Elections and Election Petition) Rules, 1953
Bihar Country Liquor Bottling Rules, 2004
Bihar Contingency Fund Act, 1950
Bihar Contingency Fund Rules, 1953
Bengal Cruelty to Animals Act, 1869 (BIH)
Bengal Cruelty to Animals (Arrest) Act, 1869 (BIH)
Court of Wards Act, 1879 (BIH)
Bihar College Service Commission (Repeal) Act, 2007
Bihar College Service Commission Act, 1976
Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008
Bihar Co-operative Societies Act, 1935
Bihar Self-Supporting Co-operative Societies Act, 1996
Bihar Co-operative Service Rules, 1975
Bihar Co-operative Societies Rules, 1959
Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002
Boatmens Co-operative Society duly registered under Bihar and Orissa Co-operative Societies Act, 1935
Village Chaukidari Act, 1870 (BIH)
Bengal Village Chaukidari Act, 1871 (BIH)
Central Sales Tax (Bihar) Rules, 1957
Champaran Agrarian Act, 1918 (BIH)
Essential Commodities (Bihar Amendment) Act, 1977
Bihar Essential Articles (Display of Prices and Stocks) Order, 1977
Bihar Detenu Prisoner Order, 1980
Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977
Bihar Motor Spirit and High Speed Diesel Oil Dealers Licensing Order, 1966
Bihar Rice & Paddy Procurement (Levy) Order, 2006
Bihar Sugarcane (Distribution and Movement Control) Order, 1966
Bihar Trade Articles (Licenses Unification) Order, 1984
Civil Court Rules of the High Court of Judicature at Patna (BIH)
Criminal Court Rules of the High Court of Judicature at Patna (BIH)
Bihar Supply Service Rules, 2007
Bihar Continuance of Certificate Proceedings and Indemnity (State Management of Estates and Tenures) Act, 1950
Bihar and Orissa Court-fees (Amendment) Act, 1922
Court-fees (Amendment) Act, 1939
Court-fees (Bihar Amendment) Act, 1958
Court-fees (Bihar Amendment) Act, 1977
Court Fees (Bihar Amendment) Act, 1995
Court Fees (Bihar Amendment) Act, 2001
Court Fees (Bihar Amendment) Act, 2007
Dam Safety Act, 2006
Bihar and Orissa Dangerous Drugs Rules, 1934
Embankment Rules, 1916 (BIH)
Darbhanga Improvement Act, 1934
Bihar Debt Relief Act, 1976
Bengal Decennial Settlement Regulation, 1793 (BIH)
Bihar Deed Writers Licensing Rules, 1996
Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963
Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986 (BIH)
Rules for the Departmental Examination of Senior District Prosecutors, Bihar
Rules for the Departmental Examination of Auditors of Finance Department, 1963 (BIH)
Departmental Examination Rules-Part I applicable to all Gazetted Officers and Part II applicable to Officers of the Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service
Bihar Deputy Ministers Motor Car Advance Rules, 1953
Bihar Deputy Ministers Salaries and Allowances Act, 1952
Bihar Deputy Ministers (Conveyance and Travelling) Allowance Rules, 1954
Bihar Development of Ayurvedic and Unani System of Medicine Act, 1951
Bihar Development of Ayurvedic and Unani Systems of Medicine (Condition of Service of Officers and Servants) Regulations, 1965
Bihar Development of Homeopathic System of Medicine Act, 1953
Bihar Development of Homeopathic System of Medicine (Validating) Act, 1974
Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954
Bihar Development of Homeopathic System of Medicine (Payment of Allowances) Rules, 1982
Bihar Registration of Homeopaths (Maintenance of Registers) Rules, 1955
Bihar Directorate of Archaeology and Museums Ex-Cadre Technical Service Recruitment and Promotion Rules, 1980
Bihar Disaster Management (Repeal) Act, 2007
Civil Procedure (Alternative Dispute Resolution) (Bihar) Rules, 2008
Bihar Displaced Persons Rehabilitation (Acquisition of Land) Act, 1950
Bihar Displaced Persons (Rehabilitation Loans) Act, 1953
Bihar Displaced Persons Government Premises (Rent Recovery and Eviction) Act, 1954
Bihar Disqualified Owners (Management of Property) Act, 1952
Bihar District Act, 1992
Bihar District Boards and Municipal Preparation of Electoral Rolls and Conduct of Elections (Barring of Courts Jurisdiction) Act, 1951
Bihar District Boards and Local Boards (Control and Management) Act, 1958
Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973
Bihar Documents Writers Licensing Rules, 1968
Dowry Prohibition (Bihar Amendment) Act, 1975
Bihar State Dowry Prohibition Rules, 2003
Bengal Drainage Act, 1880 (BIH)
Bengal Drainage Rules (BIH)
Bihar Drug Advertisements Control Act, 1948
Bihar State Election Authority Act, 2008
Bihar State Election Authority Rules, 2008
Indian Electricity (Bihar Amendment) Act, 1950
Indian Electricity (Bihar Amendment) Act, 1974
Indian Electricity (Bihar Amendment) Act, 1975
Bihar Electricity Supply Undertakings (Acquisition) Act, 1979
Bihar Electricity (Temporary Control) Act, 1959
Bihar Electricity Duty Act, 1948
Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
Bihar Registration of Vaidyas, Hakims, Surgeons and Midwives (Maintenance of Register) Rules, 1953
Bihar Electricity Duty Rules, 1949
Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006
Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006
Bihar State Electricity Board, Patna Tariff, 2006-2007
Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07
Bihar Elementary School Education Committee Act, 2007
Bihar Taken over Elementary School Teachers Promotion Rules, 1993
Bengal Embankment Act, 1882 (BIH)
Bihar Emergency Cultivation & Irrigation Act, 1955
Rules Under the Bihar Emergency Cultivation and Irrigation (Temporary Provisions) Act, 1951 (BIH)
Bihar State Employees (House Rent Allowance) Rules, 1980
Bihar Engineering Service Rules, 1939
Bihar Enlistment of Contractors Rules, 1992
Bihar Entertainments Tax Act, 1948
Bihar Entertainments Tax Rules, 1984
Bihar Employees State Insurance Medical Service Rules, 1981
Bihar Essential Services Maintenance Act, 1948
Estates Partition Act, 1897 (BIH)
Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983
Bihar Evacuee Interest (Separation) Supplementary Act, 1953
Evacuee Interest (Separation) Amendment (Extension to Bihar) Act, 1960
Bihar Excise Act, 1915
Bihar and Orissa Excise Rules, 1919
Bihar Neera (Unfermented Juice of Palms) Rules, 1953
Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976
Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004
Bihar Excise (Mahua Flowers) Rules, 2006
Bihar Prohibition Act, 1938
Bihar Molasses (Control) Act, 1947
Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009
Disaster Management (Term of office and conditions of service of Members of the State Authority and pay and Allowances to members of Advisory Committee) (Amendments) Rules, 2009
Bihar Molasses (Control) Rules, 1955
Molasses Storage fund Regulation
Bihar Methyl Alcohol Rules, 1979
Rules Framed by Board of Revenue under section 90
Instructions issued by the Board of Revenue under Bihar and Orissa Excise Act, 1915
Bihar Executive Magistrates (Temporary Powers) Act, 1976
Bengal Ferries Act, 1885 (BIH)
Bihar Fire Service Act, 1948
Bihar Factories Rules, 1950
Bihar Factories Welfare Officers Rules, 1952
Bihar Famine Relief Fund Act, 1936
Bihar Famine Relief Fund (Expenditure) Act, 1937
Bihar Finance Act, 2006
Bihar Finance Act, 2007
Bihar Finance Act, 2008
Bihar Financial Rules, 1950
Bihar Finance Service Rules, 1953 (BIH)
Bihar Fish Jalkar Management Act, 2006
Bihar Fiscal Responsibility and Budget Management Act, 2006
Bihar Flying Club (Taking Over of Management and Control) Act, 1974
Bihar Flying Club (Appointment and Powers of Custodian) Rules, 1984
Bengal Foreign Immigrants Regulation, 1812 (BIH)
Bihar Private Forest Act, 1947
Bihar Private Forest (Validating) Act, 1949
Bihar Forest Produce (Regulation of Trade) Act, 1984
Bihar Saw Mills (Regulation) Act, 1990
Bihar Restoration and Improvement of Degraded Forest Land Taxation Act, 1992
Bihar Forest Contract Rules
Bihar Forest Hunting, Shooting & Fishing Rules, 1958
Bihar Forest Rules
Indian Forest Service (Departmental Examination) Rules, 1989
Bihar Forest Service Rules, 1953
Protected Forest Rules
Bihar Restoration and Improvement of Degraded Forest Land Taxation Rules, 1992
Bihar Saw Mills (Regulation) Rules, 1993
Management and Working of the Forests
Bihar Gazetted Officers (Ad-hoc Appointments Regularisations) Act, 1987
Bihar and Orissa General Clauses Act, 1917
Bengal Ghatwali Lands Act, 1859 (BIH)
Bengal Ghatwali Lands Regulation, 1814 (BIH)
Bihar Goshala Act, 1950
Bihar Goshala Rules, 1953
Bihar General Provident Fund Rules, 1948
Bihar Government Estates (Khas-Mahal) Manual, 1953
Bengal Government Indemnity Regulation, 1822 (BIH)
Bihar Government Premises (Allotment Rent Recovery and Eviction) Act, 1956
Bihar Government Premises (Rent, Recovery and Eviction) Rules, 1957
Bihar Government Servants Applications for Posts Rules, 1956
Bihar Government Servants Compulsory Group Insurance Rules, 1979
Bihar Government Servants Compulsory Group Insurance Rules, 1994
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005
Bihar Government Servants Conduct Rules, 1976
Bihar Panchayat Raj Act, 2006
Bihar Panchayat Election Rules, 2006
Bihar State Election Commissioner (Appointment and Conditions of Service) Rules, 2008
Bihar Gram Kachahari Conduct Rules, 2007
Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007
Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007
Bihar Gramdan Act, 1965
Bihar Gramdan Rules, 1966
Bihar Ground Water (Regulation and Control of Development and Management) Act, 2006
Bihar Health Cess Act, 1977
Bihar Prevention of the outbreak of Epidemic of Kala-Azar Regulation, 1977
Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985
Bihar Civil Servant (Treatment of Tuberculosis) Rules, 1954
Bihar Nursing Services Rules, 1959
Bihar Nurses Registration Council (Appointment and Condition of Service of Registrar) Regulation
Rules for Appointment to the Bihar Medical Service
Rules for the Regulation of Recruitment to the Bihar Public Health Service
Bihar Development of Homeopathic System of Medicine (Payment of Allowances) Rules, 1955
Bihar State Board of Homeopathic Medicine (Electoral Rolls and the Conduct of Elections and Election Petition) Rules, 1955
Rules under clauses (a), (b) and (c) of Section 17 of the Ranchi Mental Hospital Act, 1922
Rules under Clause (c) of Section 17 of the Ranchi Mental Hospital Act, 1922
Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920
Additional Rules for Non-Municipal Areas
Account Rules for Lodging House Funds
Motor Ambulance Rules for (1) Ranchi Sadar Hospital and (2) Darbhanga Medical School Hospital
The Municipal Health Officers and Sanitary Inspectors Recruitment Rules
District Board Health Officers Recruitment Rules
District Board Assistant Health Officers, Health Inspectors and Vaccinators Recruitment Rules
Rules for the Management of the Sanatorium Fund of the Itki Sanatorium at Itki (Ranchi)
Bihar Prevention of Beggary Rules, 1954
Rules for the use of Motor Vehicles of the Health Department
Bihar Vaccination Rules, 1944
Rules under the Pharmacy Act, 1948
Bihar State Faculty of Ayurvedic and Unani Systems of Medicines (Election) Rules, 1953
Bihar Development of Ayurvedic and Unani Systems of Medicine (Payment of Allowances) Rules, 1953
Bihar High Schools (Control and Regulation of Administration) Act, 1960
Bihar High Schools Administration (Appeal) Rules, 1963
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964
Bihar and Orissa Highways Act, 1926
Bihar Hindu Religious Trusts Act, 1950
Bihar Hindu Religious Trusts Rules, 1952
Bihar Digambar Jain Religious Trusts Rules, 1955
Bihar Swetambar Jain Religious Trusts Rules, 1955
Bye-Laws for the State Board of Religious Trusts
Bye-Laws for the State Board of Digamber Jain Religious Trusts
Bihar Hindu Womens Rights to Property (Extension to Agricultural Land) Act, 1948
Bihar Home Guards Act, 1947
Bihar Home Guards Rules, 1953
Bihar State Housing Board Act, 1982
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983
Bengal Indigo Contracts Act, 1836 (BIH)
Bengal Indigo Contracts Regulation, 1823 (BIH)
Bengal Indigo Contracts Regulation, 1830 (BIH)
Indira Gandhi Institute of Medical Sciences Act, 1984
Incentives to Industries in Bihar, 1986
Bihar Industrial Areas Development Authority Act, 1974
Bihar Industrial Area Development Authority Rules, 1981
Patna Industrial Area Development Authority, Regulations
Bihar Industrial Disputes Rules, 1961
Bihar Industrial Employment (Standing Orders) Rules, 1947
Bihar Industrial Establishments (National and Festival Holidays and Casual Leave) Rules, 1979
Bihar industrial Incentive Policy, 2006
Bihar industries Service Cadre Rules, 1987
Bihar State Information Commission (Management) Regulation, 2007
Bengal Inheritance Regulation, 1793 (BIH)
Bengal Inheritance Regulation, 1800 (BIH)
Bihar Instruments Valuation Rules, 1991
Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980
Bihar Inter-State Tourist Vehicles Rules, 1969
Bihar Inter University Board (Repeal) Act, 2007
Bihar Intermediate Education Council (Repeal) Act, 2007
Bihar Intermediate Education Council Act, 1992
Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994
Bengal Irrigation Act, 1876 (BIH)
Bihar irrigation Act, 1997
Bihar Public Irrigation and Drainage Works Act, 1947
Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959
Bihar Irrigation Field Channels Act, 1965
Bihar Lift Irrigation Act, 1956
Bihar Private Irrigation Works Act, 1922
Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961
Bihar Irrigation, Flood Management and Drainage Rules, 2003
Bihar Lift Irrigation Rules, 1978
Bihar Private Irrigation Committee Rules, 1922
Bihar Private Irrigation Works Rules, 1940
Bihar Public Irrigation and Drainage Works Rules, 1948
Sakri Canals Irrigation Rules, 1952 (BIH)
Itki Tuberculosis Sanatorium (Regulation of Building) Act, 1951
Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951
Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953
Itki Tuberculosis Sanatorium Local Authority (Officers and Servants) Rules, 1957
Bihar Jail Service Rules, 1953
Bihar Jail Service (Departmental Examination) Rules, 1963
Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003
Bihar and Orissa Kamiauti Agreements Act, 1920
Bengal Kanungos Regulation, 1816 (BIH)
Bengal Kanungos and Patwaris Regulation, 1819 (BIH)
Bihar Kendu Leaves (Control of Trade) Act, 1973
Bihar Khadi and Village Industries Act, 1956
Khuda Baksh Oriental Public Library Act, 1969
Kosi Area (Restoration of Lands to Raiyats) Act, 1951
Kosi Diara (Reduction of Settled Rents) Act, 1939
Labour Enforcement Officer Recruitment Rules, 1990
Land Acquisition (Bihar Validation) Act, 1975
Bihar Land Acquisition Rules, 2007
Bihar Land Disputes Resolution Act, 2009
Bihar Land Disputes Resolution Rules, 2010
Bengal Land-Holders Attendance Act, 1848
Bengal Land Records Maintenance Act, 1895
Bihar Land Reforms Act, 1950
Bihar Land Reforms Rules, 1951
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963
Land Registration Act, 1876 (BIH)
Bengal Land Revenue Assessment Regulation, 1801
Bengal Land Revenue Assessment (Resumed Lands) Regulation, 1819
Bengal Land-Revenue Assessment (Resumed Lands) Regulation, 1828
Bengal Land-Revenue Regulation, 1793 (BIH)
Bengal Land-Revenue (Assistant Collectors) Regulation, 1821 (BIH)
Bengal Land Revenue Resumption Act, 1862
Bengal Land Revenue Sales Act, 1841
Bengal Land-Revenue Sales Act, 1859 (BIH)
Bengal Land-Revenue Sales Act, 1868 (BIH)
Bengal Land-Revenue Sales Regulation, 1812 (BIH)
Bengal Land-Revenue (Settlement and Deputy Collectors) Regulation, 1833 (BIH)
Bengal Land-Revenue Settlement Regulation, 1822 (BIH)
Bengal Land-Revenue Settlement Regulation, 1825 (BIH)
Bihar Land Tribunal Act, 2009
Bihar Land Tribunal Rules, 2010
Bihar Language of Laws Act, 1955
Bengal Leases and Land-Revenue Regulation, 1812 (BIH)
Legal Aid Committee for Patna High Court
Bihar Legal Aid to Accused Rules, 1974
Bihar State Legal Services Authority Rules, 1996
Bihar State Legal Services Authority Regulation, 1998
Bihar and Orissa Local Fund Audit Act, 1925
Bihar and Orissa Local Self-Government Act, 1885
Bihar Local Self-Government (Amending and Validating) Act, 1954
Bihar Lokayukta Act, 1973
Bihar Lokayukta (Condition of Service) Rules, 1974
Bihar Lokayukta (Investigation) Rules, 1980
Bihar Lokayukta T.A. Rules, 1974
Bihar Maintenance of Public Order Act, 1949
Bihar Maintenance of Public Order Rules, 1959
Bihar Marriage Registration Rules, 2006
Bihar Maternity Benefit (Repeal) Act, 1962
Bihar Maternity Benefit Rules, 1964
Bihar and Orissa Medical Act, 1916
Medical Attendance Rules
Bihar State Mela Authority Act, 2008
Bihar Mica Act, 1947
Bihar Mica Rules, 1948
Bihar State Micro and Small Enterprises Rehabilitation Act, 2008
Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003
Mineral Transit Pass Regulations, 1976
Bihar Mines & Geology Inspector Service Rules, 2009
Bihar Mines & Geology Service Rules, 2008
Bihar Minimum Wages Rules, 1951
Minimum Rates of Wages in Scheduled Employments, 2009
Bihar State Minorities Commission Act, 1991
Bihar Minor Mineral Concession Rules, 1972
Bengal Mohammadan Marriages and Divorces Registration Act, 1876
Revised Rules Under Sections 18 and 24 of the Bengal Mohammadan Marriages and Divorce Registration Act, 1876
Bihar Money-Lenders Act, 1974
Bihar Money Lenders Rules, 1977
Bihar Motor Vehicles Rules, 1992
Bihar Motor Vehicles Accident Claims Tribunals Rules, 1961
Bihar Motor Vehicles Taxation Act, 1994
Bihar Motor Vehicles Taxation (Validation) Act, 1995
Bihar Motor Vehicles Taxation Rules, 1994
Bihar Motor Transport Vehicles Toll Act, 1992
Bihar Motor Transport Vehicles Toll Rules, 1992
Bihar Motor Transport Workers Rules, 1962
Bihar Municipal Act, 2007
Bihar Municipal Election Rules, 2007
Bihar Municipal Empowered Standing Committee Conduct of Business Rules, 2010
Bihar Municipal No Confidence Motion Process Rules, 2010
Bihar Municipality Disclosure Act, 2008
Nalanda Open University Act, 1995
Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985
Bihar and Orissa Natural Calamities Loans Act, 1934
Bihar and Orissa Natural Calamities Loans Rules, 1934
Bihar Non-Government Educational Institution (Taking Over) Act, 1988
Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976
Bihar Non-Government School Employees Provident Fund, Insurance and Pension (Triple Benefit Scheme) Rules
Bihar and Orissa Nurses Registration Act, 1935
Bihar Official Language Act, 1950
Bihar State Bar Council Advocates (Welfare) Pension Scheme, 2008
Bihar Commission for Protection of Child Right Rules, 2010
Bihar State Employees Conditions of Service (Assured Career Progression Scheme) Repeal Rules, 2010
Bihar Journalist Welfare Fund Rules, 2010
Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010
Bihar Legislature (Members Pay, Allowances & Pension) Rules, 2010
Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) (Regulations, 2007
Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010
Bengal Land-Revenue Sales (Amendment) Act, 1862 (BIH)
Bengal Land Revenue Settlement Regulation, 1828
Bengal Land-Revenue Settlement (Resumed Kanungos and Revenue Free Lands) Regulation, 1825
Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012
Bihar Agricultural University Act, 2010
Bihar Coaching Institute (Control & Regulation) Act, 2010
Digha Acquired Land Settlement Act, 2010
Disaster Management (Term of office and conditions of service of Members of the State Authority and Pay and Allowances to Members of Advisory Committee) Amendments Rules, 2010
Bihar Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2005
Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006
Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007
Indian Medical Degrees (Bihar Amendment) Act, 1949
Industrial Disputes (Bihar Amendment) Act, 1959
Bihar Civil Court Staff (Class III and Class IV) Rules, 2009
Bihar Judicial Service (Recruitment) Rules, 1955
Land Acquisition (Bihar Amendment) Act, 1960
Land Acquisition (Bihar Amendment) Act, 1979
Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) Act, 2010
Memorandum of Settlement Regarding the Engineering Industries of Bihar
Bihar Group D (Recruitment & Service Conditions) Rules, 2009
Bihar Home Guards Service Rules, 2005
Bihar Junior Revenue Services Cadre Rules, 2004
Bihar Panchayat Service Rules, 2010
Bihar Rice & Paddy Procurement (Levy) Order, 2009
Court-Fees (Bihar Amendment) Act, 2010
Bihar Finance Act, 2010
Bihar Canal Chat/Land Settlement Rules, 2010
Bihar Electricity Regulatory Commission (Procedure for preferring appeal before the Appellate Authority) Regulations, 2006
Rules Made Under Bengal Ferries Act, 1885
Bihar Fire Service Rules, 1955
Bihar Chaukidari Manual
Public Distribution System (Control) Order, 2001 (BIH)
Bihar Civil Procedure (Mediation) Rules, 2008
Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006
Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008
Bihar Stamp (Use of Franking Machine/Tax Meter) Rules, 2004
Bihar Employees Insurance Courts Rules, 1952
Bihar State Government Employees Revision of Pension, Family Pension and Death-cum-Retirement Gratuity (Validation and Enforcement) Act, 2001
Aryabhatta Knowledge University Act, 2008
Co-operative Department Statistical Assistant Cadre Rules, 2009
Court-Fees (Bihar Amendment) Act, 2008
Bihar Excise (Settlement of Licences for Retail Sale of Country/Spiced Country Liquor/Foreign Liquor/ Beer and Composite Liquor Shop) Rules, 2007
Industrial Disputes (Bihar Amendment) Act, 1957
Indian Forest (Bihar and Orissa Amendment) Act, 1934
Indian Forest (Bihar and Orissa Amendment) Act, 1935
Indian Forest (Bihar Amendment) Act, 1989
Bihar Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2005
Bihar State Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2005
Bihar Electricity Regulatory Commission State Advisory Committee Regulations, 2005
Bihar Goods and Services Tax Act, 2017
Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017
Bihar Special Survey and Settlement Act, 2011
Bihar Land Mutation Act, 2011
Bihar Police Driver Cadre Rules, 2017
Bihar Law Officers (Engagement) Rules, 2017
Bihar Police Sub-ordinate Services Commission Rules, 2017
Bihar Police Steno Cadre Rules, 2017
Bihar Urban Local Body (Community Participation) Rules, 2013
Bihar Neera (Unfermented Juice of Palms) Rules, 2017
Bihar Private Security Agencies Rules, 2011
Bihar Judicial Officers Conduct Rules, 2017
Bihar Agriculture Market Yard Land Transfer Act, 2017
Bihar Malaria Inspector Cadre Rules, 2015
Bihar Electricity Duty Act, 2018
Bihar Minor Mineral Rules, 2017
Bihar Dresser Cadre Rules, 2014
Bihar Land Mutation Rules, 2012
Bihar Framing of Articles of Charge against government servants Regulations, 2017
Bihar District Mineral Foundations Rules, 2018
Bihar Societies Registration Rules, 2018
Bihar Tax on Professions, Trades, Callings and Employments Act, 2011
Bihar Value Added Tax Rules, 2005
Bihar Taxation on Luxuries in Hotels Act, 1988
Bihar Settlement of Taxation Disputes Act, 2015
Bihar Biological Diversity Rules, 2017
Bihar Settlement of Taxation Disputes Act, 2016
Bihar Agriculture Land (Conversion for Non Agriculture Purposes) Rules, 2011
Bihar Stamp (Refund of Amount of Non-Judicial Stamp Duty Deposited by e-Challan) Rules, 2018
Bihar Block Minority Welfare Officers Cadre Rules, 2018
Bihar Prohibition and Excise Act, 2016
Bihar Victim Compensation Scheme, 2014
Bihar Food Security Grievance Redressal Rule, 2017
Bihar Public Records Rules, 2015
Nagar Parishad Sasaram Plastic Waste Management Bye-laws, 2018
Bihar Lady Health Worker (Auxilliary Nurse Midwife) Cadre Rules, 2018
Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018
Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018
Nagar Parishad Jehanabad Plastic Waste Management Bye-laws, 2018
Nagar Panchayat Warisaliganj Plastic Waste Management Bye-laws, 2018
Nagar Panchayat Rafiganj Plastic Waste Management Bye-laws, 2018
Nagar Panchayat Makhdumpur Plastic Waste Management Bye-laws, 2018
Nagar Nigam Gaya Plastic Waste Management Bye-laws, 2018
Bihar Tax on Entry of Goods into Local Areas Rules, 1993
Bihar Tourism Cadre Rules, 2013
Bihar State University Service Commission Act, 2017
Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018
Bihar Electricity Regulatory Commission (Renewable Purchase Obligation, its Compliance and REC Framework Implementation) Regulations, 2010
Bihar Taxi Aggregator Operational Directives, 2019
Bihar Private Schools (Fee Regulation) Act, 2019
Bihar Reservation in Vacancies of Posts and Services and in Admissions in the Educational Institutions (for Economically Weaker Sections) Act, 2019
Bihar School Examination Board Act, 1952
Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017
Bihar and Orissa Public Demands Recovery Act, 1914
Bihar Public Land Encroachment Act, 1956
Bihar Outstanding Sportspersons Appointment Rules, 2009
Bihar Partnership Rules, 1933
Patna High Court Rules, 1916
Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997
Family Courts (Patna High Court) Rules, 2000
Patna High Court (Right to Information) Rules, 2005
Patna High Court Establishment (Appointment) Rules, 1997
Patna University Act, 1976
Payment of Gratuity (Bihar) Rules, 1972
Bihar Payment of Wages Rules, 1937
Bihar Payment of Wages (Procedure) Rules, 1965
Bihar Energy Conservation Fund Rules, 2010
Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010
Bihar Electricity Grid Code, 2010
Bihar Framing of Articles of Charge against Government Servants Regulations, 2011
Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004
Bihar and Orissa Places of Pilgrimage Act, 1920
Bihar Planning and Development Service Rules, 2005
Porahat Estate Act, 1893
Porabat Estate Laws Regulation, 1944
Porahat Estate Laws Regulation, 1946
Bihar Procedure and Practice Manual
Bihar Press Representative Recognition Rules, 2008
Bihar Preservation and Improvement of Animals Act, 1955
Bihar Preservation and Improvement of Animals Rules, 1960
Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Act, 1953
Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955
Bihar Prevention of Beggary Act, 1951
Bihar Prevention of Defacement of Property Act, 1987
Bihar and Orissa Primary Education Act, 1919
Bihar Primary Education Rules, 1959
Prisons (Bihar Amendment) Act, 1956
Bihar Private Educational Institution (Taking Over) Act, 1987
Bihar Private Medical Colleges (Taking Over) Act, 1978
Bihar Privileged Persons Homestead Tenancy Act, 1947
Bihar Privileged Persons Homestead Tenancy Rules, 1948
Bihar Prohibition of Child Marriage Rules, 2010
Bihar Prohibition of Smoking (Show-Houses) Act, 1954
Bihar Protection of Interests of Depositors (in Financial Establishments) Act, 2002
Bihar Protection of Interests of Depositors (in Financial Establishments) Rules, 2004
Bihar Provincialisation of Roads and Hospitals Act, 1947
Boards Instruction under the Public Demand Recovery Act
Bihar and Orissa Public Demand Recovery Rules
Rules and Forms Prescribed by the Board of Revenue under Section 48 of Bihar and Orissa Public Demands Recovery Act, 1914
Bihar State Public Libraries and Information Centre Act, 2008
Bihar Power Alcohol Act, 1948
Bihar Public Service Commission (Limitation of Functions) Regulations, 1957
Bihar Public Service Commission (Conditions of Service) Regulations, 1960
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008
Bihar Public Works Contracts Disputes Arbitration Tribunal Rules, 2009
Store Purchase Preference Policy, 2002
Bihar Family Courts Rules, 2011
Bihar Finance Act, 2011
Bihar Integrated Check-Post Authority Act, 2011
Bihar Jails Nai and Safai Mazdoor Cadre Rules, 2011
Bihar Non-Government Secondary School (Taking over Management and Control) (Amendment) Act, 2011
Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011
Bihar Delegated Legislation Provisions Act, 2013
Bihar Finance Act, 2013
Bihar Right to Public Services Act, 2011
Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949
Bihar Agricultural Produce Markets Act, 1960
Bihar Finance Act, 2015
Bihar Lokayukta Act, 2011
Bihar Regional Development Authority Act, 1974
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
Bihar State Water And Sewage Board (Repeal) Act, 2017
Bihar Special Courts Act, 2009
Bihar Shops & Establishments Act, 1953
Bihar Secretariat Service Act, 2007
Bihar Right to Public Grievance Redressal Act, 2015
Bihar Police Act, 2007
Bihar (In Admission In Educational, Institutions) Reservation Act, 2003
Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
Bihar State University (Constituent Colleges) Service Commission Act, 1987
Bihar Electricity Regulatory Commission (Multi Year Transmission Tariff and SLDC Charges) Regulations, 2024
Bihar Technical Service Commission Act, 2014
Bihar Staff Selection Commission Conduct of Examination Rules, 2010
Bihar Staff Selection Commission Rules, 2003
Bihar Staff Selection Commission Act, 2002
Bihar Real Estate (Regulation and Development) Rules, 2017
Bihar School Examination Board Act, 2019
Bihar State Higher Education Council Act, 2018
Bihar Settlement of Taxation Dispute Rules, 2020
Bihar Settlement of Taxation Disputes Act, 2019
Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019
Bihar Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2019
Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019
Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019
Bihar Professional Tax Rules, 2011
Bihar Electricity Regulatory Commission (Intra-state Availability Based Tariff and Deviation Settlement Mechanism) Regulations, 2020
Bihar Ayush Steno grapher Cadre Rules, 2018
Bihar Technical Service Commission (Service Conditions of Chairman and Members) Regulations, 2019
Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019
First Statutes of the Al-Karim University, Katihar, 2019
Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum, Electricity Ombudsman and Consumer Advocacy) Regulations, 2017
Bihar Juvenile Justice (Care and Protection of Children) Rules, 2017
Lalit Narayan Mishra Economic Development and Social Change Institute Service Conditions Rules, 2017
Second Official Language Urdu Samman - Puraskar Rules, 2017
Bihar Industrial Investment Promotion Rules, 2016
Bihar State Public Health Engineering Department Research Cadre Rules, 2016
Bihar Street Vendors (Protection of livelihood and Regulation of Street Vending) Rules, 2017
Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017
Bihar District Board Secondary and Senior Secondary School Service (Appointment, Promotion, Transfer, Disciplinary Proceeding and Service Condition) Rules, 2020
Bihar Targeted Public Distribution System (Control) Order, 2016
Bihar Industrial Investment Promotion Act, 2016
Bihar Animal Sciences University Act, 2016
Bihar Industrial Establishments (National and Festival Holidays and Casual Leave) Act, 1976
Bihar Waqf Rules, 2020
Bihar Filaria Control Technical Personnel Cadre Rules, 2016
Bihar Police Sub-ordinate Services Commission Act, 2016
Contract Labour (Regulation and Abolition) (Bihar Amendment) Act, 2020
Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015
Factories (Bihar Amendment) Act, 2020
Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015
Industrial Disputes (Bihar Amendment) Act, 2020
Bihar Mobile Towers, OFC and related Telecom Infrastructure Rules, 2020
Bihar Journalist Pension Scheme Rules, 2015
Bihar State School Teachers and Employees Disputes Redressal Rules, 2015
Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
Bihar Stamp (Payment of Duty by means of e-Stamping) Rules, 2020
Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015
Bihar Unorganized Workers Social Security Rules, 2015
Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015
Patna High Court I.T. Technical Cadre Rules, 2021
Rules for Video Conferencing for Courts, 2020
Srimati Radhika Sinha Institute and Sachidanand Sinha Library (Requisition and Management) Act, 2015
Bihar Technical Service Commission Rules, 2015
Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015
Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015
Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015
Bihar Warder Cadre Rules, 2014
Bihar Jail Service Rules, 2014
Bihar Outstanding Sportsperson Appointment Rules, 2014
Bihar Bhoodan Land Distribution Enquiry Commission, Organization/Management and Service Condition Rules, 2018
Bihar Technical Service Commission Selection Procedure Rules, 2018
Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014
Bihar Anti Terrorist Squad Rules, 2014
Bihar State Registered Dealers Accidental Death Grants Scheme, 2014
Bihar State Journalist Insurance Scheme, 2014
Bihar Legal Metrology (Enforcement), Rules, 2014
Bihar Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2014
Bihar Settlement of Taxation Disputes (Second) Rules, 2020
Bihar State Public Records Act, 2014
Bihar Municipal Accounting Rules, 2014
Bihar State School Teachers and Employees Disputes Redressal Rules, 2013
Bihar Fire Service Act, 2014
Bihar State Disaster Management Authority (Functions and Management) Rules, 2012
Bihar Electricity Regulatory Commission (Annual Report) Rules, 2012
Bihar Electricity Regulatory Commission (Budget) Rules, 2012
Bihar Property Tax Board Rules, 2013
Bihar Lokayukta (Investigation) Rules, 2013
Import and Sale Rules for Foreign Made Foreign Liquor and Foreign Made Wine, 2013
Bihar Property Tax (Assessment, Collection and Recovery) Rules, 2013
Bihar Victims of The Offence Welfare Trust Rules, 2013
Bihar Reservation of Vacancies in posts and services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) (Amendment)Act, 2023
Bihar Real Estate Regulatory Authority (General) Regulations, 2021
Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013
Bihar Private Universities Act, 2013
Bihar State Child Labour Commission Rules, 2013
Bihar Inland Vessels Rules, 2013
Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013
Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956
Bihar Private Universities Rules, 2013
Bihar State Electricity Reforms Transfer Scheme, 2012
Bihar Communication Towers and Related Structures Rule, 2012
Bihar Stamp (Refund of Amount of Stamp Duty by Bank Challan) Rules, 2008
Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012
Bihar Electricity Duty Rules, 2020
Bihar Vigilance Investigation Cadre Rules, 2012
Bihar State Juvenile Justice (Care and Protection of Children) Rules, 2012
Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012
Bihar Special Survey and Settlement Rules, 2012
Model Rules, 2011 under Bengal Ferries Act, 1885
Bihar Centenary Journalism Award Rules, 2012
Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme, 2011
Bihar Energy Conservation Fund Rules, 2010
Valmiki Tiger Conservation Foundation Rules
Bihar Elementary School Education Committee Act, 2011
Bihar Legislature (Facility of Computer Equipment to Member) Rules, 2011
Shatabdi Anna Kalash Yojana Rules, 2011
Bihar Victim Compensation Scheme, 2011
Bihar Underground Pipelines (Acquisition of Right of User in Land) Act, 2011
Bihar Treasury Code, 2011
Bihar State Migrant Labour Accident Grants Scheme Rules, 2008
Bihar Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2011
Industrial Disputes (Bihar Amendment) Act, 2018
Bihar Secondary Education Office Employees Appointment and Service Condition Rules, 2010
Bihar Secretariat Service Rules, 2010
Bihar Special Courts Rules, 2010
Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009
Bihar Epidemic Diseases, COVID-19 Regulation, 2020
Bihar Secretariat Service (Appointment through limited competitive examination to the grade of Section Officer) Regulation, 2009
Bihar Registration Rules, 2008
Bihar Medical Service Institution and Person Protection Act, 2011
Bihar State Street Vendors (Protection of livelihood and Regulation of Trade) Act, 2012
Bihar Finance Act, 2014
Bihar Taxation Law Amendment Act, 2017
Bihar Medical (Amendment) Act, 2017
Bihar Road Safety Council Rules, 2018
Bihar Municipal Area Advertisement Rules, 2023
Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
Bihar Finance Act, 2018
Bihar Urban Planning and Development Rule, 2014
Bihar Elementary School Education Committee (Repeal) Act, 2019
Bihar Taxation Laws (Relaxation of period of limitation Provisions) Act, 2020
Bihar State Higher Education Council Rules, 2020
Bihar Special Armed Police Act,2021
Bihar Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2021
Bihar Settlement of Taxation Disputes Act, 2021
Bihar School Examination Board (Senior Secondary) Affiliation Regulation, 2011
Bihar Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2013
Jagjivan Ram Parliamentary Studies and Political Research Institute Cadre Rules, 2014
Bihar Canal Chat/Land Settlement Rules, 2016
Bihar Agricultural University Statutes, 2010
Statutes of DR. C.V Raman University, Bihar
First Statutes of the K. K. University, Bihar, 2018
Bihar Power Generation Undertakings Transfer Scheme, 2018
First statutes of Mata Gujri University, Kishanganj
Bihar State Infrastructure Development Enabling Act, 2006
Nagar Panchayat Bihiya Solid Waste Management Byelaws, 2019
Bihar Mental Healthcare (State Mental Health Authority) Regulations, 2023
Nagar Parishad Barh Solid Waste Management Byelaws, 2019
Bihar Epidemic Diseases, COVID-19 Regulation, 2023
Prevention of Witch (Daain) Practices Act, 1999
Bihar Settlement of Taxation Disputes Act, 2024
Bihar Public Safety (Measures) Enforcement Act, 2024
Bihar Control of Crimes Act, 2024
Bihar Settlement of Taxation Disputes Rules, 2024
Bihar State Child Labour Commission (Amendment) Act, 2024
Bihar State Madarsa Education Board (Amendment) Act, 2024
Bihar Sanskrit Education Board (Amendment) Act, 2024
Patna High Court Arbitration Centre Rules, 2023
Rules for Live Streaming and Recording of Court Proceedings, 2024
Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar Unemployment Allowance Rules, 2024
Bihar Lift and Escalators Act, 2024
Bihar Public Examinations (Prevention of Unfair Means) Act, 2024
Bihar Purchase Preference Policy, 2024
Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2024
Vesting of Bettiah Raj Properties Act, 2024
Bihar Public Examination (Prevention of Unfair Means) Rules, 2024
Bihar Electricity Regulatory Commission (Green Energy Open Access) Regulations, 2024
Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net and Gross Metering) Regulations, 2018
Bihar Wood Based Industries (Establishment and Regulation) Act, 2025
Bihar Private Security Agency Rules, 2025
Bihar Boiler Penalty Adjudication and Appeal Rules, 2025
Bihar Registration of Births and Deaths Rules, 1999
Bihar Gig and Platform Based Workers (Registration, Social Security and Welfare) Act, 2025
Bihar Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2025
Bihar Animal Breeding Regulation Act, 2025
Jannayak Karpuri Thakur Skill University Act, 2025
Use of Electronic Communication and Audio-Video Electronic Means for the District Courts of Bihar Rules, 2025
High Court of Judicature at Patna (Designation of Senior Advocates) Rules, 2025
Code on Wages (Bihar) Rules, 2025
Industrial Relation (Bihar) Rules, 2025
Bihar Pension Rules, 1950
Bihar Repeal of Laws (Which are no longer needed or relevant) Act, 2016
Bihar Agricultural University (Repeal) Act, 2016
Bihar Clinical Establishment (Control and Regulation)(Repeal) Act, 2011
University of Nalanda (Repeal) Act, 2010
Bihar State University Service Commission Rules of Procedure, 2021
Bihar Law Officers (Engagement) Rules, 2021
Bihar University of Health Sciences Act, 2021
Bihar Engineering University Act, 2021
Bihar Sports University Act, 2021
Bihar Legislature (Salary and Allowances of Officers) Act, 2006
Bihar Legislature (Salary, Allowances and Pension of Members) Act, 2006
Bihar (Procedure for Immersion of Idol after Pujas) Rules, 2021
Bihar Prohibition and Excise Rules, 2021
Bihar Legislature Leader of the Opposition, Parliamentary Secretary, Whip and Leader of the House (Pay and Allowances) Rules, 2006
Bihar Legislature (Pay, Allowances and Pension of members) Rules, 2006
Bihar Electricity Regulatory Commission (Multi Year Transmission Tariff and SLDC Charges) Regulations, 2021
Bihar Taxation Laws (Relaxation of period of limitation Provisions) Act, 2022
Bihar State Non-Government Recognised Aided Madarsa (up to Moulvi standard) Teaching and Non-teaching Staffs Service Condition Rules, 2022
Bihar State Non-Government Recognised Aided Madarsa Managing Committee Constitution Rules, 2022
Bihar State Madarsa Education Board Rules, 2022
Bihar Urban Planning and Development Act, 2012
Bihar State Teaching Institutions Teachers and Employees (Disputes Redressal and Appeal) Rules, 2020
Bihar Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2022
Bihar Fiscal Responsibility and Budget Management Rules, 2022
Bihar Ferryghat Settlement and Management Act, 2023
First Statutes of Bihar Engineering University
Bihar Mental Healthcare (State Mental Health Authority) Rules, 2023
Bihar Law Officers (Engagement) Rules, 2023
Bihar Banning of Unregulated Deposit Schemes Rules, 2023
General Financial Rules (GFRs), 2017

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