Advocates Act, 1961
Air (Prevention and Control of Pollution) Act, 1981
Anand Marriage Act, 1909
Arbitration and Conciliation Act, 1996
Arya Marriage Validation Act, 1937
Bankers Books Evidence Act, 1891
Prohibition of Benami Property Transactions Act, 1988
Cable Television Networks (Regulation) Act, 1995
Carriers Act, 1865
Carriage by Air Act, 1972
Carriage by Road Act, 2007
Charitable and Religious Trusts Act, 1920
Charitable Endowments Act, 1890
Indian Christian Marriage Act, 1872
Cinematograph Act, 1952
Citizenship Act, 1955
Commercial Documents Evidence Act, 1939
Commissions For Protection of Child Rights Act, 2005
Commissions of Inquiry Act, 1952
Consumer Protection Act, 1986
Contempt of Courts Act, 1971
Indian Contract Act, 1872
Copyright Act, 1957
Court fees Act, 1870
Dissolution of Muslim Marriages Act, 1939
Divorce Act, 1869
Indian Easements Act, 1882
Electricity Act, 2003
Environment (Protection) Act, 1986
Family Courts Act, 1984
Foreigners Act, 1946
Foreign Marriage Act, 1969
General Clauses Act, 1897
Guardians and Wards Act, 1890
Hindu Adoptions and Maintenance Act, 1956
Hindu Disposition of Property Act, 1916
Hindu Marriage Act, 1955
Hindu Minority and Guardianship Act, 1956
Hindu Succession Act, 1956
Hindu Widows Remarriage Act, 1856
Hindu Womens Rights To Property Act, 1937
Hire Purchase Act, 1972
Hire Purchase (Repeal) Act, 2005
Interest Act, 1978
Juvenile Justice (Care and Protection of Children) Act, 2000
Land Acquisition Act, 1894
Legal Services Authorities Act, 1987
Limitation Act, 1963
Limited Liability Partnership Act, 2008
Majority Act, 1875
Mental Health Act, 1987
Micro, Small and Medium Enterprises Development Act, 2006
Muslim Personal Law (Shariat) Application Act, 1937
Muslim Women (Protection of Rights on Divorce) Act, 1986
National Commission For Minority Educational Institutions Act, 2004
Negotiable Instruments Act, 1881
Notaries Act, 1952
Oaths Act, 1969
Official Trustees Act, 1913
Parsi Marriage And Divorce Act, 1936
Partition Act, 1893
Indian Partnership Act, 1932
Passports Act, 1967
Places of Worship (Special Provisions) Act, 1991
Powers-of-Attorney Act, 1882
Press and Registration of Books Act, 1867
Prohibition of Child Marriage Act, 2006
Provincial Insolvency Act, 1920
Provincial Small Cause Courts Act, 1887
Public Liability Insurance Act, 1991
Public Premises (Eviction of Unauthorised Occupants) Act, 1971
Recovery of Debts and Bankruptcy Act, 1993
Registration Act, 1908
Registration of Births and Deaths Act, 1969
Registration of Foreigners Act, 1939
Religious Endowments Act, 1863
Religious Societies Act, 1880
Requisitioning and Acquisition of Immovable Property Act, 1952
Right To Information Act, 2005
Sale of Goods Act, 1930
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Societies Registration Act, 1860
Special Marriage Act, 1954
Specific Relief Act, 1963
Indian Stamp Act, 1899
State Emblem of India (Prohibition of Improper Use) Act, 2005
Indian Succession Act, 1925
Suits Valuation Act, 1887
Indian Telegraph Act, 1885
Transfer of Property Act, 1882
Indian Trusts Act, 1882
Urban Land (Ceiling And Regulation) Act, 1976
Urban Land (Ceiling And Regulation) Repeal Act, 1999
Unified Waqf Management, Empowerment, Efficiency and Development Act, 1995
Warehousing (Development and Regulation) Act, 2007
Water (Prevention and Control of Pollution) Act, 1974
Indian Wireless Telegraphy Act, 1933
Anti Hijacking Act, 1982
Arms Act, 1959
Arms Rules, 1962
Special Court (Trial of Offences Relating To Transactions In Securities) Act, 1992
Special Economic Zones Act, 2005
Special Economic Zones Rules, 2006
Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007
Sports Broadcast (Sic Broadcasting) Signals (Mandatory Sharing With Prasar Bharati) Rules, 2007
Export-Import Bank of India Act, 1981
Standards of Weights and Measures (Packaged Commodities) Rules, 1977
Standard of Weights and Measures (Approval of Models) Rules, 1987
Standards of Weights and Measures (Numeration) Rules, 1987
Standards of Weights and Measures (General) Rules, 1987
Bonded Labour System (Abolition) Act, 1976
Standards of Weights and Measures (National Standards) Rules, 1988
Indian Institute of Legal Metrology Rules, 1980
Standards of Weights and Measures (Enforcement) Act, 1985
State Armed Police Forces (Extension of Laws) Act, 1952
State Bank of India Act, 1955
State Emblem of India (Regulation of Use) Rules, 2007
State Financial Corporations Act, 1951
State Financial Corporations (Appeal To The Central Government) Rules, 2003
Suppression of Unlawful Acts Against Safety of Civil Aviation Act, 1982
Supreme Court (Enlargement of Criminal Appeallate Jurisdiction) Act, 1970
Cattle Trespass Act, 1871
Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
Supreme Court Rules, 1966
Tea Act, 1953
Telecom Regulatory Authority of India Act, 1997
Telecom Regulatory Authority of India (Miscellaneous) Rules, 1999
Telecom Regulatory Authority of India (Period For Filing of Application to Authority) Rules, 1999
Telecommunication Interconnection (Port Charges) Regulation, 2001
TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002
Telecom Disputes Settlement and Appellate Tribunal (Form, Verification and The Fee For Filing an Appeal) Rules, 2003
Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 2001
Central Vigilance Commission Act, 2003
Telecommunication Interconnection Usage Charges Regulation, 2003
Telecom Regulatory Authority of India (Salaries, Allowances and Other Conditions of Service of Chairperson and Whole-Time Members) Rules, 2000
Telecom Regulatory Authority of India (Procedure For Conducting Inquiry Against A Member) Rules, 1999
Telecom Regulatory Authority of India (Annual Report and Returns) Rules, 1999
Telecom Regulatory Authority of India (Form of Annual Statement of Accounts and Records) Rules, 1999
Register or Interconnect Agreements Regulations, 1999
Order Regarding Addressable Systems
Telecommunication (Broadcasting and Cable Services) Interconnection Regulations, 2004
Telecom Regulatory Authority of India (Access To Information) Regulations, 2005
Common Charter of Telecom Services, 2005
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003
Quality of Service (Code of Practice For Metering and Billing Accuracy) Regulation, 2006
Standards of Quality of Service (Broadcasting And Cable Services) (Cable Television-Cas Areas) Regulation, 2006
Quality of Service of Broadband Service Regulations, 2006
Telecom Consumers Protection and Redressal of Grievances Regulations, 2007
Telecom Unsolicited Commercial Communications Regulations, 2007
Telecommunication Consumers Education And Protection Fund Regulations, 2007
Direct To Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007
Domestic Leased Circuits Regulations, 2007
Telecommunication Mobile Number Portability Regulations, 2009
Telecommunication Mobile Number Portability Per Port Transaction Charge and Dipping Charge Regulations, 2009
Commission of Sati (Prevention) Act, 1987
Outdoor Use of Wireless Equipment (Exemption From Licensing Requirement) Rules, 2007
Tokyo Convention Act, 1975
Trade Marks Act, 1999
Trade Marks Rules, 2002
Trade Marks (Applications And Appeals To The Intellectual Property Appellate Board) Rules, 2003
Intellectual Property Appellate Board (Procedure) Rules, 2003
Trade Marks (Removal Of Difficulties) Order, 2004
Trade Unions Act, 1926
Central Trade Union Regulations, 1938
Transplantation of Human Organs Rules, 1995
Commission of Sati (Prevention) Rules, 1988
University Grants Commission Act, 1956
Unlawful Activities (Prevention) Rules, 1968
Qualifications For The Members Of The Review Committee Rules, 2004
Procedure For Admission And Disposal Of Application Rules, 2004
Unlawful Activities (Prevention) (Recommendation And Sanction Of Prosecution) Rules, 2008
Unorganised Workers Social Security Act, 2008
Unorganised Workers Social Security Rules, 2009
Voluntary Deposits (Immunities and Exemptions) Act, 1991
Central Waqf Council Rules, 1998
Water (Prevention And Control Of Pollution) Rules, 1975
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
Water (Prevention And Control Of Pollution) Cess Act, 1977
Water (Prevention And Control Of Pollution) Cess Rules, 1978
Wealth-Tax Act, 1957
Weekly Holidays Act, 1942
Wild Life (Transactions And Taxidermy) Rules, 1973
Wild Life (Stock Declaration) Central Rules, 1973
Wild Life (Protection) Licensing (Additional Matters For Consideration) Rules, 1983
Recognition Of Zoo Rules, 1992
Wild Life (Protection) Rules, 1995
Wild Life (Specified Plants-Conditions For Possession By Licensee) Rules, 1995
Criminal Law Amendment Act, 1932
Wild Life (Specified Plant Stock Declaration) Central Rules, 1995
National Zoo Policy, 1998
Declaration Of Wild Life Stock Rules, 2003
National Board For Wild Life Rules, 2003
National Tiger Conservation Authority (Qualifications And Experience Of Experts Or Professional Members) Rules, 2006
National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007
Tiger Conservation Authority Fund (Regulation) Guidelines, 2007
Recognition of Zoo Rules, 2009
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955
Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957
Criminal Law Amendment Act, 1938
Working Journalists And Other Newspaper Employees Tribunal Rules, 1979
Working Journalists (Fixation Of Rates Of Wages) Act, 1958
Employees Compensation Act, 1923
Workmens Compensation Rules, 1924
Employees Compensation (Transfer of Money) Rules, 1935
Employees Compensation (Venue of Proceedings) Rules, 1996
Sikh Gurdwaras Act, 1925
Sikh Gurdwaras (Supplementary) Act, 1925
Punjab Sikh Gurdwaras Board (Transitional Provisions) Act, 1953
Sikh Gurdwaras Committee Election (Validation) Act, 1954
Criminal Law Amendment Act, 1961
Sikh Gurdwaras Committee (Co-optation of Members) Rules, 1935
Sikh Gurdwaras Election Enquiries Rules, 1925
Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959
Sikh Gurdwaras Board Religious Fund Committee (Appointment of Members) Rules, 1959
Pepsu Representation on the Executive Committee of Sikh Gurdwaras Board (Conduct of Elections) Rules, 1959
Sikh Gurdwaras Board (Election of Office-Bearers & Executive Committee) Rules, 1925
Safe Custody, Preservation, and Inspection Production of Board and Committee Election Paper, Rules 1926
Sikh Gurdwaras Board (Cooptation of Members) Rules, 1926
Sikh Gurdwaras Board Election Rules, 1959
Sikh Gurdwaras Committee Election Rules, 1959
Criminal Law (Amendment) Ordinance, 1944
Standards of Weights and Measures (Numeration) Rules, 1987
Legal Metrology Act, 2009
Science And Engineering Research Board Act,
South Asian University Act, 2008
National Waterway (Kakinada Puducherry Stretch Of Canals And The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch Of River Godavari And Wazirabad-Vijayawada Stretch Of River Krishna) Act, 2008
National Waterway (Talcher Dhamra Stretch Of Rivers, Geonkhali-Charbatia Stretch Of East Coast Canal, Charbatia-Dhamra Stretch Of Matai River And Mahanadi Delta Rivers) Act, 2008
Indian Maritime University Act,
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act
Rajiv Gandhi Institute Of Petroleum Technology Act, 2007
Additional Duties of Excise (Textiles And Textile Articles) Act, 1978
Criminal Law Amendment Ordinance, 1946
Indira Gandhi National Tribal University Act, 2007
Administration of Evacuee Property Act, 1950
Tyre Corporation Of India Limited (Disinvestment Of Ownership) Act, 2007
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2007
Inland Vessels Act, 1917
National Rural Employment Guarantee (Extension To Jammu And Kashmir) Act, 2007
Sikkim University Act, 2006 (ACA)
Tripura University Act, 2006
Rajiv Gandhi University Act, 2006
English And Foreign Languages University Act, 2006
Dangerous Machines (Regulation) Act, 1983
Uttaranchal (Alteration Of Name) Act, 2006
Produce Cess Laws (Abolition) Act, 2006
Pondicherry (Alteration Of Name) Act, 2006
Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006
Union Duties Of Excise (Electricity) Distribution Repeal Act, 2006
National Institute of Fashion Technology Act, 2006
Cess Laws (Repealing And Amending) Act, 2006
Delhi Laws (Special Provisions) Act, 2006 (ACA)
Andhra Pradesh Legislative Council Act, 2005
Manipur University Act, 2005
Delhi Special Police Establishment Act, 1946
Punjab General Sales Tax (As In Force In The Union Territory Of Chandigarh) Repeal Act, 2005
Displaced Persons Claims And Other Laws Repeal Act, 2005
University of Allahabad Act, 2005
Coastal Aquaculture Authority Act, 2005
Parel Investments And Trading Private Limited And Domestic Gas Private Limited (Taking Over Of Management) Repeal Act, 2005
Special Tribunals (Supplementary Provisions) Repeal Act, 2004
Sugar Development Fund Act , 1982
Customs And Central Excise Laws (Repeal) Act, 2004
British Statutes (Repeal) Act, 2004
National Savings (Monthly Income Account) Rules, 1987
Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972
Central Silk Board Act, 1948
Banking Service Commission (Repeal) Act, 2003
Offshore Areas Mineral (Development and Regulation) Act, 2002
Freedom of Information Act, 2002
Refugee Relief Taxes (Abolition) Repeal Act, 2002
Industrial Park Scheme, 2008
Prevention Of Food Adulteration (Extension To Kohima and Mokokchung Districts) Repeal Act, 2002
Countess Of Dufferins Fund (Repeal) Act, 2002 Act
Delhi Metro Railway (Operation And Maintenance) Act, 2002
Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002
Dowry Prohibition Act, 1961
Imperial Library (Indentures Validation) Repeal Act, 2002 Act
Petroleum (Berar Extension) Repeal Act, 2002 Act
Foreign Aircraft (Exemption From Taxes And Duties On Fuel And Lubricants) Act, 2002
Haj Committee Act, 2002
Tea Districts Emigrant Labour (Repeal) Repealing Act, 2002
St. John Ambulance Association (India) Transfer Of Funds (Repeal) Act, 2002
Two-Member Constituencies (Abolition) And Other Laws Repeal Act, 2001
Auroville (Emergency Provisions) Repeal Act, 2001
Indian Universities (Repeal) Bill, 2001 Act
Repealing And Amending Act, 2001 Act
Dowry Prohibition (Maintenance of Lists of Presents To The Bride and Bridegroom) Rules, 1985
Immigration (Carriers Liability) Act, 2000
Punjab Municipal Corporation Law (Extension To Chandigarh) Amendment Act, 2000
Coal India (Regulation Of Transfers And Validation) Act, 2000
Indian Power Alcohol (Repeal) Act, 2000
Chemical Weapons Convention Act, 2000
Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001
Colonial Prisoners Removal (Repeal) Act, 2001
Vaccination (Repeal) Act, 2001
U. P. Sugarcane Cess (Validation) Repeal Act, 2001
Industrial Disputes (Banking Companies) Decision (Repeal) Act,2001
Dramatic Performances Act, 1876
Banking Companies (Legal Practitioners Clients Accounts) Repeal Act, 2001
Judicial Administration Laws (Repeal) Act, 2001
Indian Railway Companies (Repeal) Act, 2001
Railway Companies (Substitution Of Parties In Civil Proceedings) Repeal Act, 2001
Hyderabad Export Duties (Validation) Repeal Act, 2001
Indian Council Of World Affairs Act, 2001
Influx From Pakistan (Control) Repealing (Repeal) Act, 2001
Sugarcane Cess (Validation) Repeal Act, 2001
Indian Companies (Foreign Interests) and The Companies (Temporary Restrictions On Dividends) Repeal Act, 2000
Cotton Cloth (Repeal) Act, 2000
Drugs and Cosmetics Act, 1940
Mizoram University Act, 2000
Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998
Leaders And Chief Whips Of Recognized Parties And Groups In Parliament (Facilities) Act, 1998
National Institute of Pharmaceutical Education and Research Act, 1998
Vice-Presidents Pension Act, 1997
Rice Milling Industry (Regulation) Repeal Act, 1997
Lalit Kala Akadami (Taking Over Management) Act, 1997
Bank Term Deposit Scheme, 2006
Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
Maulana Azad National Urdu University Act, 1996
Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954
Technology Development Board Act, 1995
Prohibition of Benami Property Transactions (Conditions of services of Members of Adjudicating Authority) Rules, 2019
Textile Undertakings (Nationalisation) Act, 1995
Babasaheb Bhimrao Ambedkar University Act, 1994
Neyveli Lignite Corporation Limited (Acquisition and Transfer of Power Transmission System) Act, 1994
Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994
Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000
Farm Laws Repeal Act, 2021
State Bank of India Employees Pension Fund Regulations, 2014
Kalakshetra Foundation Act, 1993
Drugs (Control) Act, 1950
Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act,1993
Tezpur University Act, 1993
Central Laws (Extension To Arunachal Pradesh) Act, 1993
Acquisition of Certain Area At Ayodhya Act, 1993
Gold Bonds (Immunities And Exemptions) Act, 1993
National Thermal Power Corporation Limited, The National Hydroelectric Power Corporation Limited and The North-Eastern Electric Power Corporation Limited (Acquisition and Transfer Of Power Transmission Systems) Act, 1993
Solvent Raffinate And Slop (Acquisition, Sale, Storage And Prevention Of Use In Automobile) Order, 2000
Central Agricultural University Act, 1992
Rehabilitation Council Of India Act, 1992
Foreign Exchange Conservation (Travel) Tax Abolition Act, 1992
Emblems and Names (Prevention of Improper Use) Act, 1950
Cess And Other Taxes On Minerals (Validation) Act, 1992
Government of National Capital Territory of Delhi Act, 1991
Remittances Of Foreign Exchange And Investment In Foreign Exchangebonds (Immunities And Exemptions) Act, 1991
Chief Election Commissioner And Other Election Commissioners(Conditions Of Service) Act, 1991
Shipping Development Fund Committee (Abolition) Act, 1986
Customs And Excise Revenues Appellate Tribunal Act, 1986
Spices Cess Act, 1986
Inland Waterways Authority Of India Act, 1985
Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act,19851
Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985
Essential Commodities Act, 1955
Industrial Reconstruction Bank Of India Act, 1984
Indian Veterinary Council Act, 1984
Inchek Tyres Limited and National Rubber Manufacturers Limited (Nationalisation) Act, 1984
Illegal Migrants (Determination By Tribunals) Act, 1983
Jute Manufactures Development Council Act, 1983
National Waterway (Allahabad-Haldia Stretch Of The Ganga-Bhagirathi-Hooghly River) Act 1982
Sugar Cess Act, 1982
Indian Supply Service (Group A) Rules, 2017
Special Bearer Bonds (Immunities And Exemptions) Act, 1981
Union Duties Of Excise (Electricity) Distribution Act, 1980
Essential Commodities (Special Provisions) Act, 1981
Coconut Development Board Act, 1979
Sugar Undertakings (Taking Over Of Managements) Act, 1978
Delhi Police Act, 1978
Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981
Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978
High Denomination Bank Notes (Demonetisation) Act, 1978 (Repealed)
Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977
Disputed Elections (Prime Minister And Speaker) Act, 1977
CENVAT Credit Rules, 2004
Indian Iron and Steel Company (Acquisition of Shares) Act, 1976
Essential Services Maintenance Act, 1981
Members Of Parliament (Office Expense Allowance) Rules, 1988
Betwa River Board Act, 1976
International Telecommunication Access To Essential Facilities At Cable Landing Stations Regulations, 2007
Election Laws (Extension To Sikkim) Act, 1976
Central Universities Act, 2009
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2009
Customs Tariff Act, 1975
Burmah Shell (Acquisition Of Undertakings In India) Act, 1976
Voluntary Disclosure Of Income And Wealth Act, 1976
Tobacco Cess Act, 1975
Explosives Act, 1884
Rampur Raza Library Act, 1975
All India Services Regulations (Indemnity) Act, 1975
Tobacco Board Act, 1975
State Of Arunachal Pradesh Act, 1986
Interest Tax Act, 1974
Coal Mines (Conservation And Development) Act, 1974
Economic Offences (Inapplicability of Limitation) Act, 1974
Esso (Acquisition Of Undertakings In India) Act, 1974
Homoeopathy Central Council Act, 1973
Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973
Explosive Substances Act, 1908
Authoritative Texts (Central Laws) Act, 1973
Diplomatic And Consular Officers (Oaths And Fees)(Extension To Jammu And Kashmir) Act, 1973
Delimitation Act, 1972
Jute Manufacturers Cess Act, 1983
Former Secretary of State Service Officers (Conditions of Service) Act, 1972
Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972
All India Institute of Medical Sciences Act, 1956
Indian Iron And Steel Company (Taking Over Of Management) Act,1972
Diplomatic Relations (Vienna Convention) Act, 1972
National Service Act, 1972
Extradition Act, 1962
Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972
Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum Act, 1980.
North Eastern Council Act, 1971
Delhi Sikh Gurdwaras Act, 1971 (ACA)
North Eastern Areas (Reorganisation) Act, 1971
Manipur (Hill Areas) District Councils Act, 1971
Union Territories Taxation Laws (Amendment) Act, 1971
Coking Coal Mines (Emergency Provisions) Act, 1971
Jayanti Shipping Company (Acquisition Of Shares) Act, 1971
Naval And Aircraft Prize Act, 1971
Fatal Accidents Act, 1855
Comptroller And Auditor Generals (Duties, Powers And Conditions of Service) Act, 1971
Coal Bearing Areas (Acquisition And Development) Amendment And Validation Act, 1971
International Airports Authority Act, 1971
State Of Himachal Pradesh Act, 1970
Assam Reorganisation (Meghalaya) Act, 1969
Punjab Legislative Council (Abolition) Act, 1969
Khuda Bakhsh Oriental Public Library Act, 1969
West Bengal Legislative Council (Abolition) Act, 1969.
Legislative Assembly Of Nagaland (Change In Representation) Act, 1968
State Agricultural Credit Corporations Act, 1968
Foreigners Order, 1948
Essential Services Maintenance Act, 1968
Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968
Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968
Jawaharlal Nehru University Act, 1966
Post Graduate Institute Of Medical, Education And Research, Chandigarh Act, 1966
Punjab Reorganisation Act, 1966 (ACA)
Delhi High Court Act, 1966 (ACA)
Produce Cess Act, 1966
Goa, Daman And Diu (Absorbed Employees) Act, 1965
Union Territories (Direct Election to the House of the People) Act, 1965
Foreign Exchange Management Act, 1999
Cardamom Act, 1965
Railways (Employment Of Members Of The Armed Forces) Act, 1965
Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And the Arbitration Act) Act, 1965
Food Corporations Act, 1964
Legal Tender (Inscribed Notes) Act, 1964
Delhi (Delegation of Powers) Act, 1964 (ACA)
Goa, Daman And Diu Judicial Commissioners Court (Declaration As High Court) Act, 1964
Central Boards Of Revenue Act, 1963
Unit Trust Of India Act, 1963
Administrators-General Act, 1963
Indian Forest Act, 1927
African Development Fund Act, 1982
Textiles Committee Act, 1963
Export (Quality Control And Inspection) Act, 1963
Government of Union Territories Act, 1963
Personal Injuries (Emergency Provisions) Act, 1962
Warehousing Corporations Act, 1962
Admiralty Court Act, 1861
State Associated Banks (Miscellaneous Provisions) Act, 1962
The Dadra and Nagar Haveli Excise Regulation, 2012
State Of Nagaland Act, 1962
State of Mizoram Act, 1986
National Cooperative Development Corporation Act, 1962
Goa, Daman And Diu (Administration) Act, 1962
Institutes Of Technology Act, 1961
Hindi Sahitya Sammelan Act, 1962
Estate Duty (Distribution) Act, 1962
Live Stock Importation Act, 1898
Dadra And Nagar Haveli Act, 1961
Union Territories (Stamp And Court-Fees Laws) Act, 1961
Salar Jung Museum Act, 1961
Acquired Territories (Merger) Act, 1960
Identification of Prisoners Act, 1920
Two Member Constituencies (Abolition) Act, 1961
Tripura Land Revenue And Land Reforms Act, 1960 (ACA)
Customs Duties And Cesses (Conversion To Metric Units) Act, 1960
Orphanages and Other Charitable Homes(Supervision and Control) Act, 1960
Geneva Conventions Act, 1960
Married Womens Property (Extension) Act, 1959
International Development Association (Status, Immunities and Privileges) Act, 1960
Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959
Miscellaneous Personal Laws (Extension) Act, 1959
Rajasthan And Madhya Pradesh (Transfer Of Territories) Act, 1959
Immoral Traffic (Prevention) Act, 1956
Government Savings Certificates Act, 1959
Oil And Natural Gas Commission Act, 1959
State Bank of India (Subsidiary Banks) Act, 1959
Public Wakfs (Extension Of Limitation) Act, 1959
International Finance Corporation (Status, Immunities and Privileges) Act, 1958
Cantonments (Extension Of Rent Control Laws) Act, 1957
Public Employment (Requirement As To Residence) Act, 1957
Naga Hills Tuensang Area Act, 1957
Inter State Corporations Act, 1957
Coal Bearing Areas (Acquisition And development) Act, 1957
Indecent Representation of Women (Prohibition) Act, 1986
State Bank Of Hyderabad Act, 1956
Supreme Court (Number Of Judges) Act, 1956
Jammu And Kashmir (Extension Of Laws) Act, 1956
Khadi And Village Industries Commission Act, 1956
Lok Sahayak Sena Act, 1956
Bihar And West Bengal (Transfer Of Territories) Act, 1956
Admiralty Jurisdiction (India) Act, 1860
River Boards Act, 1956
Van (Sanrakshan Evam Samvardhan) Adhiniyam, 1980
States Reorganisation Act, 1956
Inflammable Substances Act, 1952
Womens And Childrens Institutions (Licensing) Act, 1956
National Cadet Corps Act, 1948
Prize Competitions Act, 1955
Admiralty Offences (Colonial) Act, 1849
Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955
Commanders In Chief (Change In Designation) Act, 1955
Indo-Tibetan Border Police Force Electronic Data Processing Cadre (Group C Post) Recruitment Rules, 1999
Himachal Pradesh And Bilaspur (New State) Act, 1954
Transfer Of Evacuee Deposits Act, 1954
Agricultural And Processed Food Products Export Cess Act, 1985
Post Graduate Medical Education Regulations, 2023
Salt Cess Act, 1953
Calcutta High Court (Extension Of Jurisdiction) Act, 1953
Agricultural And Processed Food Products Export Development Authority Act, 1985
Agricultural Produce Cess Act, 1940
Salaries And Allowances Of Officers Of Parliament Act, 1953
Iron And Steel Companies Amalgamation Act, 1952
Reserve And Auxiliary Air Forces Act, 1952
Salaries And Allowances Of Minister Act, 1952
Displaced Persons (Debts Adjustment) Act, 1951
Companies (Donations To National Funds) Act, 1951
Medical Termination of Pregnancy Act, 1971
Rajghat Samadhi Act,1951
Railway Companies (Emergency Provisions) Act, 1951
Vishva Bharati Act, 1951
Presidents Emoluments And Pension Act, 1951
Finance Commission (Miscellaneous Provisions) Act, 1951
Marking Of Heavy Packages Act, 1951
Khaddar (Protection Of Name) Act, 1950
Supreme Court Advocates (Practice In High Courts) Act, 1951
Jallianwala Bagh National Memorial Act, 1951
Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950
Medical Termination of Pregnancy Rules, 2003
Opium And Revenue Laws (Extension Of Application) Act, 1950
High Courts (Seals) Act, 1950
Immigrants (Expulsion From Assam) Act, 1950
Judicial Commissioners Courts (Declaration As High Courts) Act, 1950
Civil Liability For Nuclear Damage Act,
Foreign Contribution (Regulation) Act, 2010
Nalanda University Act, 2010
Central Civil Services (Classification, Control and Appeal) Rules, 1965
Rubber Act, 1947
Clinical Establishments (Registration And Regulation) Act, 2010
Narcotic Drugs and Psychotropic Substances Act, 1985
Land Ports Authority Of India Act, 2010
National Green Tribunal Act, 2010
Salary, Allowances and Pension of Members of Parliament Act, 1954
Auroville Foundation Act, 1988
Auroville (Emergency Provisions) Act, 1980
Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971
Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002
Indian Railways (Permission for Operators to Move Container Trains on Indian Railways) Rules, 2006
Agriculturists Loans Act, 1884
Aligarh Muslim University Act, 1920
Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985
Reformatory Schools Act, 1897
Aluminium Corporation Of India Limited (Acquisition And Transfer Of Aluminium Undertaking Act, 1984
Amritsar Oil Works (Aquisition And Transfer of Undertakings) Act, 1982
Andhra State Act,1953
Asiatic Society Act, 1984
Assam (Alteration of Boundaries) Act, 1951
Assam Rifles Act, 1941
Assam Sillimanite Limited (Acquisition And Transfer of Refractory Plant) Act, 1976
Assam University Act, 1989
Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969
National Investigation Agency Act, 2008
Banaras Hindu University Act, 1915
Banking Service Commission (Repeal) Act, 1978.
Bengal, Agra And Assam Civil Courts Act, 1887
Bengal, Bihar And Orissa And Assam Laws Act, 1912
Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer of Undertakings) Act, 1980
Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.
Berar Laws Act, 1941
Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employee) Act, 1988
Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980
Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.
National Security Act, 1980
Delhi University Act, 1922 (ACA)
University of Hyderabad Act, 1974
Vice Presidents Pension, Housing And Other Facilities Rules, 1999
Bombay Reorganisation Act, 1960
Brahmaputra Board Act, 1980
Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976
Brentford Electric (India) Limited (Acquisition And Transfer of Undertakings) Act, 1987
Britannia Engineering Company Limited (Mokameh Unit) And The Arthur Butler And Company (Muzaffarpore) Limited (Acquisition And Transfer Of Undertaking) Act 1978
British India Corporation Limited (Acquisition of Shares) Act, 1981
British Statutes (Application To India) Repeal Act, 1960
Passport (Entry Into India) Act, 1920
Bronze Coin (Legal Tender) Act, 1918
Bengal Bonded Warehouse Association Act, 1838
Bihar Reorganisation Act, 2000
Indian Bills of Lading Act, 1856
Bombay Civil Courts Act, 1869
British Nationality Act, 1948
British Nationality Act, 1964
British Nationality (No.2) Act, 1964
British Nationality Act, 1965
Burmah Oil Company [Acquisition of Shares of Oil India Limited and of the Undertaking in India of Assam Oil Company Limited and The Burmah Oil Company (India Trading) Limited] Act, 1981
Poisons Act, 1919
Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976
Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985
Calcutta High Court (Jurisdictional Limits) Act, 1919
Calcutta Pilots Act, 1859
Calcutta Port (Pilotage) Act, 1948
Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited And of the Undertakings in India of Caltex (India) Limited Act, 1977
Cantonments Act, 1924
Cantonments (House Accommodation) Act, 1923
Capital Issues (Control) Repeal Act, 1992
Carriage of Goods by Sea Act, 1925
Police Act, 1861
Caste Disablities Removal Act, 1850
Census Act, 1948
Central Duties of Exercise (Retrospective Exemption) Act, 1986
Academy Of Scientific And Innovative Research Act, 2011
Central Labour Laws (Extension to Jammu and Kashmir) Act, 1970
Central Laws (Extension to Jammu and Kashmir) Act, 1968
Central Provinces Laws Act, 1875
Chandernagore (Merger) Act, 1954
Chaparmukh-Slighat Railway Line and The Katakhal-Lalbazar Railway Line (Nationalisation ) Act, 1982
Central Excise Laws (Amendment and Validation) Act, 1982
Police Act, 1888
Children Act, 1960
Church of Scotland Kirk Sessions Act, 1899
Christian Marriage Act, 1872
Coal Mines Labour Welfare Fund (Repeal) Act, 1986
Coal Mines (Nationalisation) Act, 1973
Coal Mines (Taking Over of Management) Act, 1973
Coinage Act, 1906
Coking Coal Mines (Nationalisation) Act, 1972
Colonial Courts of Admiralty (India) Act, 1891
Colonial Courts of Admiralty Act, 1890
Police Act, 1949
Companies (Profits) Surtax Act, 1964
Compulsory Deposit Scheme Act, 1963
Companies (Foreign Interests) and Companies (Temporary Restrictions On Dividends) Repeal Act, 2000
Dakshina Bharat Hindi Prachar Sabha Act, 1964
Taxation Laws (Continuation And Validation Of Recovery Proceedings) Act, 1964
Decrees and Orders Validating Act, 1936
Dehra Dun 1871
Delhi Laws Act, 1912 (ACA)
Delhi Laws Act, 1915 (ACA)
National Institutes of Technology, Science Education and Research, 2007
Police Forces (Restriction of Rights) Act, 1966
Departmentalisation of Union Accounts (Transfer of Personnel) Act, 1976
Destruction of Records Act, 1917
Destructive Insects and Pests Act, 1914
Diplomatic and Consular Officers (Oaths and Fees) Act, 1948
Damodar Valley Corporation Act, 1948
Diplomatic Immunities (Conferences With Common-Wealth Countries and Republic of Ireland) Act, 1961
Diplomatic Privileges Act, 1964
Direct Tax Laws (Miscellaneous) Repeal Act, 2000
Durgah Khawaja Saheb Act, 1955
Protection of Children from Sexual Offences Act, 2012
Police (Incitement To Disaffection) Act, 1922
Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991
Epidemic Diseases Act, 1897
North Eastern Hill University Act, 1973
Companies (Appointment and Qualifications of Secretary) Rules, 1988
Standards Of Quality Of Service (Broadcasting And Cable Services) (Cable Television - Non-Cas Areas) Regulations, 2009
Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009
Rubber Rules, 1955
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997
Use of Very Low Power Radio Frequency Devices or Equipments Including the Radio Frequency Identification Devices (Exemption from Licensing Requirement) Rules, 2009
Governors (Emoluments, Allowances And Privileges) Act, 1982
Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980
Bills of Lading Act, 2025
Senior Citizen Saving Scheme Rules, 2004
Securities and Exchange Board of India (Procedure For Holding Inquiry and Imposing Penalties) Rules, 1995
Securities And Exchange Board of India Appellate Tribunal (Procedure) Rules, 1995
Securities And Exchange Board Of India (Debenture Trustees) Rules, 1993
Securities And Exchange Board Of India (Registrars To An Issue And Share Transfer Agents) Rules, 1993
Securities And Exchange Board Of India (Appeal To Central Government) Rules, 1993
Securities And Exchange Board Of India (Merchant Bankers) Rules, 1992
Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
Securities And Exchange Board Of India (Bankers To An Issue) Rules, 1994
Prevention of Corruption Act, 1988
Securities And Exchange Board Of India (Underwriters) Rules, 1993
Securities and Exchange Board of India (Mutual Funds) Regulations, 1996
Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995
Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999
Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998
Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002
Securities And Exchange Board Of India (Procedure For Holding Enquiry By Enquiry Officer And Imposing Penalty) Regulations, 2002
Securities and Exchange Board of India (Stock Brokers) Regulations, 1992
Securities and Exchange Board of India (Merchant Bankers) Regulations, 1992
National Commission For The Scheduled Tribes (Specification Of Other Functions) Rules, 2005
Prevention of Damage To Public Property Act, 1984
Securities and Exchange Board of India (Certification of Associated Persons in The Securities Markets) Regulations, 2007
Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
Securities and Exchange Board of India (Underwriters) Regulations, 1993
Securities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices Relating To Securities Market) Regulations, 2003
Securities And Exchange Board Of India (Portfolio Managers) Rules, 1993
Securities and Exchange Board of India (Registrars to an Issue and Share Transfer Agents) Regulations, 1993
Securities and Exchange Board of India (Bankers to an Issue) Regulations, 1994
Securities And Exchange Board Of India (Central Listing Authority) Regulations, 2003
Securities and Exchange Board of India (Ombudsman) Regulations, 2003
Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999
Prevention of Illicit Traffic In Narcotic Drugs and Psychotropic Substances Act, 1988
Securities and Exchange Board of India (Custodian) Regulations, 1996
Securities and Exchange Board of India (Debenture Trustees) Regulations, 1993
Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996
Finance Act XXX
Securities Contracts (Regulation) (Manner of Increasing and Maintaining Public Shareholding in Recognised Stock Exchanges) Regulations, 2006
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
Railways (Manner Of Delivery Of Consignments And Sale Proceeds In The Absence Of Railway Receipt) Rules, 1990
Railways (Extent Of Monetary Liability And Prescription Of Percentage Charge) Rules, 1990
Railways (Prescription Of Infections And Contagious Diseases For Animals) Rules, 1990
Railways (Prescription Of Offensive Goods) Rules, 1990
Prevention of Insults to National Honour Act, 1971
Carriage Of Passengers Suffering From Infectious Or Contagious Diseases Rules, 1990
Cessation Of Responsibility (After The Termination Of Transit) Rules, 1990
Manner Of Giving Open Delivery And Prescription Of Partial Delivery Certificate Form Rules, 1990
Weighment Of Consignments In Wagon-Load Or Train-Load Rules, 1990
Passengers (Change Of Names) Rules, 1990
Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998
Railway Rates Tribunal (Salaries And Allowance And Conditions Of Service Of Chairman And Members) Rules, 1995
Railways (Punitive Charges for Overloading of Wagon) Rules, 2006
Disposal of Consignment Rules, 1990
Railways Rates Tribunal (Procedure) Regulations, 1990
Prevention of Money Laundering Act, 2002
Border Security Force, Chief Law Officers and Law Officers Recruitment and Conditions of Service Rules, 1999
Petroleum Products (Maintenance of Production, Storage and Supply) Order, 1999
Rubber Board Service (Recruitment) Rules, 1961
Rubber Board Service (Classification, Control And Appeal) Rules, 1961
Reserve And Auxiliary Air Forces Act Rules, 1953
The Andaman and Nicobar Islands Excise Regulation, 2012
Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appellate Tribunal) Rules, 1998
Agreement for the Surrender of Fugitive Offenders between the Government of the Republic of India and the Government of Hongkong, 1997
Lok Sabha Secretariat Right To Information (Regulation Of Fee And Cost) Rules, 2005
Rajya Sabha Secretariat Right To Information (Regulation Of Fee And Cost) Rules, 2005
Prevention of Seditious Meetings Act, 1911
Rubber Board Employees Conduct Rules, 1958
Reserve Bank (Transfer To Public Ownership) Rules, 1948
The Daman And Diu Panchayat Regulation, 2012
River Boards Rules, 1958
Presidents Pension (Maintenance of Secretarial Staff and Medical Attendance) Rules, 1962
Pondicherry Village and Commune Panchayats Act, 1973
Coinage (Issue of commemorative coin on the occasion of inauguration of Seva Teerth) Rules, 2026
The Andaman and Nicobar Islands (Tribal Councils) Regulation, 2009
Press And Registration Appellate Board (Practice And Procedure) Order, 1961
Andaman and Nicobar Islands Ports Harbours (Authorisation of Pilots) Rules, 1998
Prevention of Terrorism Act, 2002
Public Debt Rules, 1946
Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) (Advisory Committee) Rules, 1996
Pharmacy Council of India Regulations, 1952
Companies (Fees on Applications) Rules, 1999
Presidential And Vice-Presidential Elections Rules, 1952
Port Rules for the Port Of Visakhapatnam
Public Debt (Compensation Bonds) Rules, 1954
Public Debt (Annuity Certificates) Rules, 1954
Public Debt (Annuity Deposit Certificates) Rules, 1966
Central Electricity Regulatory Commission (Open Access In Inter-State Transmission) Regulations, 2004
Prevention of Terrorism (Repeal) Act, 2004
Intimation Of Accidents (Form And Time Of Service Of Notice) Rules, 2004
National Load Despatch Centre Rules, 2004
Science and Engineering Research Board Rules, 2010
Colliery Control Order, 2000
Motor Spirit and High Speed Diesel (Regulation of Supply Distribution and Prevention of Malpractices) Order, 2005
Service Tax (Determination of Value) Rules, 2006
Banking Cash Transaction Tax Rules, 2005
Taxation of Services (Provided from Outside India and Received in India) Rules, 2006
Service Tax Return Preparer Scheme, 2009
Service Tax (Registration of Special Category of Persons) Rules, 2005
Prisoners Act, 1900
Service Tax (Publication of Names) Rules, 2008
Reverse Mortgage Scheme, 2008
Electronic Filing Of Returns Of Tax Deducted At Source Scheme, 2003
Income-tax Welfare Fund Rules, 2007
Electronic Filing Of Returns Of Tax Collected At Source Scheme, 2005
Equity Linked Savings Scheme, 2005
Electronic Furnishing Of Return Of Income Scheme, 2007
Issue Of Foreign Currency Exchange Bonds Scheme, 2008
Central Electricity Regulatory Commission (Furnishing Of Technical Details By The Generating Companies) Regulations, 2009
Removal Of (Licensing Requirements, Stock Limits And Movement Restrictions) On Specified Foodstuffs Order, 2002
Prisoners (Attendance In Courts) Act, 1955
Wheat (Stock Declaration By Companies Or Firms Or Individuals Order, 2008
Immigration (Carriers Liability) Rules, 2007
Immigration (Carriers Liability) Order, 2007
National Waterways, Safety Of Navigation And Shipping Regulations, 2002
Prevention Of Collision On National Waterways Regulations, 2002
Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004
Indian Council Of World Affairs Rules, 2006
Cement (Quality Control) Order, 2003
Pneumatic Tyres And Tubes For Automotive Vehicles (Quality Control) Order, 2009
Central Excise (Determination of Retail Sale Price of Excisable Goods) Rules, 2008
Prisons Act, 1894
Central Excise (Settlement Of Cases) Rules, 2007
Central Excise (Compounding Of Offences) Rules, 2005
Chewing Tobacco and Unmanufactured Tobacco Packing Machines (Capacity Determination and Collection of Duty) Rules, 2010
Competition Commission of India (Lesser Penalty) Regulations, 2009
Competition Commission of India (Determination of Cost of Production) Regulations, 2009
Competition Commission of India (General) Regulations, 2009
Unlisted Companies (Issue Of Sweat Equity Shares) Rules, 2003
Companies (Electronic Filing and Authentication of Documents) Rules, 2006
Companies (Compliance Certificate) Rules, 2001
Intellectual Property Rights (Imported Goods) Enforcement Rules, 2007
Private Security Agencies (Regulation) Act, 2005
Customs Valuation (Determination of Value of Imported Goods) Rules, 2007
Special Economic Zones Rules, 2003
Customs Valuation (Determination of Value of Export Goods) Rules, 2007
India-Singapore Trade Agreement (Safeguard Measures) Rules, 2009
Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of Mercosur Member States and Republic of India) Rules, 2009
Special Economic Zones (Customs Procedures) Regulations, 2003
Handling of Cargo in Customs Areas Regulations, 2009
Rules of Determination of Origin of Goods under the Preferential Trading Agreement between the Republic of India and the Republic of Chile Rules, 2007
Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010
AICTE (Information &Conduct Of Inspection Of Technical Institutions, Departments Of The Universities & Institutions Declared As Deemed To Be University And Universities And Institutions Declared As Deemed To Be University) Regulations, 2010
Probation of Offenders Act, 1958
Ductile Iron Pressure Pipes And Fittings (Quality Control) Rules, 2009
Steel And Steel Products (Quality Control) Order, 2007
Competition Commission Of India (Form And Time Of Preparation Of Annual Report) Rules, 2008
Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009
Customs And Central Excise Settlement Commission Procedure, 2007
Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009
Companies (Director Identification Number) Rules, 2006
Atomic Energy (Radiation Protection) Rules, 2004
India Service (Performance Appraisal Report) Rules, 2007
Banking Ombudsman Scheme, 2002
Prohibition of Smoking In Public Places Rules, 2008
Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008
Central Excise (Appeals) Rules, 2001
Central Excise Rules, 2002
Central Excise (Advance Rulings) Rules, 2002
Central Excise Valuation (determination of price of excisable goods) Rules, 2000
Central Excise (Removal of Difficulties) Rules, 2005
Companies (Passing of the Resolution by Postal Ballot) Rules, 2001
The Securities and Exchange Board of India (Intermediate) Regulations, 2008
Unlisted Public Companies (Preferential Allotment) Rules, 2003
Chartered Accountants (Election Tribunal) Rules, 2006
Protection of Civil Rights Act, 1955
Company Secretaries (Nomination of Members to the Council) Rules, 2006
Chemical Weapons Convention Appeals Rules, 2005
Cost And Works Accountants (Election Tribunal) Rules 2006
Customs (Compounding of Offences) Rules, 2005
Customs (Advance Rulings) Rules, 2002
Customs (Settlement of Cases) Rules, 2007
Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Transitional Islamic State of Afghanistan and Republic of India) Rules, 2003
Central Electricity Regulatory Commission (Preparation of Annual Reports) Rules, 2004
Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2008
Authority for Advance Rulings (Procedure) Rules, 2003
Protection of Human Rights Act, 1993
Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001
Central Electricity Regulatory Commission (Payment Of Fee) Regulations, 2004
Coinage (Issue of commemorative coin on the occasion of Centenary Year of University of Delhi) Rules, 2022
Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006
Appellate Tribunal For Electricity Salary, Allowances And Other Conditions of Service of The Officers and Employees Rules, 2004
Dispute Resolution Scheme Rules, 2008
Service Tax (Provisional Attachment of Property) Rules, 2008
Securities Transaction Tax Rules, 2004
AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003
Company Law Settlement Scheme, 2000
Protection of Women From Domestic Violence Act, 2005
Chartered Accountants (Nomination Of Members Of The Council) Rules, 2006
Foreigners (Tribunals For Assam) Order, 2006
Motor Vehicles (Driving) Regulations, 2017
Special Economic Zone Authority Rules, 2009
Company Secretaries (Election Tribunal) Rules, 2006
Competition Appellate Tribunal (Term Of The Selection Committee And The Manner Of Selection Of Panel Of Names) Rules, 2008
Appellate Tribunal For Electricity (Form, Verification And The Fee For Filing An Appeal) Rules, 2004
Central Electricity Regulatory Commission (Fixation Of Trading Margin) Regulations, 2006
Victoria Memorial Act, 1903
Rules For Inspecting, Surveying And Regulating Cargo Boats Which Are Not Self Propelling, Plying Within The Limits Of The Port Of Bombay, 1955
Public Gambling Act, 1867
Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006
Frequency Band 2.4 Ghz To 2.4835 Ghz (Exemption From Licensing Requirement) Rules, 2005
Indoor Use of low power wireless equipment in the frequency band 5 GHz (Exemption from Licensing Requirement) Rules, 2005
Use of low power equipment in the frequency band 865-867 MHz for (RFID) Radio Frequency Identification Devices (Exemption from Licensing Requirement) Rules, 2005
Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005
Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001
Regulation on Guidelines for Registration of Consumer Organizations/non-Government Organizations (NGOS) and their interaction with TRAI, 2001
TRAI Meetings for Transaction of Business Regulation, 1999
Telecommunication interconnection (Charges and revenue sharing) Regulation, 1999
Gold Deposit Scheme, 1999
Public Servants (Inquiries) Act, 1850
Territorial Army Rules, 1948
Technology Development Board (Submission Of Returns) Regulations, 1998
Technology Development Board (Equity Capital) Regulations, 1998
Textiles (Consumer Protection) Regulation, 1988
TRAI (Levy Of Fees On Service Rendered, Petitions, Miscellaneous Applications And Copy Of Judgments) Regulations, 1999
Telecommunication Tariff Order, 1999
Indian Wireless Telegraphy (Possession) Rules, 1965
Indian Wireless Telegraphy (Demonstration Licence) Rules, 1962
Commercial Broadcast Receiver Licensing (Dealers) Rules, 1965
Licensing Of Wireless Receiving Apparatus Rules, 1965
Railway Property (Unlawful Possession) Act, 1966
Indian Wireless Telegraphy (Amateur Service) Rules, 1958
Indian Wireless Telegraphy (Experimental Service) Rules, 1962
Transfer of Evacuee Deposits Rules, 1955
Tea Rules, 1954
Rules Framed Under Prisons Act, 1894
National Capital Territory of Delhi Laws (Special Provisions) Act, 2011
Orissa (Alteration of Name) Act, 2011
Customs (Amendment And Validation) Act, 2011
Coinage Act, 2011
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
Railway Protection Force Act, 1957
Factoring Regulation Act, 2011
Tea Board Employees (Conduct) Rules, 1962
Tea Waste (Control) Order, 1959
Tea (Distribution and Export) Control Order, 2005
Rules Relating To Deratisation Certificate In Respect Of Coasting Vessels In Bombay Port, 1938
Vizagapatnam Harbour Craft Rules, 1950
Technology Development Board Rules, 1996
Technology Development Board (Sub-Mission of Returns) Regulations, 2004
Use of very Lower Power Remote Cardiac Monitoring Radio Frequency Wireless Medical Devices, Medical Implant Communication System (MICS) Or Medical Implant Telemetry Systems (MITS), and other such very Low Power Medical Radio Frequency Wireless Devices or Equipments (Exemption from Licensing Requirement) Rules, 2008
Textiles Committee (Appeal to the Tribunal) Rules, 1976
Religious Institutions (Prevention of Misuse) Act, 1988
Textile Undertakings (Nationalisation) Claims Rules, 2001
University Grants Commission Returns and Information Rules, 1957
The University Grants Commission (Budget and Accounts) Rules, 1962
University Grants Commission (Inspection of Universities) Rules, 1961
University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997
University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956
University Grants Commission (Returns of Information by University Grants Commission) Rules, 2004
University Grants Commission (Inspection of Universities) Rules, 2004
Determination of the Price of the Forfeited Property Rules, 2005
Urban Land (Ceiling And Regulation) Rules, 1976
Repatriation of Prisoners Act, 2003
Voluntary Surrender of Salaries (Exemption from Taxation) Rules, 1962
Voluntary Disclosure of Income and Wealth Rules, 1975
Metro Railways (Procedure of Claims) Rules, 2017
Wealth-Tax Rules, 1957
Wealth Tax Settlement Commission (Procedure) Rules, 1997
Wealth-Tax (Exemption of Heirloom Jewellery of Rulers) Rules, 1958
Central Warehousing Corporation Rules, 1963
Warehousing (Development and Regulatory Authority) Annual Statement of Accounts and Records Rules, 2010
Warehousing (Development And Regulation) Appellate Authority Procedure Rules, 2010
Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
Salaries, Allowances and other Terms and Conditions of Service of Chairperson and Members of Warehousing (Development and Regulatory) Authority Rules, 2010
Warehousing (Development and Regulatory) Authority Annual Report and Returns Rules, 2010
Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010
Shipping Development Fund (Loans) Rules, 1961
Shipping Development Fund (Loans And Other Financial Assistance) Rules, 1975
National Shipping Board Rules, 1960
Shipping Development Fund Committee (General) Rules, 1960
Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960
Merchant Shipping (Registration of Indian Ships) Rules, 1960
Merchant Shipping (Certificates Of Competency) Rules, 1961
Small Coins (Offences) Act, 1971
Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963
Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964
Merchant Shipping (Certificate of Service) Rules, 1970
Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973
Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973
Merchant shipping (Apprenticeship to Sea Service) Rules, 1960.
Indian Merchant Shipping (Seamens Employment Office, Bombay) Rules, 1954
Indian Merchant Shipping (Seamens Employment Office, Calcutta) Rules, 1954
Indian Merchant Shipping (Medical Examination) Rules, 1958
Merchant Shipping (Distressed Seamen) Rules, 1960
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
Seamen (Supply of Articles for Personal use) Rules, 1966
Merchant Shipping (Carriage of Medical Officers) Rules, 1961
Merchant Shipping (Crew Accommodation) Rules, 1960
National Welfare board for Seafarers Rules, 1963
Merchant Shipping (Seamens Levy of Fees) Rules, 1974
Indian Pilgrim Ships Rules, 1933
Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975
Merchant Shipping (Musters) Rules, 1968
Merchant Shipping (Pilot Ladder) Rules, 1967
Lifeboatmens (Qualifications and Certificates) Rules, 1963
Smugglers and Foreign Exchange Manipulators (Receipt, Management and Disposal of Forfeited Property) Rules, 2006
Merchant shipping (Radio Direction Finders) Rules, 1968
Merchant Shipping (Safety Convention Certificates) Rules, 1968
Merchant shipping (Distress Messages & Navigational Warnings) Rules, 1964.
Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.
Merchant Shipping (Wrecks and Salvage) Rules, 1974
Merchant Shipping (Shipping Office Forms) Rules, 1963
Merchant Shipping (Removal of Difficulties) Order, 1971
Nagaland University (Removal of Difficulties) Order, 1995
National Oilseeds And Vegetable Oils Development Board Regulations, 1988
National Oilseeds And Vegetable Oils Development Board (Executive Director) Recruitment Rules, 1984
Special Courts Act, 1979
National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984
National Capital Region Planning Board Rules, 1985
National Commission for Backward Classes (Salaries and Allowances and other conditions of Service of Chairperson and Members) Rules, 1996
National Commission For Women (Salaries And Allowances And Conditions Of Service Of Chairperson And Members) Rules, 1992
National Commission For Women (Allowances Payable to Co-opted Members) Rules, 1992
National Security Guard Rules, 1987
Indian Nursing Council Regulations, 2009
Board of the Trust Regulations, 2001
National Commission for Minorities (Salaries And Allowances And Conditions of Service of Chairperson And Members) Rules, 1995
National Council For Teacher Education Rules, 1997
Special Protection Group Act, 1988
Navy (Prescribed Officers) Regulation, 1963
Navy (Pay And Allowances) Regulations, 1966
National Cadet Corps Rules
National Cadet Corps (Girls Division) Rules, 1949
Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure)Rules, 2002
Housing Finance Institutions (Procedure For Recovery Of Dues) Rules, 2002
National Housing Bank (Recovery of dues of the Approved Institutions)General Regulations, 2002
Reserve Bank (Transfer To Public Ownership) Act, 1948
Oil And Natural Gas Corporation Limited (Payment Of Compensation) Rules, 1994
Oil And Natural Gas Commission Rules, 1960
Standards of Weights and Measures Act, 1976
Voluntary Surrender Of Salaries (Exemption From Taxation) Act 1961
Public Debt Act, 1944
National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980
Navy (Enrolment) Regulations, 1965
Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
Parliamentary Proceedings (Protection Of Publication) Repeal Act, 1976
Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007
Restriction on Use of Diazinon Order, 2007
Withdrawal of Metoxuron Order, 2007
Use of Fenitrothion Order, 2007
Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002
Khadi And Village Industries Commission Regulations, 2007
National Legal Services Authority (Lok Adalats) Regulation, 2009
Life Insurance Corporation of India Development Officers (Revision of Certain Terms and Conditions of Service) Rules, 2009
Lotteries (Regulation) Rules, 2010
Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009
Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002
Merchant Shipping (Prevention of Pollution by Harmful Substances Carried by Sea in Packaged Form) Rules, 2010
Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009
National Housing Bank (Tax Saving) Term Deposit Scheme, 2008
Telegraph Wires (Unlawful Possession) Act, 1950
Local Authorities Loans Act, 1914
Payment of Wages (Nomination) Rules, 2009
Prasar Bharti (Broadcasting Corporation of India) Investment of Moneys Rules, 2007
Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998
Environment Relief Fund Scheme, 2008
Currency Futures (Reserve Bank) Directions, 2008
Indian Wireless Telegraphy (Commercial Radio Operators Certificate of Proficiency and Licence to operate Global Maritime Distress and Safety System) Rules, 1997
Securities and Exchange Board of India (Intermediaries) Regulations, 2008
Andhra Scientific Company Limited (Acquisition And Transfer Of Undertakings) Act, 1982
Cotton Ginning And Pressing Factories (Repeal) Act, 1998
Terrorist Affected Areas (Special Courts) Act, 1984
Cotton Textiles Cess (Repeal) Act, 2000
Cotton Transport (Repeal) Act, 1995
Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955
Territorial Army Act, 1948
Exchange Of Prisoners Act, 1948
Excise (Malt Liquors) Act, 1890
Excise (Spirits) Act, 1863
Faridabad Development Corporation Act, 1956
Essential Commodities (Special Provisions) Continuance Act, 1987
Forfeited Deposits Act, 1850
Terrorist and Disruptive Activities (Prevention) Act, 1987
Futwah-Islampur Light Railway Line (Nationalisation) Act, 1985
Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987
Goa, Daman And Diu Reorganisation Act, 1987
Government Buildings Act, 1899
Government Management of Private Estates Act, 1892
Government Seal Act, 1862
Gresham And Craven Of Indian (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977
Industrial Disputes (Appellate Tribunal) Act, 1950
Indira Gandhi National Open University Act, 1985
Transfer of Prisoners Act, 1950
Imperial Library (Change of Name) Act, 1948
Indian Law Reports Act, 1875
Indian Lighthouse Act, 1927
Yoga Undertakings (Taking Over of Management) Act, 1977
Jute Packing Materials (Compulsory Use In Packing Commodities) Act, 1987
Indian Museum Act, 1910
Indian Majority Act, 1875
Indian Naval Armament Act, 1923
Indian Ports Act, 1908
Rajiv Gandhi National Institute of Youth Development Act, 2012
Transplantation of Human Organs and Tissues Act, 1994
National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012
University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009
University Grants Commission (Fitness of Institutions for Grants) Rules, 1975
University Grants Commission (Returns of Information by Universities) Rules, 1979
University Grants Commission (Inspection of Universities) Rules, 1960
University Grants Commission (Qualifications Required Of A Person To Be Appointed To The Teaching Staff Of The University And Institutions Affiliated To It) Regulations, 1991
University Grants Commission (Establishment And Maintenance Of Institutions) Regulations, 1985
University Grants Commission (Minimum Qualifications Required For The Appointment And Career Advancement Of Teachers In Universities And Institutions Affiliated To It) Regulations, 2000
National Capital Region Planning Board Act, 1985
University Grants Commission (Admission To Specified Professional Programmes) Interim Regulations, 2003
Indian Treasure-Trove Act, 1878
Navy (Discipline And Miscellaneous Provisions) Regulations, 1965
University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009
Indian Telegraph Rules, 1951
University Grants Commission(Institutions Deemed To Be Universities) Regulations, 2010
Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966
Merchant Shipping (Form Of Passenger Ships Survey Certificates) Rules, 1964
Indian Merchant Shipping (Closing of Openings In Hulls And In Watertight Bulkheads) Rules, 1956
Unberthed Passengers (Availability Of Space) Order, 1953
Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974
Merchant Shipping (Fire Appliances) Rules, 1969
Unlawful Activities (Prevention) Act, 1967
Indian Merchant Shipping (Depth Of Loading) Rules, 1934
Indian Merchant Shipping (Carriage Of Dangerous Goods) Rules, 1954
Merchant Shipping (Carriage Of Grain) Rules, 1974
Sailing Vessels (Assignment of Free Board) Rules, 1960
Sailing Vessels (Statement Of Crew) Rules, 1960
Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960
Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960
Sailing Vessels (Inspection) Rules, 1962
Sailing Vessels (Members Of Crew) Rules, 1967
Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977
Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005
Merchant Shipping (Continuous Discharge Certificates) Rules, 1960
National Commission For Backward Classes (Annual Statement Of Accounts And Annual Report) Rules, 1996
National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995
National Company Limited (Acquisition And Transfer Of Undertakings) Rules, 1980
National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Chairperson And Vice-Chairperson) Rules, 1998
National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998
National Housing Bank (Issue And Management Of Bonds) Regulations, 1989
National Housing Bank Employees (Conduct) Regulations, 1994
National Housing Bank Employees Regulations, 1994
National Housing Bank (Slum Improvement And Low Cost Housing Fund) Regulation, 1993
West Bengal Prevention of Defacement of Property Act, 1976 (ACA)
National Housing Bank (Officers) Service Regulations, 1997
National Oilseeds And Vegetable Oils Development Board Rules, 1984
National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995
National Commission For Safai Karamcharis Chairperson, Vice Chairperson And Members (Conditions Of Service) Rules, 1997
Ministry Of Industry, Khadi And Village Industries Commission Group `A And Group `B Posts Recruitment Rules, 1998
Land Acquisition (Companies) Rules, 1963
Supreme Court Legal Services Committee (Group C And D Posts) Recruitment Rules, 2001
Life Insurance Corporation Of India Class I Officers (Revision Of Terms And Conditions Of Service) Rules, 1996
Life Insurance Corporation Of India Development Officers (Revision Of Terms And Conditions Of Service) Rules, 1996
Life Insurance Corporation Of India Class III Employees (Special Allowance For Passing Examination) Rules, 1996
Wild Life (Protection) Act, 1972
Life Insurance Corporation of India (Payment of Gratuity to the Chief Executive and Managing Directors) Rules, 1997
Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987
Life Insurance Corporation Of India Class-III And Class-IV Employees (Payment Of Kit Allowance) Rules, 1988
Life Insurance Corporation Of India (Daily Allowance And Hotel Charges To Employees On Tour) Rules, 1989
Leaders And Chief Whips Of Recognised Parties And Groups In Parliament (Telephone And Secretarial Facilities) Rules, 1999
Local Authorities Loans (Central) Rules, 1937
Major Port Trusts (Payment Of Fees And Allowances To Trustees) Rules, 1964
Major Port Trusts (Procedure At Board Meetings) Rules, 1964
Mormugao Port Trust (Payment Of Fees And Allowances To Trustees) Rules, 1964
Mormugao Port Trust (Procedure At Board Meeting) Rules, 1964
Young Persons (Harmful Publications) Act, 1956
Paradip Port Trust (Payment Fees And Allowances To Trustees) Rules, 1967
Paradip Port Trust (Procedure At Board Meetings) Rules, 1967
Board Of Trustees Of The Port Of Bombay (Payment Of Fees And Allowances To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Bombay (Procedure At Board Meeting) Rules, 1975
Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Calcutta (Procedure At Board Meetings) Rules, 1975
Board Of Trustees Of The Port Of Madras (Payment Of Fees And Allowance To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Madras (Procedure At Board Meetings) Rules, 1975
Cochin Port Employees (Festival Advance) Regulations, 1997
Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998
Motor Vehicles Act, 1988
The Major Port Trusts (Adaptation Of Rules) Regulations, 1964
Mormugao Port Trust (Adaptation Of Rules) Regulations, 1964
Paradip Port Trust, (Adaptation Of Rules) Regulations, 1967
Medicinal And Toilet Preparations (Excise Duties) Rules, 1955
Indo-Tibetan Border Police Force Engineering Cadre (Group A Posts) Recruitment Rules, 1999
Indo-Tibetan Border Police Force General Duty Cadre (Group A Posts) Recruitment Rules, 1999
Indo-Tibetan Border Police Force, Inspector (Hindi Translator) Sub Inspector (Hindi Translator) Recruitment Rules, 1999
Indo-Tibetan Border Police Force, Judge Attorney General (Additional Deputy Inspector General) Additional Attorney ..... Conditions Of Service Rules, 1999
Indo-Tibetan Border Police Force Motor Transport And Motor Mechanic Cadre (Group B And C Posts) Recruitment Rules, 1999
Indo-Tibetan Border Police Force Telecommunication Cadre (Group A And B Posts) Recruitment Rules, 1999
Central Motor Vehicles Rules, 1989
Indo-Tibetan Border Police Force, Telecommunication Cadre (Group C Post) Recruitment Rules, 1999
Indo-Tibetan Border Police Veterinary Cadre (Group A) Recruitment Rules, 1999
Industrial Disputes (Appellate Tribunal) Rules, 1950
Registration And Licensing of Industrial Undertakings Rules, 1952
Cement Cess Rules, 1993
National Oilseeds And Vegetable Oils Development Board Act, 1983
Information Technology (Removal Of Difficulties) Order, 2002
Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992
Inland Waterways Authority of India Rules, 1986
Navy (Pension) Regulations, 1964
Motor Vehicles (All India Permit for Tourist Transport Operators) Rules, 1993
Navy (Disposal Of Private Property) Regulations, 1961
Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
Khadi and Village Industries Commission Employees (Classification, Control and Appeal) Regulations, 2003
Kalakshetra Foundation Rules, 1998
Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003
Khadi And Village Industries Commission Rules, 1957
Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987
Cauvery Water (Implementation Of The Order Of 1991 And All Subsequent Related Orders Of The Tribunal) Scheme, 1998
Payment of Arrears of Pension (Nomination) Rules, 1983
Metro Railways (Procedure for Investigation of Misbehaviour or Incapacity of the Claims Commissioner) Rules, 2017
Driving Licence (Conditions For Exemption) Rules, 1992
Authority for Advance Rulings (Procedure) Rules, 1996
Deposit Scheme for Retiring Employees of Public Sector Companies, 1991
Deposit Scheme for Retiring Government Employees, 1989
European Economic Community International Institutional Partners Scheme, 1993
Capital Gains Accounts Scheme, 1988
Income-Tax (Appellate Tribunal) Rules, 1963
Enemy Property Rules, 2015
Income-Tax (Certificate Proceedings) Rules, 1962
Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors
Central Advisory Committee For Lighthouses (Procedural) Rules, 1976
Overall Dimensions of Motor Vehicles (Prescription of Conditions for Exemption) Rules, 1991
Indian Medical Council, Rules, 1957
Indian Medical Council (Post Graduate Medical education Committee) Rules, 1961
Finance Act, 2022
Agreement Between the Government of India and Government of Afghanistan for avoidance of Double Taxation of income of enterprises operating aircraft, 1952
Haj Committee Rules, 1963
Rules Relating To The Examination Of Masters And Mates, 1954
High Court Judges Travelling Allowance Rules, 1956
Income-Tax Settlement Commission (Procedure) Rules, 1997
Income-Tax Welfare Fund Rules, 1998
Industrial Park Scheme, 1999
Notifications under Motor Vehicles Act and Rules
Investment Deposit Account Scheme, 1986
Site Restoration Fund Scheme, 1999
Bombay State Dental Council (Reconstitution And Reorganization Order, 1961
Notifications under Industries (Development And Regulation) Act, 1951
The Agreement Between The Government of India and The Government of Afghanistan Through Exchange of Letters For The Avoidance of Double Taxation of Income of Enterprises Operating Aircraft, 1952
Agreement between the Republic of India and the Republic of Austria for the avoidance of Double Taxation with respect to taxes on income
Hind Cycles And Sen-Raleigh Limited (Nationalisation) Act, 1980
Hind Cycles Limited and Sen Raleigh Ltd. (Nationalisation) Rules, 1981
Hotel-Receipts Tax Act, 1980
Hotel Receipts Tax Rules, 1981
Central Motor Vehicles (Regulation of Bus Service between Amritsar and Lahore) Rules, 2006
Agreement Between the Government of Republic of India and the Government of Republic of Belarus for the avoidance of double taxation and the prevention of fiscal evasion with respect to taxes of income, 1998
High Court Judges Rules, 1956
Kandla Harbour Craft Rules, 1955
Indian Port Health Rules, 1955
Calcutta Port (Haldia Anchorage) Rules, 1959
Madras Port Petroleum Rules, 1963
Mormugao Port Rules, 1966
Paradip Port Rules, 1966
Paradip Port Harbour Craft Rules 1967
Port of Bombay Passenger Boats Rules, 1962
Central Motor Vehicles (Regulation of Bus Service between Amritsar and Nankana Sahib) Rules, 2006
Port Rules Of The Port Of Madras, 1962
Andaman And Nicobar Islands (Compulsory Pilotage Of And Levy Of Pilotage Fees etc. On Certain Vessels Entering Or Departing From The Port Of Port Blair) Rules, 1976
Andaman And Nicobar Islands (Entry Of Sea-Going Vessels In Ports) Rules, 1972
Major Port of Tuticorin (Harbour Craft) Rules, 1976
Mormugao Harbour Craft Rules, 1976
Port Of New Mangalore Rules, 1976
Port Of New Mangalore (Goods In Transit) Rules, 1976
Port Of New Mangalore (Harbour Craft) Rules, 1976
Cochin Harbour Craft Rules, 1947
Port Of New Mangalore (Rates For The Use Of Wharf) Rules, 1977
Control of National Highways Land and Traffic) Act, 2002
Port Of New Tuticorin (Rates For The Use Of The Wharf) Rules, 1976
Port Of Paradip (Rates For The Use Of The Wharf) Rules, 1967
Indian Reserve Forces Rules, 1925
Indian Seamen (Litigation) Rules, 1944
Indian Soldiers (Litigation) Rules, 1938
Harbour Craft Rules for the Port of Madras, 1935
Indian Wireless Telegraphy (Commercial Radio Operators Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994
Veterinary Council of India (Fees and Allowances) Regulations, 1992
Veterinary Council Of India Regulation, 1991
Veterinary Council of India (Registration) Regulations, 1992
National Highways Act, 1956
Port Of Calcutta Towage And Pilotage Fees Order, 1997
Indo-Tibetan Border Police, Assistant Commandant (Education, Development And Rehabilitation) Recruitment Rules, 1999
Indo-Tibetan Border Police Force Armourer Cadre (Group A And B Posts) Recruitment Rules, 1999
Indo-Tibetan Border Police Force Armourer Cadre (Group C Posts) Recruitment Rules, 1999
Indo-Tibetan Border Police Force-Combatant Ministerial Cadre (Non-Gazetted) Recruitment Rules, 1999
The Calcutta Port Rules, 1943
Port Rules for the Port of Bombay
Defence Of India Act, 1962
Defence Of India Act, 1971
Coinage of the One Hundred Fifty Rupees and Five Rupees coined to Commemorate the occasion of INCOME TAX-150 YEARS OF BUILDING INDIA Rules, 2011
National Highways Authority of India Act, 1988
United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance
The Legal Metrology (Numeration) Rules, 2011
National Commission for Backward Classes (Power to Review Advice) Rules, 2011
Guar Grading and Marking Rules, 2011
Jatropha Seeds Grading and Marking Rules, 2011
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013
Companies Act, 2013
National Food Security Act, 2013
Pension Fund Regulatory and Development Authority Act, 2013
Constitution (Scheduled Tribes) Order, 1950
National Highways Rules, 1957
Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
Rajiv Gandhi National Aviation University Act, 2013
Code of Criminal Procedure, 1898
Trade And Merchandise Marks Act, 1958
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
Displaced Persons (Debts Adjustment) Rules, 1951
Displaced Persons (Verification of Claims) Supplementary Rules, 1954
Disputed Elections (Prime Minister and Speaker) Rules, 1977
Dock Workers (Safety, Health and Welfare) Scheme, 1961
Emergency Risks (Goods) Insurance Act, 1971
National Highways (Temporary Bridges) Rules, 1964
Emergency Risks (Goods) Insurance Scheme
Emergency Risks (Undertakings) Insurance Act, 1971
Emergency Risks (Undertakings) Insurance Scheme
Lokpal and Lokayuktas Act, 2013
Andhra Pradesh Reorganisation Act, 2014
Rani Lakshmi Bai Central Agricultural University Act, 2014
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
Whistle Blowers Protection Act, 2014
Point of Taxation Rules, 2011
Legal Metrology (Approval of Models) Rules, 2011
National Highways(Collection of Fees by any Person for the Use of Section of National Highways/permanent Bridge/temporary Bridge on National Highways) Rules, 1997
Warehousing Development and Regulatory Authority (Meetings) Regulations, 2012
Information Technology (Guidelines for Cyber Cafe) Rules, 2011 - Process of Registration
Legal Metrology (Packaged Commodities) Rules, 2011
National Jute Board Regulation, 2012
Warehousing Development and Regulatory Authority (Registration of Accreditation Agency), Regulations, 2011
Coinage of the Sixty Rupees and Five Rupees coined to commemorate the occasion of 60th year of India Government Mint, Kolkata Rule, 2012.
Registration of Assignment of Receivables Rules, 2012
Merchant Shipping (Regulation of Entry of Ships into Ports, Anchorages and Offshore facilities) Rules, 2012
Aircraft (Security) Rules, 2011
60 years of the Parliament of India, Rules, 2012
National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997
Rail Land Development Authority (Transaction of Business) Regulations, 2012
Coal Mines Provident Fund Scheme
Safeguard Measures (Quantitative Restrictions) Rules, 2012
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (Central Registry) Rules, 2011
Debts Recovery Tribunals (Refund of Court Fee) Rules, 2013
Clinical Establishments (Central Government) Rules, 2012
Advisory Board for the Metro Railways (Transaction of Business) Rules, 2012
Mustard Seeds and Rape Seeds (oil seed) Grading and Marking Rules, 2012
150th Birth Anniversary of Motilal Nehru Rules, 2012
Agreement Between the Government of the Republic of India and the Government of the Republic of Maldives on the Transfer of Sentenced Persons, 2012
National Highways (Rate of Fee) Rules, 1997
Indian Police Service (Probationers Final Examination) Rules, 2012
Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012
Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013
Railways (Punitive charges for overloading of wagon) Rules, 2012
Protection of Plant Varieties and Farmers Rights (Recognition and Reward from the Gene Fund) Rules, 2012
Agreement on Transfer of Sentenced Persons Between The Government of The Republic of India And The Government of The United Arab Emirates, 2012
Right to Information Rules, 2012
High Court of Karnataka (Establishment of Permanent Benches at Dharwad and Gulbarga), Order, 2013
Castor Seeds (Grading and Marking) Rules, 2011
150 Years of Kuka Movement Rules, 2012
National Highways(Manner of Depositing the Amount by the Central Government with the Competent authority for Acquisition of Land) Rules, 1998
Use of low power devices or equipments for indoor applications in the 433 to 434 MHz frequency range (Exemption from Licensing Requirement) Rules, 2012
New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009
Saffron Grading and Marking Rules, 2012
National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012
Bureau of Energy Efficiency Appointment and Terms and Conditions of Service of Deputy Director General (NMEEE) Rules, 2012
Indian Council of World Affairs, Director-General and other Officers and Employees (Salaries and Allowances) Rules, 2011
Protection of Children from Sexual Offences Rules, 2012
Indian Railways (Penalties for activities affecting cleanliness at railway premises) Rules, 2012
Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons, 2012
Protection of Plant Varieties and Farmers Rights (Use of Denomination of Registered Variety) Rules, 2012
National Highways Authority of India (Budget, Accounts, Audit, Investment of Funds and Powers to Enter Premises) Rules, 1990
Agreement Between the Government of Republic of India and the Government of the Islamic Republic of Iran on the Transfer of Sentenced Persons, 2011
Rampur Raza Library Service Regulations, 2011
Chief Inspectors, Deputy Chief Inspectors and Inspectors (Qualification and Experience) Rules, 2012
Provisional Sugar (Price Determination for 2011-2012 Production) Order, 2012
Accessories (Condition) Rules, 1963
ATA Carnet (Form of Bill of Entry and Shipping Bill) Regulations, 1990
Baggage Rules, 1998
Baggage (Transit to Customs Stations) Regulations, 1967
Bill of Coastal Goods (Form) Regulations, 1976
Bill of Entry (Electronic Declaration) Regulations, 1995
Airports Authority of India (Leave) Regulations, 2003
Bill of Entry (Forms) Regulations, 1976
Boat Notes Regulations, 1976
Bonded Aircraft Stores (Procedure) Regulations, 1965.
CEGAT (Countervailing Duty and Anti-Dumping Duty) Procedure Rules, 1996
Courier Imports and Exports (Clearance) Regulations, 1998
Customs (Appeals) Rules, 1982
Customs (Attachment of Property of Defaulter for Recovery of Government Dues) Rules, 1995
Customs and Central Excise Duties Drawback Rules, 1995
Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982
Customs (Export of Tea to United Kingdom on consignment Account) Valuation Rules, 1968
National Highways Tribunal (Procedure for Appointment As Presiding Officer of the Tribunal) Rules, 2003
Customs (Fees for Rendering Services by Customs Officers) Regulations, 1998
Customs House Agents Licensing Regulations, 1984
Customs (Import of Goods at concessional Rate of Duty for Manufacture of Excisable Goods) Rules, 1996
Customs (Provisional Duty Assessment) Regulations, 1963.
Customs (Publication of Names) Rules, 1975
Customs Refund Application (Form) Regulations, 1995
Customs Valuation (Determination of Price of Imported Goods) Rules, 1988
Denaturing of Spirit Rules, 1972
Export Manifest (Aircraft) Regulations, 1976
Export Manifest (Vessels) Regulations, 1976
Bank of India (Employees) Pension Regulations, 1995
Import-Manifest (Aircraft) Regulations, 1976
Import of Gold and Silver by Passengers (Form of Bill of Entry) Regulations, 1994
Export Report (Form) Regulations, 1976
Import Manifest (Vessels) Regulations, 1971
Import Report (Form) Regulations, 1976
Imported Goods (Conditions of Transhipment) Regulations, 1995
Imported Stored (Retention on Board Regulations, 1963
Levy of Fees (Customs Documents) Regulations, 1970
Supreme Court Rules, 2013
National Institute of Design Act, 2014
National Highways Tribunal (Financial and Administrative Powers) Rules, 2004
Manufacture and other Operations in Warehouse Regulations, 1966
Notice for Short-Export Rules, 1963
Companies (Incorporation) Rules, 2014
Recycled Plastics Manufacture and Usage Rules, 1999
2-T Oil (Regulation of Supply and Distribution) Order, 1998
Scheme on Labelling of Environment Friendly Products (Eco-Mark)
Employees Provident Funds Appellate Tribunal (Conditions of Service) Rules, 1997
Life Insurance Corporation of India (Agents) Regulations, 2017
National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004
Imported Packages(Opening) Regulations, 1963
Highways Administration Rules, 2004
Airports Authority of India (Major Airports) Development Fees Rules, 2011
Coinage of the One Hundred Rupees and Five Rupees coined to Commemorate the occasion of 100 Years of Indian Council of Medical Research Rules, 2011
Coinage of the One Hundred Fifty Rupees and Five Rupees coined to Commemorate the occasion of 150th Birth Anniversary of Swami Vivekananda Rules, 2011
Investigation of High Quality Counterfeit Indian Currency Offences Rules, 2013
Treaty Between The Republic of India and The Kingdom of Thailand on the Transfer of Sentenced Persons, 2013
United Kingdom-India Trade Agreement Rules, 1939
Taxation Laws (Refund of Excess Penalty) Rules, 1964
Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.
Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011
Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011
Central Road Fund Act, 2000
Companies (passing of the resolution by postal ballot) Rules, 2011
Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014
Notified Goods(Prevention of Illegal Import) Rules, 1969
Passengers Baggage (Levy of Fees) Regulations, 1966
Project Imports Regulations, 1986
Re-Export of Imported Goods (Drawback of Customs Duties) Rules, 1995
Shipping Bill and Bill of Export (Form) Regulations, 1991
Shipping Bill For Aircraft Spares Ex-Bond Regulations, 1975
Specified Goods (Prevention of Illegal Export) Rules, 1969
Transportation of Goods (Through Foreign Territory) Regulation, 1965
Central Road Fund (State Roads) Rules, 2007
Uncleared Goods(Bill of Entry) Regulations, 1972
Warehoused Goods (Removal) Regulations, 1963
Customs Tariff (Determination of Origin of Goods Under the Agreement on SAARC Preferential Trading Arrangement) Rules, 1995
Customs Tariff (Determination of Origin of Goods under the Bangkok Agreement) Rules, 1976
Customs Tariff (Determination of Origin of Other Preferential Areas) Rules, 1977
Customs Tariff (Determination of Origin of the U.A.R. and Yugoslavia) Rules, 1976
Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on dumped Articles for Determination of Injury) Rules, 1995
Customs Tariff (Identification, Assessment and collection of countervailing Duty on Subsidized Articles and for Determination of Injury) Rules, 1995
Customs Tariff (Identification and Assessment of Safeguard Measures) Rules, 1997
Damodar Valley Corporation rules, 1948
Motor Transport Workers Act, 1961
Dentists (Code of Ethics) Regulations, 1976
Import of Cotton Into India Regulations, 1972
Aluminium (Control) Order, 1970
Art Silk Textiles (Production and Distribution) Control Order, 1962
Cement Control (Regulation of Production) Order, 1981
Cement (Quality Control) Order, 1995
Cinema Carbons (Control) Order, 1961
Coarse Grains (Removal of Control) Order, 1954
Coconut Husks Control Order, 1973
Cold Storage Order, 1980
Multi Modal Transport Document Rules, 1994
Cotton Control Order, 1986
Cotton Textiles (Control) Order, 1948
Cotton Textiles (Control of Movement) Order, 1948
Insurance Regulatory and Development Authority of India (Regulation of Insurance Business in Special Economic Zone) Rules, 2015
Dry Batteries for Flash Lights (Quality Control) Order, 1986
Dry Batteries for Transistor Radio Receivers (Quality Control) Order, 1986
Electrical Appliances (Quality Control) Order, 1987
Edible Oils Packaging (Regulation) Order, 1998
Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993
Fertiliser (Inorganic, Organic or Mixed) (Control) Order, 1985
Motor Vehicles Third Party Insurance Rules, 1946
Solvent-Extracted Oil, De-Oiled Meal, and Edible Flour (Delegation of Powers) Order, 1968
Southern State (Regulation of Export of Rice) Order, 1964
Staple Fibre Distribution Order, 1972
Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009
Coastal Aquaculture Authority Rules, 2005
Central Electricity Regulatory Commission (Appointment Of Consultants) Regulations, 1999
Personal Injuries (Compensation Insurance) Rules, 1965
Payment of Wages (Deductions for National Defence Fund and Defence Savings Schemes) Rules, 1963
Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010
Chennai Metro Railway (Notices of Accidents and Inquiries thereto) Rules, 2014
Road Transport Corporations Act, 1950
Chennai Metro Railway (Procedure of Claims) Rules, 2014
Chennai Metro Railway (Procedure for Investigation of Misbehaviour or Incapacity of the Claims Commissioner) Rules, 2014
Chennai Metro Railway (Carriage and Ticket) Rules, 2014
Coinage of One Hundred Rupees and Five Rupees Coins to mark the Occasion of Centenary Commemoration of Komagata Maru Incident Rules, 2014
Coinage of Twenty Rupees and Five Rupees Coins to Commemorate the Occasion of 125th Birth Anniversary of Maulana Abul Kalam Azad, Rules, 2013
State of Karnataka (Special Responsibility of Governor for Hyderabad-Karnataka Region) Order, 2013
Boiler Appeal Rules, 2013
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Rules, 2013
Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013
Coinage of Twenty Rupees and Five Rupees Coins to Commemorate the Occasion of Acharya Tulsi Birth Centenary Rules, 2013
Indian Evidence Act, 1872
Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007
Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013
Pension Fund Regulatory and Development Authority (Appeal to Securities Appellate Tribunal) Rules, 2014
Waqf Properties Lease Rules, 2014
Public Servants (Furnishing of Information and Annual Return of Assets and Liabilities and the Limits for Exemption of Assets in Filing Returns) Rules, 2014
Agar Agar Grading and Marking Rules, 2014
Coinage of One Hundred Rupees and Five Rupees Coins to mark the Occasion of Birth Centenary Commemoration of Begum Akhtar Rules, 2014
Kisan Vikas Patra Rules, 2014
Chief Commissioner Gurdwara Elections Appointment Rules, 2014
Printing of One Rupee Currency Notes Rules, 2014
Indian Penal Code, 1860
Central Silk Board Silkworm Seed Regulations, 2010
Patents (Appeals and Applications to the Intellectual Property Appellate Board) Rules, 2011
Boiler Operation Engineers Rules, 2011
Extradition Treaty between the Government of Republic of India and the Russian Federation
Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010
Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012
Information Technology (Recognition of Foreign Certifying Authorities not Operating under any Regulatory Authority) Regulations, 2013
Information Technology (Recognition of Foreign Certifying Authorities Operating under a Regulatory Authority) Regulations, 2013
Minimum Wages (Central Advisory Board) Rules, 2011
Constitution (Distribution of Revenues) No. 7 Order, 2009
Code of Criminal Procedure, 1973
Constitution (Distribution of Revenues) No.8 Order, 2009
National Green Tribunal (Financial and Administrative Powers) Rules, 2011
Information Technology (Intermediaries Guidelines) Rules, 2011
Information Technology (Guidelines for Cyber Cafe) Rules, 2011
Information Technology (Electronic Service Delivery) Rules, 2011
Information Technology (Reasonable Security Practices and Procedures and Sensitive Personal Data or Information) Rules, 2011
University Grants Commission (Inspection of Universities) Rules, 2009
Damodar Valley Corporation (Salaries, Allowances and Conditions of Service of Financial Advisor) Rules 2009
Passports Application (Facilitation and Processing) Rules, 2010
Service Tax Voluntary Compliance Encouragement Rules, 2013
Actuaries Act, 2006
Agreement Between the Government of Republic of India and the Government of Peoples Republic of Bangladesh on the Transfer of Sentenced Persons, 2010
Agreement Between the Government of Republic of India and the Government of Republic of Korea on the Transfer of Sentenced Persons, 2010
Petroleum and Natural Gas Regulatory Board (Guiding Principles for Declaring or Authorizing Natural Gas Pipeline as Common Carrier or Contract Carrier) Regulations, 2009
Coinage of the One Hundred Fifty Rupees and Five Rupees coined to Commemorate the Occasion of 150th Birth Anniversary of Rabindranath Tagore Rules 2010
Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of Birth Centenary of Perarignar Anna Rules, 2009
Regulation for the Import of Equine Species of Animals into India
Coinage of the Five Rupees Coins containing Nickel Brass Rules, 2011
Coinage of Bi-Metallic Coin or Rupees Ten Rules, 2011
Coinage of the Fifty Paise, One Rupee and Two Rupees Rules, 2011
Collection of Statistics Rules, 2011
Actuaries (Nomination of Member To The Council) Rules, 2008
Bangalore Metro Railway (Procedure for Investigation of Misbehaviour or Incapacity of Claims Commissioner) Rules, 2011
Bangalore Metro Railway (Carriage and Ticket) Rules, 2011
Sugar (Price Determination for 2010-2011 Production) Order, 2011
Bangalore Metro Railway, (Notice of Accidents and Inquiries) Rules, 2011
Bangalore Metro Railway (Procedure for Claims) Rules, 2011
Coinage of Nickel-Brass Coin of Rupees Five Coined with the Theme Ashoka Pillar Rules, 2009
Paradip Port Trust (Licensing of Stevedores) Regulation, 2009
Chennai Port Trust (Licensing of Stevedores) Regulations, 2009
Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010
Petroleum and Natural Gas Regulatory Board (Petroleum and Natural Gas Register) Regulations, 2010
Actuaries Quality Review Board (Procedure For Meetings, and The Terms and Conditions of Service and Allowances of The Chairperson and Members) Rules, 2008
Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010
Cigarettes and Other Tobacco Products (Display of Board by Educational Institutions) Rules, 2009
Limited Liability Partnership (Winding up and Dissolution) Rules, 2012
State Bank of India Committee (Procedure) Rules, 2013
State Bank of India Administrator (Salary and Allowances) Rules, 2013
Kandla Port Trust (Licensing of Stevedores) Regulation, 2010
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Preparation of Annual Report) Rules, 2010
Mahatma Gandhi National Rural Employment Guarantee Audit of Schemes Rules, 2011
Joint Electricity Regulatory Commission for Manipur and Mizoram (Preparation of Annual Report) Rules, 2010
Clean Energy Cess Rules, 2010
Actuaries Tribunal (Salaries, Allowances and Other Terms and Conditions of Presiding Officer and Members) Rules, 2008
National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009
Debts Recovery Tribunal (Procedure for Investigation of Misbehaviour or Incapacity of Presiding Officer) Rules, 2010
Gum Karaya Grading and Marking Rules, 2013
Energy Conservation (Inspection) Rules, 2010
Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011
Other Beneficiaries and Members of their Families Medical Facilities Scheme, 2010
National Jute Board Rules, 2010
Customs Baggage Declaration Regulations, 2013
Agreement Between the Government of the Republic of India and the Government of the Democratic Socialist Republic of Sri Lanka on the Transfer of Sentenced Persons, 2010
Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of 150 Years of Kuka Movement Rules 2010
Actuaries (Election To The Council) Rules, 2008
Coinage of the One Hundred Rupees, Five Rupees Coined to Commemorate the Occasion of Birth Centenary of Mother Teresa Rules, 2010
Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of C. Subramaniam Birth Centenary Rules 2010
Legal Metrology (Government Approved Test Centre) Rules, 2013
National Monuments Authority (Conditions of Service of Chairman and Members of the Authority and Conduct of Business) Rules, 2011
Airport Economic Regulatory Authority, Appellate Tribunal (Forms for Application and Appeal and Fee) Rules, 2010
Coinage of the One Hundred Rupees, Five Rupees and Two Rupees Coined to Commemorate the Occasion of XIX Commonwealth Games 2010 Delhi Rules, 2010
Vegetable Oil Products Production and Availability (Regulation) Order 2011
Rail Land Development Authority (Development of Land and Other Works) Regulations, 2012
General conditions for grant of Licence for Cultivation of Opium Poppy on account of the Central Government during the Opium Crop Year Commencing on the 1st day of October, 2011
Coinage of the One Thousand Rupees and Five Rupees Coined to Commemorate the Occasion of One Thousand Years of Brihadeeswarar Temple in Rules, 2010
Actuaries (Procedure For Enquiry of Professional and Other Misconduct) Rules, 2008
Plant Varieties Protection Appellate Tribunal (Applications and Appeals) Rules, 2010
Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of 100 Years of Civil Aviation in India Rules, 2011
General Conditions for grant of Licence for Cultivation of Opium Poppy on Account of the Central Government during the Opium Crop Year Commencing on the 1st day of October, 2010
Pension Fund Regulatory and Development Authority (Procedure for Search and Seizure by Authorised Officer) Rules, 2014
Treaty on Extradition Between the Republic of India and the Republic of Bulgaria, 2003
Visakhapatnam Port Employees (Conduct) Amendment Regulations, 2010
National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010
Intellectual Property Appellate Board (Patents Procedure) Rules, 2010
Prevention and Control of Infectious and Contagious Diseases in Animals (Form of Vaccination Certificate, Manner of Post Mortem Examination and Disposal of Carcass) Rules, 2010
Karanj Seeds Grading and Marking Rules, 2009
Administrative Tribunals Act, 1985
Petroleum and Natural Gas Regulatory Board (Determination of Petroleum and Petroleum Products Pipeline Transportation Tariff) Regulations, 2010
Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of 125 Birth Anniversary of Dr. Rajendra Prasad Rules, 2010
Coinage of the Seventy Five Rupees, Ten Rupees, Five Rupees, Two Rupees and One Rupee Coined on the Occasion of Platinum Jubilee of Reserve Bank of India Rules, 2010
Companies (Registration Offices and Fees) Rules, 2014
Directing that certain provisions of the act shall apply to sailing vessels subject to certain conditions
Directing that provisions of section 76(3) (b) of the act shall not apply to certain launches
International convention for the safety of life at sea, 1948
Appointment of certain officers at certain ports for the purposes of various provisions of the act
Radio Frequency Identification Devices, (Exemption from Licensing Requirement) Rules, 2009
Constitution (Distribution of Revenues) No. 4 Order, 2009
Central Administrative Tribunal (Procedure) Rules, 1987
Constitution (Distribution of Revenues) No.6 Order, 2009
Constitution (Distribution of Revenues) No.9 Order, 2009
Constitution (Distribution of Revenues) No. 10 Order, 2009
Directors Relative (Office or Place of Profit) Rules, 2011
Companies (Cost Audit Report) Rules, 2011
Agreement Between The Government of Republic of India And The Kingdom of Saudi Arabia on The Transfer of Sentenced Persons, 2010
Companies (Registration of Charges) Rules, 2014
Cyber Appellate Tribunal (Procedure for Investigation of Misbehaviour or Incapacity of Chairperson and Members) Rules, 2009
Cyber Appellate Tribunal (Salary, Allowances and Other Terms and Conditions of Service of Chairperson and Members) Rules, 2009
Shipping Bill (Electronic Integrated Declaration and Paperless Processing) Regulations, 2019
Central Administrative Tribunal Rules of Practice, 1993
Wetlands (Conservation and Management) Rules, 2010
Insurance Ombudsman Rules, 2017
Central Road Fund (State Roads) Rules, 2014
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2014
Provisioning of Funds to State Governments for Short Supply of Foodgrains Rules, 2014
Coinage of One Hundred Twenty Five Rupees and Five Rupees Coins to mark the Occasion of 125th Birth Anniversary of Jawaharlal Nehru Rules, 2014
Coinage of the Five Rupees coined to commemorate the occasion of Golden Jubilee Celebration of ONGC Rules, 2007
Coinage of the Five Rupees coined to commemorate the occasion of State Bank of India Bicentennial Year Rules, 2007
Coinage of the Five Rupees coined to commemorate the occasion of Lal Bahadur Shastri Birth Centenary (1904-2004) Rules, 2007
Sugar (Price Determination for 2009-2010 Production) Order, 2010
Contempt of Courts (Cat) Rules, 1992
Short Term Loan Scheme for Modernisation of Sugar Factories For Simultaneous Processing of Raw Sugar with Crushing of Sugar Cane
Ancient Monuments and Archaeological Sites and Remains (Framing of Heritage Bye-laws and Other Functions of the Competent Authority) Rules, 2011
Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010
Puwad Seeds Grading and Marking Rules, 2009
Sashastra Seema Bal (Combatised) Pioneer Cadre Group C Posts Recruitment Rules, 2011
Extradition Treaty Between the Republic of India and the Republic of Tajikistan, 2003
Treaty in Extradition Between The Government of the Republic of India and The Government of United Mexican States, 2007
Prasar Bharati (Broadcasting Corporation of India) Salaries, Allowances and other Conditions of Service of Chairman, Whole-time Members and Part-time Members Rules, 2000
Coinage of the One Hundred Rupees and Ten Rupees coined on the occasion of Homi Bhabha Birth Centenary Year Rules, 2009
Sheekakai Grading and Marking Rules, 2008
Advocates Welfare Fund Act, 2001
Legal Metrology (General) Rules, 2011
Companies (Appointment and Qualification of Directors) Rules, 2014
Agreement between the Government of the Republic of India and the Government of the Arab Republic of Egypt on the Transfer of Sentenced Persons, 2008
Disposal of Narcotic drugs, psychotropic substances, controlled substances and conveyances after their seizure, the officers who shall dispose them of and the manner of their disposal
Handlooms (Reservation of Articles For Production) Rules, 1986
Sugar (Price Determination for 2008-2009 Production) Order, 2009
Mahua Flower Grading and Marking Rules, 2008
Madras Port Trust (Recruitment of Heads of Departments) (Amendment) Regulations, 2005
Food Security Allowance Rules, 2015
Convention between the Government of the Republic of India and the Government of the Portuguese Republic for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1998
African Development Bank Act, 1983
Life Insurance Corporation of India Information Technology Specialist Group (Selection, terms and conditions of service and payment of Allowance) Rules, 2007
Coinage of the Five Rupees coined to commemorate the event of 75 Years of Dandi March Rules, 2006
Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010
Tamarind (with seed) Grading and Marking Rules, 2008
Amla Grading and Marking Rules, 2008
Honey Grading and Marking Rules, 2008
Coinage of Ferritic Stainless Steel Coin of Rupees Two, Coined with the theme Nritya Mudra Rules, 2007
Coinage of the Five Rupees Coin with the Theme Connectivity and Information Technology Rules, 2007
Outdoor Use of Wireless Equipment (Exemption from Licensing Requirement) Rules, 2007
Coinage of the Five Rupees coined to commemorate the occasion of Unity in Diversity, Rules, 2006
Air Corporations Act, 1953
Indian Forest Service (Pay) Rules, 2007
Indian Police Service (Pay) Rules, 2007
Coinage of the Fifty Rupees and Five Rupees coined to commemorate the event of Golden Jubilee Celebration of Khadi and Village Industries Commission, Rules, 2007
Pan Masala Packing Machines (Capacity Determination and Collection of Duty) Rules, 2008
Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008
Land Ports Authority of India Rules, 2011
Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000
Coinage of One Hundred Rupees and Ten Rupees coined on the occasion of Ter-Centenary of Gur-Ta-Gaddi of Shri Guru Granth Sahib Rules 2008
Air Corporations (Transfer of Undertakings and Repeal) Act, 1994
Coinage of the Five Rupees coined in commemoration of The First War of Independence Rules, 2008
Coinage of the One Hundred Rupees and Two Rupees coined to commemorate the occasion of Birth Bi-Centenary of Louis Braille (1809-2009) Rules, 2008
Coinage of the Five Rupees coined to commemorate the occassion of Mahatma Basaveshwara Rules, 2006
Works Contract (Composition Scheme for Payment of Service Tax) Rules, 2007
Agreement between the Government of Republic of India and the Royal Government of Cambodia on the transfer of sentenced persons, 2008
Extradition Treaty Between the Republic of India and Ukraine, 2002
Extradition Treaty between the Republic of India and the Republic of Poland, 2003
Agreement between the Government of the Republic of India and the Government of the Republic of France on the Transfer of Sentenced Person, 2008
Indian Institute of Legal Metrology Rules, 2011
Treaty on Extradition between the Republic of India and the Republic of Mauritius, 2003
Aircraft Act, 1934
Uttaranchal (Alteration of Name) Adaptation of Laws on Union Subjects Order, 2007
Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007
Delhi Metro Railway (procedure for investigation of misbehaviour or incapacity of the Claims Commissioner) Rules, 2007
Delhi Metro Railway (Procedure to be followed by the Claims Commissioner and amount of compensation payable in case of death and injuries due to accidents) Rules, 2007
Delhi Metro Railway (Salary, Allowances, Other Terms and Conditions of Service of the Claims Commissioner) Rules, 2007
Adjudicating Authority (Procedure) Regulations, 2013
National Green Tribunal (Practices and Procedure) Rules, 2011
Foreign Contribution (Regulation) Rules, 2011
Coinage of the Hundred Rupees and Five Rupees coined in commemoration of 150th Birth Anniversary of Lok Manya Bal Gangadhar Tilak Rules, 2007
Customs Brokers Licensing Regulations, 2013
Aircraft Rules, 1937
Coinage of Bi-Metallic Coin of Rupees Ten Coined with the theme Connectivity and Information Technology Rules, 2007
First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
Coinage of One Hundred Rupees and Five Rupees coined to commemorate the occasion of Shahid Bhagat Singh Birth Centenery (1907-2007) Rules, 2007
Coinage of the Hundred Rupees and Five Rupees coined to commemorate the occasion of 150 Years - The First War of Independence Rules, 2007
Coinage of the Hundred Rupees and Two Rupees coined to commemorate the occasion of Platinum Jubilee of Indian Air Force (1932-2007) Rules, 2007
Treaty on Extradition Between the Republic of India and the Republic of Belarus, 2007
Coinage of Ferritic Stainless Steel Coin of Rupee One, Coined with the theme Nritya Mudra Rules, 2007
Coinage of the Five Rupees of Ferritic Stainless Steel coined to commemorate the occasion of Golden Jubilee Celebration of Khadi and Village Industries Commission Rules, 2007
150th Birth Anniversary of Lokmanya Bal Gangadhar Tilak
Coinage of the Five Rupees coined in honour of Jagat Guru Sree Narayana Gurdev Rules, 2007
Aircraft (Public Health) Rules, 1954
Companies Act, 1956 - Applicability to Limited Liability Partnership
Kandla Port Trust (Authorization of Pilots) Regulations, 2013
Delegation of powers by the central government
Appointing persons for examining qualifications of persons desirous of obtaining certificates of competency under the Act
Declaring certificates of competency granted in other countries as equivalent to corresponding certificates of competency in India
Fixing fees payable upon engagements and discharges effected before shipping master
Fixing sums to be deducted reimbursement from wages of certain persons engaged or discharged under the Act
Authorising Certain Port officers to Exercise the Powers and Discharge Functions Under Section 176 of the Act
Authorising Certain Officers at certain Ports to Receive Complaints From Seamen or Apprentices Regarding Unseaworthiness of Ships
Directing that amounts Deposited on Account of Fines on Seamen Shall be Transferred to the Seafarers Welfare Fund
Aircraft (Demolition of Obstructions Caused by Buildings and Trees, Etc.) Rules, 1994
Specifying form in Which Return of Facts Under Section 214 (2) of The Act May Be Transmitted By The Master
Directing that Facts Regarding Birth or Death on Board a Passenger Ship at any Place Out of India Shall Be Transmitted To The Director-General of Shipping, Bombay
Specifying Officers To Whom Certified Copies of Certain Returns Shall Be Transmitted Under Section 214(3) of The Act For Preservation as a Permanent Record
Appointing Certain Ports For The Purposes of Section 237(1) of The Act
Appointment of Certain Officers At Certain Ports For The Purposes of Section 238 of The Act
Authorisation of Certain Officers To Exercise The Powers Conferred By Section 248(2) At Certain Specified Ports
Appointment of Certain Officers At Certain Ports For The Purposes of Section 253 of the Act
Appointment of Certain officers at Certain Specified Ports For The Purposes of Section 258 of The Act
Specifying the date of levy of Passenger Welfare cess and its rate for the purposes of Section 261 of the Act
Appointing Certain Officers For The Purposes of Sections 287 (1) and 358 (2) Of The Act
Aircraft (Carriage of Dangerous Goods) Rules, 2003
Authorising Certain Officers For The Purposes of Section 332 (4) of The Act
Extension of Section 336 of the Act To Certain Ports And Appointment of certain officers as Detaining office Thereat
Specifying Manner for Determining Tonnage of a Vessel Under Section 352-B (3) of The Act
Determining Amounts as Rupee Equivalents of amounts in Francs Under Section 352-B (4) Of The Act
Specifying Certain Ports Having Oil Reception Facilities For the Purposes of the Act
Exempting Certain Ships From The Provisions of Section 406 (1) of The Act
Fixing Rates To Be Charged By Ships Engaged in Coasting Trade of India For Carriage of Passengers Under Section 412 (1) of The Act
Merchant Shipping (Forms of Licences) Rules, 1960
Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013
Air Force Act, 1950
Right of Children to Free and Compulsory Education Rules, 2010
Customs Tariff (Determination of Origin of Goods Under the Preferential Trade Agreement Between the Governments of the Republic of India and Malaysia) Rules, 2011
Spices Board Act, 1986
Sukanya Samriddhi Account Rules, 2014
National Human Rights Commission (Conditions of Service of Officers and Staff) Rules, 2000
Madras Port Trust Employees (Classification, Control and Appeal) (Amendment) Regulations, 2006
Joint Electricity Regulatory Commission for the State of Goa and Union Territories except Delhi (Salary, Allowances and other Conditions of service of Chairperson and Member) Rules, 2007
Madras Port Trust (Contributory Provident Fund) (Amendment) Regulations, 2006
Kolkata Port Trust Employees (Classification, Control and Appeal) 4th Amendment Regulations, 2006
Madhya Pradesh State Warehousing Corporation (Apportionment of assets, rights and liabilities) Order, 2006
Air Force Rules, 1969
Coinage of the Hundred Rupees and Five Rupees coined in honour of Mahatma Basaveshwara Rules, 2006
Coconut Development Board, (Audit Officer) Recruitment Regulations, 2006
Treaty on Extradition between the Government of the Republic of India and the Government of the Republic of South Africa, 2003
Limits of the Port of Tuticorin
Kandla Port Employees (Allotment of Residence) Amendment Regulations, 2006
Central Police Forces Combined Medical Officers Cadre Rules, 2006
New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Amendment Regulations, 2006
Coinage of the Fifty Rupees and Five Rupees coined to commemorate the occasion of Golden Jubilee Celebration of ONGC on the 14th August, 2006
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006
Madras Port Trust (General Provident Fund) (Amendment) Regulations, 2006
Air (Prevention And Control Of Pollution) Rules, 1982
Extradition Treaty between the Government of the Republic of India and the United Arab Emirates, 1999
Pondicherry (Alteration of Name) Adaptation of Laws Order, 2007
Coinage of the Hundred Rupees and Five Rupees coined to commemorate State Bank of India Bicentennial Year Rules, 2006
Telecom Regulatory Authority of India (Allowances to part-time members) Rules, 2000
Administrative Tribunals (Procedure for appointment of Vice-Chairmen and Members) Rules, 2006
Handlooms (Reservation of Articles for Production) Act, 1985
Companies (Adjudication of Penalties) Rules, 2014
Companies (Miscellaneous) Rules, 2014
Jaggery Grading and Marking Rules, 2008
Extradition Agreement between the Government of the Republic of India and the Government of the French Republic, 2003
Air (Prevention And Control Of Pollution) (Union Territories) Rules, 1983
Petroleum and Natural Gas Regulatory Board (Salary, Allowances and other Conditions of Service of Secretary) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Procedure for Appointment of a Person or Constitution of an Authority for Conducting Inquiry against Chairperson or a Member) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Payment of Compensation) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Annual Report) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006
Weapons of Mass Destruction and their Delivery Systems, Appointment of Advisory Committees and their Powers and Duties Rules, 2006
Cost and works Accountants Procedures of Meetings of Quality Review Board, and Terms and Conditions of Service and allowances of the Chairperson and members of the Board Rules, 2006
Companies (Cost Accounting Records) Rules, 2011
Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008
Convention Between the Government of the Republic of India and the Government of the Hashemite Kingdom of Jordan for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1999
Airports Authority of India Act, 1994
Coinage of One Hundred Rupees and Five Rupees Coins to commemorate the occasion of Birth Centenary of Rani Gaidinliu Rules, 2015
National Commission for Minority Educational Institutions (Salaries and Allowances and Conditions of Service of Chairperson and other Members) Rules, 2006
Kerala Administrative Tribunal (Procedure) Rules, 2010
Appellate Authority (Allowances payable to, and other terms and conditions of service of Chairperson and members and the manner of meeting expenditure of the Authority) Rules, 2006
Chartered Accountants Procedures of Meetings of Quality Review Board, and Terms and Conditions of Service and allowances of the Chairperson and members of the Board Rules, 2006
Company Secretaries Procedures of Meetings of Quality Review Board, and Terms and Conditions of Service and Allowances of the Chairperson and Members of the Board Rules, 2006
Cochin Port Employees (Classification, Control and Appeal) Amendment Regulations, 2005
New Mangalore Port Employees (Festival Advances) Amendment Regulations, 2005
Coinage of Ferritic Stainless Steel Coins of Rupees Two, Rupee One and Fifty Paise coined with the theme Unity in Diversity Rules, 2005
National Highways Tribunal (Salaries, allowances and other conditions of service of the officers and employees) Rules, 2005
Airports Authority Of India (Manner Of Service Of Notice On Unauthorised Occupant) Rules, 2004
National Highways Tribunal (Salaries, allowances and other terms and conditions of service of Presiding Officer) Rules, 2005
New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) Amendment Regulations, 2005
Madras Port Trust (Pay and Allowances etc.) (Amendment) Regulations, 2005
Damodar Valley Corporation (Appointment of Financial Adviser) Rules 2005
Use of low power equipment in the Citizen band 26.957-27.283 MHz (Exemption from Licensing Requirement) Rules, 2005
Use of low power equipment in the 335 MHz band for remote control of cranes (Exemption from Licensing Requirement) Rules, 2005
Coinage of the Hundred Rupees and Five Rupees coined to commemorate Lalbahadur Shastri Birth Centenary (1904-2004) Rules, 2005
Coinage of Bi-Metallic Coin of Rupees Ten coined with the theme Unity in Diversity Rules, 2005
Coinage of the Hundred Rupees and Five Rupees Coined to Commemorate 75 Years of Dandi March (1930-2005) Rules, 2005
Visakhapatnam Port Employees (Classification, Control and Appeal) Amendment Regulations, 2005
Airports Authority Of India (Lost Property) Regulations, 2003
Madras Port Trust Employees (Appointment, Promotion etc.) (Amendment) Regulations, 2005
Petroleum and Natural Gas Regulatory Board (Levy of Fee and Other Charges) Regulations, 2007
Petroleum and Natural Gas Regulatory Board (Meetings of the Board) Regulations, 2007
Sugar Development Fund Rules, 1983
Cochin Harbour Craft (Amendment) Rules, 2004
Khadi Mark Regulations, 2013
Organic Agricultural Produce Grading and Marking Rules, 2009
Oil Industry Development Board Staff Provident Fund Rules, 2013
Extradition Treaty between the Republic of India and the State of Kuwait, 2004
Prasar Bharati (Broadcasting Corporation of India), Annual Statement of Accounts of Corporation Rules, 2006
Airports Authority Of India (Contract) Regulations, 2003
Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
Companies (Cost records and audit) Rules, 2014
Railways (Opening for Public Carriage of Passengers) Rules, 2000
Companies (Management and Administration) Rules, 2014
Delhi Metro Airport Express Line, General Rules, 2010
Coal Mines (Special Provisions) Rules, 2014
Food Safety and Standards Rules, 2011
Treaty between the Republic of India and the Federal Republic of Germany on Extradition, 2001
First Statutes of the National Institutes of Technology
Minerals (Evidence of Mineral Contents) Rules, 2015
Airports Economic Regulatory Authority Of India Act, 2008
Extradition Treaty between the Republic of India and Mongolia, 2001
Extradition Treaty Between the Government of the Republic of India and the Government of the Republic of Tunisia, 2000
Coinage (Standard Weight and Remedy of Commemorative Coins) of the One Hundred Rupees (Containing Silver 50%, Copper 40%, Nickel 5% and Zinc 5%) and Two Rupees (containing Copper 75% and Nickel 25%) coined on 150 Years of Railways in India Rules, 2003
Degloor Market Committee (Reconstitution and Reorganisation) Order, 1960
Coinage (Standard Weight and Remedy of Commemorative Coins) of the One Hundred Rupees (Containing Silver 50%, Copper 40%, Nickle 5% and Zinc 5%), Ten Rupees (containing Copper 75% and Nickle 25%) and One Rupee Ferritic Stainless Steel (containing Iron 82% and Chromium 18%) coined in honour of Veer Durgadass Rules, 2003
Coinage of the Hundred Rupees and One Rupee coined to commemorate 150 Years of India Post Rules, 2004
Coinage of the Hundred Rupees and Five Rupees coined in honour of K. Kamaraj Rules, 2004
Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain, 2004
Coinage (Standard Weight and Remedy of Commemorative Coins) of Rupees Five (containing Copper 75% and Nickel 25%) coined in the memory of Dadabhai Naoroji, Rules, 2003
Convention between The Government of the Republic of India and The Government of the Kingdom of Saudi Arabia for the Avoidance of Double Taxation and the Prevention of Tax Evasion with Respect to Taxes on Income, 2006
Airports Economic Regulatory Authority Of India (Salaries, Allowances And Other Conditions Of Service Of The Chairperson And Members) Rules, 2009
Coinage of the Hundred Rupees and Two Rupees coined to commemorate 150 Years of Telecommunications Rules, 2004
Customs Tariff [Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of Member States of the Association of Southeast Asian Nations (ASEAN) and the Republic of India] Rules, 2009
Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010
Authority for Advance Rulings (Customs, Central Excise and Service Tax) Procedure Regulations, 2005
Mumbai Port Trust (Pension Fund) Regulations, 2004
Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Regulations, 2008
Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008
Treasurer of Charitable Endowments, Bombay (Reconstitution) Order, 1962
Iron Ore Mines Labour Welfare Cess Rules, 1963
Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)
Airports Economic Regulatory Authority Of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009
Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007
Indian Administrative Service (Pay) Rules, 2007
National Commission for Minority Educational Institutions (Annual Statement of Accounts) Rules, 2006
Extradition Treaty between the Republic of India and the Sultanate of Oman, 2004
Agreement between the Government of the Republic of India and the Government of the United Kingdom of Great Britain and Northern Ireland on the transfer of sentenced persons, 2005
Aircraft (Investigation of Accidents and Incidents) Rules, 2012
Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011
National Award for the Empowerment of Persons with Disabilities Rules, 2013
Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Natural Gas Pipelines) Regulations, 2009
National Airports Authority Act, 1985
National Electricity Plan Notification Rules, 2004
Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015
Tea (Holding Inquiry and Appeal) Rules, 2024
Tribunal, Appellate Tribunal and other Authorities (Qualifications, Experience and other Conditions of Service of Members) Rules, 2017
Targeted Public Distribution System (Control) Order, 2015
Madras High Court (Establishment of a Permanent Bench at Madurai) Order, 2004
Computers (Additional Duty) Rules, 2004
Members of Lok Sabha (Declaration of Assets and Liabilities) Rules, 2004
Ammonium Nitrate Rules, 2012
Indoor Use of low power Equipment in the frequency band 2.4 GHz to 2.4835 GHz (Exemption from Licensing Requirement) Rules, 2004
All India Council For Technical Education Act, 1987
Procedure for Holding Inquiry by Adjudicating Officer Rules, 2004
Publication of Daily Lists of Imports and Exports Rules, 2004
Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008
Metro Railways (Carriage and Ticket) Rules, 2014
Metro Railways (Notice of Accidents and Inquiries) Rules, 2014
Indian Police Service (Appointment by Limited Competitive Examination) Regulations, 2011
Agreement Between The Government of Malaysia and The Government of the Republic of India for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2003
Millets Grading and Marking Rules, 2024
Coinage (Standard Weight and Remedy of Commemorative Coins) of the Hundred Rupees (Containing Silver 50%, Copper 40%, Nickel 5% and Zinc 5%), Ten Rupees (containing Copper 75% and Nickel 25%) and One Rupee Ferritic Stainless Steel (containing Iron 82% and Chromium 18%) coined in honour of Maharana Pratap Rules, 2003
Coal Mines Provident fund (Employees Recruitment) Amendment Rules, 2003
All India Services Act, 1951
Service Tax (Advance Rulings) Rules, 2003
Producer Companies (General Reserves) Rules, 2003
Treaty on Extradition between the Republic of India and the Republic of Korea, 2004
Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004
Central Electricity Regulatory Commission (Form of Annual Statement of Accounts and Records) Rules, 2007
Central Electricity Regulatory Commission Fund (Constitution and the manner of application, of the Fund) and Form and Time for Preparation of Budget Rules, 2007
National Biodiversity Authority (Salary, Allowances and Conditions of Service of Chairperson and other Members) Rules, 2003
Agreement between the Government of the Republic of India and the Government of the Republic of the Sudan for the Avoidance of double taxation and the prevention of fiscal evasion with respect to Taxes on Income, 2004
National Highways Tribunal (Procedure for investigation of misbehaviour or incapacity of Presiding Officer) Rules, 2003
National Highways Tribunal (Procedure) Rules, 2003
Ancient Monuments And Archaeological Sites And Remains Act, 1958
Pravasi Bharatiya Bima Yojana, 2003
Directors Relatives (Office or Place of Profit) Rules, 2003
National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013
National Institute of Mental Health and Neuro-Sciences, Bangalore Rules, 2013
Authority for Advance Rulings for Customs and Central Excise (Salaries, allowances and terms and conditions of service of Chairperson and Members) Rules, 2003
Printing of One Rupee Currency Notes Rules, 2015
Companies (Share Capital and Debentures) Rules, 2014
Convention between the Republic of India and the Republic of Hungary for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 2005
Bangalore Metro Railway (General) Rules, 2011
Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011
Ancient Monuments and Archaeological Sites and Remains Rules, 1959
Coinage (Standard Weight and Remedy of Commemorative Coins) of One hundred rupees (Containing Silver 50%, Copper 40%, Nickel 5% and Zinc 5%) Ten rupees (containing Copper 75% and Nickel 25%) and One rupee Ferritic Stainless Steel (containing Iron 82% and Chromium 18%) coined on the occasion of the celebration of the Birth Centenary of Lok Nayak Jaya Prakash Narayan Rules, 2002
Customs Tariff (Transitional Product Specific Safeguard Duty) Rules, 2002
Schedule Conditions for the Importation of Equines into India
National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003
Khadi and Village Industries Commission Rules, 2006
Companies (Accounting Standards) Rules, 2006
Chartered Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007
Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007
Chartered Accountants (Election to the Council) Rules, 2006
Company Secretaries (Election to the Council) Rules, 2006
Ancient Monuments Preservation Act, 1904
Company Secretaries (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007
Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand City or Local Natural Gas Distribution Networks) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Exclusivity for City or Local Natural Gas Distribution Network) Regulations, 2008
Limited Liability Partnership (Winding up and Dissolution) Rules, 2010
Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Natural Gas Pipelines) Regulations, 2008
Extradition Treaty between the Government of the Republic of India and the Republic of Uzbekistan, 2000
Intellectual Property Appellate Board (Salaries and Allowances Payable to, and other terms and conditions of Service of Chairman, Vice-Chairman and Members) Rules, 2003
Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010
Offshore Areas Mineral Concession Rules, 2006
Madras Ancient And Historical Monument And Archaeological Sites And Remains Act, 1966
Convention Between The Government of The Republic of India and The Government of The Republic of Armenia for The Avoidance of Double Taxation and The Prevention of Fiscal Evasion with Respect to Taxes on Income, 2004
Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007
Cost Accounting Records (Plantation Products) Rules, 2002
Disposal of Records (in the Offices of the Registrars of Companies) Rules, 2003
Service Tax Credit Rules, 2002
Cost Accounting Records (Petroleum Industry) Rules, 2002
Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002
Housing Finance Institutions Debt Recovery Appellate Tribunal (Financial and Administrative Power) Rules, 2002
Scheduled Areas (States of Chhattisgarh, Jharkhand and Madhya Pradesh) Order, 2003
Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007
Anti-Apartheid (United Nations Convention) Act, 1981
Housing Finance Institute Recovery Officers (Qualifications and Conditions of Service) Rules, 2002
Housing Finance Institutions Debt Recovery Appellate Tribunal (Salaries, Allowances and other Conditions of Service of the Officers and Employees) Rules, 2002
Housing Finance Institutions Debt Recovery Appellate Tribunal (Salaries, Allowances and other Terms and Conditions of Service of the Presiding Officer) Rules, 2002
Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure for Appointment as Presiding Officer of the Appellate Tribunal) Rules, 2002
Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007
Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007
Companies (Disqualification of Directors under section 274(1)(g) of the Companies Act, 1956) Rules, 2003
Companies (Issue of Indian Depository Receipts) Rules, 2004
Customs House Agents Licensing Regulations, 2004
Andaman and Nicobar Islands Port Rules, 2004
Antiquities And Art Treasures Act, 1972
Cost and Works Accountants (Election to the Council) Rules, 2006
Cost Accounting Records (Chemical Industry) Rules, 2004
Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003
Companies (Auditors Report) Order, 2003
Securities Appellate Tribunal (Salaries, Allowance and other Terms and Conditions of Presiding Officer and Other Members) Rules, 2003
Extradition Agreement between the Government of the Republic of India and the Government of the Republic of Turkey, 2001
Convention Between the Government of the Republic of India and the Government of the Republic of Uganda for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2004
Extradition Treaty Between The Republic of India and The Kingdom of Spain, 2002
Indian Cost Accounts Service Rules, 2001
Cost Audit Report Rules, 2001
Antiquities And Art Treasures Rules, 1973
Cost Accounting Records (Electricity Industry) Rules, 2001
Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001
Convention between the Government of the Republic of India and the Government of the Republic of Austria for the avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 2001
Public Distribution System (Control) Order, 2001
Cost Accounting Records (Mining and Metallurgy) Rules, 2001
Aviation Turbine Fuel (Regulation of Marketing) Order, 2001
Companies (Appointment of the Small Shareholders Director) Rules, 2001
Companies (Issue of Share Capital with Differential Voting Lights) Rules, 2001
Mormugao Port Employees (Pension Fund) Regulations, 2001
Cost Accounting Records (Electronic Products) Rules, 2001
Apprentices Act, 1961
National Small Savings Fund (Custody and Investment) Rules, 2001
Coinage (Standard Weight and Remedy of Commemorative Coins of the Rupees One Hundred (containing Silver 50%, Copper 40%, Nickel 5% and Zinc 5%), Rupees Fifty, rupees Ten and Rupees Two (containing Copper 75% and Nickel 25%) coined in the memory of Dr. Syama Prasad Mookerjee, Rules, 2001
Coinage (Standard Weight and Remedy of Commemorative Coins of Rupees One Hundred (Containing Silver 50%, Copper 40%, Nickel 5% and Zinc 5%) and Rupees Five (Containing Copper 75% and Nickel 25%) coined in the memory of Bhagwan Mahavir Rules, 2001
National Environment Appellate Authority (Procedure for Conducting Inquiry against the Chairperson or the Vice-Chairperson or a Member) Rules, 2001
Merchant Shipping (Continuous Discharge Certificate-cum-Seafarers Identity Document) Rules, 2001
Central Excise (Removal of Goods at Concessional Rate of Duty for Manufacture of Excisable Goods) Rules, 2001
Bureau of Energy Efficiency (Form of Annual Statement of Accounts and Records) Rules, 2007
Companies (Registration of Foreign Companies) Rules, 2014
Copyright Rules, 2013
Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010
Apprenticeship Rules, 1992
Paradip Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2011
National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007
National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007
Assam Rifles Rules, 2010
Coal Mines Regulations, 2011
Second Protocol to the Convention between the Government of the Republic of India and the Government of New Zealand for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 1999
Merchant Shipping (Medical Examination) Rules, 2000
Paradip Port Trust Employees (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000
Administrative Tribunals (Procedure for investigation of misbehaviour or incapacity of Chairmen, Vice-Chairmen and other Members) Rules, 2000
Agreement Between The Government of the Republic of India and the Government of the State of Qatar for the Avoidance of Double Taxation and for the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2000
Central Apprenticeship Council Rules, 1962
Central Motor Vehicles (Regulation of Bus Service Between New Delhi and Lahore) Rules, 2000
Central Motor Vehicles (Regulation of Bus Service Between Calcutta and Dhaka) Rules, 2000
Permission to issue Global Depository Receipts/American Depository Receipts
Customs Tariff (Determination of Origin of Goods under the Free Trade Agreement between the Democratic Socialistic Republic of Sri Lanka and the Republic of India) Rules, 2000
Hot-Air Stenter Independent Textile Processors Annual Capacity Determination Rules, 2000
Mormugao Port Employees (Educational Assistance) Regulations, 2000
Securities Appellate Tribunal (Procedure) Rules, 2000
Kandla Port Trust Employees (Medical Attendance) Regulations, 2000
Convention between the Republic of India and the Kingdom of Morocco for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2000
Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of the Republic of India and the Republic of Korea) Rules, 2009
Appointment Of Arbitrators By The Chief Justice Of India Scheme, 1996
Telecom Disputes Settlement and Appellate Tribunal (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2000
Information Technology (Conditions of Service of the Controller) Rules, 2000
Convention Between the Government of the Republic of India and the Government of the Czech Republic for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to taxes on Income and on Capital, 1999
Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999
Extradition Treaty between the Government of the Republic of India and the Government of the United States of America, 1997
Convention between the Government of the Republic of India and the Government of the Republic of Trinidad and Tobago for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1999
Import of equine species of animals from the countries
Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998
Convention between the Government of the Republic of India and the Government of Republic of Finland for the avoidance of double taxation with respect to taxes on income and on capital, 1998
Indian Insurance Companies (Foreign Investment) Rules, 2015
Arbitration Act, 1940
Agreement between the Government of the Republic of India and the Government of Canada for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income and on Capital, 1997
Agreement between the Government of the Republic of India and the Government of the Russian Federation for the avoidance of double taxation with respect to taxes on income, 1998
Agreement between the Government of the Republic of India and the Government of the Republic of South Africa for the Avoidance of double taxation and the prevention of fiscal evasion with respect to Taxes on income, 1997
Medical Devices Rules, 2017
Central Supervisory Board (Transaction of Business) Regulations, 1999
Convention between the Government of the Republic of India and the Government of the Republic of Namibia for the avoidance of double taxation and prevention of fiscal evasion with respect to taxes on income and capital gains, 1999
Indian Police Service (Fixation of Cadre Strength) Regulations, 1955
Central Administrative Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Rules, 1985
Coir Industry Rules, 1954
Companies (Acceptance of Deposits) Rules, 2014
Architects Act, 1972
Central Pollution Control Board (Qualifications and other Terms and Conditions of Service of Chairman), Rules, 2015
Companies (Corporate Social Responsibility Policy) Rules, 2014
Tobacco Board Rules, 1976
Customs, Central Excise Duties and Service Tax Drawback Rules, 1995
Governors (Allowances and Privileges) Rules, 1987
Indian Administrative Service (Regulation of Seniority) Rules, 1987
Indian Administrative Service (Appointment by Promotion) Regulations, 1955
Indian Forest Service (Regulation of Seniority) Rules, 1997
Indian Forest Service (Fixation of Cadre Strength) Regulations, 1966
Indian Post Office Rules, 1933
Armed Forces (Emergency Duties) Act, 1947
All India Services (Death-Cum-Retirement Benefits) Rules, 1958
Indian Cost Accounts Service Rules, 2015
Border Security Force, Combatised Assistant Sub-Inspector (Stenographer) and Head Constable (Ministerial) Recruitment Rules, 2013
Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987
Central Secretariat Service Assistants Grade (Direct Recruit Competitive Examination) Regulations, 2010
Treaty Between the Government of the Republic of India and the Government of Mongolia on the Transfer of Sentenced Persons, 2015
Indian Administrative Service (Cadre) Rules, 1954
Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
Oil Industry (Development) Rules, 1975
Indian Police Service (Appointment by Promotion) Regulations, 1955
Armed Forces (Jammu And Kashmir) Special Power Act, 1990
Indian Police Service (Regulation of Seniority) Rules, 1988
Levy Sugar Supply (Control) Order 1979
Life Insurance Corporation of India (Special Allowance for In-House Development of Actuarial Capability) Rules, 2002
Public Provident Fund Scheme, 1968
Vegetable Oil Products (Regulation) Order, 1998
Sugar Control Order, 1966
Companies (Appointment of Sole Agents) Rules, 1975
Food Corporations Rules, 1965
Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985
Life Insurance Corporation of India (Employees) Pension Rules, 1995
Armed Forces (Punjab And Chandigarh) Special Power Act, 1983
Life Insurance Corporation of India (Staff) Rules, 1960
Service Tax Rules, 1994
Public Companies (Terms of Issue of Debentures and Raising of Loans with Option to Convert such Debentures or Loans into Shares) Rules, 1977
Spices Cess Rules, 1988
Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988
Consumer Welfare Fund Rules, 1992
Bureau of Indian Standards (Powers and Duties of Director-General) Regulations, 1987
Indian Postal Service (Group A) Rules, 1987
Allotment of Government Residences (General Pool in Delhi) Rules, 1963
Life Insurance Corporation of India Chief Executive (Revision of Certain Terms and Conditions of Service) Rules, 1998
Armed Forces (Special Powers) Act, 1958
Companies (Declaration of Dividend out of Reserves) Rules, 1975
Companies Regulations, 1956
Company Law Board Regulations, 1991
Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993
Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995
General Grading and Marking Rules, 1988
Foreigners (Tribunals) Order, 1964
Naptha (Acquisition, Sale, Storage and Prevention of Use in Automobile) Order, 2000
Export of Service Rules, 2005
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008
Armed Forces Tribunal Act, 2007
Presidents Pension Rules, 1962
Securities Contracts (Regulation) Rules, 1957
Central Government Account (Receipts and Payments) Rules, 1983
Application of section 159 to Foreign Companies Rules, 1975
Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957
Vegetable Oils Grading and Marking Rules, 1955
Members of Parliament (Travelling and Daily Allowances) Rules, 1957
Foreign Exchange Management (International Financial Services Centre) Regulations, 2015
Coinage of One Hundred Rupees and Ten Rupees Coins to mark the occasion of Birth Centenary Commemoration of Swami Chinmayananda Rules, 2015
Army Act, 1950
Coinage of One Hundred Fifty Rupees and Ten Rupees Coins to mark the occasion of 150th Birth Anniversary of Lala Lajpat Rai Rules, 2015
Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2015
Presiding Officers of the Labour Court, Industrial Tribunal and National Tribunal (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2015
Treaty Between The Republic of India and The Russian Federation on Transfer of Sentenced Persons, 2014
Mineral (Auction) Rules, 2015
Indian Administrative Service (Appointment by Selection) Regulations, 1997
Indian Forest Service (Probationers Final Examination) Regulations, 1968
Indian Forest Service (Appointment by Promotion) Regulations, 1966
Indian Forest Service (Cadre) Rules, 1966
Indian Forest Service (Initial Recruitment) Regulations, 1966
Army Rules, 1954
Indian Forest Service (Probation) Rules, 1968
Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967
Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014
Indian Forest Service (Recruitment) Rules, 1966
Family Courts (Other Qualification for appointment of Judges) Rules, 1988
Repealing and Amending Act, 2015
National Judicial Appointments Commission Act, 2014
School of Planning and Architecture Act, 2014
Indian Institutes of Information Technology Act, 2014
Repealing and Amending (Second) Act, 2015
Army And Air Force (Disposal Of Private Property) Act, 1950
Constitution (One Hundredth Amendment) Act, 2015
Coal Mines (Special Provisions) Act, 2015
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015
Central Consumer Protection Authority (Annual Report) Rules, 2021
Constitution (Scheduled Castes) Orders (Amendment) Act, 2015
Juvenile Justice Act, 1986
Cotton Ginning and Pressing Factories Act, 1925
Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015
Indian Corporate Law Service Rules, 2015
University Grants Commission (Furnishing of Information by Universities) Rules, 2015
Army And Air Force (Disposal Of Private Property) Rules, 1953
Coinage of One Hundred Twenty Five Rupees and Ten Rupees Coins to commemorate the occasion of 125th Birth Anniversary of Dr. S. Radhakrishnan Rules, 2015
Mineral (Non-exclusive Reconnaissance Permits) Rules, 2015
Protection of Plant Varieties and Farmers Rights Scheme, 2015
Pension Fund Regulatory and Development Authority (Form of Annual Statement of Accounts and Records) Rules, 2015
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015
Isabgol Husk Grading and Marking Rules, 2015
National Mineral Exploration and Development Trust Rules, 2015
Punjab Value Added Tax (Third Amendment) Act, 2011
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Compensation, Rehabilitation and Resettlement, Development Plan) Rules, 2015
Union Territory of Dadra and Nagar Haveli Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Military Prisons Rules, 1962
Union Territory of Andaman and Nicobar Islands Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Union Territory of Daman and Diu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Union Territory of Chandigarh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Union Territory of Lakshadweep Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Agreement Between the Government of the Republic of India and the Government of the State of Kuwait on Transfer of Sentenced Persons, 2014
Punjab Value Added Tax (Fourth Amendment) Act, 2011
Punjab Value Added Tax (Amendment) Act, 2013
Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015
Cash Transfer of Food Subsidy Rules, 2015
Food Security (Assistance to State Governments) Rules, 2015
Additional Duties of Excise (Goods of Special Importance) Act, 1957
Mines and Minerals (Contribution to District Mineral Foundation) Rules, 2015
Coinage of Fifty Rupees and Five Rupees Coins to Commemorate the Occasion of Golden Jubilee of Indo Pak War 1965 Rules, 2015
Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012
Digital Signature (End entity) Rules, 2015
Pension Fund Regulatory and Development Authority (Reports, Returns and Statements) Rules, 2015
Coinage of Five Hundred Rupees and Ten Rupees coins to commemorate the occasion of 3rd India-Africa Forum Summit Rules, 2015
Mid-Day Meal Rules, 2015
Foreign Exchange Management (Regularization of assets held abroad by a person resident in India) Regulations, 2015
Agreement between the Government of the Republic of India and the Government of the Hong Kong Special Administrative Region of the Peoples Republic of China on Transfer of Sentenced Persons, 2015
National Company Law Appellate Tribunal (Salaries and Allowances and other terms and conditions of service of the Chairperson and other Members) Rules, 2015
Asian Development Bank Act, 1966
National Company Law Tribunal (Salary, Allowances and other Terms and Conditions of Service of President and other Members) Rules, 2015
National Commission for Indian System of Medicine (General) Regulations, 2023
Sovereign Gold Bonds Scheme, 2015
Extradition Treaty Between the Republic of India and Republic of Indonesia, 2011
Opium Act, 1878
Director, National Institute of Design (Recruitment, Salary, Allowances and other Condition of Service) Rules, 2015
Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015
Land Ports Authority of India (Contracts) Regulations, 2015
Dadra and Nagar Haveli Panchayat Regulation, 2012
The Motor Vehicles Act 1939
Assam Rifles Act, 2006
Land Ports Authority of India (Lost Property) Regulations, 2015
Land Ports Authority of India (Fees and Other Charges) Regulations, 2015
Mineral (Mining by Government Company) Rules, 2015
Companies (Audit and Auditors) Rules, 2014
Companies (Meetings of Board and its Powers) Rules, 2014
Bureau of Energy Efficiency, Energy Conservation Fund (Form and Time for Preparation of Budget) Rules, 2015
Cotton Seeds Price (Control) Order, 2015
Juvenile Justice (Care and Protection of Children) Act, 2015
Commercial Courts Act, 2015
Nuclear Liability Fund Rules, 2015
Atomic Energy Act, 1962
Foreign Exchange Management (Export and Import of Currency) Regulations, 2015
Foreign Exchange Management (Realisation, repatriation and surrender of foreign exchange) Regulations, 2015
Foreign Exchange Management (Possession and Retention of Foreign Currency) Regulations, 2015
Foreign Exchange Management (Insurance) Regulations, 2015
Companies (Indian Accounting Standards) Rules, 2015
Customs, Excise & Service Tax Appellate Tribunal (Procedure for Appointment as President) Rules, 2016
Authority for Advance Rulings (Procedure for Appointment as Chairman and Vice-Chairman) Rules, 2016
Foreign Exchange Management (Export of Goods and Services) Regulations, 2015
Sovereign Gold Bond Scheme, 2016
Investor Education and Protection Fund Authority (Appointment of Chairperson and Members, holding of meetings and provision for offices and officers) Rules, 2016
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Merchant Shipping (Control of Anti-fouling System) Rules, 2016
Foreign Exchange Management (Acquisition and transfer of immovable property outside India) Regulations, 2015
Foreign Exchange Management (Foreign Currency Accounts by a Person Resident in India) Regulations, 2015
School of Planning and Architecture (Procedure of Meeting of Council and Payment of Allowances to Members) Rules, 2015
Coinage of Five Hundred Rupees and Ten Rupees Coins to commemorate the occasion of 500th Anniversary of Shri Krishna Chaitanya Mahaprabhus Coming to Vrindavan Rules, 2016
Land Improvement Loans Act, 1883
Central Provinces Reclamation of Lands (Eradication of Kans) Act, 1948
Insurance (Procedure for Holding Inquiry by Adjudicating Officer) Rules, 2016
Appellate Tribunal for Forfeited Property (Procedure for Appointment of Chairman) Rules, 2016
India-ASEAN Trade in Goods Agreement (Safeguard Measures) Rules, 2016
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980
Baggage Rules, 2016
Customs (Import of Goods at Concessional Rate of Duty for Manufacture of Excisable Goods) Rules, 2016
Central Excise (Removal of Goods at Concessional Rate of Duty for Manufacture of Excisable and Other Goods) Rules, 2016
Indian Forest Service (Probationers Final Examination) Regulations, 2016
Service Tax and Central Excise (Furnishing of Annual Information Return) Rules, 2016
Insurance (Appeal to Securities Appellate Tribunal) Rules, 2016
Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016
Merchant Shipping (Maritime Labour) Rules, 2016
Tamil Nadu Legislative Council Act, 2010
Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016
The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970
National Waterways Act, 2016
Bureau of Indian Standards Act, 2016
Real Estate (Regulation and Development) Act, 2016
Repealing and Amending Act, 2016
Indira Gandhi Matritva Sahyog Rules, 2016
Panic button and Global Positioning System facility in all mobile phone handsets Rules, 2016
Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016
Merchant Shipping (Seafarers Bio-metric Identity Document) Rules, 2016
Sukanya Samriddhi Account Rules, 2016
Bio-Medical Waste Management Rules, 2016
Nationalised Banks (Management and Miscellaneous Provisions) Scheme, 1980
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Form of Annual Statement of Accounts and Records) Rules, 2016
Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016
Senior Citizens Welfare Fund Rules, 2016
E-Waste (Management) Rules, 2016
Plastic Waste Management Rules, 2016
Foreign Exchange Management (Establishment in India of a branch office or a liaison office or a project office or any other place of business) Regulations, 2016
Sovereign Gold Bond Scheme 2016 - Series II
Foreign Exchange Management (Remittance of Assets) Regulations, 2016
Foreign Exchange Management (Deposit) Regulations, 2016
Coinage (Issue of commemorative coin on the occasion of Birth Centenary of Shri Jawaharlal Darda) Rules, 2022
New Bank Of India (Amalgamation And Transfer Of Undertakings) Scheme, 1993
Construction and Demolition Waste Management Rules, 2016
Foreign Exchange Management (Manner of Receipt and Payment) Regulations, 2016
Anti-Hijacking Act, 2016
Andaman and Nicobar Islands Anatomy Regulation, 2016
Warehoused Goods (Removal) Regulations, 2016
Warehouse (Custody and Handling of Goods) Regulations, 2016
Special Warehouse (Custody and Handling of Goods) Regulations, 2016
Public Warehouse Licensing Regulations, 2016
Private Warehouse Licensing Regulations, 2016
Special Warehouse Licensing Regulations, 2016
Banking Regulation Act, 1949
Dr. Rajendra Prasad Central Agricultural University Act, 2016
Insolvency and Bankruptcy Code, 2016
Compensatory Afforestation Fund Act, 2016
Cyber Appellate Tribunal (Powers and Functions of the Chairperson) Rules, 2016
Companies (Authorised to Registered) Rules, 2014
Indirect Tax Dispute Resolution Scheme Rules, 2016
Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016
Minerals (Transfer of Mining Lease Granted Otherwise than through Auction for Captive Purpose) Rules, 2016
Punjab Value Added Tax (Second Amendment) Act, 2013
Indian Institutes of Information Technology (Council) Rules, 2016
Banking Regulation (Companies) Rules, 1949
Procedure for Selection of Members of Monetary Policy Committee and Terms and Conditions of their Appointment Rules, 2016
Land Acquisition (Special Railway Projects) Rules, 2016
Appropriation Acts (Repeal) Act, 2016
Regional Centre for Biotechnology Act, 2016
Atomic Minerals Concession Rules, 2016
National Company Law Tribunal Rules, 2016
Sovereign Gold Bond Scheme 2016-17 - Series I
Articles of Jewellery (Collection of Duty) Rules, 2016
National Company Law Appellate Tribunal Rules, 2016
Information Technology (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016
Banking Regulation (Co-Operative Societies) Rules, 1966
Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016
Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016
Unique Identification Authority of India (Terms and Conditions of Service of Chairperson and Members) Rules, 2016
Authority for Advance Rulings (Terms and Conditions of Service and Salaries and Allowances of Chairman, Vice-Chairman and Members) Rules, 2016
Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Implementation Rules, 2016
Arms Rules, 2016
Investor Education and Protection Fund Authority (Accounting, Audit, Transfer and Refund) Rules, 2016
Treaty between the Republic of India and the Peoples Republic of Bangladesh Relating to Extradition, 2013
Sovereign Gold Bond Scheme Series - II, 2016-17
Companies (Mediation and Conciliation) Rules, 2016
Banking Companies (Nomination) Rules, 1985
National Institute of Design (Form of Annual Statement of Accounts) Rules, 2016
Chemical Weapons Convention Rules, 2016
Micro, Small and Medium Enterprises Development (Furnishing of Information) Rules, 2016
Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines, 2004
Insolvency and Bankruptcy Board of India (Salary, Allowances and other Terms and Conditions of Service of Chairperson and members) Rules, 2016
Merchant Shipping (Seafarer Accommodation) Rules, 2016
Coinage (Issue of Commemorative Coins on the Occasion of Birth Centenary of Pandit Deendayal Upadhyaya) Rules, 2016
Coinage (Issue of Commemorative Coins on the Occasion of University of Mysore Centenary Celebrations) Rules, 2016
Indian Administrative Service (Pay) Rules, 2016
Airport Economic Regulatory Authority (Form of Annual Statement of Accounts, Budget and Annual Report) Rules, 2016
Co-Operative Banks (Nomination) Rules, 1985
Regulation of Lead Contents in Household and Decorative Paints Rules, 2016
Micro, Small and Medium Enterprises Fund Rules, 2016
Deferred Payment of Import Duty Rules, 2016
Indian Forest Service (Pay) Rules, 2016
Prevention of Money-laundering (Restoration of Confiscated Property) Rules, 2016
Removal of Licensing Requirements, Stock Limits and Movement Restrictions on Specified Foodstuffs Order, 2016
Indian Police Service (Pay) Rules, 2016
Juvenile Justice (Care and Protection of Children) Model Rules, 2016
Prohibition of Benami Property Transactions Rules, 2016
Sovereign Gold Bond Scheme 2016-17 - Series III
Co-Operative Banks (Period Of Preservation Of Records) Rules, 1985
Schools of Planning and Architecture Statutes, 2016
Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016
Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016
Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016
Andaman and Nicobar Islands Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Chandigarh Real Estate (Regulation and Development) (General) Rules, 2016
Chandigarh Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016
Dadra and Nagar Haveli Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Daman and Diu Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Banking Companies (Period Of Preservation Of Records) Rules, 1985
Lakshadweep Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Direct Selling Guidelines 2016
Rights of Persons with Disabilities Act, 2016
Companies (Removal of Names of Companies from the Register of Companies) Rules, 2016
Companies (Transfer of Pending Proceedings) Rules, 2016
Chironji Grading and Marking Rules, 2016
National Company Law Tribunal (Procedure for Reduction of Share Capital of Company) Rules, 2016
Companies (Compromises, Arrangements and Amalgamations) Rules, 2016
Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016
Gas Cylinders Rules, 2016
Banking Ombudsman Scheme 2006
Indian Telegraph Right of Way Rules, 2016
Static and Mobile Pressure Vessels (Unfired) Rules, 2016
National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016
National Capital Territory of Delhi Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016
Adoption Regulations, 2017
Mango Seed Kernel Grading and Marking Rules, 2017
Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2017
India-Japan Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017
Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017
Specified Bank Notes (Cessation of Liabilities) Act, 2017
Bar Council Of India Rules
Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017
Sovereign Gold Bond Scheme 2016-17 - Series IV
Petroleum and Natural Gas Regulatory Board (Annual Statement of Accounts and Records) Rules, 2017.
Mineral Conservation and Development Rules, 2017
Safed Musli Grading and Marking Rules, 2017
Trade Marks Rules, 2017
Indian Veterinary Council (Procedure for nomination of one member by the Central Government from amongst the Presidents of the State Veterinary Associations) Rules, 2017.
Agreement Between the Government of the Republic of India and the Republic of Estonia on the Transfer of Sentenced Persons, 2017
Indian Institute of Engineering Science and Technology, Shibpur Statutes, 2017
Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017
Bar Council of India Training Rule,1995
Finance Act, 2017
Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017
Mental Healthcare Act, 2017
Goods and Services Tax (Compensation to States) Act, 2017
Integrated Goods and Services Tax Act, 2017
Central Goods and Services Tax Act, 2017
Union Territory Goods and Services Tax Act, 2017
Constitution (Scheduled Castes) Orders (Amendment) Act, 2017
Sovereign Gold Bond Scheme 2017-18 - Series I
Treaty on Extradition between the Republic of India and the Federative Republic of Brazil, 2008
Advocates (Right To Take Up Law Teaching) Rules, 1979
Extradition Treaty between the Government of the Republic of India and the Government of Malaysia, 2010
Treaty on Extradition between the Republic of India and the Socialist Republic of Vietnam, 2011
Treaty Between the Republic of India and the Kingdom of Thailand on Extradition, 2013
Specified Bank Notes (Deposit of Confiscated Notes) Rules, 2017
Printing of One Rupee Currency Notes Rules, 2017
Agreement Between the Republic of India and Republic of Kazakhstan on Transfer of Sentenced Persons, 2015
Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons, 2014
Extradition Treaty between the Republic of India and the Republic of Azerbaijan, 2013
Rights of Persons with Disabilities Rules, 2017
Central Government General Pool Residential Accommodation Rules, 2017
Model Schemes For Welfare Of Advocates Framed By Bar Council Of India
Specified Bank Notes (Deposit by Banks, Post Offices and District Central Cooperative Banks) Rules, 2017
India-Malaysia Comprehensive Economic Cooperation Agreement (Bilateral Safeguard Measures) Rules, 2017
Central Goods and Services Tax Rules, 2017
First statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017
Integrated Goods and Services Tax Rules, 2017
Union Territory Goods and Services Tax (Chandigarh) Rules, 2017
Union Territory Goods and Services Tax (Dadra and Nagar Haveli) Rules, 2017
Union Territory Goods and Services Tax (Daman and Diu) Rules, 2017
Union Territory Goods and Services Tax (Lakshadweep) Rules, 2017
Central Excise Rules, 2017
Bar Council Of India Advocates Welfare Scheme, 1998
Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017
CENVAT Credit Rules, 2017
Goods and Services Tax Compensation Cess Rules, 2017
Shipping Bill and Bill of Export (Forms) Regulations, 2017
Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017
Anti-Hijacking Rules, 2017
Extradition Rules, 2017
Coinage of One Thousand Rupees and Ten Rupees coins to commemorate the occasion of Shree Jagannath Nabakalebara Festival 2015 Rules, 2017
Coal Blocks Allocation Rules, 2017
Pravasi Bharatiya Bima Yojana 2017
Beedi and Cigar Workers (Conditions of Employment) Act, 1966
Sovereign Gold Bond Scheme 2017-18 - Series II
Merchant Shipping (Continuous Discharge Certificate) Rules, 2017
Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons, 2012
Goods and services Tax Settlement of funds Rules, 2017
Andaman and Nicobar Islands Value Added Tax Regulation, 2017
India-Korea Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017
First Statutes of Indian Institute of Technology Hyderabad, 2017
First Statutes of Indian Institute of Technology Bhubaneswar, 2017
First Statutes of Indian Institute of Technology Gandhinagar, 2017
First Statutes of Indian Institute of Technology Jodhpur, 2017
Beedi Workers Welfare Cess Act, 1976
First Statutes of Indian Institute of Technology Patna, 2017
First Statutes of Indian Institute of Technology Ropar, 2017
First Statutes of Indian Institute of Technology Indore, 2017
First Statutes of Indian Institute of Technology Mandi, 2017
First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017
First Statutes of Indian Institute of Technology Tirupati, 2017
First Statutes of Indian Institute of Technology Goa, 2017
First Statutes of Indian Institute of Technology Palakkad, 2017
First Statutes of Indian Institute of Technology Bhilai, 2017
First Statutes of Indian Institute of Technology Jammu, 2017
Beedi Workers Welfare Cess Rules, 1977
First Statutes of Indian Institute of Technology Dharwad, 2017
National Institute of Technology, Andhra Pradesh Statutes, 2017
Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017
Footwear Design and Development Institute Act, 2017
Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017
Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
Oil Mines Regulations, 2017
Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017
Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017
Companies (Arrests in connection with Investigation by Serious Fraud Investigation Office) Rules, 2017
Beedi Workers Welfare Fund Act, 1976
Prevention of Tampering of the Mobile Device Equipment Identification Number, Rules, 2017
Indian Foreign Service Branch B Rules, 2017
Coinage (Issue of Commemorative coins on the occasion of Birth Centenary of Dr. M. S. Subbulakshmi) Rules, 2017
Coinage of One Hundred Rupees and Five Rupees coins to commemorate the occasion of Dr. M. G. Ramachandran Birth Centenary Rules, 2017
Companies (Restriction on number of layers) Rules, 2017
Customs and Central Excise Duties Drawback Rules, 2017
Ministry of Environment, Forest and Climate Change
Sovereign Gold Bond Scheme
Bureau of Indian Standards Rules, 2017
Companies (Registered Valuers and Valuation) Rules, 2017
Beedi Workers Welfare Fund Rules, 1978
Foreign Exchange Management (Transfer or Issue of Security by a Person Resident Outside India) Regulations, 2017
Suppression of Immoral Traffic in Women and Girls Act, 1956
Coal Mines Regulations, 2017
Customs (Furnishing of Information) Rules, 2017
Muslim Women (Protection of Rights on Marriage) Act, 2019
Indian Institutes of Management Act, 2017
Repealing and Amending Act, 2017
Repealing and Amending (Second) Act, 2017
Indian Institute of Petroleum and Energy Act, 2017
University Grants Commission (Open and Distance Learning) Regulations, 2017
Biological Diversity Act, 2002
Insurance Regulatory and Development Authority of India (Appointed Actuary) Regulations, 2017
Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 2011
Telecommunication Interconnection Regulations, 2018
Oriental Bank of Commerce (Employees) Pension Regulations, 1995
Tax Return Preparer Scheme, 2006
Spices Board (Registration of Exporters) Regulations, 1989
First Statutes of the Footwear Design and Development Institute
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018
Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018
Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017
Biological Diversity Rules, 2004
Printing of One Rupee Currency Notes, Rules, 2018
Printing of One Rupee Currency Notes Rules, 2016
Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015
Insolvency and Bankruptcy Board of India (Inspection and Investigation) Regulations, 2017
Post Office Savings Bank General Rules, 1981
Securities and Exchange Board of India (Issue and Listing of Non-Convertible Redeemable Preference Shares) Regulations, 2013
National Savings Certificates (VIII Issue) Rules, 1989
Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016
Insurance Regulatory and Development Authority of India (Payment of commission or remuneration or reward to insurance agents and insurance intermediaries) Regulations, 2016
University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018
United Nations Convention On Biological Diversity, 1992
Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014
University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2018
Insolvency and Bankruptcy Board of India (Fast Track Insolvency Resolution Process for Corporate Persons) Regulations, 2017
Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008
Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017
Energy Efficient Induction Motors-Three Phase Squirrel Cage (Quality Control) Order, 2017
Plant Quarantine (Regulation of Import into India) Order, 2003
Securities and Exchange Board of India (Employees Service) Regulations, 2001
Diplomatic and Consular Officers (Fees) Rules, 1949
Energy Conservation Building Code Rules, 2018
Johannesburg Declaration On Sustainable Development, 2002
Rules of Procedure and Conduct of Business in Lok Sabha
Solar Photovoltaics, Systems, Devices and Components Goods (Requirements for Compulsory Registration) Order, 2017
Postgraduate Medical Education Regulations, 2000
Canara Bank (Employees) Pension Regulations, 1995
Bank of Baroda (Employees) Pension Regulation, 1995
Reserve Bank of India Pension Regulations, 1990
Companies (Accounts) Rules, 2014
Regulation of Persistent Organic Pollutants Rules, 2018
Cardamom (Licensing and Marketing) Rules, 1987
Dental Council of India, Master of Dental Surgery Course Regulations, 2017
Guidelines For International Collaboration Research Projects involving Transfer or Exchange of Biological Resources or Information Relating Thereto Between Institutions including Government Sponsored Institutions and Such Institutions in Other Countries, 2006
Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006
Auroville Foundation (Conduct of Business by the Governing Board) Regulations, 2017
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017
National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018
Foreign Exchange Management (Cross Border Merger) Regulations, 2018
Transfer of Property (Vested as Enemy Property in the Custodian) Order, 2018
Guidelines for the disposal of Enemy Property Order, 2018
Coinage (Issue of Commemorative coin on the occasion of 350th Birth Anniversary of Shri Guru Gobind Singh Ji) Rules, 2018
Finance Act, 2018
Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018
Births, Deaths and Marriages Registration Act, 1886
Agreement between the republic of India and the Socialist Republic of Viet Nam on the transfer of Sentenced Persons
Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016
Petroleum and Natural Gas Regulatory Board (Imbalance Management Services) Regulations, 2016
Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Pre-notice Consultation Regulations, 2018
Agreement between the Government of Republic of India and the Government of the Kingdom of Bahrain on the Transfer of Sentenced Persons, 2017
All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2016
All India Council for Technical Education (Norms and Standards for the conduct of Post Graduate Diploma in Management) Regulations, 2017
National Institute of Fashion Technology Ordinances, 2017
Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014
Boilers Act, 1923
Agreement between the Government of the Republic of India and the Government of the Republic of Kenya for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income
Consumer Protection (Administrative Control Over the State Commission and the District Forum) Regulations, 2018
Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012
Sovereign Gold Bond Scheme 2018-19 - Series -I
Criminal Tribes Act, 1871
Fugitive Economic Offenders (Application for Declaration of Fugitive Economic Offender) Rules, 2018
Fugitive Economic Offenders (Issuance of Attachment Order) Rules, 2018
Fugitive Economic Offenders (Issuance of Provisional Attachment Order) Rules, 2018
Fugitive Economic Offenders (Forms, Search and Seizure and the Manner of Forwarding the Reasons and Material to the Special Court) Rules, 2018
Fugitive Economic Offenders (Receipt and Management of Confiscated Properties) Rules, 2018
Bonded Labour System (Abolition) Rules, 1976
Protection of Plant Varieties and Farmers Rights (Community Award from the Gene Fund) Rules, 2018
Insolvency and Bankruptcy Board of India (Annual Report) Rules, 2018
Insolvency and Bankruptcy Board of India (Form of Annual Statement of Accounts) Rules, 2018
Bill of Entry (Electronic Integrated Declaration and Paperless Processing) Regulations, 2018
Sea Cargo Manifest and Transhipment Regulations, 2018
Insurance Regulatory and Development Authority of India (Lloyds India) Regulations, 2016
Daman and Diu Municipalities (Amendment) Regulation, 2018
Customs Brokers Licensing Regulations, 2018
Insolvency and Bankruptcy Board of India (Advisory Committee) Regulations, 2017
Insolvency and Bankruptcy Board of India (Procedure for Governing Board Meetings) Regulations, 2017
Border Security Force Act, 1968
First Statutes of the National Institute of Design, Ahmedabad
Insolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) Regulations, 2017
Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017
Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017
Unique Identification Authority of India (Returns and Annual Report) Rules, 2018
Customs Audit Regulations, 2018
Fugitive Economic Offenders (Procedure for sending Letter of Request to the Contracting State for Service of Notice and Execution of Order of the Special Court) Rules, 2018
Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018
Mental Healthcare (State Mental Health Authority) Rules, 2018
Mental Healthcare (Rights of Persons with Mental Illness) Rules, 2018
Border Security Force Rules, 1969
Exports by Post Regulations, 2018
Bureau of Indian Standards (Advisory Committees) Regulations, 2018
Bureau of Indian Standards (Conformity Assessment) Regulations, 2018
Companies (Significant Beneficial Owners) Rules, 2018
Bureau of Indian Standards (Hallmarking) Regulations, 2018
Bureau of Indian Standards Rules, 2018
Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018
Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
Kusum Seed Grading and Marking Rules, 2018
University Grants Commission (Online Courses or Programmes) Regulations, 2018
Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
Admiralty (Assessors) Rules, 2018
Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018
Commercial Courts (Statistical Data) Rules, 2018
University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018
Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
Telecom Commercial Communications Customer Preference Regulations, 2018
University Grants Commission (Promotion of Academic Integrity and Prevention of Plagiarism in Higher Educational Institutions) Regulations, 2018
Aadhaar (Enrolment and Update) Regulations, 2016
Aadhaar (Sharing of Information) Regulations, 2016
Unique Identification Authority of India (Transaction of Business at Meetings of the Authority) Regulation, 2016
Border Security Force (Deductions From Pay And Allowances) Rules, 1978
Aadhaar (Data Security) Regulations, 2016
Aadhaar (Authentication) Regulations, 2016
Fugitive Economic offenders Act, 2018
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
State Banks (Repeal and Amendment) Act, 2018
Homoeopathy Central Council (Election) Rules, 1975
Indian Medicine Central Council (Election) Rules, 1975
Food Safety and Standards (Fortification of Foods) Regulations, 2018
Companies (Specification of definitions details) Rules, 2014
Companies (Prospectus and Allotment of Securities) Rules, 2014
Border Security Force Leave Rules, 1971
Companies (Issue of Global Depository Receipts) Rules, 2014
Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018
Compensatory Afforestation Fund Rules, 2018
Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2018
Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
Dedicated Freight Corridor Railway General Rules, 2018
National Commission for Backward Classes (Repeal) Act, 2018
Customs (Finalisation of Provisional Assessment) Regulations, 2018
National Sports University Act, 2018
Centralised Communication Scheme, 2018
Criminal Court And Border Security Force Courts (Adjustment Of Jurisdiction) Rules, 1969
Electoral Bond Scheme, 2018
Post Office Savings Certificates Rules, 1960
Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014
University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018
National Commission for Backward Classes Chairperson, Vice-Chairperson and Members (Conditions of Service and Tenure) Rules, 2018
Ombudsman Scheme for Non-Banking Financial Companies, 2018
Insolvency and Bankruptcy Board of India (Employees Service) Regulations, 2017
Companies (Filing of Documents and Forms in Extensible Business Reporting Language) Rules, 2015
Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982
Fugitive Economic Offenders (Manner of Attachment of Property) Rules, 2018
Building and Other Construction Workers (Regulation of Employment and Conditions Of Service) Act, 1996
Fugitive Economic Offenders (Procedure for Sending Letter of Request to Contracting State) Rules, 2018
Fugitive Economic Offenders (Procedure for Conducting Search and Seizure) Rules, 2018
Fugitive Economic Offenders (Manner and Conditions for Receipt and Management of Confiscated Properties) Rules, 2018
Declaration of Fugitive Economic Offenders (Forms and Manner of Filing Application) Rules, 2018
Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 2018
Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018
Screening Test Regulations, 2002
Eligibility Requirement for taking admission in an undergraduate medical course in a Foreign Medical Institution Regulations, 2002
Census Rules, 1990
Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Central Rules, 1998
Reserve Bank of India (Note Refund) Rules, 2009
Continuing Dental Education Regulations, 2018
Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018
Customs Tariff Determination of Origin of Goods under the Comprehensive Economic Cooperation Agreement between the Republic of India and Republic of Singapore Rules, 2005
Companies (Appointment and Remuneration of Managerial Personnel) Rules, 2014
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2018
Inland Waterways Authority of India (Issue of Debt Securities) Regulations, 2016
National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018
Income tax Rules, 1962
Building And Other Construction Workers welfare Cess Act, 1996
Central University of Gujarat (Amendment) Statutes, 2018
Stainless Steel Products (Quality Control) Order, 2018
Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015
Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011
Sovereign Gold Bond Scheme 2018-19
Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018
Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018
Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2018
Insolvency and Bankruptcy Board of India (Insolvency Professional Agencies) Regulations, 2016
Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) Regulations, 2016
Building And Other Construction Workers Welfare Cess Rules, 1998
Government Savings Promotion General Rules, 2018
Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983
Investor Education and Protection Fund Authority (Form of Annual Statement of Accounts) Rules, 2018
Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018
Insolvency and Bankruptcy Board of India (Mechanism for Issuing Regulations) Regulations, 2018
Income-tax (Dispute Resolution Panel) Rules, 2009
Securities and Exchange Board of India (Regulatory Fee on Stock Exchanges) Regulations, 2006
National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010
Airports Authority of India (Ground Handling Services) Regulations, 2018
Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016
Bureau Of Indian Standards Act, 1986
Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015
Coinage (Issue of Commemorative Coin on the occasion of 75th Anniversary of Hoisting of Tricolour for the first time by Netaji Subhash Chandra Bose at Port Blair) Rules, 2018
National Financial Reporting Authority Rules, 2018
Airports Authority of India (Management of Airports) Regulations, 2003
Central Council of Homoeopathy (General) Regulations, 2018
Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018
Sarva Haryana Gramin Bank (Employees) Pension Regulations, 2018
Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018
National Council for Teacher Education (Recognition Norms and Procedure) Regulations, 2014
Central Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2014
Bureau Of Indian Standards Rules, 1987
Sarva U.P. Gramin Bank (Employees) Pension Regulations, 2018
International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012
Narmada Jhabua Gramin Bank (Employees) Pension Regulations, 2018
J&K Grameen Bank (Employees) Pension Regulations, 2018
Gramin Bank of Aryavart (Employees) Pension Regulations, 2018
Punjab Gramin Bank (Employees) Pension Regulations, 2018
Sutlej Gramin Bank (Employees) Pension Regulations, 2018
Purvanchal Bank (Employees) Pension Regulations, 2018
Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018
Coinage (Issue of Commemorative coin on the occasion of Bicentenary of Paika Bidroha) Rules, 2018
Bureau Of Indian Standards (Certification) Regulations, 1988
Uttar Bihar Gramin Bank (Employees) Pension Regulations, 2018
Indian Institutes of Management Rules, 2018
Paschim Banga Gramin Bank (Employees) Pension Regulations, 2018
Insurance Regulatory and Development Authority of India (Re-insurance) Regulations, 2018
Bhagar Grading and Marking Rules, 2018
Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016
Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016
Coinage (Issue of Commemorative Coin on the occasion of Birth Anniversary of Late Shri Atal Bihari Vajpayee) Rules, 2018
Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016
Himachal Pradesh Gramin Bank (Employees) Pension Regulations, 2018
Bureau Of Indian Standards (Recognition Of Consumers Associations) Rules, 1991
Flight and Maritime Connectivity Rules, 2018
Malwa Gramin Bank (Employees) Pension Regulations, 2018
Saurashtra Gramin Bank (Employees) Pension Regulations, 2018
Saptagiri Grameena Bank (Employees) Pension Regulations, 2018
Bangiya Gramin Vikash Bank (Employees) Pension Regulations, 2018
Kashi Gomti Samyut Gramin Bank (Employees) Pension Regulations, 2018
Ellaquai Dehati Bank (Employees) Pension Regulations, 2018
Allahabad UP Gramin Bank (Employees) Pension Regulations, 2018
Chaitanya Godavari Grameena Bank (Employees) Pension Regulations, 2018
Andhra Pragathi Grameena Bank (Employees) Pension Regulations, 2018
Clinical Thermometers (Quality Control) Order, 2001
Andhra Pradesh Grameena Vikas Bank (Employees) Pension Regulations, 2018
Uttar Banga Kshetriya Gramin Bank (Employees) Pension Regulations, 2018
Maharashtra Gramin Bank (Employees) Pension Regulations, 2018
Madhya Bihar Gramin Bank (Employees) Pension Regulations, 2018
Baroda Uttar Pradesh Gramin Bank (Employees) Pension Regulations, 2018
Central Madhya Pradesh Gramin Bank (Employees) Pension Regulations, 2018
Uttarakhand Gramin Bank (Employees) Pension Regulations, 2018
Odisha Gramya Bank (Employees) Pension Regulations, 2018
Tripura Gramin Bank (Employees) Pension Regulations, 2018
Madhyanchal Gramin Bank (Employees) Pension Regulations, 2018
Electrical Wires, Cables, Appliances And Protection Devices And Accessories (Quality Control) Order, 2003
Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017
Securities and Exchange Board of India (Terms and Conditions of Service of Chairman and Members) Rules, 1992
Foreign Exchange Management (Borrowing and Lending) Regulations, 2018
First Statutes of the Indian Institute of Petroleum and Energy, 2018
Nagaland Rural Bank (Employees) Pension Regulations, 2018
Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989
Vananchal Gramin Bank (Employees) Pension Regulations, 2018
Pragathi Krishna Gramin Bank (Employees) Pension Regulations, 2018
Dena Gujarat Gramin Bank (Employees) Pension Regulations, 2018
Pandyan Grama Bank (Employees) Pension Regulations, 2018
Steel And Steel Products (Quality Control) Order, 2008
Manipur Rural Bank (Employees) Pension Regulations, 2018
Telangana Grameena Bank (Employees) Pension Regulations, 2018
Bihar Gramin Bank (Employees) Pension Regulations, 2018
Meghalaya Rural Bank (Employees) Pension Regulations, 2018
Amalgamation of Vijaya Bank and Dena Bank with Bank of Baroda Scheme, 2019
Ministry of Electronics and Information Technology, Senior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018
Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018
Vidharbha Konkan Gramin Bank (Employees) Pension Regulations, 2018
Kaveri Grameena Bank (Employees) Pension Regulations, 2018
Karnataka Vikas Grameena Bank (Employees) Pension Regulations, 2018
Steel And Steel Products (Quality Control) Second Order, 2008
Rajasthan Marudhara Gramin Bank (Employees) Pension Regulations, 2018
Assam Gramin Vikash Bank (Employees) Pension Regulations, 2018
Pallavan Grama Bank (Employees) Pension Regulations, 2018
Chhattisgarh Rajya Gramin Bank (Employees) Pension Regulations, 2018
Jharkhand Gramin Bank (Employees) Pension Regulations, 2018
Puduvai Bharathiar Grama Bank (Employees) Pension Regulations, 2018
V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018
All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2018
Kerala Gramin Bank (Employees) Pension Regulations, 2018
Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015
Cable Television Networks Rules, 1994
Baroda Rajasthan Kshetriya Gramin Bank (Employees) Pension Regulations, 2018
Mizoram Rural Bank (Employees) Pension Regulations, 2018
Arunachal Pradesh Rural Bank (Employees) Pension Regulations, 2018
Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012
Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017
National Highways (manner of depositing the amount by the Central Government; making requisite funds available to the competent authority for acquisition of land) Rules, 2019
All India Council for Technical Education (Categorisation of Standalone Institutions for Grant of Graded Autonomy) Regulations, 2019
Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009
Ministry of Electronics and Information Technology, Assistant Section Officer, Limited Departmental Competitive Examination Rules, 2018
Ministry of Electronics and Information Technology, Personal Assistant, Limited Departmental Competitive Examination Rules, 2018
Radio, Television And Video Cassette Recorder Sets (Exemption From Licensing Requirements) Rules, 1997
Ministry of Electronics and Information Technology, Section Officer, Limited Departmental Competitive Examination Rules, 2018
Ministry of Electronics and Information Technology, Stenographer, Limited Departmental Competitive Examination Rules, 2018
Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme, 2019
Ministry of Electronics and Information Technology, Private Secretary, Limited Departmental Competitive Examination Rules, 2018
Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015
UGC (Institutions Deemed to be Universities) Regulations, 2019
Finance Act, 2019
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Paramahansa Yogananda) Rules, 2019
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019
Coinage of One Rupee, Two Rupees, Five Rupees, Ten Rupees and Twenty Rupees Rules, 2019
Names Of Doordarshan Channels to be Re-Transmitted By the Cable Operators in Their Cable Services
Aadhaar (Pricing of Aadhaar Authentication Services) Regulations, 2019
Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
Small Industries Development Bank of India (Staff) Regulations, 2001
New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019
State Bank of India General Regulations, 1955
Finance Act, 2015
Coinage (Issue of Commiserative Coin on the occasion of Centenary of Jallianwala Bagh Massacre) Rules, 2019
Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010
Homoeopathy (Degree Course) Regulations, 1983
Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons, 2013
Obligation Of Every Cable Operator To Transmit Programmes Of Pay Channels
Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013
University Grants Commission (Redress of Grievances of Students) Regulations, 2019
Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019
Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010
Food Corporation of India (Staff) Regulations, 1971
Central University of Himachal Pradesh (Amendment) Statutes, 2019
Manufacture and Other Operations in Warehouse Regulations, 2019
Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
Aryavart Bank (Employees) Pension Regulations, 2018
Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019
Cantonments Act, 2006
Companies (Court) Rules, 1959
Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019
Wild Birds and Animals (Protection) Act, 1912
National Financial Reporting Authority (Meeting for Transaction of Business) Rules, 2019
Puducherry Buildings (Lease and Rent Control) Act, 1969
Presidency Small Cause Courts Act, 1882
State Bank of India Employees Provident Fund Regulations, 2015
Sovereign Gold Bond Scheme 2019-20
Coinage of issue of Two Hundred and Ten Rupees Coins to commemorate the occasion of 2nd Birth Centenary of Sri Satguru Ram Singh Ji Rules, 2019
Prevention of Corruption Act, 1947
Indian Carriage Of Goods By Sea Act, 1925
National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009
Pension Fund Regulatory and Development Authority (Procedure for inquiry by adjudicating officer) Regulations, 2015
Coinage (Issue of Commemorative Coin on the occasion of the 550th Parkash Purab of Sri Guru Nanak Dev Ji) Rules, 2019
Coinage of One Hundred Rupees Coin to commemorate the occasion of Vikram Sarabhai Birth Centenary Year Rules, 2019
Coinage of One Hundred Rupees coin to commemorate the occasion of Birth Centenary of Smt. Vijaya Raje Scindia Rules, 2019
Customs (Supplementary Notice) Regulations, 2019
Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985
Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986
Canara Bank Officer Employees (Discipline and Appeal) Regulations, 1976
Agreement Between the Government of the Republic of India and the Government of the United States of America on the Exchange of Country-by-Country Reports
Central Educational Institutions (Reservation In Admission) Act, 2006
Agreement Between the Government of the Republic of India and the Government of the Republic of the Marshall Islands for the Exchange of Information Relating to Tax Matters
Tea (Registration of Dealers and Declaration of Stocks) Order, 1984
Sugarcane Control Order, 1966
Sugar (Retention and Sale by Recognised Dealers) Order, 1979
Sugar (Restrictions on Movement) Order, 1979
Sugar (Price Determination for 1992-93 Production) Order, 1992
High Speed Diesel Oil and Light Diesel Oil (Restriction on use) Order, 1974
Hindu Gains of Learning Act, 1930
General Provident Fund (Central Service) Rules, 1960
Fertilizer (Movement Control) Order, 1973
Central Excise Act, 1944
Employment of Children Act, 1938
Cement Control Order, 1967
Central Boilers Board (Nomination of Members) Rules, 1961
Dangerous Machines (Regulation) Rules, 1984
Delivery of Mail Order, 1991
Electrical Appliances (Quality Control) Order, 1988
U.P. Entertainment and Betting Tax (Gazetted) Service Rules, 1992
General Service Electric Lamps (Quality Control) Order, 1989
Hindu Inheritance (Removal Of Disabilities) Act, 1928
Hindu Marriage Validity Act, 1949
Central Industrial Security Force Act, 1968
Insecticides (Price, Stock, Display and Submission of Reports) Order, 1986
Jute (Licensing and Control) Order, 1961
Kerosene (Restriction on use and Fixation of Ceiling Price) Order, 1993
Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973
Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993
Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987
Medicinal and Toilet Preparations (Excise Duties) Construction of References Rules, 1976
Milk and Milk Product Order, 1992
Motor Spirit and High Speed Diesel (Prevention of Malpractices in Supply and Distribution) Order, 1990
National Forest Policy, 1952
Central Industrial Security Force Rules, 2001
National Forest Policy, 1988
Non-Pressure Stove (Quality Control) Order, 1990
Packaged Commodities (Regulation) Order, 1975
Textiles (Development and Regulation) Order, 1992
Vegetable Oil Products Control Order, 1947
Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019
Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019
Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019
Territorial Waters Jurisdiction Act, 1878
Indian Tolls Act, 1851
Central Industrial Security Force, Assistant Commandant (Executive), Recruitment Rules, 2009
Indian Tolls Act, 1864
Indian Tramways Act, 1886
Terminal Tax on Railway Passengers Act, 1956
Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976
Transformer and Switchgear Limited (Acquisition and Transfer of Undertakings) Act, 1983
Union Duties of Excise (Distribution) Act, 1979
Union Territories (Laws) Act, 1950
Union territories (Separation of Judicial and Executive Functions) Act, 1969
United Nations (Privileges and Immunities) Act, 1947
United Nations (Security Council) Act, 1947
Central Reserve Police Force Act, 1949
Usury Laws Repeal Act, 1855
Specific Relief Act, 1877
India International Arbitration Centre Act, 2019
Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019 (hereinafter referred to as Net Metering Regulations, 2019)
Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010
Usurious Loans Act, 1918
Banning of Unregulated Deposit Schemes Act, 2019
Insurance Regulatory and Development Authority of India (Re-insurance Advisory Committee) Regulations, 2019
Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
Central Reserve Police Force Rules, 1955
Indian Enterprise Development Service Rules, 2019
Insurance Regulatory and Development Authority of India (Regulatory Sandbox) Regulations, 2019
Constitution (Application to Jammu and Kashmir) Order, 2019
Food Safety and Standards (Safe food and balanced diets for children in school) Regulations, 2020
Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme Rules, 2019
Finance (No. 2) Act, 2019
Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015
Nidhi Rules, 2014
Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019
Declaration Under Article 370(3) of The Constitution
Central Sales Tax Act, 1956
Insurance Regulatory and Development Authority of India (Insurance Services by Common Public Service Centers) Regulations, 2019
Code on Wages, 2019
National Medical Commission Act, 2019
Repealing and Amending Act, 2019
Goods and Services Tax Appellate Tribunal (Appointment and Conditions of Service of President and Members) Rules, 2019
Coinage of One Hundred Fifty Rupees Coin to commemorate the occasion of 150th Birth Anniversary of Mahatma Gandhi Rules, 2019
Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019
National Medical Commission, Medical Advisory Council (Qualification and Experience of Residuary Member) Rules, 2019
National Medical Commission, Autonomous Boards (Manner of Appointment of Fourth Member and the Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements of President and Members) Rules, 2019
Central Sales Tax (Registration And Turnover) Rules, 1957
National Medical Commission (Submission of List of Medical Professionals) Rules, 2019
Consumer Protection Act, 2019
National Medical Commission (Manner of Appointment and Nomination of Members, their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2019
Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019
National Medical Commission (Annual Statement of Accounts, Submission of Annual Report and Other Reports and Statements) Rules, 2019
Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016
Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019
All India Institute of Medical Sciences Rules, 2019
Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019
Sovereign Gold Bond Scheme 2019-20
Central Vigilance Commission (Staff) Rules, 2007
Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015
Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019
Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019
Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019
All India Council for Technical Education (Categorization of Standalone Institutions for Grant of Graded Autonomy) Guidelines, 2019
AICTE (Open and Distance Learning Education) Guidelines for Institutions - Deemed to be Universities, 2019
Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019
AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019
Foreign Exchange Management (Debt Instruments) Regulations, 2019
Foreign Exchange Management (Mode of Payment and Reporting of Non-Debt Instruments) Regulations, 2019
Chandigarh Disturbed Areas Act, 1983
All India Institute of Medical Sciences Regulations, 2019
Companies (Creation and Maintenance of databank of Independent Directors) Rules, 2019
Right to Information (Term of Office, Salaries, Allowances and Other Terms and Conditions of Service of Chief Information Commissioner, Information Commissioners in the Central Information Commission, State Chief Information Commissioner and State Information Commissioners in the State Information Commission) Rules, 2019
Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons, 2017
Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017
Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017
Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015
Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015
Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015
Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016
Chartered Accountants Act, 1949
Coinage of Two Hundred and Fifty Rupees to commemorate the occasion of 250th Session of Rajya Sabha Rules, 2019
White Phosphorus Matches Prohibition Act, 1913
Faceless Assessment Scheme, 2019
Insolvency and Bankruptcy (Application to Adjudicating Authority for Bankruptcy Process for Personal Guarantors to Corporate Debtors) Rules, 2019
Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019
Insolvency and Bankruptcy (Insolvency and Liquidation Proceedings of Financial Service Providers and Application to Adjudicating Authority) Rules, 2019
Lakshadweep Marine Fisheries Regulation, 2026
Works of Defence Act, 1903
Finance Act, 2012
Finance Act, 2013
Child and Adolescent Labour (Prohibition and Regulation) Act, 1986
Finance (No. 2) Act, 2014
All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019
Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019
University Grants Commission (Establishment of and Maintenance of Standards in Private Universities) Regulations, 2003
Indian Veterinary Council Rules, 1985
Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2019
Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019
Insolvency And Bankruptcy Board Of India (Bankruptcy Process For Personal Guarantors To Corporate Debtors) Regulations, 2019
Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016
Puducherry Town and Country Planning Act, 1969
Child Labour (Prohibition And Regulation)Rules, 1988
Puducherry Value Added Tax Act, 2007
Gold (Control) Act, 1968
Finance Act, 2016
Drugs (Prices Control) Order, 2013
Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019
Transgender Persons (Protection of Rights) Act, 2019
Coinage (Issue of Commemorative Coin on the occasion of Inauguration of New Parliament Building) Rules, 2023
Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
Indian Stamp (Collection of Stamp-Duty through Stock Exchanges, Clearing Corporations and Depositories) Rules, 2019
Indian Broadcasting (Programme) Service Rules, 1990
Children (Pledging Of Labour) Act, 1933
National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019
Sukanya Samriddhi Account Scheme, 2019
Public Provident Fund Scheme, 2019
Senior Citizens Savings Scheme, 2019
National Savings (Monthly Income Account) Scheme, 2019
National Savings Recurring Deposit Scheme, 2019
National Savings Certificates (VIII Issue) Scheme, 2019
Kisan Vikas Patra Scheme, 2019
Post Office Savings Account Scheme, 2019
National Savings Time Deposit Scheme, 2019
Child Marriage Restraint Act, 1929
Recycling of Ships Act, 2019
Citizenship (Amendment) Act, 2019
Bank of Baroda Officer Employees (discipline and appeal) Regulations, 1976
Pharmacy Council of India Regulations on Curbing the Menace of Ragging in Pharmacy Colleges, 2012
Pharm.D. Regulations, 2008
Prathama U.P. Gramin Bank (Employees) Pension Regulations, 2018
Tribunal, Appellate Tribunal and other Authorities (Qualifications, Experience and other Conditions of Service of Members) Rules, 2020
International Financial Services Centres Authority Act, 2019
Pondicherry Excise Act, 1970
Pondicherry Excise Rules, 1970
Chit Funds Act, 1982
Puducherry Goods and Services Tax Act, 2017
Legal Representatives Suits Act, 1855
Maintenance of Internal Security Act, 1971
Pondicherry University Act, 1985
National Commission for Indian System of Medicine (Minimum Essential Standards, Assessment and Rating for Undergraduate Unani Colleges and Attached Teaching Hospitals) Regulations, 2023
Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004
Puducherry Limitation (Repeal of Local Laws) Act, 1994
Pondicherry (Extension of Laws) Act, 1968
Pondicherry (Administration) Act, 1962
Presidency-towns Insolvency Act, 1909
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004
Puducherry School Education Act, 1987
Indian Railway Board Act, 1905
Sick Textile Undertakings (Nationalisation) Act, 1974
Textile Undertakings (Taking Over of Management) Act, 1983
Imports and Exports (Control) Act, 1947
Indian Lunacy Act, 1912
Central Electricity Regulatory Commission (Power Market) Regulations, 2010
Coal Mines Provident Fund and Bonus Schemes Act, 1948
Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975
Estate Duty act, 1953
Prohibition On Sale Of Cigarettes And Other Tobacco Products Around Educational Institutions Rules, 2004
Finance Act, 2003
Finance Act, 2002
Finance Act, 1999
Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010
Indian Bar Councils Act, 1926
Rice-Milling Industry (Regulation) Act, 1958
Public Accountants Default Act, 1850
Election Symbols (Reservation and Allotment) Order, 1968
Levy Sugar Price Equalisation Fund Act, 1976
Multi State Co-Operative Societies Act, 1984
Cigarettes and Other Tobacco Products (Packaging and Labelling) Rules, 2008
Multi-State Co-Operative Societies (Registration, Membership, Direction & Management, Settlement of Disputes, Appeal & Revision) Rules, 1985
Multi-State Co-Operative Societies (Privileges, Properties and Funds, Accounts, Audit, Winding Up and Execution of Decrees, Orders and Decisions) Rules, 1985
Companies (Winding Up) Rules, 2020
Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
Expenditure-Tax Act, 1987
Pondicherry Court-Fees and Suits Valuation Act, 1972
Dangerous Drugs Act, 1930
Central Electricity Regulatory Commission (Procedure, Terms and Conditions for grant of trading licence and other related matters) Regulations, 2020
Delhi and Ajmer Rent Control Act, 1952
Puducherry Khadi and Village Industries Board Act, 1980
Absorbed Areas (Laws) Act, 1954
Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973
United Bank of India (Employees) Pension Regulations, 1995
Rail Land Development Authority (Constitution) Rules, 2007
Securities and Exchange Board of India (Portfolio Managers) Regulations, 2020
Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020
Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020
Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing Rules, 2020
Dadra and Nagar Haveli and Daman and Diu (Extension with modifications of the Goa, Daman and Diu Excise Duty Act, 1964) Excise Regulation, 2020
Dadra and Nagar Haveli and Daman and Diu (Repeal) Regulation, 2020
Daman and Diu Value Added Tax Regulation, 2005
Cinematograph (Certification) Rules, 1983
Puducherry Hindu Religious Institutions Act, 1972
Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976
Securities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Markets) Regulations, 1995
All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2020
Puducherry Cinemas (Regulation) Act, 1964
Central Excise Tariff Act, 1985
Printing of One Rupee Currency Notes Rules, 2020
Pension Fund Regulatory and Development Authority (Pension Fund) Regulations, 2015
Pondicherry Revenue Recovery Act, 1970
Transportation of Goods (Through Foreign Territory), Regulations, 2020
Guidelines For Certification Of Films For Public Exhibition
Lokpal (Complaint) Rules, 2020
Amalgamation of Oriental Bank of Commerce and United Bank of India into Punjab National Bank Scheme, 2020
Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020
Amalgamation of Syndicate Bank into Canara Bank Scheme, 2020
Amalgamation of Allahabad Bank into Indian Bank Scheme, 2020
Puducherry Municipalities Act, 1973
Protection of Children from Sexual Offences Rules, 2020
Yes Bank Limited Reconstruction Scheme, 2020
Cochin Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 2019
Master of Pharmacy (M.Pharm) Course Regulations, 2014
Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981
Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014
Direct Tax Vivad Se Vishwas Act, 2020
Finance Act, 2020
Central Sanskrit Universities Act, 2020
Constitution (Scheduled Castes) Order, 1950
International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020
Sovereign Gold Bond Scheme 2020-21
Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001
National Institute of Fashion Technology Statutes, 2020
Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2020
Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Rules, 1984
Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011
Securities and Exchange Board of India (Investment Advisers) Regulations, 2013
Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014
Securities and Exchange Board of India (Research Analysts) Regulations, 2014
Securities and Exchange Board of India (Foreign Venture Capital Investors) Regulations, 2000
Kolkata Port Trust (Stevedoring and shore handling license) Regulations, 2020
Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2020
Auroville Foundation (Admission and termination of Persons in the register of residents) Regulations, 2020
Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Regulations, 1981
Cine-Workers Welfare Cess Act, 1981
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) (Six Months Training) Rules, 2014
Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilization of Transmission Assets for Other Business) Regulations, 2020
Central Electricity Regulatory Commission (Sharing of Inter-State Transmission Charges and Losses) Regulations, 2020
Technology Development Board (Terms and Conditions of Service of Secretary and Employees) Regulations, 2002
Consumer Protection (Mediation) Rules, 2020
Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Model Rules, 2020
Consumer Protection (Central Consumer Protection Council) Rules, 2020
Consumer Protection (Qualification for appointment, method of recruitment, procedure of appointment, term of office, resignation and removal of the President and members of the State Commission and District Commission) Rules, 2020
Consumer Protection (Consumer Disputes Redressal Commissions) Rules, 2020
Consumer Protection (General) Rules, 2020
Cine-Workers Welfare Cess Rules, 1984
Farmers Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020
Farmers Agreement on Price Assurance and Farm Services (Dispute Resolution) Rules, 2020
Bilateral Netting of Qualified Financial Contracts Act, 2020
Rashtriya Raksha University Act, 2020
Consumer Protection (E-Commerce) Rules, 2020
Cochin Port and Dock Regulations, 2020
Consumer Protection (Consumer Commission Procedure) Regulations, 2020
Consumer Protection (Mediation) Regulations, 2020
Consumer Protection (Administrative Control over the State Commission and the District Commission) Regulations, 2020
National Company Law Tribunal and National Company Law Appellate Tribunal (Procedure for investigation of misbehavior or incapacity of Chairperson, President and other Members) Rules, 2020
Cine-Workers Welfare Fund Act, 1981
Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020
Council of Architecture (Minimum Standards of Architectural Education) Regulations, 1983
Centralised Verification Scheme, 2019
Council of Architecture (Minimum Standards of Architectural Education) Regulations, 2020
Coinage (Issue of One Hundred Twenty Five Rupees Commemorative Coin to Commemorate the Occasion of 125th Departure Anniversary of Sri Shyamacharan Lahiree Mahasaya) Rules, 2020
Manufacture and Other Operations in Special Warehouse Regulations, 2020
Central Electricity Regulatory Commission (Terms and Conditions for Tariff Determination from Renewable Energy Sources) Regulations, 2020
Customs (Administration of Rules of Origin under Trade Agreements) Rules, 2020
Central Consumer Protection Authority (Allocation and Transaction of Business) Regulations, 2020
Export-Import Bank Officers (Conduct, Discipline and Appeal) Regulations, 2020
Cine-Workers Welfare Fund Rules, 1984
Export-Import Bank of India General Regulations, 2020
Regulations on Audit and Accounts (Amendments) 2020
Coinage (Issue of commemorative coin on the occasion of Centennial Birth Year of Shri Nandamuri Taraka Rama Rao) Rules, 2023
Direct Tax Vivad se Vishwas Rules, 2020
University Grants Commission (Open and Distance Learning Programmes and Online Programmes) Regulations, 2020
Coinage (Issue of Commemorative Coin on the Occasion of 75th Anniversary of Food and Agriculture Organisation) Rules, 2020
Petroleum and Natural Gas Regulatory Board (Codes of Practices for Emergency Response and Disaster Management Plan (ERDMP)) Regulations, 2010
National Commission for Indian System of Medicine Act, 2020
National Commission for Homoeopathy Act, 2020
National Company Law Appellate Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Staff Car Drivers) Rules, 2020
Citizenship Rules, 2009
Institute of Teaching and Research in Ayurveda Act, 2020
Farmers Produce Trade and Commerce (Promotion and Facilitation) Act, 2020
Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020
National Forensic Sciences University Act, 2020
Occupational Safety, Health and Working Conditions Code, 2020
Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Code on Social Security, 2020
Industrial Relations Code, 2020
Energy Conservation (Minimum Qualification for Energy Auditors, Energy Auditors (Building) and Energy Managers) Rules, 2020
Petroleum and Natural Gas Regulatory Board (Guiding Principles for Declaring City or Local Natural Gas Distribution Networks as Common Carrier or Contract Carrier) Regulations, 2020
Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003
Telecom Consumers Protection Regulations, 2012
Petroleum and Natural Gas Regulatory Board (Determining Capacity of City or Local Natural Gas Distribution Network) Regulations, 2015
Petroleum and Natural Gas Regulatory Board (Gas Exchange) Regulations, 2020
Petroleum and Natural Gas Regulatory Board (Salary, Allowances and Other Conditions of Service of Officers and Employees) Rules, 2020
Ladakh Real Estate (Regulation and Development) (General) Rules, 2020
Sovereign Gold Bond Scheme 2020-21
Education Regulations, 2020 for Diploma course in Pharmacy
Foreign Exchange Management (Margin for Derivative Contracts) Regulations, 2020
Guidelines on Access to Biological Resources and Associated Knowledge and Benefits Sharing Regulations, 2014
Pharmacy Practice Regulations, 2015
Civil Defence Act, 1968
Banning of Unregulated Deposit Schemes Rules, 2020
Minimum Requirements for Annual M.B.B.S. Admissions Regulations, 2020
Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012
Foreign Exchange Management (Non-debt Instruments) Rules, 2019
Indian Nursing Council (Guidelines for Starting Ph.D. in Nursing Program in the Universities approved by the Council), Regulations, 2020
Indian Nursing Council (Continuing Nursing Education) Regulations, 2019
Temporary Suspension of Telecom Services (Public Emergency or Public Safety) Rules, 2017
International Financial Services Centres Authority (Procedure for Authority Meetings) Regulations, 2020
International Financial Services Centres Authority (Global In-House Centres) Regulations, 2020
International Financial Services Centres Authority (Employees Service) Regulations, 2020
Civil Defence Rules, 1968
Coinage (Issue of commemorative Coin to Commemorate on the Occasion of Centennial Celebrations of University of Lucknow) Rules, 2020
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Petroleum Installations) Regulations, 2020
International Financial Services Centres Authority (Banking) Regulations, 2020
Insurance Regulatory and Development Authority of India (Minimum Information Required for Investigation and Inspection) Regulations, 2020
Lakshmi Vilas Bank Limited (Amalgamation with DBS Bank India Limited) Scheme, 2020
Petroleum and Natural Gas Regulatory Board (Access Code for City or Local Natural Gas Distribution Networks) Regulations, 2020
Petroleum and Natural Gas Regulatory Board (Integrity Management System for Natural gas pipelines) Regulations, 2012
Petroleum and Natural Gas Regulatory Board (Determination of Transportation Rate for CGD and Transportation Rate for CNG) Regulations, 2020
Petroleum and Natural Gas Regulatory Board (Integrity Management System for City or Local Natural Gas Distribution Networks) Regulations, 2013
Faceless Appeal Scheme, 2020
Civil Defence Regulations, 1968
International Financial Services Centres Authority (Bullion Exchange) Regulations, 2020
Cosmetics Rules, 2020
Metro Railways General Rules, 2020
Private Security Agencies Central Model Rules, 2020
National Commission for Indian System of Medicine (Manner of Appointment and Nomination of Members, Their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2020
National Commission for Homoeopathy (Manner of Appointment and Nomination of Members, Their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2020
Food Safety and Standards (Alcoholic Beverages) Regulations, 2018
Ministry of Civil Aviation (Height Restrictions for Safeguarding of Aircraft Operations) Rules, 2015
National Commission for Minorities (Terms and Conditions of Service of Officers and other Employees) Rules, 2020
Agricultural Produce, (Raisins Grading and Marking) Rules, 2019
Coal Mines Provident Fund And Miscellaneous Provisions Act, 1948
Indian Institutes of Information Technology (Public-private Partnership) (Co-ordination Forum Procedure of Meetings) Rules, 2019
New Drugs and Clinical Trials Rules, 2019
Dates Grading and Marking Rules, 2020
Horse Gram Grading and Marking Rules, 2020
Transgender Persons (Protection of Rights) Rules, 2020
Merchant Shipping (Conditions for Carriage of Livestock) Rules, 2020
Lokpal (Finance and Account) Rules, 2020
Central Motor Vehicles (Regulation of petroleum products supply to bottling plant in Tripura from Bangladesh) Rules, 2018
Food Safety and Standards (Foods for Infant Nutrition) Regulations, 2020
Telecom Regulatory Authority of India (Salary, Allowances and other Conditions of Service of the Officers and Employees) Rules, 2002
Coal Mines Pension Scheme, 1998
Agricultural Produce (Pulses Grading and Marking) Rules, 2019
Institute of Actuaries of India (Transaction of Business at Meetings of Council) Regulations, 2011
Central Electricity Authority (Technical Standards for Communication System in Power System Operations) Regulations, 2020
Rashtriya Raksha University Rules, 2020
National Forensic Sciences University Rules, 2020
Electricity (Rights of Consumers) Rules, 2020
Food Safety and Standards (Food Products Standards and Food Additives) Regulations, 2011
Food Safety and Standards (Recovery and Distribution of Surplus Food) Regulations, 2019
Unique Health Identifier Rules, 2021
UGC (Institutions of Eminence Deemed to be Universities) Regulations, 2017
Coast Guard Act, 1978
Director, National Institute of Design, Assam (Recruitment, Salary, Allowances and other Conditions of Service) Rules, 2020
National Institute of Design, Assam (Form of Annual Statement of Accounts) Rules, 2020
Director, National Institute of Design, Madhya Pradesh (Recruitment, Salary, Allowances and other Conditions of Service) Rules, 2020
National Institute of Design, Madhya Pradesh (Form of Annual Statement of Accounts) Rules, 2020
Director, National Institute of Design, Haryana (Recruitment, Salary, Allowances and other Conditions of Service) Rules, 2020
Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010
National Institute of Design, Haryana (Form of Annual Statement of Accounts) Rules, 2020
National Institute of Design, Andhra Pradesh (Form of Annual Statement of Accounts) Rules, 2020
Director, National Institute of Design, Andhra Pradesh (Recruitment, Salary, Allowances and other Conditions of Service) Rules, 2020
Customs Authority for Advance Rulings Regulations, 2021
Code of Civil Procedure, 1908
Land Ports Authority of India (Officers and Other Employees) Recruitment Regulations, 2016
Land Ports Authority of India (Conditions of Service of Officers and other Employees) Regulations, 2016
Food Safety and Standards (Prohibition and Restrictions on sales) Regulations, 2011
Bar Council of India Legal Education (Post Graduate, Doctoral, Executive, Vocational, Clinical and other Continuing Education), Rules, 2020
Indian Nursing Council {Nurse Practitioner in Midwifery (NPM) Program}, Regulations, 2020
Indian Nursing Council {Guidelines/Norms for upgradation of the General Nursing and Midwifery (GNM) course to B.Sc. (Nursing) course on Voluntary basis} Regulations, 2020
Central Electricity Authority (Technical Standards for Connectivity below 33 kilovolts) Regulations, 2013
Supreme Court Judges (Travelling Allowance) Rules, 1959
Export of Milk and Milk Products (Quality Control, Inspection and Monitoring) Rules, 2020
Food Safety and Standards Authority of India (Transaction of Business and Procedures for the Scientific Committee and Scientific Panels) Regulations, 2016
Coffee Act, 1942
Inter-Country Transport Vehicles Rules, 2021
Coinage (Issue of Coin to Commemorate the Occasion of 125th Birth Anniversary Year of Netaji Subhas Chandra Bose) Rules, 2021
Indian Boiler Regulations, 1950
Central Electricity Authority (Technical Standards for Connectivity of the Grid) Regulation, 2007
Metalliferous Mines Regulations, 1961
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Self-ballasted LED Lamps) Regulations, 2017
Coinage (Issue of Commemorative Coins to Commemorate on the Occasion of 125th Birth Anniversary of Srimat Swami Pranavanandaji Maharaj) Rules, 2021
Mental Healthcare (Central Mental Health Authority) Regulations, 2020
Food Safety and Standards (Labelling and Display) Regulations, 2020
Central Vigilance Commission (Procedure for Transaction and Allocation of Business) Regulations, 2021
Coir Industry Act, 1953
Central Vigilance Commission (Duties and Powers of Secretary) Regulations, 2021
Central Vigilance Commission (Procedure for Dealing with Complaints and Procedure of Inquiry) Regulations, 2021
Agreement Between the Government of the Republic of India and the Government of the State of Qatar for the Avoidance of Double Taxation and for the Prevention of Fiscal Evasion With Respect to Taxes on Income, 2025
Insurance Regulatory and Development Authority of India (Registration of Indian Insurance Companies) Regulations, 2022
Press Council (Procedure for Notification of Associations of Persons) Rules, 2021
Indian Overseas Bank (Officers) Service Regulations, 1979
Producer Companies Rules, 2021
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Transmission and Distribution Licensing) Regulations, 2020
Boiler Operation Rules, 2021
Competition Commission of India (Manner of recovery of Monetary Penalty) Regulations, 2011
Coir Industry (Registration) Rules, 2008
Major Port Authorities Act, 2021
Indian Nursing Council (Nurse Practitioner in Midwifery (NPM) Program, Corrigendum), Regulations, 2020
Electricity (Late Payment Surcharge) Rules, 2021
Indian Nursing Council (Post Basic Diploma in Oncology Specialty Nursing - Residency Program), Regulations, 2020
Indian Nursing Council (Post Basic Diploma in Neonatal Specialty Nursing - Residency Program), Regulations, 2020
Faceless Penalty Scheme, 2021
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
Central Vigilance Commission (Senior Principal Private Secretary) Recruitment Rules, 2021
Code on Wages (Central Advisory Board) Rules, 2021
National Commission for Indian System of Medicine (Annual Statement of Accounts, Submission of Annual Report and Other Reports and Statements) Rules, 2021
Collection of Statistics Act, 2008
National Highways Authority of India, Finance Cadre [For posts of Deputy General Manager (Finance and Accounts), Manager (Finance and Accounts), Deputy Manager (Finance and Accounts), Assistant Manager (Finance and Accounts) and Accountant] (Recruitment, Seniority and Promotion) Regulations, 2021
AICTE (Open and Distance Learning Education and Online Education) Guidelines, 2021
Competition Commission of India (Meeting for Transaction of Business) Regulations, 2009
National Commission for Homoeopathy (Annual statement of accounts, submission of Annual Report and other Reports and statements) Rules, 2021
All India Tourist Vehicles (Authorisation or Permit) Rules, 2021
Securities and Exchange Board of India (Annual Report) Rules, 2021
Unmanned Aircraft System Rules, 2021
Indian Nursing Council (Minimum pre-requisites for granting suitability to Nursing Programs) Regulations, 2020
Spices Grading and Marking Rules, 2012
Paradip Port Trust (Licensing of Stevedoring and Shore Handling) Regulations, 2021
Collection Of Statistics Act, 1953
Railway Board Secretariat Stenographers Service Principal Staff Officer Regulations, 2021
Railway Board Secretariat Stenographers Service Senior Principal Private Secretary Grade Regulations, 2021
Railway Board Secretariat Stenographers Service Principal Private Secretary Grade Regulations, 2021
Railway Board Secretariat Stenographers Service preparation of the panel or panels(part) for the Private Secretary Grade (Seniority Quota) Regulations, 2021
Railway Board Secretariat Stenographers Service Private Secretary Grade (Limited Departmental Competitive Examination) Regulations, 2021
Railway Board Secretariat Stenographers Service preparation of the panel or panels (part) for the Personal Assistant grade (Seniority Quota) Regulations, 2021
Railway Board Secretariat Stenographers Service Personal Assistant Grade (Limited Departmental Competitive Examination) Regulations, 2021.
Railway Board Secretariat Stenographers Service Grade D (Competitive Examination) Regulations, 2021
Railway Board Secretariat Stenographers Service (Preparation of Seniority List) Regulations, 2021.
Supreme Court Judges Rules, 1959
Collection of Statistics (Central) Rules, 1959
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2021
Appellate Tribunal for Electricity Salary, Allowances and other Conditions of Service of the Officers and Employees Rules, 2021
All India Council for Technical Education (Redressal of Grievance of Faculty/Staff Member) Regulations, 2021
University Grants Commission (Credit Framework for Online Learning Courses through Study Webs of Active Learning for Young Aspiring Minds) Regulations, 2021
Regulations For The Conduct of The Meetings Of The Academic and Activity Council of National Sports University (NSU)
Regulations For the Conduct of the Meetings of the Executive Council of National Sports University (NSU)
National Bank for Financing Infrastructure and Development Act, 2021
National Commission for Allied and Healthcare Professions Act, 2021
Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Cooperation and Partnership Agreement between the Republic of India and the Republic of Mauritius) Rules, 2021
Prevention of Cruelty to Animals (Animal Husbandry Practices and Procedures) Rules, 2023
National Commission For Protection of Child Rights Rules, 2006
Indian Institute of Management Visakhapatnam Regulations, 2021
Securities and Exchange Board of India (Underwriters) (Repeal) Regulations, 2021
International Financial Services Centres Authority (Finance Company) Regulations, 2021
Aircraft (Investigation of Accidents and Incidents) Rules, 2017
Lead Stabilizer in Polyvinyl Chloride (PVC) Pipes and Fittings Rules, 2021
Customs (Verification of Identity and Compliance) Regulations, 2021
Finance Act, 2021
Insolvency and Bankruptcy (Prepackaged Insolvency Resolution Process) Rules, 2021
Insurance Regulatory and Development Authority of India (Insurance Advertisements and Disclosure) Regulations, 2021
Central Electricity Regulatory Commission (Regulation of Power Supply) Regulations, 2010
Commissions Of Inquiry (Central) Rules, 1972
Life Insurance Corporation of India Class I Officers (Special Allowance for Passing Examinations of Insurance Institute of India) Rules, 2021
International Financial Services Centres Authority (Market Infrastructure Institutions) Regulations, 2021
Life Insurance Corporation of India (Special Area Allowance) Rules, 1988
Life Insurance Corporation of India Class-III Employees (Special Allowance for Passing Examination) Rules, 1988
Insurance Regulatory and Development Authority of India (Manner of Assessment of Compensation to Shareholders or Members on Amalgamation) Regulations, 2021
Reserve Bank of India (Fit and Proper Criteria for Elected Directors on the Boards of PSBs) Directions, 2019
Repurchase Transactions (Repo) (Reserve Bank) Directions, 2018
Reserve Bank of India (Prevention of Market Abuse) Directions, 2019
Company Secretaries Regulations, 1982
Insolvency and Bankruptcy Board of India (Use of Caveats, Limitations, and Disclaimers in Valuation Reports) Guidelines, 2020
Companies Act, 1956
Pradhan Mantri Shram Yogi Maan-dhan, 2019
Supreme Court Officers and Servants (Conditions of Service and Conduct) Rules, 1961
Central Electricity Regulatory Commission (Terms and Conditions for Dealing in Energy Savings Certificates) Regulations, 2016
Coinage (Issue of Commemorative Coin to Commemorate the Occasion of 400th Birth Anniversary of Sri Guru Tegh Bahadur Ji) Rules, 2021
Cauvery Water Management Scheme, 2018
Sovereign Gold Bond Scheme 2021-22 - Series I
National Commission for Allied and Healthcare Professions Rules, 2021
National Commission for Homoeopathy (Submission of List of the Homoeopathy Practitioners) Rules, 2021
National Commission for Indian System of Medicine (Submission of List of the Medical Practitioners) Rules, 2021
Institute of Teaching and Research in Ayurveda Rules, 2021
Company Secretaries Act, 1980
Actuaries (Election to the Council) Rules, 2021
Securities and Exchange Board of India (Delisting of Equity Shares) Regulations, 2021
Central Electricity Regulatory Commission (Power Market) Regulations, 2021
Inland Waterways Authority of India (Levy and Collection of Fees and Charges) Regulations, 2011
Insurance Regulatory and Development Authority of India (Other Forms of Capital) Regulations, 2022
Food Safety and Standards (Advertising and Claims) Regulations, 2018
Companies (Accounting Standards) Rules, 2021
Prevention of Cruelty to Animals (Pet Shop) Rules, 2018
Food Safety and Standards (Contaminants, toxins and Residues) Regulations, 2011
Food Safety and Standards (Laboratory and Sample Analysis) Regulations, 2011
Competition Act, 2002
Bureau of Energy Efficiency (Particulars and Manner of their display on Labels of Tubular Fluorescent Lamps) Regulations, 2018
Food Safety and Standards (Import) Regulations, 2017
Food Safety and Standards (Packaging and labelling) Regulations, 2011
Major Port Trust (Payment of Fees and Allowances to Trustees), Rules, 1981
Insurance Regulatory and Development Authority of India (Assets, Liabilities, and Solvency Margin of General Insurance business) Regulations, 2016
Joint Electricity Regulatory Commission for the State of Goa and UTs (Electricity Supply Code) Regulations, 2018
Chartered Accountants Regulations, 1988
International Financial Services Centres Authority (Procedure for making Regulations) Regulations, 2021
Indian Nursing Council (Revised Regulations and Curriculum for B.Sc. (Nursing) Program) Regulations, 2020
Union Territory of Ladakh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2021
Competition Commission Of India (Selection Of Chairperson And Other Members Of The Commission) Rules, 2003
Insurance Regulatory and Development Authority of India (Transfer of Equity Shares of Insurance Companies) Regulations, 2015
Insurance Regulatory and Development Authority of India (Issuance of Capital by Indian Insurance Companies Transacting other than Life Insurance Business) Regulations, 2015
Extradition Treaty Between The Government of The Republic of India And The Government of The Republic of Malawi, 2018
Drone Rules, 2021
Agreement Between The Government of The Republic of India and The government of The Islamic Republic of Iran for The Avoidance of Double taxation and The Prevention of Fiscal Evasion With Respect To Taxes on income
Insurance Regulatory and Development Authority of India (Issuance of Capital by Indian Insurance Companies transacting Life Insurance business) Regulations, 2015
Coinage (Issue of Commemorative Coin to Commemorate on the Occasion of 125th Birth Anniversary of Srila A.C. Bhaktivedanta Swami Prabhupada) Rules, 2021
International Financial Services Centres Authority (Issuance and Listing of Securities) Regulations, 2021
Life Insurance Corporation General Regulations, 2021
New Mangalore Port Trust Employees (Recruitment, Seniority and Promotion) (Amendment) Regulations, 2021
Competition Commission Of India (Oath Of Office And Of Secrecy For Chairperson And Other Members) Rules, 2003
University Grants Commission (Establishment and Operation of Academic Bank of Credits in Higher Education) Regulations, 2021
National Institutes of Food Technology, Entrepreneurship and Management Act, 2021
Marine Aids To Navigation Act, 2021
Securities and Exchange Board of India (Issue and Listing of Non-Convertible Securities) Regulations, 2021
Rules of Procedure of The National Commission For Scheduled Tribes, 2021
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Imposition, Collection and Utilization of Environmental Compensation for Stubble Burning) Rules, 2023
Essential Defence Services Act, 2021
Inland Vessels Act, 2021
Securities and Exchange Board of India (Share Based Employee Benefits and Sweat Equity) Regulations, 2021
Indo-Tibetan Border Police Force, Constable (Kitchen Services) Group C Posts Recruitment Rules, 2022
Competition Commission of India (Salary, Allowances and other terms and Conditions of Service of Chairperson and other members) Rules, 2003
Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021
Tribunals Reforms Act, 2021
Bhakra Beas Management Board Rules, 1974
Bhakra Beas Management Board (Conduct of meetings and Powers and Duties of Chairman and Officers of the Board) Regulations, 1976
Prasar Bharati (Broadcasting Corporation of India), Authorities for Disciplinary Proceedings Regulations, 2012
Indian Nursing Council (Orthopaedic & Rehabilitation Specialty Nursing Residency Program), Regulations 2020
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Appointment, Salary, Allowances and other Terms and Conditions of Service of Chairperson, Full-time Members and Member-Secretary) Rules, 2021
Cochin Port Trust (Licensing of Jetties, Piers and Slipways) Regulations, 2021
Indian Institute of Management Raipur Regulation, 2021
National Road Safety Board Rules, 2021
Competition Commission of India (Term of the Selection Committee and the Manner of Selection of Panel of Names) Rules, 2008
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Conduct of Business and Conditions and Limitations in Delegation of Powers of Commission) Regulations, 2021
Petroleum and Natural Gas Regulatory Board (Integrity Management System for Petroleum and Petroleum Products Pipelines) Regulations, 2021
All India Services (Conduct) Rules, 1968
Tribunal (Conditions of Service) Rules, 2021
Petroleum and Natural Gas Regulatory Board (Third Party Conformity Assessment) Regulations, 2015
Indian Institute of Management Amritsar Regulations, 2021
Electronic Duty Credit Ledger Regulations, 2021
Motor Vehicles (Registration and Functions of Vehicle Scrapping Facility) Rules, 2021
Pension Fund Regulatory and Development Authority (Custodian of Securities) Regulations, 2015
Convention on the Rights of the Child
Competition Commission Of India (Return On Measures For The Promotion Of Competition Advocacy, Awareness And Training On Competition Issues) Rules, 2008
Pine nut Grading and Marking Rules, 2021
Electricity (Transmission System Planning, Development and Recovery of Inter-State Transmission Charges) Rules, 2021
First Statutes of National Forensic Sciences University, 2021
Chennai Port Trust (Licensing of Stevedoring and Shore Handling) Regulations, 2021
PM CARES for Children Scheme, 2021
Boiler Accident Inquiry Rules, 2021
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Manner of Taking Samples and Form of Notice) Rules, 2021
Relaxation of Validation (Section 119 of the Finance Act, 2012) Rules, 2021
International Financial Services Centres Authority (Insurance Intermediary) Regulations, 2021
Aadhaar (Pricing of Aadhaar Authentication Services) Regulations, 2021
Competition Appellate Tribunal (Salaries And Allowances And Other Terms And Conditions Of Service Of The Chairperson And Other Members) Rules, 2009
Sovereign Gold Bond Scheme 2021-22 - Series VII
Electricity (Timely Recovery of Costs due to Change in Law) Rules, 2021
Electricity (Promotion of Generation of Electricity from Must-Run Power Plant) Rules, 2021
International Financial Services Centres Authority (Capital Market Intermediaries) Regulations, 2021
International Financial Services Centres Authority (Registration of Insurance Business) Regulations, 2021
Indian Institute of Management Rohtak Regulations, 2021
Central Consumer Protection Authority (Procedure for Engagement of Experts and Professionals) Regulations, 2021
Indian Institute of Management Jammu Regulations, 2021
Coinage of One Rupee, Two Rupees, Five Rupees, Ten Rupees and Twenty Rupees Rules, 2021
Unique Identification Authority of India (Adjudication of Penalties) Rules, 2021
Competition Commission Of India (Number Of Additional, Joint, Deputy Or Assistant Director-General Other Officers And Employees, Their Manner Of Appointment, Qualification, Salary, Allowances And Other Terms And Conditions Of Service) Rules, 2009
Aadhaar (Authentication and Offline Verification) Regulations, 2021
Indian Institute of Management Tiruchirappalli Regulations, 2021
Indian Institute of Management, Kozhikode Regulations, 2021
Coinage (Issue of Commemorative Coin to Commemorate on the Occasion of Harcourt Butler Technical University Kanpur Centenary Celebrations) Rules, 2021
Major Port Authorities (Fixation and Implementation of Scale of Rates, Fees and Conditions) Rules, 2021
Major Port Authorities (Corporate Social Responsibility) Rules, 2021
Major Port Authorities (Master Plan and Application of Funds from Non Port related Use) Rules, 2021
Major Port Authorities (Application of Money in Sinking Fund) Rules, 2021
Major Port Authorities (Accounts and Audit) Rules, 2021
Indian Institute of Management Bodh Gaya Regulations, 2021
Competition Appellate Tribunal (Form And Fee For Filing An Appeal And Fee For Filing Compensation Applications) Rules, 2009
Central Pollution Control Board (Method of Recruitment, Terms and Conditions of Service of Officers and other Employees other than Member-Secretary) Regulations, 2021
National Medical Commission (Prevention and Prohibition of Ragging in Medical Colleges and Institutions) Regulations, 2021
National Medical Commission (Foreign Medical Graduate Licentiate) Regulations, 2021
Indian Institute of Management Lucknow Regulation, 2021
National Medical Commission (Compulsory Rotating Medical Internship) Regulations, 2021
Dam Safety Act, 2021
Central Consumer Protection Authority (Submission of Inquiry or Investigation by the Investigation Wing) Regulations, 2021
Indian Institute of Management Indore Regulations, 2021
Use of Low Power Equipment in the Frequency Band 865-868 MHz for Short Range Devices (Exemption from Licence) Rules, 2021
Central Consumer Protection Authority (Form of annual statement of accounts and records) Rules, 2021
Competition Commission Of India (Director-General) Recruitment Rules, 2009
Consumer Protection (Search and Seizure and Compounding of offences by the Central Authority and Crediting of Penalty) Rules, 2021
Nalanda University Statutes, 2012
Damodar Valley Corporation (Conduct of Business) Regulations, 1951
Pension Fund Regulatory and Development Authority (Salary and Allowances Payable to, and Other Terms and Conditions of Service of, Chairperson and Whole-time Members) Rules, 2014
Consumer Protection (Jurisdiction of the District Commission, the State Commission and the National Commission) Rules, 2021
Consumer Protection (Direct Selling) Rules, 2021
Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from License) Rules, 2021
Securities and Exchange Board of India (Vault Managers) Regulations, 2021
Indian Institute of Management Sirmaur Regulations, 2021
Surrogacy (Regulation) Act, 2021
Competition Commission Of India (Form Of Annual Statement Of Accounts) Rules, 2009
Assisted Reproductive Technology (Regulation) Act, 2021
Bank of Maharashtra (Officers) Service Regulations, 1979
Food Safety and Standards (Health Supplements, Nutraceuticals, Food for Special Dietary Use, Food for Special Medical Purpose, Functional Food and Novel Food) Regulations, 2016
National Council for Teacher Education (Determination of Minimum Qualification for Persons to be recruited as Education Teachers and Physical Education Teachers in Pre-primary, Primary, Upper Primary, Secondary, Senior Secondary or Intermediate Schools or Colleges) Regulations, 2014
Food Safety and Standards (Organic Foods) Regulations, 2017
Contingency Fund of India Rules, 1952
Deposit Insurance and Credit Guarantee Corporation General Regulations, 1961
Indian Nursing Council (Nurse Practitioner in Critical Care Post Graduate Residency Program - Corrigendum), Regulations, 2021
Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Kavi Muddana) Rules, 2022
Indian Institute of Management Ranchi Regulations, 2021
Constitution of India, 1950
Registration of Assignment of Receivables (Reserve Bank) Regulations, 2022
Registration of Factors (Reserve Bank) Regulations, 2022
Institute of Teaching and Research in Ayurveda Regulations, 2021
E-Settlement Scheme, 2021
Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1956
Punjab and Maharashtra Co-operative Bank Limited (Amalgamation with Unity Small Finance Bank Limited) Scheme, 2022
National Bank for Financing Infrastructure and Development General Rules, 2022
Central Electricity Regulatory Commission (Ancillary Services) Regulations, 2022
Indian Institute of Management Shillong Regulations, 2021
Indian Institute of Management Sambalpur Regulations, 2021
Consumer Protection Rules, 1987
International Financial Services Centres Authority (FinTech Incentive) Scheme, 2022
Indian Institute of Management Kashipur Regulations, 2021
International Financial Services Centres Authority (Insurance Web Aggregator) Regulations, 2022
National Cooperative Development Corporation Rules, 1975
National Committee on Dam Safety (Procedures, Allowance and other Expenditure) Rules, 2022
National Dam Safety Authority (Functions and Powers) Rules, 2022
First Statutes of the Rashtriya Raksha University, 2022
First Statutes of the Indian Institute of Information Technology Design and Manufacturing, Kurnool
Indian Institute of Management Nagpur Regulations, 2021
National Commission for Indian System of Medicine (Minimum Standards of Undergraduate Ayurveda Education) Regulations, 2022
Consumer Protection Regulations, 2005
Coconut Development Board Rules, 1981
National Commission for Indian System of Medicine (Minimum Standard of Undergraduate Siddha Education) Regulations, 2022
National Bank for Financing Infrastructure and Development General Regulations, 2022
National Commission for Indian System of Medicine (Minimum Standards of Undergraduate Unani Education) Regulations, 2022
Diploma in Pharmacy Exit Examination Regulations, 2022
Teachers Eligibility Qualifications in Medical Institutions Regulations, 2022
Shipping Bill (Post Export Conversion in Relation to Instrument Based Scheme) Regulations, 2022
Central Motor Vehicles (Motor Vehicle Accident Fund) Rules, 2022
Compensation to Victims of Hit and Run Motor Accidents Scheme, 2022
International Financial Services Centres Authority (Annual Report and Returns and Statements and Other Particulars) Rules, 2022
National Tiger Conservation Authority (Salaries, Allowances And Other Conditions Of Appointment) Rules, 2006
International Financial Services Centres Authority (Form of Annual Statement of Accounts) Rules, 2022
Coinage (Issue of commemorative coin on the occasion of 50 Years of Project Tiger) Rules, 2023
Indian Police Service (Special Allowance) Rules, 1977
Indian Bank (Officers) Service Regulations, 1979
Central Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2022
International Financial Services Centres Authority (Performance Review Committee) Regulations, 2022
National Financial Reporting Authority Appointment of Part-time Members Rules, 2022
National Institutes of Food Technology Entrepreneurship and Management Rules, 2021
e-Verification Scheme, 2021
Faceless Appeal Scheme, 2021
Rules To Regulate Proceedings For Contempt Of The Supreme Court, 1975
Indian Institute of Management Udaipur Regulations, 2021
Customs (Electronic Cash Ledger) Regulations, 2022
Joint Electricity Regulatory Commission for State of Goa and Union Territories (Procurement of Renewable Energy) Regulations, 2010
Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between India and the United Arab Emirates) Rules, 2022
Coinage (Issue of Commemorative Coin on the Occasion of 400th Birth Anniversary of Sri Guru Tegh Bahadur Ji) Rules, 2022
International Financial Services Centres Authority (Fund Management) Regulations, 2022
Named Flours Grading and Marking Rules, 2023
Competition Commission of India (Procedure for Engagement of Experts and Professionals) Regulations, 2009
Criminal Procedure (Identification) Act, 2022
Marine Aids to Navigation (Central Advisory Committee Procedural) Rules, 2022
Contingency Fund of India Act, 1950
Use of Low Power Radio Frequency Devices in the frequency band 433.05 to 434.79 MHz (Exemption from License) Rules, 2022
Payment of Family Pension (Submission of Documents) Rules, 2021
Commission for Air Quality Management in the National Capital Region and Adjoining Areas (Form of Annual Statement of Accounts) Rules, 2022
Food Safety and Standards (Ayurveda Aahara) Regulations, 2022
University Grants Commission (Academic Collaboration between Indian and Foreign Higher Educational Institutions to offer Twinning, Joint Degree and Dual Degree Programmes) Regulations, 2022
Reserve Bank of India Employees Gratuity and Superannuation Fund Regulations, 1975
Commission for Air Quality Management in National Capital Region and Adjoining Areas, (Form and Manner of Furnishing Annual Report) Regulations, 2022
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Electric Ceiling Type Fans) Regulations, 2022
University Grants Commission (Fitness of Open Universities for grants) (Amendment) Rules 2022
Guidelines for Registration and Filing Application for Establishing and Operating Over the Counter (OTC) Platform, 2022
Contract Labour (Regulation and Abolition) Act, 1970
Insurance Regulatory and Development Authority of India (Actuarial Report and Abstract for Life Insurance Business) Regulations, 2016
Electricity Regulatory Commission (Terms and Conditions for Renewable Energy Certificates for Renewable Energy Generation) Regulations, 2022
Pension Fund Regulatory and Development Authority (Redressal of Subscriber Grievance) Regulations, 2015
Motor Vehicles (Third Party Insurance Base Premium and Liability) Rules, 2022
Marine Aids to Navigation (Accounting and Financial Powers) Rules, 2022
Airports Economic Regulatory Authority (Secretary) Recruitment Rules, 2022
Ministry of Home Affairs, Indo-Tibetan Border Police Force, Second-in-Command (Engineer), Group A Post, Recruitment Rules, 2022
Council (National Institutes of Pharmaceutical Education and Research) Rules, 2022
Reimbursement of Exploration Expenditure Rules, 2022
Electricity (Late Payment Surcharge and Related Matters) Rules, 2022
Contract Labour (Regulation And Abolition) Central Rules, 1971
Electricity (Promoting Renewable Energy Through Green Energy Open Access) Rules, 2022
e-Assessment of Income Escaping Assessment Scheme, 2022
e-Dispute Resolution Scheme, 2022
Faceless Jurisdiction of Income Tax Authorities Scheme, 2022
Faceless Inquiry or Valuation Scheme, 2022
Inland Vessels (Crew and Passenger Accommodation) Rules, 2022
Inland Vessels (Survey and Certification) Rules, 2022
Inland Vessels (Fire Fighting Appliances) Rules, 2022
Inland Vessels (Registration and Other Technical Issues) Rules, 2022
Assisted Reproductive Technology (Regulation) Rules, 2022
Standards Of Construction And Maintenance Of Creches
Inland Vessels (Prevention and Containment of Pollution) Rules, 2022
Inland Vessels (Life Saving Appliances) Rules, 2022
Inland Vessels (Manning) Rules, 2022
Inland Vessels (Safe Navigation, Communication and Signals) Rules, 2022
India International Arbitration Centre (Terms and Conditions and the Salary and allowances payable to Chairperson and Full-time Members) Rules, 2022
Agricultural and Processed Food Products Export Development Authority (Recruitment) Regulations, 2022
Guidelines for Prevention of Misleading Advertisements and Endorsements for Misleading Advertisements, 2022
Marine Aids to Navigation (Duties of Director General) Rules, 2022
Inland Vessels (Insurance, Limitation of Liability and Obligations of Service Providers and Service Users) Rules, 2022
Sovereign Gold Bond Scheme, 2022-23 - Series I
Converts Marriage Dissolution Act, 1866
Registration of Medical Practitioners and Licence to Practice Medicine Regulations, 2023
Minimum Standard Protocol for Semen Stations for Prevention and Control of Infectious and Contagious Diseases through Semen Rules, 2023
Indian Police Service (Probationers Final Examination) Rules, 2023
Special Protection Group Rules, 2023
Extradition Treaty Between the Republic of India and Kingdom of Saudi Arabia, 2010
Establishment of Medical institutions, Assessment & Rating Regulations, 2023
Graduate Medical Education Regulations, 2023
University Grants Commission (Institutions deemed to be Universities) Regulations, 2023
Sovereign Gold Bond Scheme 2023-24
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Tubular Fluorescent Lamps), (Regulations), 2023
Co-Operative Societies Act, 1912
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Self-ballasted LED lamps), Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and UT of Ladakh (Grid Interactive Renewable Energy system and its related matters) Regulations, 2023
UT of Ladakh (Standard of Performance for the Distribution Licensee) Regulations, 2023
Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2023
Employees State Insurance Corporation (Staff and Conditions of Service) Regulations, 2023
NMC, National Exit Test Regulations, 2023
Securities and Exchange Board of India (Ombudsman) (Repeal) Regulations, 2023
Multi-Source Edible Oils Grading and Marking Rules, 2023
Visakhapatnam Port Authority (Meetings of Board, its Powers and Transaction of Business) Regulations, 2022
Visakhapatnam Port Authority (Licensing of stevedoring and shore handling) Regulation, 2023
Copyright Rules, 1958
Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2023
Breeders of Species Licence Rules, 2023
National Commission for Homoeopathy (Recognition of Qualifications of Homoeopathy) Regulations, 2023
Society for Prevention of Cruelty to Animals Rules, 2023
Coinage (Issue of Commemorative Coins on the Occasion of Indias G20 Presidency) Rules, 2023
Telecom Regulatory Authority of India Repealing Regulations, 2023
Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007
Environment (Utilisation of Crop residue by Thermal Power Plants) Rules, 2023
Bank of Maharashtra (Employees) Pension Regulations, 1995
Indian Antarctic Environmental Protection Rules, 2023
International Copyright Order, 1999
National Medical Commission Registered Medical Practitioner (Professional Conduct) Regulations, 2023
Joint Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2009
Aircraft (Security) Rules, 2023
National Dental Commission Act, 2023
Digital Personal Data Protection Act, 2023
Bharatiya Sakshya Adhiniyam, 2023
Bharatiya Nagarik Suraksha Sanhita, 2023
Bharatiya Nyaya Sanhita, 2023
Anusandhan National Research Foundation Act, 2023
National Nursing and Midwifery Commission Act, 2023
Cost Accountants Act, 1959
Inter-services Organisations (Command, Control and Discipline) Act, 2023
Jan Vishwas (Amendment of Provisions) Act, 2023
Guidelines for Under Graduate Courses under Establishment of New Medical Institutions, Starting of New Medical Courses, Increase of Seats for Existing Courses & Assessment and Rating Regulations, 2023
Council of Architecture Rules, 1973
Insurance Regulatory and Development Authority of India (Registration and Operations of Branch Offices of Foreign Reinsurers other than Lloyds) Regulations, 2015
Indian Institute of Management Bangalore Regulation, 2023
India International Arbitration Centre (Conduct of Arbitration) Regulations, 2023
Quality of Service (Code of Practice for Metering and Billing Accuracy) Regulations, 2023
Mediation Act, 2023
Maintenance of Standards of Medical Education Regulations, 2023
Cost And Works Accountants (Nomination Of Members To The Council) Rules, 2006
Board of Major Port Authority for Mormugao Port (Meetings and Transaction of Business) Regulations, 2023
Coinage (Issue of Commemorative Coin on the occasion of Centenary Year of Kaivalyadhama) Rules, 2023
Coinage (Issue of Commemorative Coin to commemorate on the occasion of 500th Birth Anniversary of Rani Durgavati) Rules, 2023
India International Arbitration Centre (Composition and Functions of the Committees) Rules, 2023
Aadhaar (Payment of Fees for Performance of Authentication) Regulations, 2023
India International Arbitration Centre (Manner of Appointment and Powers and Functions of the Chief Executive Officer) Regulations, 2023
National Bank for Financing Infrastructure and Development (terms and conditions of service of officers and employees) Regulations, 2023
Indian Bank (Employees) Pension Regulations, 1995
Central Bank of India (Employees) Pension Regulations, 1995
Indian Police Service (Cadre) Rules, 1954
Credit Information Companies (Regulation) Act, 2005
Union Bank of India (Employees) Pension Regulations, 1995
Telecom Regulatory Authority of India (Appointment of Officers and Employees) Regulations, 2023
Bank of India (Employees) Pension (Amendment) Regulations, 2023
Laccadive, Minicoy and Amindivi Islands Land Revenue and Tenancy Regulation, 1965
Goods and Services Tax Appellate Tribunal (Appointment and Conditions of Service of President and Members) Rules, 2023
Competition (Form of Publication of Guidelines) Rules, 2023
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for dispensing of Automotive Fuels Regulations, 2018
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine), Regulations, 2023
Bank of India Officer Employees (Conduct) Regulations, 1976
Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976
Credit Information Companies Rules, 2006
Model Tenancy Act, 2019
e-Appeals Scheme, 2023
Green Credit Rules, 2023
University Grants Commission (Setting up and Operation of Campuses of Foreign Higher Educational Institutions in India) Regulations, 2023
Indian Overseas Bank (Employees) Pension Regulations, 1995
Joint Electricity Regulatory Commission for the UT of J&K and the UT of Ladakh (Guidelines for Load Forecasts, Resources Plans, and Power Procurement Process) Regulations, 2023
Limited Liability Partnership (Significant Beneficial Owners) Rules, 2023
Water Purification System (Regulation of Use) Rules, 2023
Mormugao Port Authority (Stevedoring and Shore Handling) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Terms and Conditions for Determination of Multi Year Generation, Transmission, Distribution Tariff), Regulations, 2023
Credit Information Companies Regulations, 2006
Coinage (Issue of Commemorative Coin on the occasion of Platinum Jubilee Celebration of National Defence Academy, Khadakwasla, Pune) Rules, 2023
Lok Sabha Secretariat (Allotment of Residences) Rules, 2023
Coinage (Issue of Commemorative Coin to commemorate on the occasion of 525th Birth Anniversary of Saint Meera Bai) Rules, 2023
Indian Overseas Bank Officer Employees (Acceptance of Jobs in Private Sector Concerns after Retirement) Regulations, 2000
Andaman and Nicobar Islands Tenancy Regulation, 2023
Dadra and Nagar Haveli and Daman and Diu Tenancy Regulation, 2023
Lakshadweep Tenancy Regulation, 2023
Indian Forest Service (Probationers Training and Evaluation) Rules, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Procedure for filing Appeal before the Appellate Authority) Regulations, 2023
Coinage (Issue of commemorative coin on the occasion of Platinum Jubilee of Armed Forces Medical College, Pune) Rules, 2023
Customs Act, 1962
National Commission for Homoeopathy (National Examinations in Homoeopathy) Regulations, 2023
National Commission for Indian System of Medicine (Medical Research in Indian System of Medicine) Regulation, 2023
National Commission for Indian System of Medicine (Recognition of Qualifications) Regulations, 2023
Van (Sanrakshan Evam Samvardhan) Rules, 2023
Guidelines for Prevention and Regulation of Dark Patterns, 2023
Life Insurance Corporation of India (shareholders director) Regulations, 2023
National Commission for Homoeopathy (Medical Research in Homoeopathy) Regulations, 2023
National Commission for Homoeopathy (General) Regulations, 2023
Indian Nursing Council (Post Basic Diploma in Paediatric Specialty Nursing - Residency Program) Regulations, 2023
National Commission for Indian System of Medicine (Procedure for Engagement of Experts and Professionals) Regulations, 2023
Cutchi Memons Act, 1938
Sovereign Gold Bond Scheme 2023-24 - Series III
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Compliance Audit) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Transmission Performance Standards) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu and Kashmir and the UT of Ladakh (Demand Side Management) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Distribution Code) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (State Grid Code) Regulations, 2023
Repealing and Amending Act, 2023
Offshore Wind Energy Lease Rules, 2023
Foreign Exchange Management (Manner of Receipt and Payment) Regulations, 2023
Coinage (Issue of Commemorative Coin on the occasion of 125 Years of Ramakrishna Mission) Rules, 2023
Dangerous Machines (Regulation) Rules, 2007
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Dr. Panjabrao Alias Bhausaheb Deshmukh) Rules, 2023
Wild Life Disposal of Wild Animal Article Rules, 2023
Post Office Act, 2023
Telecommunications Act, 2023
National Commission for Indian System of Medicine (National Examinations for Indian System of Medicine) Regulations, 2023
Coinage (Issue of Commemorative Coin on the occasion of Khartargachha Millennium, Founder Jaincharya Shri Jineshwar Suri) Rules, 2023
Chief Election Commissioner and other Election Commissioners (Appointment, Conditions of Service and Term of Office) Act, 2023
Press and Registration of Periodicals Act, 2023
Provisional Collection of Taxes Act, 2023
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Dr. Harekrushna Mahtab) Rules, 2023
Delimitation Act, 2002
Coinage (Issue of Commemorative Coin on the occasion of centenary celebration of Karnataka Bank) Rules, 2023
National Medical Commission (Recognition of Medical Qualification) Regulations, 2023
National Commission for Indian System of Medicine (Ethics and Registration) Regulations, 2023
Coinage (Issue of Commemorative Coin on the occasion of completion of 20 Years of Vibrant Gujarat Summit) Rules, 2024
Joint Electricity Regulatory Commission (Conduct of Business) Regulations, 2009
Auroville Foundation (Admission and Termination of Persons in the Register of Residents) Regulations, 2023
National Commission for Indian System of Medicine (Minimum Essential Standards, Assessment and Rating for Undergraduate Sowa-Rigpa Colleges and Attached Teaching Hospitals) Regulations, 2023
Coastal Aquaculture Authority Rules, 2024
Certificate and place of Practice (Verification) Rules, 2015
Auroville Foundation (Framework for Selection of Working Committee) Regulations, 2024
Delivery Of Books And Newspapers (Public Libraries) Act, 1954
Central Electricity Authority (Terms and Conditions of Service of Chairperson and other Members) Rules, 2024
Steel Wires or Strands, Nylon or Wire Ropes and Wire mesh (Quality Control) Order, 2023
Legal Metrology-Material Measures of Length (Quality Control) Order, 2023
Hinges (Quality Control) Order, 2023
Safes, Safe Deposit Locker Cabinets and key locks (Quality Control) Order, 2023
Cycle and Rickshaw Tyres and Tubes (Quality Control) Order, 2023
Rubber Gaskets for Pressure Cookers (Quality Control) Order, 2023
Wild Life (Protection) International Trade of Specimens Rules, 2023
Wild Life (Protection) Licencing (Additional Matters for Consideration) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of the Birth Centenary of Late Shri Karpoori Thakur) Rules, 2024
Dentists Act, 1948
Insurance Regulatory and Development Authority of India (Expenses of Management, including Commission, of Insurers) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of 75th Republic Day Celebrations) Rules, 2024
Central Electricity Regulatory Commission (Conduct of Business) Regulations, 2023
Companies (Listing of equity shares in permissible jurisdictions) Rules, 2024
All India Council for Technical Education (Grant of Approvals for the Technical Institutions) guidelines, 2024-27
Pension Fund Regulatory and Development Authority (Subscriber Education and Protection Fund) Regulations, 2015
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Shri Ram Chandra Ji of Shahjahanpur, Uttar Pradesh) Rules, 2024
International Financial Services Centres Authority (Payment Services) Regulations, 2024
Non-Basmati Aromatic Rice Grading and Marking Rules, 2024
Coinage (Issue of Commemorative Coin to commemorate the occasion of 150th Birth Anniversary of Srila Bhakti Siddhanta Saraswati Goswami Prabhupad) Rules, 2024
Deposit Insurance And Credit Guarantee Corporation Act, 1961
Indira Gandhi National Tribal University, Amarkantak (henceforth IGNTU, Amarkantak, the University) (Minimum Standard & Procedure for Award of Ph.D. Degree) Regulations 2022
Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) (Second) Guidelines, 2023
Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) Guidelines, 2023
Insolvency and Bankruptcy Board of India Research Initiative, 2019
Wild Life (Transactions and Taxidermy) Rules, 2024
Implementation of the United Nations Security Council Resolutions on Haiti Order, 2023
Public Examinations (Prevention of Unfair Means) Act, 2024
Finance Act, 2024
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024
Competition Commission of India (Lesser Penalty) Regulations, 2024
Depositories Act, 1996
Obligatory Cession for the financial year 2024-25
Coinage (Issue of Commemorative Coin on the occasion of 2550th Nirvan Mahotsav of Bhagwan Mahaveer) Rules, 2024
Scheduled Specimen (Conditions and Procedure for exemption), Rules, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Treatment of Income from Other Business of Transmission Licensees and Distribution Licensees) Regulations, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Smart Grid) Regulations, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2024
Prasar Bharati (Broadcasting Corporation of India) Conditions of Service and Authorities for Disciplinary Proceedings Regulations, 2016
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Green Energy Open Access), Regulations, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Licensees Power to Recover Expenditure incurred in providing supply and other miscellaneous charges) Regulations, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Deviation Settlement Mechanism and other Related Matters) Regulations, 2024
Depositories (Appeal To The Central Government) Rules, 1998
Joint Electricity Regulatory Commission for the UT of Jammu &Kashmir and the UT of Ladakh (Renewable Purchase Obligation&its Compliance) Regulations, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Terms and Conditions for Tariff Determination for grid-interactive Renewable Energy Sources) Regulations, 2024
Press and Registration of Periodicals Rules, 2024
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Grant of Connectivity and Open Access in Intra-State Transmission & Distribution and related matters) Regulations, 2024
Competition Commission of India (Determination of Turnover or Income) Regulations, 2024
Competition Commission of India (Determination of Monetary Penalty) Guidelines, 2024
Competition Commission of India (Settlement) Regulations, 2024
Competition Commission of India (Commitment) Regulations, 2024
Securities and Exchange Board of India (Index Providers) Regulations, 2024
Institute of Teaching and Research in Ayurveda Post Graduate Pharmacy Regulations, 2024
Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000
Institute of Teaching and Research in Ayurveda Post Graduate Ayurveda Regulations, 2024
Indian Nursing Council (Nurse Practitioner in Mental Health/Psychiatric Nursing (NPMH) - Postgraduate Residency Program) Regulations, 2023
Institute of Teaching and Research in Ayurveda for Under Graduate Bachelor of Ayurvedic Medicine and Surgery Regulations, 2024
Coinage (Issue of Commemorative Coin on the Occasion of 250 Years of Mazagon Dock Shipbuilders Limited) Rules, 2024
Indian Nursing Council (Nurse Practitioner in Midwifery (NPM) Educator Program) Regulations, 2023
National Nursing and Midwifery Commission Rules, 2024
National Dental Commission Rules, 2024
National Nursing and Midwifery Commission (Annual Statement of Accounts Submission of Annual Report and Other Reports and Statements) Rules, 2024
National Dental Commission (Annual Statement of Accounts Annual report and Other Reports and Statements) Rules, 2024
National Dam Safety Authority Regulation, 2023
Depositories (Procedure For Holding Inquiry and Imposing Penalties By Adjudicating Officer) Rules, 2005
Captive Elephant (Transfer or Transport) Rules, 2024
National Commission For Homoeopathy (Minimum Essential Standards For Homoeopathic Colleges and Attached Hospitals) Regulations, 2024
Establishment of New Homoeopathic Medical Institution (Opening of New or Higher Course of Study or Training and Increase of Intake Capacity by a Medical Institution), Regulations-2024
National Commission for Homoeopathy (Assessment and Rating of Medical Institutions) Regulations, 2024
Cinematograph (Certification) Rules, 2024
Board of Major Port Authority for Mumbai Port (Meetings of Board and Transaction of Business) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of 90 Years Celebration of Reserve Bank of India) Rules, 2024
National Commission for Homoeopathy (Homoeopathy Post-Graduate Degree Course- Doctor of Medicine in Homoeopathy) Regulations, 2024
Insurance Regulatory and Development Authority of India (Rural, Social Sector and Motor Third Party Obligations) Regulations, 2024
Insurance Regulatory and Development Authority of India (Corporate Governance for Insurers) Regulations, 2024
Designs Act, 2000
Insurance Regulatory and Development Authority of India (Bima Sugam - Insurance Electronic Marketplace) Regulations, 2024
Insurance Regulatory and Development Authority of India (Insurance Products) Regulations, 2024
Insurance Regulatory and Development Authority of India (Protection of Policyholders Interests, Operations and Allied Matters of Insurers) Regulations, 2024
Insurance Regulatory and Development Authority of India (Registration and Operations of Foreign Reinsurers Branches & Lloyds India) Regulations, 2024
Insurance Regulatory and Development Authority of India (Registration, Capital Structure, Transfer of Shares and Amalgamation of Insurers) Regulations, 2024
Insurance Regulatory and Development Authority of India (Actuarial, Finance and Investment Functions of Insurers) Regulations, 2024
Baroda U.P. Bank (Employees) Pension Regulations, 2018
Board of Major Port Authority for Deendayal Port (Meetings and Transaction of Business) Regulations, 2023
Indian Administrative Service (Probationers Final Examination) Regulations, 1955
Petroleum and Natural Gas Regulatory Board (Guiding Principles for Declaring City or Local Natural Gas Distribution Networks as Common Carrier or Contract Carrier) Regulations, 2024
Designs Rules, 2001
Pension Fund Regulatory and Development Authority (Mechanism for Making and Review of Regulations) Regulations, 2024
National Commission for Indian System of Medicine (Minimum Essential Standards Assessment and Rating for Undergraduate Siddha Colleges and Attached Teaching Hospitals) Regulations, 2024
Institute of Teaching and Research in Ayurveda (Diploma in Pharmacy - Ayurveda) Regulations, 2024
Institute of Teaching and Research in Ayurveda Bachelor of Pharmacy- Ayurveda [B. Pharm. (Ayu.)] Regulations, 2024
Institute of Teaching and Research in Ayurveda -Swasthavritta and Allied Sciences Programme Regulations, 2024
National Commission for Indian System of Medicine (Minimum essential standards, assessment and rating for undergraduate Ayurveda colleges and attached teaching hospitals) Regulations, 2024
Inspection Instrumentation Seismic Data Risk Assessment and Evaluation of Specified Dam Regulations, 2024
Use of Low Power and Very Low Power Short Range Radio Frequency Devices (Exemption from Licensing Requirement) Rules, 2018
Use of Wireless Access System including Radio Local Area Network in 5 GHz band (Exemption from Licensing Requirement) Rules, 2018
Use of Very Low Power Ultra-wideband Devices (Exemption from Licensing Requirements) Rules, 2018
Disaster Management Act, 2005
Use of very low power Radio Frequency devices for indoor applications in the 13.553-13.567 MHz frequency range (Exemption from Licensing Requirement) Rules, 2010
Board of Major Port Authority for Chennai Port (Meetings of Board and Transaction of Business) Regulations, 2024
Railway Servants (Conduct of Disciplinary Inquiry through Video Conferencing) Regulations, 2024
Surveillance Inspection and Hydrometeorological Station of Specified Dams Regulation, 2024
Baroda Gujarat Gramin Bank (Officers and Employees) Service Regulations, 2019
Central Consumer Protection Authority (Recruitment, Salary, Allowances and other Terms and Conditions of Service of Officers and Other Employees of Central Authority) Rules, 2024
International Financial Services Centres Authority (Book-keeping, Accounting, Taxation and Financial Crime Compliance Services) Regulations, 2024
Offshore Areas (Existence of Mineral Resources) Rules, 2024
Cinematograph (Adjudication of Penalty) Rules, 2024
Honey Grading and Marking Rules, 2024
Disaster Management National Executive Committee (Procedures And Allowances) Rules, 2006
India International Arbitration Centre (Conduct of Micro and Small Enterprises Arbitration) Regulations, 2024
Quality Control Measures for Dam Construction Regulations, 2024
Inland Vessels (Design and Construction) Rules, 2024
Mediation Council of India (Forms and Manner of Annual Statement of Accounts) Rules, 2024
Mediation Council of India (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2024
Mediation Council of India (Travelling and other Allowances for Part-time Chairperson and Part-time Members) Rules, 2024
Central Electricity Regulatory Commission (Procedure Terms and Conditions for grant of Transmission Licence and other related matters) Regulations, 2024
Bottled Water Dispensers (Quality Control) Order, 2024
Central Civil Services (Leave) Rules, 1972
Indian Institute of Management Ahmedabad Regulation, 2024
Disaster Management (National Institute Of Disaster Management) Rules, 2006
Boiler (Inquiry Adjudication and Appeal) Rules, 2024
Public Examinations (Prevention of Unfair Means) Rules, 2024
Anusandhan National Research Foundation Rules, 2024
UCO Bank (Employees) Pension Regulations, 1995
Haj Committee Rules, 2002
Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of completion of 150 years of Bombay Stock Exchange) Rules, 2024
Coinage (Issue of Commemorative Coin to commemorate the occasion of 75 years Celebration of Supreme Court of India) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of Kalaignar Dr. M. Karunanidhi) Rules, 2024
Ghee Grading and Marking Rules, 2024
Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006
Central Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2024
International Financial Services Centres Authority (Board for Regulation and Supervision of Payment and Settlement Systems) Regulations, 2024
Investor Education and Protection Fund Authority (Manner of Recruitment and Terms and Conditions of Service of Public Relation Officer and Assistant Manager) Rules, 2024
Petroleum and Natural Gas Regulatory Board (Determination of Petroleum and Petroleum Products Pipeline Transportation Tariff) Regulations, 2024
Registration of Consumer Organisations Regulations, 2013
Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2024
Standards of Quality of Service of Access (Wireline and Wireless) and Broadband (Wireline and Wireless) Service Regulations, 2024
Rubber (Holding Inquiry and Appeal) Rules, 2024
Spices Board (Holding Inquiry and Appeal) Rules, 2024
Offshore Areas Mineral Trust Rules, 2024
National Institute Of Disaster Management Regulations, 2006
Fruits and Vegetables Grading and Marking Rules, 2004
Marine Products Export Development Authority (Adjucation of Penalties) Rules, 2024
Finance (No. 2) Act, 2024
Offshore Areas Mineral (Auction) Rules, 2024
Trade Marks (Holding Inquiry and Appeal) Rules, 2024
Geographical Indications of Goods (Holding Inquiry and appeal) Rules, 2024
Central Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2024
Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2024
International Financial Services Centres Authority (Listing) Regulations, 2024
Telecommunications (Administration of Digital Bharat Nidhi) Rules, 2024
Disaster Management (Annual Report Of National Authority) Rules, 2006
National Savings Scheme Rules, 1992
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of H.H. Shri Mataji Nirmala Devi) Rules, 2024
Competition (Minimum Value of Assets or Turnover) Rules, 2024
Competition (Criteria of Combination) Rules, 2024
Competition (Criteria for Exemption of Combinations) Rules, 2024
Competition Commission of India (Combinations) Regulations, 2024
Merchant Shipping (Appeal) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of Diamond Jubilee Year of Official Language) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of State Bank of India, Mumbai Main Branch Building Centenary Year) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of Shree Swaminarayan Mandir, Vadtaldham Dwishatabdi Mahotsav) Rules, 2024
Disaster Management (Notice Of Alleged Offence) Rules, 2007
Foreign Exchange (Compounding Proceedings) Rules, 2024
Prasar Bharati Recruitment Board (Procedure and Conduct of Business) Regulations, 2024
Competition Commission of India (General) Regulations, 2024
Telecommunications (Right of Way) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 75th Foundation Year of Central Silk Board) Rules, 2024
Direct Tax Vivad se Vishwas Rules, 2024
Dadra and Nagar Haveli and Daman and Diu Co-operative Societies Regulation, 2024
Ecomark Rules, 2024
National Commission for Indian System of Medicine (Minimum Essential Standards, Assessment and Rating for Postgraduate Institutions and Minimum Standards of Postgraduate Unani Education) Regulations, 2024
National Commission for Indian System of Medicine (Minimum Essential Standards, Assessment and Rating for Postgraduate Institutions and Minimum Standards for Postgraduate Education in Ayurveda) Regulations, 2024
National Disaster Management Authority (Financial Advisor) Recruitment Rules, 2008
National Commission for Indian System of Medicine (Minimum Essential Standards, Assessment and Rating for Postgraduate Institutions and Minimum Standards of Postgraduate Siddha Education) Regulations, 2024
Union Territory Goods and Services Tax (Ladakh) Rules, 2024
Offshore Areas Operating Right Rules, 2024
International Financial Services Centres Authority (Payment and Settlement Systems) Regulations, 2024
Indian Nursing Council (M.Sc. In Forensic Nursing Program) Regulations, 2023
Indian Nursing Council (Post Basic Diploma in Cardiothoracic Specialty Nursing - Residency Program) Regulations, 2023
Electricity Distribution (Accounts and Additional Disclosure) Rules, 2024
Indian Nursing Council (Post Basic Diploma in Palliative Care Specialty Nursing - Residency Program) Regulations, 2023
Indian Nursing Council (Post Basic Diploma in Emergency and Disaster Specialty Nursing - Residency Program) Regulations, 2023
Indian Nursing Council (Nurse Practitioner in Transplant Nursing (NPTN) - Postgraduate Residency Program) Regulations, 2023
Disaster Management Authority (National Disaster Response Force) Rules, 2008
Biological Diversity Rules, 2024
Indian Nursing Council (Nurse Practitioner in Geriatric Nursing (NPGN) - Postgraduate Residency Program) Regulations, 2023
Rating of Properties for Digital Connectivity Regulations, 2024
National Commission for Indian System of Medicine (Pre-Ayurveda-Programme for Bachelor of Ayurvedic Medicine and Surgery) Regulations, 2024
Telecommunications (Commercial Radio Operator Certificate of Proficiency to Operate Global Maritime Distress and Safety System) Rules, 2024
Inland Vessels (Central Database and Allied Matters) Rules, 2024
Air (Prevention and Control of Pollution) (Manner of Holding Inquiry and Imposition of Penalty) Rules, 2024
Water (Prevention and Control of Pollution) (Manner of Holding Inquiry and Imposition of Penalty) Rules, 2024
Coinage (Issue of Commemorative Coin on the Occasion of Diamond Jubilee of Birla Institute of Technology and Science, Pilani) Rules, 2024
Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Jain Acharya Shrimad Buddhisagar Surishwarji Maharajji) Rules, 2024
Disaster Management (Removal Of Difficulties) Order, 2006
Coinage (Issue of Commemorative Coin on the occasion of 150th Birth Anniversary of Bhagwan Birsa Munda Ji) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 2800th Nirvan Kalyanak of Parshvanath Bhagwan) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 2900th Janm Kalyanak of Parshvanath Bhagwan) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Dr. Harekrushna Mahtab) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 75th Anniversary of Constitution) Rules, 2024
Telecommunications (Telecom Cyber Security) Rules, 2024
International Financial Services Centres Authority (Registration of Factors and Registration of Assignment of Receivables) Regulations, 2024
Telecommunications (Temporary Suspension of Services) Rules, 2024
Telecommunications (Critical Telecommunication Infrastructure) Rules, 2024
Ropes and Cordages (Quality Control) Order, 2024
Establishment Of National Disaster Management Authority
Indutech (Quality Control) Order, 2024
Telecommunications (Removal of Difficulties) Order, 2024
Joint Electricity Regulatory Commission (Medical Facility) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of Centenary celebration of Mysore Medical College and Research Institute) Rules, 2024
State Pollution Control Board (Manner of Nomination and other Terms and Conditions of Service of Chairman) Rules, 2024
Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2024
Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2024
Telecommunications (Procedures and Safeguards for Lawful Interception of Messages) Rules, 2024
Indian Institute of Management, Mumbai Regulations, 2024
Vice Chairman (Selection and Appointment) Rules, 2007
Disturbed Areas (Special Courts) Act, 1976
Members (Selection and Appointment) Rules, 2007
Independent Member (Selection and Appointment) Rules, 2007
Bharatiya Vayuyan Adhiniyam, 2024
Collection of Statistics Rules, 2024
Industries (Development and Regulation) Manner of Holding Inquiry and Appeal Rules, 2024
Post Office Rules, 2024
Vulnerability and Hazard Classifications of Dams Regulations, 2024
Joint Electricity Regulatory Commission for the UT of J&K and UT of Ladakh, (Recruitment, Control and Service Conditions of Officers and Staff) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of Shri Atal Bihari Vajpayee Birth Centenary) Rules, 2024
Coinage (Issue of Commemorative Coin on the occasion of 150 Years of India Meteorological Department) Rules, 2024
Dock Workers (Regulation Of Employment) Act, 1948
Coinage (Issue of Commemorative Coin on the occasion of 25th Commemoration of Shri Harakhchand Nahata) Rules, 2024
Offshore Areas Mineral Conservation and Development Rules, 2024
Indian Nursing Council (Nurse Practitioner in Family Health (NPFH) - Postgraduate Residency Program) Regulations, 2024
Coinage (Issue of Commemorative Coin on the occasion of 75 Years of the Bharat Scouts and Guides) Rules, 2024
Insurance Regulatory and Development Authority of India (Maintenance of Information by the Regulated Entities and Sharing of Information by the Authority) Regulations, 2025
Insurance Regulatory and Development Authority of India (Regulatory Sandbox) Regulations, 2025
Dam Safety Measures for Dams other than Specified Dams Regulations, 2024
Indian Nursing Council {Nurse Practitioner in Anesthesia (NPA) - Postgraduate Residency Program} Regulations, 2024
Indian Nursing Council {Nurse Practitioner in Nephrology Nursing (NPNepN) - Postgraduate Residency Program} Regulations, 2024
ICAI (Aggregation of LLPs) Guidelines, 2024
Dock Workers (Regulation Of Employment) Rules, 1962
ICAI (Merger & Demerger of CA firms) Guidelines, 2024
Control of Water Pollution (Grant, Refusal or Cancellation of Consent) Guidelines, 2025
Control of Air Pollution (Grant, Refusal or Cancellation of Consent) Guidelines, 2025
Coinage (Issue of Commemorative Coin on first Samadhi Divas of Sant Shiromani Digambar Jainacharya Vidyasagar Mahamuniraj) Rules, 2025
Indian Nursing Council {Nurse Practitioner in Pediatric Nursing (NPPN) - Postgraduate Residency Program} Regulations, 2024
Coinage (Issue of Commemorative Coin to commemorate the occasion of commissioning of Jammu-Srinagar Railway Line) Rules, 2025
Anusandhan National Research Foundation Regulations, 2025
Coinage (Issue of Commemorative Coin to commemorate on the occasion of Birth Centenary of Mohammed Rafi) Rules, 2025
International Financial Services Centres Authority (Bullion Market) Regulations, 2025
Securities and Exchange Board of India (Procedure for making, amending and reviewing of Regulations) Regulations, 2025
Dock Workers (Advisory Committee) Rules, 1962
Joint Electricity Regulatory Commission for UT of J&K and UT of Ladakh (Framework for Resource Adequacy) Regulations, 2024
Competition Commission of India (Manner of Recovery of Monetary Penalty) Regulations, 2025
Obligatory Cession for the financial year 2025-26
Coinage (Issue of Commemorative Coin on the Occasion of 100 Years of Electrification in Indian Railways) Rules, 2025
Regulations Governing Self Financing Programme, 2023
National Waterways (construction of Jetties/Terminals) Regulations, 2025
Pension Fund Regulatory and Development Authority (Operationalisation of Unified Pension Scheme under National Pension System) Regulations, 2025
Finance Act, 2025
Tribhuvan Sahkari University Act, 2025
University Grants Commission (Minimum Standards of Instruction for the Grant of Undergraduate Degree and Postgraduate Degree) Regulations, 2025
Dock Workers (Safety, Health And Welfare) Act, 1986
Boilers Act, 2025
Immigration and Foreigners Act, 2025
University Grants Commission (Recognition and Grant of Equivalence to Qualifications obtained from Foreign Educational Institutions) Regulations, 2025
Environment (Construction and Demolition) Waste Management Rules, 2025
Mussalman Wakf (Repeal) Act, 2025
Protection of Interests in Aircraft Objects Act, 2025
International Financial Services Centres Authority (KYC Registration Agency) Regulations, 2025
International Financial Services Centres Authority (Capital Market Intermediaries) Regulations, 2025
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of Bhagawan Sri Sathya Sai Baba) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of Golden Jubilee of New Mangalore Port Authority) Rules, 2025
Dock Workers (Safety, Health And Welfare) Rules, 1990
Animal Welfare Board (Administration) Rules, 1962
Prevention of Cruelty to Animals (Care and Maintenance of Case Property Animals) Rules, 2017
Prevention of Cruelty to Animals (Regulation of Livestock Markets) Rules, 2017
Prevention of Cruelty to Animals (Dog Breeding and Marketing) Rules, 2017
Cost and Works Accountants Regulations, 1959
Drugs and Cosmetics (Compounding of Offences) Rules, 2025
Post Office Regulations, 2024
Environment Protection (End-of-Life Vehicles) Rules, 2025
Environment Protection (Manner of Holding Inquiry and Imposition of Penalty) Rules, 2024
Goods and Services Tax Appellate Tribunal (Procedure) Rules, 2025
Dock Workers (Safety, Health And Welfare) Regulations, 1990
Postal Imports Regulations, 2025
Sugar (Control) Order, 2025
Cochin Port Authority (Meetings of Board, its Powers and Transaction of Business) Regulations, 2024
Competition Commission of India (Determination of Cost of Production) Regulations, 2025
Bar Council of India Rules for registration and regulation of foreign lawyers or foreign law firms in India, 2022
Petroleum and Natural Gas Regulatory Board (Registration for Establishing and Operating Liquefied Natural Gas (LNG) Terminals) Regulations, 2025
Coinage (Issue of commemorative coin on the occasion of 50 Glorious Years of Statehood - Sikkim) Rules, 2025
Coinage (Issue of Commemorative Coin to commemorate the occasion of Birth Centenary of Panth Rattan Late Shri Gurcharan Singh Tohra) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of Sri Ramanasramam Centenary) Rules, 2025
Telecommunications (Framework to Notify Standards, Conformity Assessment and Certification) Rules, 2025
Dock Workers (Regulation Of Employment) (Inapplicability To Major Ports) Act, 1997
Payments Regulatory Board Regulations, 2025
Coinage (Issue of Commemorative Coin to commemorate on the occasion of 300th Birth Anniversary of Ahilyabai Holkar) Rules, 2025
Guidelines for acceptance of recycled Polyethylene terephthalate (PET) as Food Contact Material (FCM-rPET)
Rashtriya Raksha University Tribunal of Arbitration (Employees) Statutes, 2025
Policy for Providing Preference to Domestically Manufactured Iron & Steel Products In Government Procurement - Revised, 2025
Independent Panel of Experts for Comprehensive Dam Safety Evaluation of each specified dam Regulations, 2025
Joint Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2025
Uttar Pradesh Gramin Bank (Employees) Pension Regulations, 2018
Pharmacy Council of India (Manner of Holding Inquiry and Imposition of Penalty) Regulations, 2025
Marine Aids to Navigation (Training and Certification) Rules, 2025
Drugs (Prices Control) Order, 1995
Indian Nursing Council (Revised Guidelines for starting Ph.D. in Nursing Program in the Universities approved by the Council), Regulations, 2024
Radio Telephone Operator (Restricted) Certificate and Licence Rules, 2025
Coinage (Issue of Commemorative Coin to commemorate the occasion of Golden Year Celebration of Official Language Department) Rules, 2025
Coinage (Issue of Commemorative Coin to commemorate the occasion of 75th Anniversary of the National Sample Survey) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of Acharya Shri Vidyanand Ji Maharaj) Rules, 2025
Unified Waqf Management, Empowerment, Efficiency and Development Rules, 2025
Medical Institutions (Qualifications of Faculty) Regulations, 2025
Coinage (Issue of Commemorative Coin on the occasion of 125th Birth Anniversary of Dr. Syama Prasad Mookerjee) Rules, 2025
Government of National Capital Territory of Delhi (Conditions of Service of Officers and Other Employees) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of 10TH Anniversary of Make In India) Rules, 2025
Drugs Rules, 1945
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of Prof. M.S. Swaminathan) Rules, 2025
Offshore Areas Atomic Minerals Operating Right Rules, 2025
Disaster Management National Crisis Management Committee (Procedure) Rules, 2025
International Financial Services Centres Authority (Procedure for making regulations and subsidiary instructions) Regulations, 2025
Coinage (Issue of Commemorative Coin on the occasion of 1000 Years of Naval Expedition of Emperor Rajendra Chola - I) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of 105TH Birth Anniversary of Acharya Shri Mahapragya) Rules, 2025
International Financial Services Centres Authority (Fund Management) Regulations, 2025
Chartered Accountants (Limit on Number of Tax Audits) Guidelines, 2025
Carriage of Goods by Sea Act, 2025
Coastal Shipping Act, 2025
Cost Accounting Records (Bulk Drugs) Rules, 1974
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Petroleum and Petroleum Products Pipelines) Regulations, 2016
Coinage (Issue of Commemorative Coin on the occasion of Platinum Jubilee Celebration of Indian Institute of Technology, Kharagpur) Rules, 2025
Bureau of Energy Efficiency (Certification of EnergyAuditors, Energy Auditors (Building) and Energy Managers) Regulations, 2025
Tribhuvan Sahkari University Statutes, 2025
Environment Protection (Management of Contaminated Sites) Rules, 2025
Readjustment of Representation of Scheduled Tribes in Assembly Constituencies of the State of Goa Act, 2025 (ACA)
National Sports Governance Act, 2025
Merchant Shipping Act, 2025
Coinage (Issue of Commemorative Coin on the occasion of 108th Birth Anniversary of Shri Satyapramoda Teertha Swami Ji) Rules, 2025
Rules of Legal Education-Moratorium (Three-Year Moratorium) with respect to Centers of Legal Education, 2025
Drugs And Magic Remedies (Objectionable Advertisements) Rules, 1955
Tobacco Board (Auction) Rules, 1984
Tobacco Board (General) Regulations, 1984
Tobacco Board (Auction) Regulations, 1984
Indian Ports Act, 2025
Income Tax Act, 2025
Promotion and Regulation of Online Gaming Act, 2025
Coinage (Issue of Commemorative Coin on the occasion of Birth Centenary of Dr. Bhupen Hazarika) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of 150th Birth Anniversary of Acharya Jawahar Lal Ji Maharaj) Rules, 2025
Central Boilers Board (Nomination of Members) Rules, 2025
Boiler Accident Inquiry Rules, 2025
Electricity Rules, 2005
Technical Adviser (qualification, experience, salary and allowances) Rules, 2025
Chief Inspectors, Deputy Chief Inspectors and Inspectors (qualification and experience) Rules, 2025
Customs (Finalisation of Provisional Assessment) Regulations, 2025
International Financial Services Centres Authority (Payments Regulatory Board) Regulations, 2025
V.O.Chidambaranar Port Authority (Meetings of Board, its Powers and Transaction of Business) Regulations, 2024
Boiler Operation Engineers Rules, 2025
Electricity Distribution (Accounts and Additional Disclosure) Rules, 2025
Customs Tariff (Determination of Origin of Goods under the Trade and Economic Partnership Agreement between India and the EFTA States) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of 150th Birth Anniversary of Sardar Vallabhbhai Patel) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of one hundred years of Rashtriya Swayamsevak Sangh) Rules, 2025
Intimation Of Accidents (Form And Time Of Service Of Notice) Rules, 2005
Boiler Attendants Rules, 2025
Greenhouse Gases Emission Intensity Target Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of 200th Anniversary of Rani Channamma's victory at Kittur) Rules, 2025
Banking Companies (Nomination) Rules, 2025
National Road Safety Board Rules, 2025
Boilers (Appeal and Revision) Rules, 2025
Energy Conservation (Compliance Enforcement) Rules, 2025
Boilers (Adjudication and Appeal) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of One Hundred Fifty Year Celebration of Arya Samaj) Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of Two Hundredth birth anniversary of Maharshi Dayanand Saraswati) Rules, 2025
Forum of Regulators Rules, 2005
Coinage (Issue of Commemorative Coin on the occasion of completion of fifty years of NHPC Limited) Rules, 2025
Sustainable Harnessing of Fisheries in the Exclusive Economic Zone Rules, 2025
Punjab National Bank (Employees) Pension Regulations, 1995
Coinage (Issue of Commemorative Coin on the occasion of commemoration of 150 years of Vande Mataram) Rules, 2025
Aircraft (Investigation of Accidents and Incidents) Rules, 2025
Prasar Bharati (Broadcasting Corporation of India) procedure for promotion of Government employees on deemed deputation to the Prasar Bharati and the officers and employees of the Prasar Bharati Regulations, 2025
Transplantation of Human Organs and Tissues Rules, 2014
Andaman and Nicobar Islands Co-operative Societies Regulation, 1973
Andaman and Nicobar Islands Co-operative Societies Rules, 1974
Digital Personal Data Protection Rules, 2025
National Load Despatch Centre Rules, 2005
Bar Council of India Rules on Enrolment and Practice of Foreign Nationals, 2025
Machinery and Electrical Equipment Safety (Omnibus Technical Regulation) Order, 2024
Lakshadweep Registration of Societies Regulation, 2025
Coinage (Issue of Commemorative Coin on the occasion of Commemoration of Sri Guru Tegh Bahadur Ji's 350th Martyrdom Day) Rules, 2025
Andaman and Nicobar Islands Shops and Establishments Regulation, 2004
Coinage (Issue of Commemorative Coin on the occasion of commemoration of 550th Year Celebration of Shree Samsthan Gokarn Partagali Jeevottam Math) Rules, 2025
Petroleum and Natural Gas Rules, 2025
Coinage (Issue of Commemorative Coin on the occasion of Centenary Year of India Security Press, Nashik) Rules, 2025
Health Security se National Security Cess Act, 2025
Securities and Exchange Board of India (Registrars to an Issue and Share Transfer Agents) Regulations, 2025
Distribution of Electricity License (Additional Requirements of Capital Adequacy, Creditworthiness and Code of Conduct) Rules, 2005
Punjab and Sind Bank (Employees) Pension Regulations, 1995
Viksit Bharat-Guarantee for Rozgar and Ajeevika Mission (Gramin): VB-G RAM G Act, 2025
Sustainable Harnessing and Advancement of Nuclear Energy for Transforming India Act, 2025
Recycling of Ships Rules, 2021
Repealing and Amending Act, 2025
Bureau of Energy Efficiency (Appliance Labeling and Compliance) Regulations, 2026
Veterinary Council of India (Foreign Veterinary Graduate Registration) Rules, 2025
India International Arbitration Centre (Transaction of Business of Committees) Regulations, 2025
International Financial Services Centres Authority (Global In-House Centres) Regulations, 2025
Chewing Tobacco, Jarda Scented Tobacco and Gutkha Packing Machines (Capacity Determination and Collection of Duty) Rules, 2026
Electricity (Procedure For Previous Publication) Rules, 2005
Health Security se National Security Cess Rules, 2026
Securities and Exchange Board of India (Stock Brokers) Regulations, 2026
Punjab and Sind Bank Officer Employees (Discipline and Appeal) Regulations, 1981
National Sports Board (Search-cum-Selection Committee) Rules, 2026
Foreign Exchange Management (Guarantees) Regulations, 2026
Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976
National Sports Governance (National Sports Bodies) Rules, 2026
University Grants Commission (Promotion of Equity in Higher Education Institutions) Regulations, 2026
Recycling of Ships Regulations, 2026
Foreign Exchange Management (Export and Import of Goods and Services) Regulations, 2026
Central Electricity Regulatory Commission (Preparation Of Annual Report) Rules, 2005
Securities and Exchange Board of India (Mutual Funds) Regulations, 2026
Agreement Between the Government of the Republic of India and the Government of the State of Qatar on the Transfer of Sentenced Persons, 2015
Agreement on the Transfer of Sentenced Persons between the Republic of India and the Republic of Turkey, 2012
Agreement Between the Republic of India and the Kingdom of Spain on the Transfer of Sentenced Persons, 2017
Treaty on the Transfer of Sentenced Persons between the Republic of India and the Republic of Bulgaria, 2007
Agreement between the Government of India and the Government of State of ISRAEL on the Transfer of Sentenced Persons, 2012
Agreement between the Government of the Republic of India and the Government of the Republic of Mauritius on the Transfer of Prisoners, 2005
Extradition Treaty Between the Republic of India and Australia, 2008
Extradition Treaty between the Government of Republic of India and the Russian Federation, 2000
Extradition Treaty between the Republic of India and the Arab Republic of Egypt, 2008
Central Electricity Authority (Terms and Conditions of Service of Chairperson and Other Members) Rules, 2005
Convention on the Physical Protection of Nuclear Material, 1980
Extradition Treaty Between the Republic of India and the Islamic Republic of Afghanistan, 2021
Extradition Agreement Between the Republic of India and the Kingdom of Bhutan, 1997
Extradition Treaty Between India and Canada, 1987
Extradition Treaty Between the Republic of India and the Republic of Chile, 2015
Extradition Treaty between the Government of the Republic of India and Government of the Islamic Republic of Iran, 2018
Treaty of Extradition between the Government of India and the Government of Nepal, 1953
Treaty between Her Majesty the Queen of the United Kingdom of Great Britain and Ireland, Empress of India, and Her Majesty the Queen of the Netherland for the extradition of criminals, 1898
Extradition Treaty between India and Switzerland, 1880
Extradition Treaty Between the Government of the Republic of India and the Government of the State of Israel, 2012
Works Of Licensees Rules, 2006
Extradition Treaty Between the Government of the Republic of India and the Government of the Republic of Lithuania, 2017
Agreement on Extradition Between the Republic of India and the Portuguese Republic, 2007
Agreement Between the Socialist Republic of Vietnam and the Republic of India on the transfer of Sentenced Persons, 2018
Coinage (Issue of Commemorative Coin on the occasion of Diamond Jubilee Celebrations (Sixty years) of Chennai Petroleum Corporation Limited) Rules, 2026
Environmental (Protection) Fund Rules, 2026
Use of Low Power and Very Low Power Wireless Access System including Radio Local Area Network in Lower 6 GHz band (Exemption from Licensing Requirement) Rules, 2026
Reserve Bank of India Scheduled Banks Regulations, 1951
Central Silk Board Rules, 1955
Cookware, Utensils and Cans for Foods and Beverages (Quality Control) Order, 2025
Protection of Interests in Aircraft Objects Rules, 2026
Qualifications, Powers And Functions Of Chief Electrical Inspector And Electrical Inspectors Rules, 2006
Baggage Rules, 2026
Offshore Areas Mineral (Prevention of Illegal Mining and Transportation) Rules, 2026
Coinage (Issue of Commemorative Coin on the occasion of 100 Years of Ol Chiki Script by Pandit Raghunath Murmu) Rules, 2026
Aircraft (Carriage of Dangerous Goods) Rules, 2026
Coinage (Issue of Commemorative Coin on the occasion of 75th Foundation Day of Employees State Insurance Corporation) Rules, 2026
Ladakh Official Languages Regulation, 2025
Insolvency and Bankruptcy Board of India (Prepackaged Insolvency Resolution Process) Regulations, 2021
Coinage (Issue of Commemorative Coin on the occasion of completion of 100 Years of the State Bank of India, Main Branch, New Delhi) Rules, 2026
Customs (Voluntary Revision of Entries Post Clearance) Regulations, 2025
Electricity (Removal of Difficulties) Order, 2005
Electricity (Removal Of Difficulties) Second Order, 2005
Electricity (Removal Of Difficulty)third Order, 2005*
Electricity (Removal Of Difficulty)Fourth Order, 2005
Electricity (Removal Of Difficulty)Fifth Order, 2005
Electricity (Removal Of Difficulty)sixth Order, 2005
Electricity (Removal Of Difficulty).Seventh Order, 2005
Electricity (Removal Of Difficulties) Eighth Order, 2005
Electricity (Removal Of Difficulties) Ninth Order, 2005
Indian Electricity Act, 1910
Electricity (Supply) Act, 1948
Indian Electricity Rules, 1956
Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007
Fees For Making Application For Grant Of License Rules, 2004
Means Of Delivery Of Notice, Order Or Document Rules, 2004
Procedure For Conducting Inquiry Against a Member of Appropriate Commission Rules, 2004
Union Territory Goods and Services Tax (Andaman and Nicobar Islands) Rules, 2017
Appeal to the Appellate Authority Rules, 2004
Electricity Regulatory Commissions Act, 1998
Central Electricity Regulatory Commission (General) Rules, 1999
Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999
Central Electricity Regulatory Commission (Miscellaneous Provisions) Order, 1999
Central Electricity Regulatory Commission (Preparation, Submission Of Budget And Maintenance Of Accounts) Rules, 2000
Central Electricity Regulatory Commission (Procedure, Terms And Conditions For Grant Of Transmission License And Other Related Matters) Regulations, 2009
Central Electricity Regulatory Commission (Open Access In Inter-State Transmission) Regulations, 2008
Central Electricity Regulatory Commission (Procedure, Terms And Conditions For Grant Of Trading License And Other Related Matters) Regulations, 2004
Central Electricity Regulatory Commission (Salary, Allowances And Other Conditions Of Service Of Chairperson And Members) Rules, 2004
Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008
Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008
Central Electricity Regulatory Commission (Procedure For Making Of application For Determination Of Tariff, Publication Of The Application And Other Related Matters) Regulations, 2004
Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006
Central Electricity Authority Rules, 1977
Central Electricity Authority Regulations, 1979
National Electricity Policy, 2005
Joint Electricity Regulatory Commission For Union Territories Except Delhi (Salary,Allowances And Other Conditions Of Service Of Chairperson And Member) Rules, 2007
Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009
National Assisted Reproductive Technology and Surrogacy Board (Appointment of Expert Members by Nominating) Rules, 2022
State Assisted Reproductive Technology and Surrogacy Board (Appointment of Expert Members) Rules, 2022
Food Safety and Standards (Vegan Foods) Regulations, 2022
Surrogacy (Regulation) Rules, 2022
India International Arbitration Centre (Form of Annual Statement of Accounts) Rules, 2022
India International Arbitration Centre (Number of Posts and Recruitment of Registrar, Counsel and Other Officers and Employees) Rules, 2022
India International Arbitration Centre (Travelling and other Allowances Payable to Part-time Members) Rules, 2022
Goods and Services Tax (Period of Levy and Collection of Cess) Rules, 2022
Coinage (Issue of Commemorative Coin on the Occasion of 175 Years of Indian Institute of Technology, Roorkee) Rules, 2022
Small Industries Development Bank of India (Defined Contributory New Pension) Regulations, 2012
Elephants Preservation Act, 1879
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Stationary Storage Type Electric Water Heater) Regulations, 2016
Forest (Conservation) Rules, 2022
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Deep Freezers) Regulations, 2022
Indian Nursing Council (Post Basic Diploma in Critical Care Specialty Nursing - Residency Program) Regulations, 2022
Battery Waste Management Rules, 2022
Coinage (Issue of Commemorative Coin on the Occasion of 250th Birth Anniversary of Raja Ram Mohan Roy) Rules, 2022
Marine Aids to Navigation (Development of Heritage Lighthouses) Rules, 2022
Joint Electricity Regulatory Commission for Union Territories Jammu & Kashmir and Ladakh (Renewable Purchase Obligation, its Compliance and REC framework Implementation) Regulations, 2022
Arbitration Council of India (Qualifications, Appointment and other Terms and Conditions of the Service of Chief Executive Officer) Rules, 2022
Arbitration Council of India (Travelling and other Allowances Payable to Part-time Members) Rules, 2022
Emblems And Names (Prevention Of Improper Use) Rules, 1982
Arbitration Council of India (Terms and Conditions and salary and allowances payable to the Chairperson and Members) Rules, 2022
National Financial Reporting Authority (Recruitment, Salary, Allowances and Other Terms and Conditions of Service of Secretary, Officers and Other Employees of Authority) Rules, 2019
Controlled Delivery (Customs) Regulations, 2022
Almond (kernel) Grading and Marking Rules, 2022
Commission for Air Quality Management in National Capital Region and Adjoining Areas (salaries, allowances and conditions of service of the officers and staff of the Commission) Rules, 2022
Arbitration Council of India (Number of officers and other Employees, their qualifications, appointment and other Terms and Conditions) Rules, 2022
Reserve Bank of India (Classification, Valuation and Operation of Investment Portfolio of Commercial Banks) Directions, 2021
Reserve Bank of India (Prudential Norms on Capital Adequacy for Local Area Banks) Directions, 2021
Food Safety and Standards (Packaging) Regulations, 2018
Regional Rural Banks (Appointment of Officers and Employees) Rules, 2017
Emigration Act, 1983
Central Electricity Regulatory Commission (Connectivity and General Network Access to the inter-State Transmission System) Regulations, 2022
Ministry of Home Affairs, Indo- Tibetan Border Police Force, Assistant Sub-Inspector (Animal Transport), Group C post Recruitment Rules, 2022
Indo-Tibetan Border Police Force, Combatant Accounts Cadre (Group A and Group B Posts) Recruitment Rules, 2022
Indian Railways (Open Lines) General Rules, 1976
Central Universities (Amendment) Statutes(for Central University of Rajasthan), 2019
Joint Electricity Regulatory Commission for Jammu & Kashmir and Ladakh (Constitution of Advisory Committee for UT of J&K and UT of Ladakh) Regulations, 2022
Joint Electricity Regulatory Commission, Jammu & Kashmir and Ladakh (Conduct of Business) Regulations, 2022
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of UHD Television) Regulations, 2022
Indian Antarctic Act, 2022
Passenger Name Record Information Regulations, 2022
Emigration Rules, 1983
Assam Rifles Warrant Officer (Draughtsman) Group C combatised post Recruitment Rules, 2022
National Anti-Doping Act, 2022
Foreign Exchange Management (Overseas Investment) Rules, 2022
Central Government Account (Receipts and Payments) Rules, 2022
Central Reserve Police Force, Assistant Sub-Inspector (Mechanic Motor Vehicle), Technical Cadre, Group C post Recruitment Rules, 2022
Foreign Exchange Management (Overseas Investment) Regulations, 2022
Animal Birth Control Rules, 2022
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Distribution Transformer), (Amendment) Regulations, 2022
Motor Vehicles Non Transport Vehicles Visiting India Rules, 2022
Customs (Import of Goods at Concessional Rate of Duty or for Specified End Use) Rules, 2022
Pravasi Bhartiya Bima Yojana, 2006
Jute Bags (Quality Control) Order, 2022
National Institute of Pharmaceutical Education and Research Statutes
Border Security Force, Tradesman Cadre (Combatised, Non-Gazetted) Group C Posts Recruitment Rules, 2022
Lakshadweep Co-operative Societies Regulation, 2022
Lakshadweep Value Added Tax Regulation, 2022
Lakshadweep Building Development Board (Repeal) Regulation, 2022
Lakshadweep Panchayat Regulation, 2022
Lakshadweep (Right to Public Services) Regulation, 2022
Criminal Procedure (Identification) Rules, 2022
Bar Council of India Uniform Rules (and Guidelines) for the elections of Bar Councils, 2016
Employees Provident Funds And Miscellaneous Provisions Act, 1952
First Statutes of the National Institute of Food Technology, Entrepreneurship and Management, Thanjavur, Tamil Nadu, 2022
First Statutes of the National Institute of Food Technology, Entrepreneurship and Management, Kundli, Haryana, 2022
Major Port Authorities (Chairperson, Deputy Chairperson and Board Members) Rules, 2022
Adoption Regulations, 2022
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Refrigerators) Regulations, 2022
Integrated Nutrition Support Programme - Saksham Anganwadi and Poshan (2.0), Rules, 2022
Indian Nursing Council (Diploma in Public Health Nursing), Regulations, 2020
International Financial Services Centres Authority, (Setting up and Operation of International Branch Campuses and Offshore Education Centres) Regulations, 2022
Food Safety and Standards (Approval for Non-Specified Food and Food Ingredients) Regulations, 2017
Coinage (Issue of commemorative Coin on the Occasion of 90th Interpol General Assembly) Rules, 2022
Employees Provident Funds Scheme, 1952
Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Shri Ram Chandra Ji) Rules, 2022
Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Yugvir Jainacharya Shrimad Vijay Vallabh Suri) Rules, 2022
Bureau of Energy Efficiency (Manner and Intervals for Conduct of Energy Audit in electricity distribution companies) Regulations, 2021
International Financial Services Centres Authority (Anti Money Laundering, Counter-Terrorist Financing and Know Your Customer) Guidelines, 2022
E-Waste (Management) Rules, 2022
University Grants Commission (Minimum Standards and Procedure for Award of Ph.D. Degree) Regulations, 2022
Central Electricity Authority (Safety Requirements for Construction, Operation and Maintenance of Electrical Plants and Electric Lines) Regulations, 2011
National Commission for Indian System of Medicine (Minimum Standard of Undergraduate Sowa-Rigpa Education) Regulations, 2022
Small Industries Development Bank of India Pension Regulations, 2002
International Financial Services Centres Authority (Maintenance of Website) Regulations, 2022
Employees Deposit Linked Insurance Scheme, 1976
Postal Export (Electronic Declaration and Processing) Regulations, 2022
Coinage (Issue of Commemorative Coin on the Occasion of 150th Birth Anniversary of Sri Aurobindo) Rules, 2022
Insurance Regulatory and Development Authority of India (Appointed Actuary) Regulations, 2022
National Commission for Homoeopathy (Homoeopathy Graduate Degree Course - Bachelor of Homoeopathic Medicine and Surgery (B.H.M.S) Regulations, 2022
Securities and Exchange Board of India (Procedure for Board Meetings) Regulations, 2001
National Commission for Homoeopathy (Professional Conduct, Etiquette and Code of Ethics for Practitioners of Homoeopathy) Regulations, 2022
National Commission for Homoeopathy (Manner of Preparation and Maintenance of National Register for Practitioner of Homoeopathy) Regulations, 2022
Inland Waterways Authority of India (Classification of Inland Waterways in India) Regulations, 2022
Sovereign Gold Bond Scheme, 2022-23 - Series III
Lakshadweep Open Places (Prevention of Defacement) Regulation, 2022
Employees Pension Scheme, 1995
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for dispensing of Automotive Fuels) Amendment Regulations, 2022
Customs Tariff (Determination of Origin of Goods under the India-Australia Economic Cooperation and Trade Agreement) Rules, 2022
Pradhan Mantri Matru Vandana Yojana Rules, 2022
Indo-Tibetan Border Police Force, Engineering Cadre, Group B Posts, Recruitment Rules, 2022
Narcotic Drugs and Psychotropic Substances (Seizure, Storage, Sampling and Disposal) Rules, 2022
Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967
Procedure and Mechanism for Disposal of Immovable Enemy Properties Order, 2020
Union Public Service Commission (Members) Regulations, 1969
Acrylonitrile-Butadiene Styrene (ABS) (Quality Control) Order, 2021
Ethylene Dichloride (Quality Control) Order, 2021
Employees Provident Funds Appellate Tribunal (Procedure) Rules, 1997
Employees State Insurance Act, 1948
Employees State Insurance (Central) Rules, 1950
Employees State Insurance (General) Regulations, 1950
Employees State Insurance Corporation (General Provident Fund) Rules, 1995
Other Beneficiaries And Members Of Their Families Medical Facilities Scheme, 2008
Employers Liability Act, 1938
Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959
Employment Exchanges (Compulsory Notification Of Vacancies) Rules, 1960
Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993
Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) (Central) Rules, 1997
Enemy Property Act, 1968
Energy Conservation Act, 2001
The Bureau of Energy Efficiency Appointment and Terms and Conditions of Service of The Director-General Rules, 2003
Bureau Of Energy Efficiency (Appointment Of Secretary) Rules, 2004
Bureau of Energy Efficiency (Appointment of Members, Manner of Filling Vacancies, Fees and Allowances and Procedure for Discharging Their Functions) Rules, 2007
Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007
Energy Conservation (Form And Manner And Time For Furnishing Information With Regard To Energy Consumed And Action Taken On Recommendations Of Accredited Energy Auditor) Rules, 2008
Environment (Protection) Rules, 1986
Hazardous Wastes (Management And Handling) Rules, 1989
Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008
Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989
Bio-Medical Waste (Management And Handling) Rules, 1998
Chemical Accidents (Emergency Planning, Preparedness And Response) Rules, 1996
Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989
Plastics Manufacture, Sale And Usage Rules, 1999
Noise Pollution (Regulation And Control) Rules, 2000
Ozone Depleting Substances (Regulation And Control) Rules, 2000
Municipal solid wastes (Management and handling) Rules, 2000
Batteries (Management And Handling) Rules, 2001
Equal Remuneration Act, 1976
Equal Remuneration Rules, 1976
Central Advisory Committee On Equal Remuneration Rules, 1991
Explosives Rules, 2008
Factories Act, 1948
Fiscal Responsibility And Budget Management Act, 2003
Fiscal Responsibility And Budget Management Rules, 2004
Indian Fisheries Act, 1897
Flag Code Of India, 2002
Food Safety And Standards Act, 2006
Food Safety And Standards Authority Of India (Salaries, Allowance And Other Conditions Of Service Of Chairperson And Members) Rules, 2008
Foreign Awards (Recognition And Enforcement) Act, 1961
Foreign Contribution (Regulation) Act, 1976
Foreign Contribution (Regulation) Rules, 1976
Foreign Contribution (Acceptance Or Retention Of Gifts Or Presentations) Regulations, 1978
Foreign Exchange (Authentication Of Documents) Rules, 2000
Foreign Exchange (Compounding Proceedings) Rules, 2000
Foreign Exchange Management (Adjudication Proceedings And Appeal) Rules, 2000
Foreign Exchange Management (Current Account Transactions) Rules, 2000
Foreign Exchange Management (Encashment Of Draft, Cheque, Instrument And Payment Of Interest) Rules, 2000
Foreign Exchange Management (Acquisition And Transfer Of Immovable Property In India) Regulations, 2000
Foreign Exchange Management (Acquisition And Transfer Of Immovable Property Outside India) Regulations, 2000
Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000
Foreign Exchange Management (Borrowing Or Lending In Foreign Exchange) Regulations, 2000
Foreign Exchange Management (Deposit) Regulations, 2000
Foreign Exchange Management (Establishment In India Of Branch Or Office Or Other Place Of Business) Regulations, 2000
Foreign Exchange Management (Export And Import Of Currency) Regulations, 2000
Foreign Exchange Management (Export Of Goods And Services) Regulations, 2000
Foreign Exchange Management (Foreign Currency Accounts By A Person Resident In India) Regulations, 2000
Foreign Exchange Management (Foreign Exchange Derivative Contracts) Regulations, 2000
Foreign Exchange Management (Guarantees) Regulations, 2000
Foreign Exchange Management (Insurance) Regulations, 2000
Foreign Exchange Management (Investment In Firm Or Proprietary Concern In India) Regulations, 2000
Foreign Exchange Management (Issue Of Security In India By A Branch Office Or Agency Of A Person Resident Outside India) Regulations, 2000
Foreign Exchange Management (Manner Of Receipt And Payment) Regulations, 2000
Foreign Exchange Management (Permissible Capital Account Transactions) Regulations, 2000
Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000
Foreign Exchange Management (Realisation, Repatriation And Surrender Of Foreign Exchange) Regulations, 2000
Foreign Exchange Management (Remittance Of Assets) Regulations, 2000
Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004
Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000
Foreign Exchange Management [Withdrawal Of General Permission To Overseas Corporate Bodies (Ocbs)] Regulations, 2003
Foreign Exchange Management (Removal Of Difficulties) Order, 2000
Foreign Exchange Management (Offshore Banking Unit) Regulations, 2002
Foreign Exchange Regulation Act, 1973
Foreign Exchange Regulation Rules, 1974
Foreign Jurisdiction Act, 1947
Foreign Marriage Rules, 1970
Foreign Recruiting Act, 1874
Foreign Trade (Development And Regulation) Act, 1992
Foreign Trade (Regulation) Rules, 1993
Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993
Regulating Entry Of Tibetan Nationals Into India
Forest (Conservation) Rules, 2003
Forward Contracts (Regulation) Act, 1952
Gas Cylinders Rules, 2004
General Insurance Business (Nationalisation) Act, 1972
Geographical Indications of Goods (Registration and Protection) Act, 1999
Geographical Indications of Goods (Registration and Protection) Rules, 2002
Gift-Tax Act, 1958
Government Grants Act, 1895
p-Xylene (Quality Control) Order, 2021
Polycarbonate (Quality Control) Order, 2021
Polyurethanes (Quality Control) Order, 2021
Vinyl Chloride Monomer (Quality Control) Order, 2021
Methylene Chloride (Dichloromethane) (Quality Control) Order, 2021
Indian Telegraph (Infrastructure Safety) Rules, 2022
Indian Institute of Management, Calcutta Regulations, 2022
Central Electricity Authority (Technical Standards for Construction of Electrical Plants and Electric Lines) Regulations, 2022
Border Security Force, Chief Law Officer, Additional Chief Law Officer and Law Officer Recruitment and Conditions of Service Rules, 2023
Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023
Government Savings Promotion Act, 1873
International Financial Services Centres Authority (Preparation and Presentation of Financial Statements of International Financial Service Centre Insurance Offices) Regulations, 2022
International Financial Services Centres Authority (Investment by International Financial Service Centre Insurance Office) Regulations, 2022
International Financial Services Centre Authority (Insurance Products and Pricing) Regulations, 2022
International Financial Services Centres Authority (Appointed Actuary) Regulations, 2022
International Financial Services Centres Authority (Maintenance of Insurance Records and Submission of Requisite Information for Investigation and Inspection) Regulations, 2022
International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022
Joint Electricity Regulatory Commission for UT of Jammu & Kashmir and UT of Ladakh (Fees, Fines and Charges) Regulations, 2023
Major Ports Adjudicatory Board Rules, 2023
Food Safety and Standards Authority of India (Financial) Regulations, 2023
Indo-Tibetan Border Police Force, Additional Judge Attorney General (Commandant), Senior Deputy Judge Attorney General (Second-in Command), Group A Post, Recruitment Rules, 2023
Government Securities Act, 2006
Coinage (Issue of Commemorative Coin on the Occasion of 75 Years of Raising of National Cadet Corps) Rules, 2023
Joint Electricity Regulatory Commission for the Union territory of Jammu and Kashmir and Union territory of Ladakh (Preparation of Annual Report) Rules, 2023
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Deep Freezers) Regulations, 2023
Central Electricity Authority (Flexible Operation of Coal based Thermal Power Generating Units) Regulations, 2023
Maritime Anti-Piracy Act, 2022
Obligatory Cession for the Financial Year 2023-24
Administrative (Committee for Control and Supervision of Experiments on Animals) Rules, 2023
Railways Red Tariff (Amendment) Rules, 2023
Securities and Exchange Board of India (Self Regulatory Organizations) Regulations, 2004
Ladakh Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2023
Government Securities Regulations, 2007
Opening of Metro Railways for Public Carriage of Passengers Rules, 2013
Union Public Service Commission (Exemption from Consultation) Regulations, 1958
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Allowance payable to the Member, other than ex officio Member of the Sub-Committees) Rules, 2023
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Other Associated Members of the Commission) Rules, 2023
Commission for Air Quality Management in National Capital Region and Adjoining Areas (Manner of removal of Chairperson or Member, other than an ex-officio Member) Rules, 2023
Agricultural and Processed Food Products Export Development Authority Rules, 1986
Telecom Commercial Communications Customer Preference Regulations, 2010
Insurance Regulatory and Development Authority of India (Maintenance of Insurance Records) Regulations, 2015
Insurance Regulatory and Development Authority of India (Minimum Limits for Annuities and other Benefits) Regulations, 2015
Use of Very Low Power Radio Frequency Devices or Equipments for Wireless Microphones (Exemption from Licensing Requirement) Rules, 2015
Gram Nyayalayas Act, 2008
Electrical Transformers (Quality Control) Order, 2015
Use of Very Low Power Radio Frequency Devices or Equipments Including the Radio Frequency Identification Devices (Exemption from Licensing Requirement) Rules, 2015
Use of Very Low Power Radio Frequency Devices or Equipments for Short Range Radar Systems (Exemption from Licensing Requirement) Rules, 2015
Insurance Regulatory and Development Authority of India (Obligations of Insurers to Rural and Social Sectors) Regulations, 2015
Small Industries Development Bank of India (Access to Records) Regulations, 2021
Indian Nursing Council (Post Basic Diploma in Ayurveda Nursing - Residency Program) Regulations, 2022
Prevention of Cruelty to Animals (Egg Laying Hens) Rules, 2023
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Light Commercial Air Conditioners) Regulations, 2023
Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Ultra-High Definition Televisions) Regulations, 2023
Indian Police Service (Probation) Rules, 1954
High Court Judges (Salaries and Conditions of Service) Act, 1954
Marine Aids Navigation (Accreditation of Training Organisations) Rules, 2022
Bar Council of India Rules for Registration and Regulation of Foreign Lawyers and Foreign Law Firms in India, 2022
Coinage (Issue of commemorative coin on the occasion of International Year of Millets 2023) Rules, 2023
Dried Figs Grading and Marking Rules, 2023
Animal Birth Control Rules, 2023
Metro Railways (Operation and Maintenance) Act, 2002
Joint Electricity Regulatory Commission for UT of Jammu & Kashmir and UT of Ladakh (Procedure, Terms & Conditions for Grant of Transmission and Distribution Licence and other Related Matters) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Electricity Supply Code) Regulations, 2023
Deendayal Port Authority (Meetings of Board, its Powers and Transaction of Business) Regulations, 2022
Joint Electricity Regulatory Commission for UT of Jammu & Kashmir and UT of Ladakh (Consumer Grievances Redressal Forum, Electricity Ombudsman and Consumer Advocacy) Regulations, 2023
Hindu Marriage (Validation Of Proceedings) Act, 1960
Food Safety and Standards Authority of India (Procedure for Transaction of Business of the Central Advisory Committee) Regulations, 2010
Food Safety and Standards Authority of India (Transaction of Business at its Meetings) Regulations, 2011
Food Safety and Standards Authority of India (Procedure of Scientific Committee and Scientific Panels) Regulations, 2010
Insurance Regulatory and Development Authority of India (Payment of Commission) Regulations, 2023
Poha Grading and Marking Rules, 2023
Insurance Regulatory and Development Authority of India (Expenses of Management of Insurers Transacting Life Insurance Business) Regulations, 2023
Insurance Regulatory and Development Authority of India (Expenses of Management of Insurers transacting General or Health Insurance Business) Regulations, 2023
Finance Act, 2023
Coinage (Issue of commemorative coin on the occasion of Diamond Jubilee Year of Central Bureau of Investigation) Rules, 2023
Mahila Samman Savings Certificate, 2023
Income Tax Act, 1961
India International Arbitration Centre (Criteria for Admission to the Panel of Arbitrators) Regulations, 2023
India International Arbitration Centre (Transaction of Business) Regulations, 2023
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Petroleum Refineries and Gas Processing Plants) Regulations, 2023
Surrogacy Regulations, 2023
Assisted Reproductive Technology Regulations, 2023
University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2023
Bicycles-Retro Reflective Devices (Quality Control) Order, 2023
Indian Wireless Telegraphy (Cell Broadcasting Service for Disaster Alerts) Rules, 2023
All India Tourist Vehicles (Permit) Rules, 2023
Coinage (Issue of Commemorative Coin on the occasion of 100th Episode of Mann Ki Baat) Rules, 2023
Indecent Representation Of Women (Prohibition) Rules, 1987
National Institute of Design, Assam Statutes, 2023
National Institute of Design, Haryana Statutes, 2023
University Grants Commission (Redressal of Grievances of Students) Regulations, 2023
International Financial Services Centre Authority (Re-insurance) Regulations, 2023
National Institute of Design, Andhra Pradesh Statutes, 2023
Paradip Port Trust (Licensing of Stevedoring and Shore Handling) Regulations, 2020
National Institute of Design, Madhya Pradesh Statutes, 2023
International Financial Services Centres Authority (Assets, Liabilities, Solvency Margin and Abstract of Actuarial Report for Life Insurance Business) Regulations, 2023
International Financial Services Centres Authority (Assets, Liabilities, and Solvency Margin of General, Health and Re-insurance business) Regulations, 2023
Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Electricity Trading) Regulations, 2023
Indian Reserve Forces Act, 1888
Joint Electricity Regulatory Commission for UT of Jammu & Kashmir and UT of Ladakh (Appointment of Consultants) Regulations, 2023
International Financial Services Centres Authority (Management Control, Administrative Control and Market Conduct of insurance business) Regulations, 2023
Ethylene Vinyl Acetate Copolymers (Quality Control) Order, 2022
Maleic Anhydride (Quality Control) Order, 2022
Styrene (Vinyl Benzene) (Quality Control) Order, 2022
Acrylonitrile (Quality Control) Order, 2022
Polyethylene Material for Moulding and Extrusion (Quality Control) Order, 2022
Linear Alkyl Benzene (Quality Control) Order, 2022
Polyester Continuous Filament Fully Drawn Yarn (Quality Control) Order, 2022
Polyester Partially Oriented Yarn (Quality Control) Order, 2022
Indian Soldiers (Litigation) Act, 1925
Indian Tolls (Army and Air Force) Act, 1901
Indian Tolls (Army and Air Force) Rules, 1942
Indo-Tibetan Border Police Force Act, 1992
Indo-Tibetan Border Police Force Rules, 1994
Industrial Development Bank Of India Act, 1964
Industrial Development Bank Of India General Regulations, 1994
Industrial Development Bank Of India (Appeal To The Central Government) Rules, 1995
Industrial Development Bank (Transfer of undertaking And Repeal) Act, 2003
Industrial Disputes Act, 1947
Industrial Tribunal (Procedure) Rules, 1949
Industrial Tribunal (Central Procedure) Rules, 1954
Industrial Disputes (Central) Rules, 1957
Industrial Disputes (Banking And Insurance Companies) Act, 1949
Industrial Employment (Standing Orders) Act, 1946
Industrial Employment (Standing Orders) Central Rules, 1946
Industrial Finance Corporation Act, 1948
Industrial Finance Corporation (Transfer Of Undertaking And Repeal) Act, 1993
Industrial Reconstruction Bank (Transfer Of Undertakings And Repeal) Act, 1997
Industries (Development And Regulation) Act, 1951
Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Act, 1992
Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993
Information Technology Act, 2000
Information Technology (Certifying Authorities) Rules, 2000
Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
Information Technology (Certifying Authority) Regulations, 2001
New Mangalore Port Authority (Meetings of Board, its Powers and Transaction of Business) Regulations, 2024
Information Technology (Other Powers Of Civil Court Vested In Cyber Appellate Tribunal) Rules, 2003
Information Technology (Other Standards) Rules, 2003
Information Technology (Qualification and Experience of Adjudicating Officers and Manner of Holding Enquiry) Rules, 2003
Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003
Information Technology (Use Of Electronic Records And Digital Signatures) Rules, 2004
Information Technology (Security Procedure) Rules, 2004
Cyber Regulations Appellate Tribunal, Gazetted And Non-Gazetted Posts Recruitment Rules, 2008
Department of Information Technology Ministry of Communications and Informationtechnology, Controller of Certifying Authorities, Gazetted and Non-Gazetted Posts Recruitment Rules, 2009
Cyber Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Chairperson And Members) Rules, 2009
Cyber Regulations Appellate Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer) Rules, 2003
Information Technology (Procedure and Safeguards for interception, Monitoring and Decryption of Information) Rules, 2009
Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009
Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009
Blocking Of Websites
Insecticides Act, 1968
Insecticides Rules, 1971
Monocrotophos (Cancellation Of Certificate Of Registration) Order, 2005
Restriction On Use Of Dazomet Order, 2008
Banning Of Chlorofenvinphos Order, 2008
Insurance Act, 1938
Insurance Rules, 1939
Redressal Of Public Grievances Rules, 1998
Insurance Regulatory and Development Authority Act, 1999
Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000
Insurance Regulatory And Development Authority (Annual Report-Furnishing Of Returns, Statements And Other Particulars) Rules, 2000
Insurance Regulatory And Development Authority (Appointed Actuary) Regulations, 2000
Insurance Regulatory And Development Authority (Assets, Liabilities, And Solvency Margin Of Insurers) Regulations, 2000
Insurance Regulatory And Development Authority (General Insurance-Reinsurance) Regulations, 2000
Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000
Insurance Regulatory And Development Authority (Investment) Regulations, 2000
Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000
Insurance Regulatory And Development Authority (Life Insurance-Reinsurance) Regulations, 2000
Insurance Regulatory and Development Authority (Meetings) Regulations, 2000
Insurance Regulatory And Development Authority (Obligations Of Insurers To Rural Or Social Sectors) Regulations, 2002
Insurance Regulatory and Development Authority (Preparation Of Financial Statements And Auditors Report Of Insurance Companies) Regulations, 2002
Insurance Regulatory And Development Authority (Protection Of Policy-Holders Interests) Regulations, 2002
Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000
Insurance Regulatory And Development Authority (Re-Insurance Advisory Committee) Regulations, 2001
Insurance Regulatory And Development Authority (Third Party Administrators-Health Services) Regulations, 2001
Insurance Regulatory and Development Authority (Insurance Advisory Committee) Regulations, 2000
Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000
Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002
Insurance Regulatory And Development Authority (Manner Of Receipt Of Premium) Regulations, 2002
Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002
Insurance Regulatory And Development Authority (Distribution Of Surplus) Regulations, 2002
Insurance Regulatory and Development Authority (Salary and Allowances Payable to, and Other Terms and Conditions of Service of, Chairperson and Other Members) Rules, 2000
Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000
Insurance Regulatory And Development Authority (Form Of Annual Statement Of Accounts And Records) Rules, 2001
Insurance Regulatory And Development Authority (Qualification Of Actuary) Regulations, 2004
Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005
Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Central Rules, 1980
Inter-State River Water Disputes Act, 1956
Intelligence Organisations (Restriction Of Rights) Act, 1985
Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993
Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976
Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Rules, 1978
Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Act, 1976
Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978
Judges (Inquiry) Act, 1968
Judges (Protection) Act, 1985
Judicial Officers Protection Act, 1850
Juvenile Justice (Care And Protection Of Children) Rules, 2007
National Charter For Children, 2003
Polyester Staple Fibres (Quality Control) Order, 2022
Polyester Industrial Yarn (Quality Control) Order, 2022
Polyester Spun Grey and White Yarn (Quality Control) Order, 2022
Synthetic Micro-Fibres for use in Cement Based Matrix (Quality Control) Order, 2022
Coinage (Issue of commemorative coin on the occasion of National Technology Day - 25th Anniversary of Operation Shakti) Rules, 2023
National Consumer Disputes Redressal Commission (Other terms and conditions of service of officers and employees) Rules, 2023
Kazis Act, 1880
Labour Laws (Simplification of Procedure for Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988
Legal Practitioners Act, 1879
National Legal Services Authority Rules, 1995
Supreme Court Legal Services Committee Regulations, 1996
Supreme Court Legal Services Committee Rules, 2000
Permanent Lok Adalat (Other Terms and Conditions of Appointment of Chairman and Other Persons) Rules, 2003
Life Insurance Corporation Act, 1956
Life Insurance Corporation General Rules, 1956
Life Insurance Corporation (Modification Of Settlements) Act, 1976
Limestone And Dolomite Mines Labour Welfare Fund Act, 1972
Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
Limited Liability Partnership Rules, 2009
Lotteries (Regulation) Act, 1998
Maintenance and Welfare of Parents and Senior Citizens Act, 2007
Major Port Trusts Act, 1963
Marine Insurance Act, 1963
Marine Products Export Development Authority Act, 1972
Marriages Validation Act, 1892
Married Womens Property Act, 1874
Maternity Benefit Act, 1961
Maternity Benefit (Mines and Circus) Rules, 1963
Medical Termination Of Pregnancy Regulations, 2003
Medical Termination Of Pregnancy Rules, 1975
Indian Medical Council Act, 1956
Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993
Medical Council Of India Regulations, 2000
Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002
Medical Council Of India (Criteria For Identification Of Students Admitted In Excess Of Admission Capacity Of Medical Colleges) Regulations, 1997
Medical Council Of India (Prevention And Prohibition Of Ragging In Medical Colleges/Institutions) Regulations, 2009
Indian Medical Degrees Act, 1916
Medicinal And Toilet Preparations (Excise Duties) Act, 1955
Indian Medicine Central Council Act, 1970
Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
Central Mental Health Authority Rules, 1990
State Mental Health Rules, 1990
Merchant Shipping Act, 1958
Merchant Shipping (Recruitment And Placement Of Seafarers) Rules, 2005
Merchant Shipping (Civil Liability For Oil Pollution Damage) Rules, 2008
Merchant Shipping (International Fund For Compensation For Oil Pollution Damage) Rules, 2008
Metro Railways (Construction Of Works) Act, 1978
Mica Mines Labour Welfare Fund Act, 1946
National Board For Micro, Small And Medium Enterprises Rules, 2006
Mines Act, 1952
Mines Rules, 1955
Mines Rescue Rules, 1985
Mines and Minerals (Development and Regulation) Act, 1957
Mineral Concession Rules, 1960
Mineral Conservation And Development Rules, 1988
Granite Conservation And Development Rules, 1999
Marble Development And Conservation Rules, 2002
Colliery Control Rules, 2004
Minimum Wages Act, 1948
Minimum Wages (Central) Rules, 1950
Monopolies And Restrictive Trade Practices Act, 1969
Motor Vehicles (New High Security Registration Plates) Order, 2001
Rules Of The Road Regulations, 1989
Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001
Rent A Cab Scheme, 1989
Rent A Motor Cycle Scheme, 1997
Solatium Scheme, 1989
Specification Of Types Of Motor Vehicles
Maximum Speed Limit
Specification of Maximum Gross Vehicle Weight and Maximum Safe Axle Weight
Registration Mark On Vehicles For States And Union Territories
Use Of Red Light On The Top Front Of The Vehicle
Parts, Components-Standards To Be Followed By Manufacturers
Multimodal Transportation Of Goods Act, 1993
Registration Of Multimodal Transport Operators Ruls, 1992
Multi-State Co-Operative Societies Act, 2002
Multi-State Co-Operative Societies Rules, 2002
Muslim Women (Protection Of Rights On Divorce) Rules, 1986
Mussalman Wakf Act, 1923
Mussalman Wakf Validating Act, 1913
Mussalman Wakf Validating Act, 1930
Narcotic Drugs And Psychotropic Substances Rules, 1985
Narcotic Drugs And Psychotropic Substances (Authentication Of Documents) Rules, 1992
Narcotic Drugs Or Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993
Illegally Acquired Property (Receipt, Management And Disposal) Rules, 1989
Narcotic Drugs And Psychotropic Substances Consultative Committee Rules, 1988
Appellate Tribunal For Forfeited Property (Procedure) Rules, 1989
Appellate Tribunal For Forfeited Property (Fees) Rules, 1989
Appellate Tribunal For Forfeited Property (Conditions Of Service Of Chairman And Members) Rules, 1989
Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006
National Bank For Agriculture And Rural Development Act, 1981
National Bank For Agriculture And Rural Development General Regulations, 1982
National Commission For Backward Classes Act, 1993
National Commission For Minorities Act, 1992
National Commission For Minority Educational Institutions (Financial And Administrative Powers) Rules, 2005
National Commission For The Scheduled Tribe (Specification Of Other Functions) Rules, 2005.
National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
National Commission For Safai Karamcharis Act, 1993
National Commission For Women Act, 1990
National Council For Teacher Education Act, 1993
National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006
National Environment Appellate Authority Act, 1997
National Environment Appellate Authority (Appeal) Rules, 1997
National Environment Tribunal Act, 1995
National Highways fee (Determination of Rates and Collection) Rules, 2008
National Housing Bank Act, 1987
National Housing Bank General Regulations, 1988
National Investigation Agency (Manner Of Constitution Rules, 2008
National Jute Board Act, 2008
Mahatma Gandhi National Rural Employment Guarantee Act, 2005
National Rural Employment Guarantee (Central Council) Rules, 2006
National Employment Guarantee Fund Rules, 2006
National Security Guard Act, 1986
National Tax Tribunal Act, 2005
National Tax Tribunal (Salary, Allowances And Other Conditions Of Service Of The Officers And Employees) Rules, 2005
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Act, 1999
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
Navy Act, 1957
Newspaper (Price And Page) Act, 1956
Notaries Rules, 1956
Indian Nursing Council Act, 1947
Official Languages Act, 1963
Official Languages (Use For Official Purposes Of The Union) Rules, 1976
Official Language Resolution, 1968
Important Directions Regarding Official Language Policy
Agricultural Produce (Grading And Marking) Act, 1937
Official Secrets Act, 1923
Oilfields (Regulation and Development) Act, 1948
Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
Oil Industry (Development) Act, 1974
Parliament (Prevention Of Disqualification) Act, 1959
Parliamentary Proceedings (Protection Of Publication) Act, 1977
Passports Rules, 1980
Passport (Entry Into India) Rules, 1950
Patents Act, 1970
Patents Rules, 2003
Payment And Settlement Systems Act, 2007
Board For Regulation And Supervision Of Payment And Settlement Systems Regulations, 2008
Payment and Settlement Systems Regulations, 2008
Payment Of Bonus Act, 1965
Payment Of Bonus Rules, 1975
Payment of Gratuity Act, 1972
The Payment Of Gratuity (Central) Rules, 1972
Payment Of Wages Act, 1936
Payment Of Wages (Procedure) Rules, 1937
Payment Of Wages (Procedure) Application To Scheduled Employment Rules, 1962
Payment Of Wages (Manner Of Recovery Of Excess Deductions) Rules, 1966
Payment Of Wages (Air Transport Services) Rules, 1968
Payment of Wages (Mines) Rules, 1956
Payment of Wages (Railways) Rules, 1938
Payment of Undisbursed Wages (Air Transport Services) Rules, 1988
Payment Of Undisbursed Wages (Mines) Rules, 1989
Payment Of Wages (Deductions For National Defence Fund And Defence Savings Scheme) Rules, 1972
Pensions Act, 1871
Personal Injuries (Compensation Insurance) Act, 1963
Personal Injuries (Compensation Insurance) Rules, 1972
Personal Injuries (Compensation Insurance) Scheme, 1972
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996
Petroleum Act, 1934
Petroleum Rules, 2002
Petroleum Concession Rules, 1949
Calcium Carbide Rules, 1987
Petroleum and Natural Gas Rules, 1959
Static And Mobile Pressure Vessels (Unfired) Rules, 1981
Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962
Petroleum And Natural Gas Regulatory Board Act, 2006
Petroleum and Natural Gas Regulatory Board (Conduct of Business, Receiving and Investigation of Complaints) Regulations, 2007
Petroleum and Natural Gas Regulatory Board (Procedure For Development Of Technical Standards And Specifications Including Safety Standards) Regulations, 2009
Pharmacy Act, 1948
Plantations Labour Act, 1951
Indian Post Office Act, 1898
Prasar Bharati (Broadcasting Corporation Of India) Act, 1990
Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994
Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996
Preference Shares (Regulation Of Dividends) Act, 1960
Presidential And Vice-Presidential Elections Act, 1952
Presidential And Vice-Presidential Elections Rules, 1974
Registration Of Newspapers (Central) Rules, 1956
Press Council Act, 1978
Press Council Rules, 1979
Press Council (Procedure For Nomination Of Members) Rules, 1978
Press Council (Procedure For Inquiry) Regulations, 1979
Press Council (Procedure For Conduct Of Meetings And Business) Regulations, 1979
Press Council Of India (Grant Of Certified Copies) Regulations, 1999
Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009
Prevention Of Cruelty To Animals Act, 1960
Prevention Of Cruelty To Draught And Pack Animals Rules, 1965
Prevention Of Cruelty To Animals (Licensing Of Farriers) Rules, 1965
Performing Animals Rules, 1973
Transport Of Animals Rules, 1978
Prevention Of Cruelty To Animals (Application Of Fines) Rules, 1978
Prevention Of Cruelty To Animals (Registration Of Cattle Premises) Rules, 1978
Prevention Of Cruelty (Capture Of Animals) Rules, 1972
Performing Animals (Registration) Rules, 2001
Prevention Of Cruelty To Animals (Transport Of Animals On Foot) Rules, 2001
Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001
Prevention Of Cruelty To Animals (Establishment And Regulation Of Societies For Prevention Of Cruelty To Animals) Rules, 2001
Animal Birth Control (Dogs) Rules, 2001
Prevention Of Food Adulteration Act, 1954
Prevention of Food Adulteration Rules, 1955
Prevention Of Money-Laundering (The Manner Of Forwarding A Copy Of The Order Of Provisional Attachment Of Property Alongwith The Material, And Copy Of The Reasons Alongwith The Material In Respect Of Survey, To The Adjudicating Authority And Its Period Of Retention) Rules, 2005
Prevention Of Money-Laundering (Receipt And Management Of Confiscated Properties) Rules, 2005
Prevention of Money-Laundering (Maintenance of Records) Rules, 2005
Prevention Of Money-Laundering (Forms, Search And Seizure And The Manner Of Forwarding The Reasons And Material To The Adjudicating Authority, Impounding And Custody Of Records And The Period Of Retention) Rules, 2005
Prevention Of Money-Laundering (The Forms And The Manner Of Forwarding A Copy Of Order Of Arrest Of A Person Alongwith The Material To The Adjudicating Authority And Its Period Of Retention) Rules, 2005
Prevention Of Money-Laundering (The Manner Of Forwarding A Copy Of The Order Of Retention Of Seized Property Alongwith The Material To The Adjudicating Authority And The Period Of Its Retention) Rules, 2005
Prevention Of Money-Laundering (Manner Of Receiving The Records Authenticated Outside India) Rules, 2005
Prevention Of Money-Laundering (Appeal) Rules, 2005
Adjudicating Authority Regulations, 2006
Prevention Of Money-Laundering (Appointment And Conditions Of Service Of Chairperson And Members Of Appellate Tribunal) Rules, 2007
Prevention Of Money-Laundering (Appointment And Conditions Of Service Of Chairperson And Members Of Adjudicating Authorities) Rules, 2007
Prevention of Money-Laundering (Salaries, Allowances and Other Conditions of Service of the Employees of Adjudicating Authorities) Rules, 2007
Prevention Of Money-Laundering (Salaries, Allowances And Other Conditions Of Service Of The Employees Of Appellate Tribunal) Rules, 2008
Review Committee (Qualifications For Appointment And Other Conditions Of Service Of The Chairperson And Members) Rules, 2002
Private Security Agencies Central Model Rules, 2006
Prize Chits and Money Circulation Schemes (Banning) Act, 1978
Protection Of Civil Rights Rules, 1977
National Human Rights Commission (Annual Statement Of Accounts) Rules, 1996
National Human Rights Commission (Procedure) Regulations, 1994
Protection of Plant Varieties and Farmers Rights Act, 2001
Protection of Plant Varieties and Farmers Rights Rules, 2003
Protection of Plant Varieties and Farmers Rights Regulations, 2006
Protection Of Plant Varieties And Farmers Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009
Protection Of Women From Domestic Violence Rules, 2006
Public Financial Institutions (Obligation As To Fidelity And Secrecy) Act, 1983
Public Liability Insurance Rules, 1991
Public Premises (Eviction Of Unauthorised Occupants) Rules, 1971
Public Provident Fund Act, 1968
Public Records Act, 1993
Public Records Rules, 1997
Punjab Disturbed Areas Act, 1983
Railways Act, 1989
Statutory Investigation Into Railway Accidents Rules, 1998
Railway (Notices of and Inquiries Into Accidents) Rules, 1998
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005
Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003
Railways (Punitive Charges For Overloading Of Wagon) Rules, 2007
Railway Claims Tribunal Act, 1987
Railway Claims Tribunal (Procedure) Rules, 1989
Railway Accidents And Untoward Incidents (Compensation) Rules, 1990
Railway Claims Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of The Chairman, Vice-Chairman And Members) Rules, 1991
Railway Claims Tribunal (Financial And Administrative Powers) Rules, 1989
Railway Protection Force Rules, 1987
Debts Recovery Tribunal (Procedure) Rules, 1993
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
Debts Recovery Tribunal (Financial And Administrative Power) Rules, 1997
Debts Recovery Appellate Tribunal (Financial and Administrative Power) Rules, 1997
Debts Recovery Appellate Tribunal (Procedure For Appointment As Chairperson Of The Appellate Tribunal) Rules, 1998
Debts Recovery Tribunal (Procedure For Appointment As Presiding Officer Of The Tribunal) Rules, 1998.
Regional Rural Banks Act, 1976
Registration of Foreigners Rules, 1992
Repatriation Of Prisoners Rules, 2004
Representation Of The People Act, 1950
Representation Of The People Act, 1951
Registration of Electors Rules, 1960
Conduct of Elections Rules, 1961
Requisitioning and Acquisition of Immovable Property Rules, 1953
Research And Development Cess Act, 1986
Research And Development Cess Rules, 1996
Reserve Bank of India Act, 1934
Reserve Bank of India General Regulations, 1949
Reserve Bank Of India (Board For Financial Supervision) Regulations, 1994
Revenue Recovery Act, 1890
Right of Children to Free and Compulsory Education Act, 2009
Right To Information (Regulation Of Fee And Cost) Rules, 2005
Central Information Commission (Appeal Procedure) Rules, 2005
Central Information Commission (Management) Regulations, 2007
Saarc Convention (Supression of Terrorism) Act, 1993
Sales Promotion Employees (Conditions Of Service) Act, 1976
Sales Promotion Employees (Conditions Of Service) Rules, 1976
Sarais Act, 1867
Sashastra Seema Bal Act, 2007
Sashastra Seema Bal Rules, 2009
Schedule Castes And The Scheduled Tribes (Prevention Of Atrocities) Rules, 1995
National Commission For The Scheduled Tribes (Specification Of Other Functions) Rules, 2005
Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition Of Forest Rights) Rules, 2007
Securities and Exchange Board of India Act, 1992
Securities Contracts (Regulation) Act, 1956
Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000
Securities Contracts (Regulation) (Procedure For Holding Inquiry and Imposing Penalties) Rules, 2005
Security Interest (Enforcement) Rules, 2002
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Removal Of Difficulties) Order, 2004
Seeds Act, 1966
Seeds Rules, 1968
Seeds (Control) Order, 1983
Foodgrains Movement Restrictions (Exemption Of Seeds) Order, 1970
Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989
Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977
Semiconductor Integrated Circuits Layout-Design Act, 2000
Semiconductor Integrated Circuits Layout-Design Rules, 2001
Sick Industrial Companies (Special Provisions) Act, 1985
Sick Industrial Companies (Special Provisions) Repeal Act, 2003
Board For Industrial And Financial Reconstruction Regulations, 1987
Board For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1987
Board For Industrial And Financial Reconstruction (Financial And Administrative Powers) Rules, 1987
Board For Industrial And Financial Reconstruction (Salaries And Allowances And Conditions Of Service Of Chairman And Other Members) Rules, 1987
Appellate Authority For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1988
Appellate Authority For Industrial And Financial Reconstruction (Conditions Of Service Of The Secretary And Other Officers And Employees) Rules, 1989
Slum Areas (Improvement And Clearance) Act, 1956
Slum Areas (Improvement And Clearance) Rules, 1957
Small Industries Development Bank Of India Act, 1989
Small Industries Development Bank Of India (General Regulations), 2000
Small Industries Development Bank of India (Appeal to the Central Government) Rules, 2003

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