Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002
Chhattisgarh Chikitsa Mandal Adhiniyam, 2001
Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001
Chhattisgarh State Electricity Board Gratuity and Pension Fund Regulations, 2001
Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
Chhattisgarh Excise Settlement of Licences for Retail Sale of Country Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001
Chhattisgarh Excise Settlement of Licences for Retail Sale of Foreign Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001
Chhattisgarh Dowry Prohibition Rules, 2004
Chhattisgarh Foreign Liquor Rules, 1996
Indian Forest Act, 1927 (C.G.)
Chhattisgarh Transit (Forest Produce) Rules, 2001
Chhattisgarh Goseva Ayog Act, 2004
Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
Chhattisgarh Gram Nyayalaya Rules, 2001
Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003
Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003
Chhattisgarh State Rajmarg Adhiniyam, 2003
Indian Law Reports, Chhattisgarh Series Rules, 2003
Indira Gandhi Agriculture University, Raipur Statutes, 1987
Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
Chhattisgarh Industrial Court Formation of Benches Rules, 1964
Chhattisgarh Citizen Service (Electronic Governance) Rules, 2003
Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
Legal Assistance to Person in Custody Scheme, 2003
Chhattisgarh Legal Services Authority Rules, 2002
Chhattisgarh State Legal Services Authority Regulations, 2003
Lok Adalat Scheme, 2003
Permanent and Continuous Lok Adalat for Post Retiral Benefit Scheme, 2003
Chhattisgarh Maharishi University of Management and Technology Act, 2002
Chhattisgarh Lok Aayog Adhiniyam, 2002
Chhattisgarh Lok Aayog (Investigation) Rules, 2002
Chhattisgarh Mineral Development Fund Act, 2003
Chhattisgarh Mineral Development Fund Rules, 2004
Chhattisgarh Micro and Small Enterprises Facilitation Council Rules, 2006
Chhattisgarh Minor Mineral Rules, 1996
Chhattisgarh Motoryan Pradushan Jaanch Kendra Yojana, 2001
Chhattisgarh Motoryan Karadhan Adhiniyam, 1991
Chhattisgarh Motoryan Karadhan Rules, 1991
Chhattisgarh Municipal Urban Development Fund Rules, 2003
Chhattisgarh Municipal Corporation (Functions and Procedure for the Conduct of Business of the Municipal Accounts Committee) Rules, 2005
Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005
Chhattisgarh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008
Chhattisgarh Panchayat Raj Adhiniyam, 1993
Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
Chhattisgarh Gram Panchayat Terminal Tax (Assessment and Collection) on the Goods Exported in Limits Rules, 2003
Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004
Chhattisgarh District Panchayat Raj Fund Rules, 1998
Chhattisgarh Police Act, 2007
Chhattisgarh Prakoshtha Swamitva Adhiniyam, 1976
Chhattisgarh Primary Education Act, 1961
Chhattisgarh Prisoners Welfare and Rehabilitation Policy, 2001
Chhattisgarh Private Universities (Establishment and Operation) Act, 2005
Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005
Chhattisgarh State Private Security Agencies (Regulation) Rules, 2008
Chhattisgarh Child Marriage Prohibition Rules, 2007
Chhattisgarh Public Examination (Prevention of Unfair Means) Act, 2008
Chhattisgarh Public Libraries Act, 2008
Chhattisgarh Public Services (Promotion) Rules, 2003
Chhattisgarh Rajim Kumbh (Kalp) Mela Act, 2006
Chhattisgarh Rajya Prashasnik Adhikaran (Lambit Evam Nirakrit Avedano Ka Antaran) Adhiniyam, 2004
Destruction of Records (Relating to Registering Office in Chhattisgarh) Rules, 1983
Chhattisgarh Registration of Births and Deaths Rules, 2001
Chhattisgarh High Court, Right to Information Rules, 2005
District Court, Right to Information Rules, 2005 (C.G.)
Chhattisgarh Sahakari Krishi Aur Gramin Vikas Bank Rules, 2008
Chhattisgarh Sah Chikitsa Parishad Act, 2001
Chhattisgarh Sarvajanik Dharmik Bhawan Tatha Sthan Viniyaman Adhiniyam, 1984
Chhattisgarh Sarvajanik Dharmik Bhawan Tatha Sthan Viniyaman Rules, 1985
Chhattisgarh Shaikshanik Sansthan Me Pratarna Ka Pratishedh Adhiniyam, 2001
Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967
Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006
Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Niyam, 2006
Chhattisgarh Compulsory Registration of Marriages Rules, 2006
Chhattisgarh Special Police Establishment Act, 1947
Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976
Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976
Chhattisgarh Tonahi Pratadna Nivaran Act, 2005
Chhattisgarh Underground Pipelines (Acquisition of Right of User in Land) Act, 2004
Chhattisgarh Underground Pipelines (Acquisition of Right of User in Land) Rules, 2004
Chhattisgarh Upkar Adhiniyam, 1981
Chhattisgarh Van Upaj (Vyapar Viniyaman) Mantrana Samiti Tatha Mulya Prakashan Niyam, 1969
Chhattisgarh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Act, 2003
Chhattisgarh Value Added Tax Act, 2005
Chhattisgarh Value Added Tax Rules, 2006
Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980
Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972
Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005
High Court of Chhattisgarh Rules, 2007
Chhattisgarh State Forest Policy, 2001
Chhattisgarh Co-operative Societies Rules, 1962
Chhattisgarh Vanijyik Kar Adhiniyam, 1994
Chhattisgarh Vanijyik Kar Niyam, 1995
Chhattisgarh Co-Operative Societies Act, 1960
Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Adhiniyam, 1988
Indira Kala Sangit Vishwavidyalaya Act, 1956 (C.G.)
Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983
Chhattisgarh Irrigation Act, 1931
Chhattisgarh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
Chhattisgarh Land Revenue Code, 1959
Chhattisgarh Moneylenders Act, 1934
Chhattisgarh Motor Vehicles Rules, 1994
Chhattisgarh Municipal Corporation Act, 1956
Chhattisgarh Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998
Chhattisgarh Municipalities (Remuneration and Allowances to Councillors) Rules, 1995
Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967
Chhattisagrh Nagarpalika Nirvachan Niyam, 1994
Chhattisgarh Municipal Service (Executive) Rules, 1973
Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998
Chhattisgarh Municipalities Act, 1961
Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
Chhattisgarh Rajya Pichhada Varg Ayog Adhiniyam, 1995
Chhattisgarh Rajya Vitta Ayog Adhiniyam, 1994
Chhattisgarh Panchayat Nirvachan Niyam, 1995
Chhattisgarh Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994
Chhattisgarh Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994
Chhattisgarh Registration Rules, 1939
Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975
Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973
Chhattisgarh Stamp Rules, 1942
Chhattisgarh Legislature Travelling Allowance Rules, 1957
Chhattisgarh Legislative Assembly Members (Free Transit by Railway) Rules, 1978
Chhattisgarh Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996
Chhattisgarh Vishwavidyalaya Adhiniyam, 1973
Chhattisgarh Vritti Kar Adhiniyam, 1995
Chhattisgarh Vritti Kar Niyam, 1995
Chhattisgarh Zila Yojana Samiti Adhiniyam, 1995
Chhattisgarh High Court Lawyers Chambers (Allotment & Occupancy) Rules, 2011
Water (Prevention and Control of Pollution) (Consent) Chhattisgarh Rules, 1975
Chhattisgarh Food and Nutritional Security Act, 2012
Chhattisgarh Public Distribution System (Control) Order, 2004
Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004
Chhattisgarh State Electricity Regulatory Commission (Fees and Charges) Regulations, 2004
Chhattisgarh Audyogik Nivesh Protsahan Niyam, 2004
Chhattisgarh Rice Procurement (Levy) Order 2005
Family Court (High Court of Chattisgarh) Rules, 2005
Chhattisgarh Student Safety Insurance Scheme Rules, 2005
Shiksha Samman Puraskar Niyam, 2005
Chhattisgarh State Electricity Supply Code, 2005
Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005
Chhattisgarh Go-Seva Ayog Rules, 2005
Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
Chhattisgarh (Adhosanrachna Vikas Evam Paryavaran) Upkar Adhiniyam, 2005
Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004
Chhattisgarh fiscal Responsibility and Budget Management Act, 2005
Chhattisgarh State Electricity Regulatory Commission (Connectivity and Intra-State Open Access) Regulations, 2011
Chhattisgarh Regularisation of the Emergency Appointment Rules, 2005
Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004
Chhattisgarh State Electricity Regulatory Commission (Procedure for filing appeal before the Appellate Authority) Regulations, 2005
Chhattisgarh Co-operative Societies (Recovery of Losses) Act, 2007
Chhattisgarh State Electricity Rules, 2006
Chhattisgarh Civil Procedure Alternative Dispute Resolution Rules, 2006
Chhattisgarh B.Ed. Pravesh Rules, 2006
Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006
High Court of Chhattisgarh Rules, 2005
Chhattisgarh Agricultural Cattle Preservation Act, 2004
Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007
Chhattisgarh Rice Procurement (Levy) Order, 2007
Chhattisgarh Family Courts Rules, 2007
Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
Chhattisgarh High Court (Appeal to Division Bench) Act, 2006
Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007
Chattisgarh D.Ed. Pravesh Rules 2008
Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007
Chhattisgarh Pramukh Lokayukta and Lokayukta (Conditions of Service) Rules, 2008
Ayush and Health Sciences University of Chhattisgarh Act, 2008
Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008
Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009
Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009
Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
Chhattisgarh Uchcha Shiksha (Samvida Sewa) Niyam, 2010
Chhattisgarh Lower and Higher Judicial Service (Revision of Pay) Rules, 2010
Commission for Protection of Child Rights Rules, 2009
Chhattisgarh Municipal Corporation (Erection of Temporary Tower or Structure for Cellular Mobile Phone) Rules, 2010
Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010
Chhattisgarh Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008
Chhattisgarh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2010
Chhattisgarh Official Language Commission Act, 2010
Indian Stamp (Chhattisgarh Amendment) Act, 2010
Chhattisgarh State Upacharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010
Chhattisgarh Right of Children to Free and Compulsory Education Rules, 2010
Chhattisgarh Unorganised Workers Social Security Rules, 2010
Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
Chhattisgarh Legal Metrology (Enforcement) Rules, 2011
Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2011
Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010
Chhattisgarh State Electricity Regulatory Commission (Renewable Purchase Obligation and REC framework Implementation) Regulations, 2011
Chhattisgarh Nursing Course Entrance Rules, 2011
Chhattisgarh State Electricity Regulatory Commission (Compliance Audit) Regulations, 2011
Victim Compensation Scheme, 2011
Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011
Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011
Chhattisgarh Lok Sewa Guarantee Act, 2011
Chhattisgarh Lok Sewa Guarantee (Avedan, Appeal tatha Parivyaya ka Bhugtan) Niyam, 2011
Chhattisgarh Rural Employment Guarantee Grievance Redressal Rules, 2012
Chhattisgarh State Electricity Supply Code, 2011
Dau Shri Vasudev Chandrakar Kamdhenu Vishwavidyalaya Adhiniyam, 2011
Chhattisgarh Educational Institutions (Reservation in Admission) Act, 2012
Chhattisgarh Auxiliary Armed Police Force Act, 2011
Chhattisgarh Municipal (Public Disclosure Law) Rules, 2012
Advertisement (Registration and Regulation) Bye-laws, 2012
Election Expenses (Maintenance and Lodging of Account) Order, 2012
Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013
Chhattisgarh State Police Accountability Authority (Salaries, Allowances and Other Conditions of Service) Rules, 2013
Chhattisgarh State Eligibility Test Rules, 2013
Chhattisgarh Evening Courts Rules, 2013
Money Circulation Scheme (Banning) Rules, 2013
Chhattisgarh High Court (Appointment and Conditions of Service of Court Managers) (Chhattisgarh) Rules, 2012
Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013
Chhattisgarh Rent Control Act, 2011
Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Act, 2013
International Institute of Information Technology (IIIT) University Act, 2013
Chhattisgarh Right of Youth to Skill Development Act, 2013
Chhattisgarh Electricity Duty (Amendment) Act, 2013
Chhattisgarh Land Holdings (Validation) Act, 2013
Indian Stamp Act, 1899 (Chhattisgarh Amendment) Act, 2013
Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012
Chhattisgarh Civil Services (Medical Attendance) Rules, 2013
Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013
Chhattisgarh Winery Rules, 2013
Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013
High Court of Chhattisgarh (Designation of Senior Advocates) Rules, 2014
Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Rules, 2014
Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014
Chhattisgarh Private Placement Agencies (Regulation) Act, 2013
Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013
Indian Stamp (Chhattisgarh Amendment) Act, 2014
Chhattisgarh Swayatta Sahakarita (Nirsan) Adhiniyam, 2014
Chhattisgarh Agricultural Cattle Preservation Rules, 2014
Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013
Exercise of Powers and Discharge of Functions of the Chhattisgarh Rent Control Tribunal Rules, 2015
Chhattisgarh Minor Mineral Rules, 2015
Chhattisgarh Biological Diversity Rules, 2015
Chhattisgarh Rajim Mela Rules, 2015
Chhattisgarh Protection of Depositors Interest Rules, 2015
Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015
Chhattisgarh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Indian Stamp (Chhattisgarh Amendment) Act, 2015
Criminal Law (Chhattisgarh Amendment) Act, 2013
Indian Forest (Chhattisgarh Amendment) Act, 2014
Chhattisgarh Protection of Depositors Interest Act, 2005
Industrial Disputes (Chhattisgarh Amendment) Act, 2015
Chhattisgarh District Mineral Foundation Trust Rules, 2015
Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016
Chhattisgarh Vishesh Jan Surksha Rules, 2015
Chhattisgarh Rent Control Adaptation Rules, 2016
Chhattisgarh E-Court Fees Rules, 2015
Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016
Chhattisgarh Dangerous Machines (Regulation) Rules, 2016
Chhattisgarh State Co-operative Tribunal Regulations, 2016
Chattisgarh State Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp Inspection Process) Rules, 2016
Chhattisgarh Anand Marriages Registration Rules, 2016
Chhattisgarh Rent Control Tribunal (Appointment, Qualification and Term of Members) Rules, 2016
Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016
Chhattisgarh Rice Custom Milling Order, 2016
Indian Stamp (Chhattisgarh Amendment) Act, 2015
Chhattisgarh Special Courts Act, 2015
Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
Chhattisgarh Accommodation Control Act, 1961
Chhattisgarh Civil Courts Act, 1958
Chhattisgarh State Upchary agriha Tatha Rogopchar Sambandhi Sthapanaye Anu yapan Adhiniyam, 2010
Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972
Chhattisgarh Excise Act, 1915
Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2001
Chhattisgarh Shikshak (Municipal) Cadre (General Conditions of Service) Rules, 2018
Chhattisgarh Anadhikrit Vikas Ka Niyamitikaran Adhiniyam, 2002
Code of Criminal Procedure, (Chhattisgarh Amendment) Act, 2005
Chhattisgarh Repealing Act, 2018
Chhattisgarh Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services and Protection of Information) Act, 2018
Chhattisgarh Fire and Emergency Service Act, 2018
Chhattisgarh Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Determination of Multiplying Factor in case of Rural Areas) Act, 2019
Chhattisgarh Plastic and Other Non Biodegradable Material (Regulation of Use and Disposal) Act,2020
Chhattisgarh Public Distribution System (Internal Grievance Redressal) Rules, 2016
Chhattisgarh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016
Chhattisgarh Ration Card Rules, 2016
Chhattisgarh Public Distribution System (Control) Order, 2016
Chhattisgarh Mediation Rules, 2015
Chhattisgarh State Electricity Regulatory Commission (Grid Interactive Distributed Renewable Energy Sources) Regulations, 2019
Chhattisgarh State Waqf Rules, 2020
Chhattisgarh State Electricity Regulatory Commission (Terms and Conditions for determination of tariffaccording to Multi-Year Tariff principles and Methodology and Procedure for determination of Expected revenue from Tariff and Charges) Regulations, 2015
Chhattisgarh Chikitsa Mahavidyalayon Ke Snatkottar Pathyakrmon Main Pravesh Adhiniyam, 2002
Chhattisgarh High Court (Public Interest Litigation) Rules, 2022
Chhattisgarh Industrial Employment (Standing Orders) Act, 1961
Chhattisgarh Ground Water (Management and Regulation) Act, 2022
Maharishi University of Management and Technology (Repeal) Act, 2015
Chhattisgarh State Private Security Agencies (Regulation) Rules, 2021
Chhattisgarh Vidhan Mandal Sadasya Nirarhata Nivaran Adhiniyam, 1967
Chhattisgarh Nagariya Kshetro Ke Bhoomihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 2019
Chhattisgarh Non-Government Schools Fees Regulation Act, 2020
Chhattisgarh Molasses Control and Regulation Rules, 2022
Procedure for procurement, replacement and disposal of old and obsolete telecommunications & computing/IT products, electronics items etc. of High Court of Chhattisgarh Rules, 2013
Chhattisgarh State Consumer Protection (Administrative Control over the State Commission and the District Commission) Regulations, 2022
Rules of Felling of Trees, 2022
Chhattisgarh Bhang Rules, 2021
Chhattisgarh Child and Adolescent Labour (Prohibition and Regulation) Rules, 1993
Chhattisgarh Factories Rules, 1962
Contract Labour (Regulation and Abolition) Chhattisgarh Rules, 1973
Chhattisgarh State Wildlife Board Rules, 2022
Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of the Consumers) Regulations, 2023
Chhattisgarh Municipal (Qualifications for nomination as Representative by a Member of the House of People or Member of the Legislative Assembly or Member of the Council of State) Rules, 2022
Chhattisgarh Minor Mineral Ordinary Sand Quarrying and Trade (for Scheduled Areas) Rules, 2023
Chhattisgarh High Court (Live Streaming of Court Proceedings) Rules, 2022
Chhattisgarh (M.P.) Electricity Duty Act, 1949
Chhattisgarh Adim Janjatiyon ka Sanrakshan (Vrakshon me Hit) Niyam, 2022
Bhumiswami Rights of the Agriculture Land Allotted on Government Lease in Non-Urban Area Rules, 2023
Chhattisgarh Gambling (Prohibition) Act, 2022
Chhattisgarh State Electricity Regulatory Commission (Terms and Conditions for determination of tariff according to Multi-Year Tariff principles and Methodology and Procedure for determination of Expected revenue from Tariff and Charges) Regulations, 2021
Chhattisgarh Rights of Persons with Disabilities Rules, 2023
Chhattisgarh Nagariya Kshetron Ke Awasheen Vyakti Ko Pattadhriti Adhikar Adhiniyam, 2023
Chhattisgarh Settlement of Arrears of Tax, Interest and Penalty Act, 2023
Chhattisgarh Goods and Services Tax Act, 2017
Chhattisgarh Protection of Media persons Act, 2023
Chhattisgarh Plastic and Other Non-Biodegradable Material (Regulation of Use and Disposal) Rules, 2023
Chhattisgarh Nagariya Kshetron Ke Awasheen Vyakti Ko Pattadhriti Adhikar Niyam, 2023
Chhattisgarh Settlement of Arrears of Tax, Interest and Penalty Rules, 2023
Rules for Development of the Market Area from the Market Committee Fund, 2023
High Court of Chhattisgarh (Designation of Senior Advocate) Rules, 2018
Chhattisgarh Nagar Tatha Gram Nivesh Niyam, 2020
Chhattisgarh Municipal Corporation (Appointment and Terms and Conditions of Service of Officers and Employees) Rules, 2018
Chhattisgarh Industrial Employment (Standing Orders) Rules, 1963
Chhattisgarh Sales Tax (Central) Rules, 1957
Narcotic Drugs and Psychotropic Substances (Chhattisgarh) Rules, 1985
Chhattisgarh Entertainments Duty and Advertisements Tax Act, 1936
Chhattisgarh Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972
Chhattisgarh Sugarcane (Regulation of Supply and Purchase) Act, 1958
Chhattisgarh Bhumi Sudhar Yojana Adhiniyam, 1967
Chhattisgarh Tractor Dwara Kheti (Prabharo Ki Vasuli) Adhiniyam, 1972
Chhattisgarh Krishi Upaj Mandi (Mandi Nidhi, Lekha Tatha Rajya Vipnan Sewa Ke Gathan Ki Riti Tatha Anya Vishaya) Niyam, 1980
Chhattisgarh Licensing Board (Electrical) Regulations, 1960
Chhattisgarh Document Writers Licensing Rules, 1966
Chhattisgarh Preparation and Revision of Market Value Guideline Rules, 2000
Chhattisgarh Ayurvigyan Parishad Adhiniyam, 1987
Minimum Wages (Chhattisgarh) Rules, 1958
Chhattisgarh Motor Transport Workers Rules, 1963
Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Chhattisgarh Rules, 1981
Chhattisgarh Beedi and Cigar Workers (Conditions of Employment) Rules, 1968
Chhattisgarh Maternity Benefit Rules, 1965
Chhattisgarh Industrial Disputes Rules, 1957
Chhattisgarh Shops and Establishments Act, 1958
Chhattisgarh Shops and Establishments Rules, 1959
Chhattisgarh Registration of Births and Death Rules, 1999
Chhattisgarh Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
Chhattisgarh Homoeopathy Parishad Adhiniyam, 1976
Indian Partnership (Chhattisgarh Amendment) Act, 1998
Chhattisgarh Society Registrikaran Adhiniyam, 1973
Chhattisgarh Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978
Chhattisgarh Society Registrikaran Niyam, 1998
Chhattisgarh Human Rights Commission Chairman and Members (Salaries Allowances and Other Conditions of Service) Rules, 1995
Chhattisgarh Shakari Krishi Aur Gramin Vikas Bank Adhiniyam, 1999
Chhattisgarh Swayatta Sahakarita Adhiniyam, 1999
Chhattisgarh Ministers (Travelling & Daily Allowances) Rules, 1972
Chhattisgarh Madhyamik Shiksha Adhiniyam, 1965
Chhattisgarh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
Chhattisgarh Lokayukt Evam Up-Lokayukt (Investigation) Rules, 1982
Chhattisgarh Lokayukt and Up-Lokayukt (District Vigilance Committees) Rules, 1995
Chhattisgarh Vinirdishta Bhrashta Acharan Nivaran (Registration and Development of Colonies) Rules, 1982
Chhattisgarh Lokayukt and Up-Lokayukt (Conditions of Service) Rules, 1982
Chhattisgarh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 (CHH)
Chhattisgarh Accommodation Control Rules, 1966
Chhattisgarh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1984
Chhattisgarh Cycle-Rickshaw (Anugyaptiyon Ka Viniyaman) Adhiniyam, 1984
Chhattisgarh Griha Nirman Mandal Adhiniyam, 1972
Chhattisgarh Local Authorities (Electoral Offences) Act, 1964
Chhattisgarh Rajya Mahila Ayog Adhiniyam, 1995
Chhattisgarh Khadi Tatha Gramodyog Adhiniyam, 1978
Chhattisgarh Khadi Tatha Gramodyog Rules, 1980
Chhattisgarh Water (Prevention and Control of Pollution) Rules, 1975
Chhattisgarh Water (Prevention and Control of Pollution) Appeal Rules, 1976
Chhattisgarh State Prevention and Control of Water Pollution Board and its Committee (Meetings) Rules, 1975
Air (Prevention and Control of Pollution) Chhattisgarh Rules, 1983
Chhattisgarh Nagar Tatha Gram Nivesh Niyam, 1975
Chhattisgarh Bhumi Vikas Rules, 1984
Chhattisgarh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
Chhattisgarh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
Chhattisgarh Karadhan Adhiniyam, 1982
Chhattisgarh Kashtha Chiran (Viniyaman) Adhiniyam, 1984
Chhattisgarh Van Upaj Ke Kararon Ka Punrikshan Adhiniyam, 1987
Chhattisgarh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966
Chhattisgarh Protection of Debtors Act, 1937
Chhattisgarh Chandulal Chandrakar Memorial Medical College, Durg (Acquisition) Act, 2021
Chhattisgarh Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973
Mahatma Gandhi Udyanikee Evam Vanikee Vishwavidyalaya Adhiniyam, 2019
Madhya Pradesh Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995 (CHH)
Chhattisgarh Industrial Relations Act, 1960
Chhattisgarh Borstal Act, 1928
Chhattisgarh Borstal Rules, 1960
Chhattisgarh Protected Forest Rules, 1960
Chhattisgarh Forest (Contract) Rules, 1927
Chhattisgarh Industrial Relations Rules, 1961
Chhattisgarh Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
Chhattisgarh Prisoners Leave Rules, 1989
Chhattisgarh Prisoners Release on Probation Rules, 1964
Chhattisgarh Van Bhumi Shashwat Patta Prati Sanharan Rules, 1974
Chhattisgarh Grazing Rules, 1986
Chhattisgarh Mukhyamantri Khadyan Sahayata Yojna, 2023
Chhattisgarh Lower and Higher Judicial Service Allowances Order, 2024
Chhattisgarh Special Police Establishment (Repeal) Act, 2003
Shri Davara University, Chhattisgarh First Statute, 2024
Board of Secondary Education (Chhattisgarh) Regulations, 1965
Chhattisgarh Consumer Protection (Salaries, Allowances and Conditions of Service of the President and Members of State Commission and District Commission) Rules, 2024
Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982 (CHH)
Madhya Pradesh Rajya Alpsankhyak Ayog Adhiniyam, 1996 (CHH)
Chhattisgarh Motor Spirit and High Speed Diesel Oil (License and Control) Repeal Order, 2024
Chhattisgarh Rural Water Supply and Management Rules, 2024
Chhattisgarh (M.P.) Municipalities (Reservation of Wards for Scheduled Castes, Scheduled Tribes, Other Backward Classes and Women) Rules, 1994
Chhattisgarh (M.P.) Municipal Accounts Rules, 1971
Chhattisgarh Judicial Officers (Confidential Rolls) Regulations, 2015
Chhattisgarh Municipalities (Reservation of Office of Mayor and President) Rules, 1999
Chhattisgarh Electronic Processes (Issuance, Service and Execution) Rules, 2025
High Court and District Judiciary of the State of Chhattisgarh for the use of Electronic Communication and Audio-Video Electronic Means Rules (Nyaya Shruti), 2025
Chhattisgarh High Court Advocates Chambers (Allotment & Occupancy) Rules, 2025
Chhattisgarh State Industrial Security Force Act, 2025
Chhattisgarh Loktantra Senani Samman Adhiniyam, 2025
Chhattisgarh eSakshya Management Rules, 2025
Rules pertaining to giving Canteen, Photocopying, Cycle Stand and Public Utility Service Center in District Courts, 2025
Chhattisgarh Inspection of District Courts (by the Portfolio Judge) Rules, 2015
Chhattisgarh Medical, Dental and Physiotherapy Under Graduate Admission Rules, 2025
Chhattisgarh Contingency Fund Rules, 2025
Admission Rules for Diploma Engineering, Bachelor of Technology and Master of Technology Programs for working professionals under the scheme of AICTE for the institutions of Chhattisgarh, 2025
Chhattisgarh Jan Vishwas (Amendment of Provisions) Act, 2025
Chhattisgarh Capital Region Development Authority Act, 2025
Chhattisgarh Pension Fund Act, 2025
Chhattisgarh State Growth and Stability Fund Act, 2025
Chhattisgarh Minor Mineral Ordinary Sand (Quarrying and Trade) Rules, 2025
Chhattisgarh State Mineral Exploration Trust Rules, 2025
High Court of Chhattisgarh (Designation of Senior Advocate) Rules, 2025
Chhattisgarh Affordable Public Housing Rules, 2025
Chhattisgarh State Electricity Regulatory Commission (Terms and Conditions for determination of Multi-Year Tariff) Regulations, 2025
Chhattisgarh State Electricity Regulatory Commission (Terms and conditions for determination of tariff for Renewable Energy sources) Regulations, 2025
Chhattisgarh State Allied and Healthcare Professions Council Rules, 2025
Chhattisgarh Bhu-Rajaswa Sanhita (Vyapvartit Bhumi ke liye Bhu-Rajaswa Ka Nirdharan Tatha Punarnirdharan) Niyam, 2025
Chhattisgarh Jan Vishwas (Amendment of Provisions) (Second) Act, 2025

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