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Bare Acts Live - Chandigarh

59 Acts and rules availableSign In & Subscribe

  1. Punjab Value Added Tax Act, 2005
  2. Punjab Tax on Luxuries Act, 2009
  3. Punjab General Sales Tax (Amendment) Act, 1999
  4. Punjab Tax on Entry of Goods into Local Areas Act, 2000
  5. Indian Stamp (Punjab Amendment) Act, 1994
  6. Indian Stamp (Punjab Amendment) Act, 1998
  7. Punjab Value Added Tax (Amendment) Act, 2008
  8. Punjab Labour Welfare Fund (Amendment) Act, 2005
  9. Punjab Value Added Tax (Amendment) Act, 2007
  10. Punjab Agricultural Produce Markets (Amendment) Act, 2005
  11. Punjab Motor Vehicles Taxation (Amendment) Act, 2000
  12. Haryana Compulsory Registration of Marriages Act, 2008 (CHD)
  13. East Punjab Urban Rent Restriction (Amendment) Act, 2001
  14. East Punjab War Awards (Amendment) Act, 2006
  15. Punjab Public Moneys (Recovery of Dues) Act, 1983
  16. Punjab General Sales Tax (Second Amendment) Ordinance, 1999
  17. Court Fees (Punjab Amendment) Act, 1999
  18. Punjab Labour Welfare Fund (Amendment) Act, 2014
  19. Punjab General Sales Tax (Second Amendment) and Validation Act, 2000
  20. Punjab Good Conduct Prisoners (Temporary Release) Amendment Act, 1978
  21. Punjab Panchayati Raj (Amendment) Act, 1998
  22. Punjab Panchayati Raj (Amendment) Act, 1997
  23. Punjab General Sales Tax (Amendment and Validation) Act, 1987
  24. Punjab General Sales Tax (Amendment) Act, 1990
  25. Punjab General Sales Tax (Second Amendment) Act, 1993
  26. Punjab Police Act, 2007 as Extended to Chandigarh
  27. Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
  28. Indian Penal Code (Haryana Amendment) Act, 2014
  29. Judicial Courts Premises and Compound Fund Rules, 2023 (CHD)
  30. Prisons (Punjab Amendment) Act, 2011
  31. Chandigarh Juvenile Justice (Care and Protection of Children) Amendment Rules, 2023
  32. Chandigarh Epidemic Disease, COVID-19 Regulations, 2020
  33. Chandigarh Pollution Control Committee (Qualifications and other Terms & Conditions of Services of Chairman and Member Secretary) Rules, 2020
  34. Chandigarh College of Architecture Students Fund (Amalgamated) Rules
  35. Chandigarh Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
  36. Chandigarh Epidemic Disease, COVID-19 Regulations, 2021
  37. Chandigarh Administration Private Security Agencies Rules, 2021
  38. Chandigarh Housing Board (Allotment, Management, and Sale of Tenements) Regulations, 1979
  39. Housing Board, Chandigarh (Eviction from Board Premises) Rules, 1979
  40. Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996
  41. Government Residences (Government Medical College/Hospital, Chandigarh Pool) Allotment Rules, 1996
  42. Chandigarh Conversion of Residential Lease-Hold Land Tenure into free-hold Land Tenure Rules, 1996
  43. Chandigarh Estate Rules, 2007
  44. Chandigarh Motor Vehicles Rules, 1990
  45. Union Territory of Chandigarh Family Courts Rules, 2024
  46. Chandigarh Energy Conservation Building Code Rules, 2024
  47. Chandigarh Administration Epidemic Diseases (Mucormycosis) Regulations, 2021
  48. Chandigarh Regulation of Saw Mills, Veneer and Plywood Industries Rules, 2017
  49. Model Prisons and Correctional Services Act, 2023
  50. Adjustment Policy for Persons With Disabilities (PwBD) of Electricity Wing of Engineering Department, UT, Chandigarh, 2025
  51. Chandigarh Admission and Denial of Documents Rules, 2025
  52. Chandigarh Witness Attendance Order Rules, 2025
  53. Chandigarh Municipal Corporation (Procedure and Conduct of Business) Regulations, 1996
  54. Chandigarh Legal Services Authorities Rules, 1997
  55. Chandigarh Banning of Unregulated Deposit Schemes Rules, 2025
  56. Union Territory Chandigarh (eSakshya) Management Rules, 2025
  57. Chandigarh Administration Motor Vehicles Aggregators Rules, 2025
  58. Chandigarh Rights of Persons with Disabilities Rules, 2018