Bombay Prevention of Begging Act, 1959 (DEL)
Delhi Prevention Of Begging Rules, 1960
Delhi (Right of Citizen to Time Bound Delivery of Services Act, 2011
Delhi Lands Reforms Act, 1954
Maharashtra Control of Organised Crime Act, 1999 (DEL)
Delhi Fire Service Act, 2007
Delhi (Right Of Citizen To Time Bound Delivery Of Services) Rules, 2011
Delhi Preservation Of Trees Act, 1994
Delhi Preservation Of Trees Rules, 1996
Delhi Co-Operative Societies Act, 2003
Delhi Public Gambling Act, 1955
Delhi Prevention of Defacement of Property Act, 2007
Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000
Delhi Municipal Corporation (Property Taxes) Bye-Laws, 2004
Delhi Municipal Corporation (Sealing Of Un-Authorised Construction) Rules, 1986
Delhi Water Board Act, 1998
Delhi Municipal Corporation (Malaria And Other Mosquito Borne Diseases) Bye-Laws, 1975
Delhi Municipal Corporation (Toll Tax) Bye-Laws, 2007
Delhi Municipal Corporation Act, 1957
Delhi Development Act, 1957
Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981
Delhi Land Revenue Act, 1954
Delhi Lands (Restrictions On Transfer) Act, 1972
Delhi Right To Information Act, 2001
Delhi Right To Information Rules, 2001
Delhi Excise Act, 2009
Delhi Electricity Reform Act, 2000
Delhi Electricity Regulatory Commission (Performance Standards-Metering And Billing) Regulations, 2002
Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
Delhi Electricity Regulatory Commission (Management And Development Of Human Resources Regulations, 2001
Delhi Electricity Regulatory Commission (Delegation Of Financial Powers) Regulations, 2001
Delhi Electricity Regulatory Commission (Procedure for filing Appeal before the Appellate Authority) Regulations, 2005
Delhi Electricity Regulatory Commission(Treatment of Income From Other Business of Transmission Licensee and Distribution Licensee) Regulations, 2005
Delhi Electricity Regulatory Commission (Redressal Of Consumers Grievances) Regulations, 2003
Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003
Delhi Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2001
Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers And Ombudsman) Regulations, 2003
Delhi Electricity Regulatory Commission (Terms And Conditions For Open Access) Regulations, 2005
Delhi Electricity Regulatory Commission (Intra-State Electricity Trader) Regulations, 2005
Delhi Development Authority (Election Of Representative Of Delhi Municipal Corporation) Rules, 1958
Delhi Development Authority Rules, 1958
Delhi Development (Master Plan And Zonal Development Plan) Rules, 1959
Delhi Development Authority (Procedure For Reference To The Central Government) Rules, 1960
Delhi Development (Betterment Charge Arbitration Rules, 1961
Delhi Development Authority (Procedure To Stop Development) Rules, 1974
Delhi Development Authority (Removal Of Objectionable Developments) Rules, 1975
Delhi Development Authority (Sealing Of Development) Rules, 1986
Delhi Development Authority (Form Of Appeal) Rules, 1986
Delhi Development Authority Regulations, 1959
Delhi Development Authority (Publication Of Approval Of Plan) Regulations, 1962
Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968
Delhi Urban Heritage Foundation Regulations, 1999
Delhi Development Authority (Permission Of Residential Land And Building For Use As Banks) Regulations, 2003
Delhi Development Authority (Permission Of Residential Land And Building For Use As Nursing Homes) Regulations, 2003
Delhi Development Authority (Permission Of Residential Land And Building For Use As Guest Houses) Regulations, 2003
Delhi Development Authority (Levy/charges For Residential Plotted Development) Regulations, 2006
Delhi Development Authority (Fixation Of Charges For Mixed Use And Commercial Use Of Premises) Regulations, 2006
Delhi Rent Act, 1995
Slum Areas (Improvement And Clearance) Act, 1956
District Legal Services Authority Regulations, 1998
Delhi Rent Control Rules, 1959
Slum Areas (Improvement And Clearance) Rules, 1957
New Delhi Municipal Council Act, 1994
Court-Fees (Delhi Amendment) Act, 2012
Delhi Registration Rules, 1976
Delhi Agricultural Produce Marketing (Election) Rules, 2000
BSES Rajdhani/Yamuna Power Limited Complaint Handling Procedures Relating To Distribution And Retail Supply
North Delhi Power Limited Complaint Handling Procedures Relating To Distribution and Retial Supply
Delhi Electricity Supply Code and Performance Standards Regulations, 2007
Delhi Electricity Regulatory Commission (Levy and Collection of Fee and Charges by State Load Despatch centre) Regulations, 2007
Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011
Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011
Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000
Delhi Apartment ownership Act, 1986
Building And Other Construction Workers' Welfare Cess Rules, 1998
Delhi Excise Rules, 2010
The Delhi Prison Act, 2000
Delhi Prisons (Definitions) Rules, 1988
Delhi Classification of Prisons Rules, 1988
Delhi Prison (Powers and Duties of the Inspector General) Orders, 1988
Delhi Prisons (Visitors of Prisons) Rules, 1988
Delhi Prisons (Admission, Classification, Separation, Remission, Reward and Release of Prisoners) Rules, 1988
Delhi Prisons (Custody of Prisoners) Rules, 1988
Delhi Prisons (Discipline, Daily Routine,Offences and Punishments) Rules, 1988
Delhi Prisons (Prisoners Property, History Ticket, Civil Prisoners, Unconvicted prisoners, Judicial Solitary confinement, Cells and Treatment Therein) Rules, 1988.
Delhi Prisons (Prisoners Welfare Fund, Appeals, Petitions, Interviews and Communications) Rules, 1988
Delhi Prisons (Treatment of Convicts Sentenced to Simple Imprisonment, Death Female Prisoners, Youthful Prisoners, Leper Prisoners and Lunatic Prisoners) Rules, 1988
Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
Delhi Prisons (Medical Administration), Rules 1988.
Madras Restriction of Habitual Offenders Act, 1948 (DEL)
New Delhi Municipal Council (Sealing of Unauthorised Construction) Rules, 2008
Recruitment of Lower Division Clerk-cum-Typist (English/Hindi), 2011 (Revised)
National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Civil Service) Rules, 2003
National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Police Service) Rules, 2003
Recruitment Regulations of stenographers, Sr. Stenographers, LDC-cum-Typist(Hindi/English) Upper Division Clerks, Assistants, Welfare/Personnel Inspector, Manager (Sports), Assistant Manager(Sports), Game Supervisor, and Games Attendant, Delhi Development Authority, 2003
Recruitment Regulations of Stenographers, Sr. Stenographers, LDC-cum-Typist (Hindi/English) Upper Division Clerks, Assistants, Welfare/Personnel Inspector, Manager (Sports), Assistant Manager (Sports), Game Supervisor, and Games Attendant, Delhi Development Authority, 2005 (Revised)
Recruitment Regulations for the Post of Commissioners in Delhi Development Authority
Recruitment Regulations of Director (Finance) in Delhi Development Authority, 2006 (Revised)
Recruitment Regulations of Assistant Engineer (Civil) and Assistant Engineer (Electrical), Delhi Development Authority, 2005
New Delhi Municipal Council (Allowances for Attending the Meetings of the Council) Rules, 2006
D.D.A. Conduct, Disciplinary and Appeal Regulations, 1999
Delhi Development Authority, Dy. Director Recruitment Regulations, 1998
Delhi Agricultural Produce Marketing (Regulation) Act, 1998
Azadpur Agricultural Produce Market Committee Bye-Laws, 1980
Chhattarpur Farmers Market Bye-Laws, 2004
Madras Chit Funds Act, 1961
Delhi Chit Fund Rules, 1964
Delhi Cinematograph (Exhibition of Films by Video Cassette Recorder/player) Rules, 1986
Delhi Common Effluent Treatment Plants Rules, 2001
Delhi Commission for Women Act, 1994
Delhi Co-operative Societies Rules, 2007
Delhi Co-Operative Tribunal Rules, 2006
Delhi District Courts (Right to Information) Rules, 2008
Delhi Dowry Prohibition Rules, 2000
Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002
Delhi Vidyut Board Rules, 1997
Delhi Electricity Control Order, 1959
Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008
Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001
Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009
Bombay Labour Welfare Fund Act, 1953 (DEL)
Delhi Labour Welfare Fund Rules, 1997
Labour Welfare Fund for the National Capital Territory of Delhi
Delhi Land Reforms Rules, 1954
Delhi Luxuries Tax on Commodities Rules, 2001
Delhi Medical Council Act, 1997
Delhi Medical Council Rules, 2003
Delhi Metro Railway General Rules, 2002
Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002
Delhi Metro Railway (Notices of Accidents and Inquiries Thereto) Rules, 2002
Delhi Metro Railway (Prohibition of Carriage of Large-Sized Luggage, Carriage of Offensive and Dangerous Goods in the Metro Railway, Travelling of Persons Suffering From Infectious and Contagious Diseases in the Metro Railway and Value, Period of Validity and Such Other Particulars Indicated in the Ticket Issued by the Metro Railway) Rules, 2002
Delhi Minimum Wages Rules, 1950
Delhi Motor Vehicles Rules, 1993
Delhi Motor Accidents Claims Tribunal Rules, 2008
Delhi Minorities Commission Act, 1999
Delhi Narcotic Drugs Rules, 1985
Najafgarh Marketing Committee Bye-Laws, 2004
National Law University Delhi Act, 2007
New Circle Rates of National Capital Territory of Delhi
Delhi Degradable Plastic Bag (Manufacture, Sale and Usage) and Garbage (Control) Act, 2000
Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002
Delhi Police (Appointment and Recruitment) Rules, 1980
Delhi Police (Promotion and Confirmation) Rules, 1980
Delhi Police (Miscellaneous Matters) Rules, 1980
Delhi Police (Punishment and Appeal) Rules, 1980
Delhi Police (General Conditions of Service) Rules, 1980
Delhi Prevention of Food Adulteration Rules, 2002
Delhi Pharmaceutical Sciences and Research University Act, 2008
Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010
Delhi Private Security Agencies (Regulation) Rules, 2009
Draft Delhi Probation of Offenders Rules, 1960
Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996
Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001
Punjab Relief of Indebtedness Act, 1934 (DEL)
Punjab Registration of Money Lenders Act, 1938 (DEL)
Punjab Registration of Money-Lenders Rules, 1939 (DEL)
Rules of Procedure and Conduct of Business in the Legislature Assembly of the National Capital Territory of Delhi, 1997
Rules of Procedure and Conduct of Business in the Metropolitan Council of Delhi
Delhi Sales Tax on Right to use Goods Act, 2002
Delhi School Education Act, 1973
Delhi School Education Rules, 1973
Procedure for Payment of Pay and Allowance etc.
Delhi Shops and Establishments Act, 1954
Delhi Shops and Establishments Rules, 1954
Registration Fees in Delhi
Court Fees in Delhi
Delhi Technological University Act, 2009
Delhi Urban Shelter Improvement Board Act, 2010
Delhi Value Added Tax Act, 2004
Delhi Wakf Board Regulations, 1963
Constitution of Delhi Water Board
Union Territories Relief of Agricultural Indebtedness Regulation, 1976
Delhi Stamp (Prevention of Undervaluation of Instruments) Rules, 2007
Delhi Municipal Corporation (Validation of Electricity Tax) Act and other Laws (Repeal) Act, 2002
Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009
Delhi Goods and Services Tax Act, 2017
Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
Delhi High Court (Original Side) Rules, 2018
Delhi Anand Marriages Registration Rules, 2018
Delhi Panchayat Raj Act, 1954
Delhi Panchayat Raj Rules, 1959
Delhi Rent Control Act, 1958
Delhi Rehabilitation Grant to Released Prisoners Rules 2012
Delhi Nursing Homes Registration Act, 1953
National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Regulations, 2019
Delhi Sales Tax Act, 1975
Jamia Millia Islamia Act, 1988
Guru Gobind Singh Indraprastha University Act, 1998
Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
Delhi Co-operative Societies Act, 1972
Delhi Finance Commission Act, 1994
Delhi Primary Education Act, 1960
Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act 2007
Delhi Agricultural Cattle Preservation Act, 1994
Delhi Entertainments and Betting Tax Act, 1996
Indraprastha Institute of Information Technology Delhi Act, 2007
Delhi Motor Vehicles Taxation Act, 1962
Delhi Lokayukta and Upalokayukta Act, 1995
High Court of Delhi Rules for Video Conferencing for Courts, 2020
Delhi Skill and Entrepreneurship University Act, 2019
Bombay Home Guards Act, 1947 (DEL)
Delhi Motor Vehicle Aggregator and Delivery Service Provider Scheme, 2023
Delhi Homoeopathic Act, 1956
Speaker and Deputy Speaker of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
Member of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) Act, 1994
Ministers of the Government of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
Delhi Police Act, 1978
Delhi Tax on Luxuries Rules, 1996
Delhi Artificial Insemination (Human) Act, 1995
Delhi Council for physiotherapy and Occupational Therapy Act, 1997
Local Government in Delhi (Disqualification for Membership) (Small Family) Act, 1996
Delhi Bharatiya Chikitsa Parishad Adhinium, 1998
Delhi Nursing Council Act, 1997
Delhi Nursing Homes Registration Rules, 1953
Delhi Members of Metropolitan Council (Enhancement of Pension) Act, 2000
Delhi Common Effluent Treatment Plants Act, 2000
Leader of Opposition in the Legislative Assembly of the National Capital Territory of Delhi (Salaries and Allowances) Act, 2001
Delhi (Distribution of Proceeds of Taxes) Act, 2002
Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi Act, 2003
Delhi Official Language Act, 2000
Delhi Commission for Safai Karamcharis Act, 2006
Delhi Diploma Level Technical Education Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-Exploitative Fee and Other measures to Ensure Equity and Excellence) Act, 2007
Delhi Private Security Agencies (Regulation) Rules, 2023
Bharat Ratna Dr. B.R. Ambedkar Vishwavidyalaya Act, 2007
National Capital, Territory of Delhi (Incredible India) Bed and Breakfast Establishments (Registration and Regulation) Act, 2007
Delhi Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
Delhi Geo-Spatial Data Infrastructure (Management, Control, Administration, Security and Safety) Act, 2011
Indira Gandhi Delhi Technical University for Women Act, 2012
Delhi Water and Sewer (Tariff and Metering) Regulations, 2012
Delhi Water Board Septage Management Regulations, 2018
Delhi Industrial Development, Operation and Maintenance Act, 2010
Delhi Tax on Luxuries Act, 1996
National Capital Territory of Delhi Members of Legislative Assembly (Removal of Disqualification) Act, 1997
Delhi Rights of Persons with Disabilities Rules, 2018
Delhi Consumer Protection Rules, 1987
Delhi Homeopathic Rules, 1958
Delhi Sports University Act, 2019
Mukhyamantri Covid-19 Pariwar Aarthik Sahayata Yojana
Delhi Electricity Regulatory Commission (Renewable Purchase Obligation and Renewable Energy Certificate Framework Implementation) Regulations, 2021
Delhi Skill and Entrepreneurship University, (First) Statutes, 2020
Delhi Jal Board for the post of Kanungo the Recruitment and Promotion Regulation, 2021
Delhi Home Guards Rules, 1959
Delhi Electricity Regulatory Commission (Supply Code and Performance Standards) Regulations, 2017
Minimum Wages (Delhi) Amendment Act, 2017
Delhi Registration of Births and Deaths Rules, 1999
Delhi Maintenance and Management of Parking Places Rules, 2019
All India Council for Technical Education Pay Scales, Service Conditions and Minimum Qualifications for the Appointment of Teachers and other Academic Staff such as Library and Physical Education Personnel in Technical Institutions and Measures for the Maintenance of Standards in Technical Education - (Diploma) Regulation, 2019
All India Council for Technical Education Pay Scales, Service Conditions and Minimum Qualifications for Appointment of Teachers and Other Academic Staff such as Library, Physical Education and Training & Placement Personnel in Technical Institutions and Measures for the Maintenance of Standards in Technical Education - (Degree) Regulation, 2019
East Delhi Municipal Corporation Solid Waste Management Bye-Laws, 2017
Delhi Electricity Regulatory Commission (Conduct of Business for Holding Inquiry by Adjudicating Officer) Regulations, 2023
Delhi Technological University Statute (Fifth), 2019
Delhi High Court Rules for Electronic Inspection of Digitized Court Records, 2023
High Court of Delhi Designation of Senior Advocate Rules, 2018
Delhi Child Welfare Fund Rules, 2016
Netaji Subhas University of Technology, Delhi (First) Statutes, 2018
Bharat Ratna Dr. B.R. Ambedkar Vishwavidyalaya (First) Statutes, 2008
Financial Assistance to Persons with Special Needs, 2009
Delhi Industrial Developments, Operation and Maintenance Rules, 2011
Delhi Micro and Small Enterprise Facilitation Council Rules, 2007
Delhi Electricity Regulatory Commission (Power System Development Fund) Regulations, 2019
Collection of Statistics Act, 2008
Delhi Electricity Regulatory Commission (Business Plan) Regulations, 2019
Delhi Electricity Regulatory Commission (Demand Side Management) Regulations, 2014
Delhi Right of Children to Free and Compulsory Education Rules, 2011
Delhi Commission for Safai Karamcharis Rules, 2012
Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence) Rules, 2013
Delhi Electricity Regulatory Commission (Net Metering for Renewable Energy) Regulations, 2014
Delhi Criminal Courts (Payment of Expenses to Complainant and Witnesses) Rules, 2015
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2014
High Court of Delhi Designation of Senior Advocate Rules, 2024
Diploma in Homoeopathic Pharmacy Course Regulations, 2015
Grants to Social Welfare Institutions/Organizations National Capital Territory of Delhi Rules, 2008
Old Age Assistance Rules, 2009
Delhi Advocates Welfare Fund Rules, 2001
Delhi Teachers University, Delhi (First) Statutes, 2023
Delhi Protection of Interests of Depositors (In Financial Establishment) Rules, 2014
Delhi Electricity Regulatory Commission (Business Plan) Regulations, 2017
Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2017
Delhi Electricity Regulatory Commission (Terms & Conditions for Determination of Tariff for Grid-connected Solar Photo Voltaic Project) Regulations, 2013
Delhi Electricity Regulatory Commission (Renewable Purchase Obligation and Renewable Energy Certificate Framework Implementation) Regulations, 2012
Delhi Petty Offences (Trial by Special Judicial Magistrates) Rules, 2024
Second Statutes of the Delhi Pharmaceutical Sciences and Research University, 2020
Election Commissioner of N.C.T. of Delhi (Conditions of Service and tenure of office) Rules, 2019
New Delhi Municipal Council (Pension Fund) Regulations, 2023
Witness Protection Scheme, 2019
Delhi Victims Compensation Scheme, 2018
Delhi Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
Delhi Prisons Rules, 2018
Minimum Standards of care for centres providing substance use disorder treatment and Rehabilitation, 2018
Delhi Netaji Subhas University of Technology Act, 2017
Delhi Probation of Offenders Rules, 2018
Delhi Maintenance and Management of Parking Rules, 2017
Delhi Poisons Possession and Sale Rules, 2015
Delhi High Court Departmental Canteen Employees (Appointment and Conditions of Service), Rules, 2017
Delhi Victims Compensation Scheme, 2015
Land Acquisition, Rehabilitation and Resettlement Authority Procedure for Appointment as Presiding Officer Rules, 2015
Delhi High Court Act, 1966
Delhi Council for Physiotherapy and Occupational Therapy Rules, 2014
Delhi Sikh Gurdwara Management Committee Election Symbols (Reservation and Allotment) Order, 2021
Municipal Corporation of Delhi Councilor (Election of Councilors) Rules, 2012
Delhi Judicial Service (Leave) Rules, 2011
Delhi Higher Judicial Service (Leave) Rules, 2010
e-True Copy Rules of the High Court of Delhi, 2024
Delhi Prohibition of Child Marriage Rules, 2009
Delhi Council for Physiotherapy and Occupational Therapy Rules, 2009
Delhi Financial Corporation (Expenditure) Regulations, 2006
New Delhi Municipal Council (Licensing and Control of Plumbers) Bye-Laws, 2008
IIIT (Indraprastha Institute of Information Technology), Delhi Statutes, 2008
Delhi Commission for Protection of Child Rights Rules, 2008
Delhi Cinematograph Rules, 2008
Delhi Unemployment Allowance And Subsistence Allowance Scheme For Persons With Special Needs, 2008
National Law School of Delhi University Act, 2007
New Delhi Municipal Council (Dengue, Malaria, Filariasis, Yellow Fever and Other Vector Borne Diseases) Bye-laws, 2007
New Delhi Municipal Council (Powers, Duties and Functions of Secretary) Regulations, 2007
Protection of Girl Child Rules, 2006
Delhi Tibbia College (Takeover) Rules, 2006
Delhi Street Charges (Vehicle Fund) Regulations, 2006
Delhi Municipal Corporation (Conditions of Service of the Chairperson and Members of the Municipal Taxation Tribunal) Rules, 2004
Delhi Rehabilitation Grant to Released Prisoners Rules, 2010
Delhi Ladli Scheme Rules, 2008
Financial Assistance for the Marriage of Daughters of Poor Widows aid Orphan Girls Rules, 2006
Unemployment Allowance to Persons with Disabilities Scheme, 2006
Agricultural Produce Marketing Committee, Keshopur, New Delhi Bye-laws, 2002
Delhi Juvenile Justice (Care and Protection of Children) Rules, 2002
Delhi Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 2002
Delhi Electricity Reform (Transfer Scheme) Rules, 2001
Delhi Bharatiya Chikistsa Perished Rules, 2000
Mediation and Conciliation Rules, 2004
Delhi High Court (Right to Information) Rules, 2006
Delhi Nursing Council Rules, 2001
Delhi Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2022
Appointment of Official Receivers for National Capital Territory of Delhi Rules, 2024
Delhi Electricity Regulatory Commission (Conduct of Business) Regulations, 2001
Delhi Minorities Commission Rules, 2000
Delhi Commission Women (Honorarium, Allowances and Conditions of Service of Chairperson and Members and other provisions) Rules, 2001
Delhi Prevention of Food Adulteration Rules, 2000
Delhi Sales Tax Appellate Tribunal (Qualifications, Term of Office and other Conditions of Service of Members) Rules, 2000
Delhi Commission for Other Backward Classes (Annual Statement of Accounts and Annual Report) Regulations, 2000
National Capital Territory of Delhi Pension Scheme to Women in Distress in the age group of 18 to 60 years Rules, 2010
Administrators (Powers relating to the Procedure and Conduct of Business of the Metropolitan Council of Delhi) Rules, 1967
Delhi Factories Rules, 1950
Delhi Trade Union Regulations, 1927
Delhi Co-operative Societies Rules, 1973
Delhi Sales Tax on Works Contracts Act, 1999
Central Sales Tax (Delhi) Rules, 2005
Delhi Prevention and Control of Malaria, Dengue, Chikungunya or any Vector Borne Disease Regulations, 2021
Delhi Electricity Regulatory Commission (Guidelines for establishment of the Forum and the Ombudsman for redressal of grievances of Electricity Consumers) Regulations, 2024
Delhi High Court Intellectual Property Rights Division Rules, 2022
e-Filing Rules of the High Court of Delhi, 2021
Delhi Probation of Offenders Rules (Amended), 2019
Delhi Teachers University Act, 2022
Delhi Sports University, Delhi (First) Statutes, 2021
High Court of Delhi Rules Governing Patent Suits, 2022
High Court of Delhi Rules for Video Conferencing for Courts, 2021
Delhi Sikh Gurdwaras Act, 1971
Delhi Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2022
Municipal Corporation of Delhi Election Symbols (Reservation and Allotment) Order, 2022
Delhi women and childrens Institutions (licensing) Rules, 1960
Live Streaming and Recording of Court Proceedings Rules of the High Court of Delhi, 2022
Delhi Eating Houses Registration Regulations, 2023
Regulations for Keeping Places of Public Entertainment in the National Capital Territory of Delhi
Delhi Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2024
Delhi Electricity Regulatory Commission (Terms and Conditions for Green Energy Open Access) Regulations, 2024
Domestic Help to Former Chief Justices and Former Judges of the Delhi High Court Rules, 2017
Delhi Family Courts Rules, 1996
Delhi Banning of Unregulated Deposit Schemes Rules, 2024
Contempt of Courts (Delhi High Court) Rules, 2025
Delhi Witness Protection Scheme, 2025
Delhi BNSS (Arrest Information) Rules, 2025
Delhi BNSS (Service of Summons) Rules, 2025
Delhi BNSS (Identification of Case Property) Rules, 2025
Non-Cognizable Offences Report Rules, 2025
Delhi BNSS (First Information Report) Rules, 2025
Delhi University Act, 1922
Delhi Laws Act, 1915
Delhi Laws Act, 1912
Delhi (Delegation of Powers) Act, 1964
Delhi Laws (Special Provisions) Act, 2006
Delhi Transgender Persons (Protection of Rights) Rules, 2025
Delhi School Education (Transparency in Fixation and Regulation of Fees) Act, 2025
Delhi BNSS (Service of Summons and Warrants) Rules, 2025
Electronic Evidence and Video Conferencing Rules, 2025
Delhi Electricity Regulatory Commission (Renewable Purchase Obligation and Renewable Energy Certificate Framework Implementation) Regulations, 2025
Delhi School Education (Transparency in Fixation and Regulation of Fees) Rules, 2025
Personal appearance of Government Officials in Court Proceedings Rules, 2025
Government of National Territory of Delhi (Custody of Public Moneys) Rules, 2025
Delhi School Education (Removal of Difficulties) Order, 2026
Delhi Electricity Regulatory Commission (Budget) Rules, 2006
Delhi Legal Metrology (Enforcement) Rules, 2011

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