Goa, Daman and Diu Registration of Tourist Trade Act, 1982
Goa, Daman and Diu - West Bengal Prevention of Defacement of Property Act, 1976
Goa, Daman and Diu Public Moneys (Recovery of Dues) Act, 1986
Goa, Daman and Diu (Abolition of Proprietorship of Lands in Diu) Act, 1970
Goa Change of Name and Surname Act, 1990
Goa Change of Name and Surname Rules, 1991
Goa Cess on Fluid Milk (Control) Act, 2000
Goa Cess on Fluid Milk (Control) Rules, 2001
Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
Goa (Extension of the Dowry Prohibition Act) Act, 1990
Goa (Extension of the Bankers Books Evidence Act) Act, 1988
Goa (Brackish Water) Fish Farming Regulation Act, 1991
Goa, Daman and Diu (Extension of the Powers of Attorney Act) Act, 1980
Goa (Quorum in the Legislative Assembly) Act, 2001
Goa (Prohibition of Further Payments and Recovery of Rebate Benefits) Act, 2002
Goa (Extension of the Orphanages and Other Charitable Homes (Supervision and Control) Act) Act, 1993
Goa (Extension of the Electricity (Supply) Act) Act, 1995
Goa (Recovery of Arrears of Tax through Settlement) Act, 2009
Goa Childrens Act, 2003
Goa Childrens Homes Rules, 2004
Goa Children (Child Labour Vigilance Officer, Task Force, Victim Assistance Unit and other Authorities) Rules, 2004
Goa State Commission for Children Rules, 2004
Goa Childrens (Court) Rules, 2004
Goa Coaching Classes (Regulation) Act, 2001
Goa Coaching Classes (Regulation) Rules, 2004
Goa Command Area Development Act, 1997
Goa Command Area Development Rules, 1999
Goa Compulsory Elementary Education Act, 1995
Goa Education Development Corporation Act, 2003
Goa Co-operative Societies Act, 2001
Goa Co-operative Societies Rules, 2003
Goa Animal Preservation Act, 1995
Goa Advocates Welfare Fund Act, 1995
City of Panaji Corporation Act, 2002
Corporation of the City of Panaji (Election) Rules, 2004
Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004
Goa (Grant of Housing advance to Members of the Legislative Assembly) Rules, 2006
Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005
Goa Civil Courts Act, 1965
Cinematograph (Goa, Daman and Diu Amendment) Act, 1986
Code of Comunidades of 1961
Goa (Regulation of Land Development and Building Construction) Act, 2008
Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997
Goa, Daman and Diu (Authority for the use of Eyes for Therapeutic Purposes) Act, 1980
Goa, Daman and Diu Motor Vehicles (Taxation on Passengers and Goods) Act, 1974
Goa Buildings (Lease, Rent and Eviction) Control Act, 1968
Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969
Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975
Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977
Code of Criminal Procedure (Goa, Daman and Diu Amendment) Act, 1986
Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
Daman (Abolition of Proprietorship of Villages) Regulation, 1962
Goa Public Moneys (Recovery of Dues) Rules, 1988
Goa Public Moneys (Recovery of Dues) Rules, 1987
Goa Essential Services Maintenance Act, 1988
Goa Employment (Conditions of Service) and Retirement Benefit Act, 2001
Goa Ground Water Regulation Act, 2002
Goa Ground Water Regulation Rules, 2003
Goa Health Services Development Act, 2008
Goa Land (Prohibition on Construction) Act, 1995
Goa Maintenance of Public Order and Safety Act, 1988
Goa Lokayukta Act, 2011
Goa Motor Vehicles (Requisitioning and Control) Act, 1988
Goa Money-Lenders Act, 2001
Goa Medical Council Act, 1991
Goa Medical Council Rules, 1995
Goa Excise Duty Act, 1964
Goa Excise Duty Rules, 1964
Goa Uniforms and Allowances to the Excise Executive Staff Rules, 1980
Goa Ferries Act, 1990
Goa Ferries Rules, 1990
Goa Ferries (Regulation of Issue of Tickets) Rules, 1990
Goa Ferries (Regulation of issue of seasonal passes, concession and procedure etc. for the use of public ferries/vessels) Rules, 1997
Goa Reconstruction of Registers and Records Act, 2005
Goa Reconstruction of Registers and Records Rules, 2008
Goa State Guarantees Act, 1993
Goa State Commission for Women Act, 1996
The Goa Tax on Infrastructure Act, 2009
Goa Tax on Infrastructure (Appeal) Rules, 2009
Goa Tax on Entry of Goods Act, 2000
Goa Tax on Entry of Goods Rules, 2000
Goa, Housing Board Act, 1968
Goa, Daman and Diu Housing Board Rules, 1969
Goa Housing Board (Registration, Allotment and Sale of Plots) Regulations, 1982
Goa Housing Board (Registration, Allotment and Sale of Tenements) Regulations, 1982
Goa Panchayat Raj Act, 1994
Goa Panchayat Raj (Election Petition Dispute Procedure) Rules, 1998
Goa Panchayat Raj (Application of Panchayat Fund and Zilla Panchayat Fund) Rules, 2000
Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996
Goa Panchayats and Zilla Panchayats (Removal of Disqualification of Membership) Rules, 1997
Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997
Goa Panchayat Raj (Removal of member by prescribed authority) Rules, 1999
Goa Zilla Panchayat (Election of Adhyaksha and Upadhyaksha) Rules, 1997
Goa Zilla Panchayats (Conduct of Business) (Model) Regulations, 1997
Goa Zilla Panchayat (Other functions, powers and duties of the Chief Executive Officer and other Officers) Rules, 1999
Goa Zilla Panchayat (Payment of salaries, allowances to Adhyaksha and Upadhyaksha and sitting fees and other allowances to members of the Zilla Panchayat other than the Adhyaksha and Upadhyaksha) Rules, 2000
Goa Zilla Panchayat (Election of the members to the Zilla Panchayat from amongst the members of the State Legislative Assembly) Rules, 1998
Goa Zilla Panchayat (Control of unwieldy traffic) Rules, 2000
Goa Panchayats (Gram Sabha Meetings) Rules, 1996
Goa Panchayat Raj (Co-Option of Members) Rules, 1997
Goa Panchayat (Publication of name of elected members) Rules, 1997
Goa Panchayat Raj (Election Petition Authority) Rules, 1997
Goa Panchayat (Election of Sarpanch and Deputy Sarpanch) Rules, 1997
Goa Panchayat Raj (Oath of Office to Panchayat Members) Rules, 1997
Goa Panchayats (Meetings) Rules, 1996
Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998
Goa Panchayat Raj (Recovery of taxes, fees and other dues) Rules, 1999
Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997
Goa Panchayat Raj (Write off irrecoverable amounts) Rules, 1999
Goa Panchayat Raj (Qualifications and other Conditions of service of Chairman and members of the Goa State Finance Commission) Rules, 1997
Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999
Goa Panchayat Raj (Manner of publication of Bye-laws) Rules, 1999
Goa (Grant of loan to weaker sections of society for construction/improvement/repair of houses) Scheme, 1997
Goa Vexatious Litigation (Prevention) Act, 2007
Goa Value Added Tax Act, 2005
Goa Value Added Tax Rules, 2005
Goa Value Added Tax Deferment-cum-Net Present Value Compulsory Payment Scheme, 2005
Goa Municipalities Act, 1968
Goa, Daman and Diu Municipalities Group C & D (Ministerial and non-Ministerial non-Gazetted) posts Recruitment Rules, 1986
Goa Tax on Luxuries Act, 1988
Goa Tax on Luxuries Rules, 1988
Goa Tillari Irrigation Development Corporation Act, 1999
Goa Tillari Irrigation Development Corporation Rules, 1999
Goa Tourist Places (Protection and Maintenance) Act, 2001
Goa Tourist Places (Protection and Maintenance) Appeal Rules, 2001
Goa University Act, 1984
Goa State Commission for Backward Classes Act, 1993
Goa State Commission for Backward Classes Rules, 1997
Goa Rural Improvement and Welfare Cess Act, 2000
Goa Right to Information Act, 1997
Goa Rehabilitation Board Act, 2006
Goa Public Libraries Act, 1993
Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
Goa Fiscal Responsibility and Budget Management Act, 2006
Goa Fiscal Responsibility and Budget Management Rules, 2007
Goa Provision of Water Supply Act, 2003
Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999
Goa Prohibition of Smoking and Spitting Act, 1997
Goa Prohibition of Ragging Act, 2008
Goa Prevention of Defacement of Property Act, 1988
Goa Non-Biodegradable Garbage (Control) Act, 1996
Goa Non-Biodegradable Garbage (Control) Rules, 1997
Goa Medical Practitioners Act, 2004
Goa Medical Practitioners Rules, 2011
Goa Land Revenue (Modification and Regularisation of Grants under Decree No. 3602 dated 24-11-1917) Act, 2007
Goa Information Technology Development Act, 2007
Goa Information Technology Development Rules, 2011
Goa Industrial Development Corporation Act, 1965
Reservation of offices of Sarpanchas and Deputy Sarpanchas
Procedure for the grant of permission for the construction of buildings
Goa, Daman and Diu Labour Welfare Fund Act, 1986
Goa Labour Welfare Fund Rules, 1990
Goa, Daman and Diu Khadi and Village Industries Board Act, 1965
Goa, Daman and Diu Khadi and Village Industries Board Rules, 1967
Goa, Daman and Diu Judicial Officers Protection Act, 1965
Goa Daman and Diu Irrigation Act, 1973
Goa, Daman and Diu Irrigation Rules, 1975
Goa, Daman and Diu Fire Force Act, 1986
Goa State Fire Force Rules, 1997
Goa Chief Ministers Fire Service Medal Rules, 2000
Goa Entertainment Tax Act, 1964
Goa Entertainment Tax Rules, 1965
Goa, Daman and Diu Anatomy Act, 1976
Goa, Daman and Diu (Opinion Poll) Act, 1966
Goa, Daman and Diu (Laws) Regulation, 1962
Goa, Daman and Diu (Laws) No. 2 Regulation, 1963
Goa, Daman and Diu (Extension of the Provincial Insolvency Act) Act, 1967
Goa, Daman and Diu (Extension of the Indian Majority Act) Act, 1966
Goa, Daman and Diu (Extension of the Indian Easements Act) Act, 1978
Goa, Daman and Diu Laying of Rules Before Legislature Act, 1980
Goa, Daman & Diu General Clauses Act, 1965
Goa, Daman and Diu Official Language Act, 1987
Goa, Daman and Diu Suits Valuation Act, 1965
Goa Members of the Legislative Assembly (Special Rights) Act, 1995
Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 1993
Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 2002
Goa Members of Legislative Assembly (Removal of Disqualification) Act, 2005
Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970
Land Acquisition (Goa, Daman and Diu Amendment) Act, 1980
Industrial Disputes (Goa Amendment) Act, 1987
Government of Goa, Directorate of Fire and Emergency Services, Group C and D Non-Ministerial, Non-Gazetted posts, Recruitment Rules, 1996
Goa State Fire Force Subordinate Service (Discipline and Appeal) Rules, 1989
Registration (Goa, Daman and Diu Amendment) Act, 1985
Prisons (Goa, Daman and Diu Amendment) Act, 1967
Goa, Daman and Diu Toddy Tappers Welfare Fund Act, 1984
Goa, Daman and Diu Contingency Fund Act, 1964
Goa Contingency Fund Act, 1988
Goa Contingency Fund Rules, 2002
Indian Forest (Goa Amendment) Act, 1988
Goa Sewerage System and Sanitation Services Management Act, 2008
Terms and Conditions and the purposes for sanctioning Grants to the Village Panchayats
Goa State Information Commission (Appeal Procedure) Rules, 2006
Goa Right to Information (Regulation of Fee and Cost) Rules, 2006
Goa State Information Commission (Salaries, Allowance, Terms and Conditions of Services of Officers and other Employees) Rules, 2006
Goa Sewerage System and Sanitation Services Management Rules, 2010
Goa Salaries and Allowances of Ministers Act, 1964
Goa Salaries and Allowances of the Speaker and Deputy Speaker Act, 1964
Goa Public Premises (Eviction of Unauthorised Occupants) Act, 1988
Goa Oil Palm (Regulation of Production and Processing) Act, 1998
Societies Registration (Dadra and Nagar Haveli First Amendment) Act, 1979
Goa Homoeopathy Council Act, 2001
Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
Goa Public Mens Corruption (Investigations and Inquiries) Act, 1988
Goa Public Mens Corruption (Investigations and Inquiries) Powers of Commission Rules, 1993
Goa Public Mens Corruption (Assets and Liabilities) Rules, 1993
Goa Public Mens Corruption (Investigations and Inquiries) Complaint Rules, 1993
Goa Public Mens Corruption (Investigations and Inquiries) Conditions of Service of Members of the Commission Rules, 1993
Goa Scheduled Castes, Scheduled Tribes and Other Backward Classes Category (Regulation of Issuance and Verification of Caste Certificate) Act, 2023
Goa, Daman and Diu State-Aid to Industries Act, 1965
Goa, Daman and Diu Shops and Establishments Act, 1973
Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968
Goa, Daman and Diu Wild Animals and Wild Birds Protection Act, 1965
Goa, Daman and Diu Motor Vehicles Tax Act, 1974
Daman and Diu (Administration) Regulation, 1987
Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
Goa, Daman and Diu Marine Fishing Regulation Act, 1980
Goa, Daman and Diu Marine Fishing Regulation Rules, 1982
Goa, Daman and Diu Plant Diseases and Pests Act, 1976
Goa, Daman and Diu Preservation of Trees Act, 1984
Goa, Daman and Diu Prevention of Begging Act, 1972
Goa Public Gambling Act, 1976
Goa, Daman and Diu Habitual Offenders Act, 1976
Goa, Daman and Diu Barge Tax Act, 1973
Goa, Daman and Diu Barge Tax Rules, 1975
Goa, Daman and Diu Debt Relief Act, 1980
Goa, Daman and Diu Electricity Duty Act, 1986
Goa, Daman and Diu Dramatic Performances Act, 1969
Goa, Daman and Diu Highways Act, 1974
Goa, Daman and Diu Livestock Improvement Act, 1972
Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Rules, 1980
Goa, Daman and Diu Treasure-Trove Rules, 1975
Antiquities (Export Control) Act, 1947
Goa, Barge (Taxation on Goods) Act, 1985
Goa, Daman and Diu Chit Funds Act, 1973
Goa Erection of Shacks on Public Beaches (Regulation and Control) Act, 2024
Goa, Daman and Diu (Absorbed Employees Conditions of Service) Rules, 1965
Goa Administrative Tribunals Act, 1965
Goa Administration Tribunal (Appointment, Conditions of Service of President and Additional President) Rules, 2010
Goa, Daman and Diu Administrative Tribunal (Powers of Civil Court) Rules, 1976
Goa, Daman and Diu Administrative Tribunal Regulation, 1971
Goa, Daman and Diu Administrative Tribunal Rules, 1968
Goa, Daman and Diu Administrative Tribunal (Affidavits) Rules, 1968
Goa Judicial Service Rules, 2005
Goa, Daman and Diu Administration of Evacuee Property Act, 1964
Goa, Daman and Diu Administration of Evacuee Property Rules, 1965
Goa, Daman and Diu Disposal of Immovable Evacuee Property Rules, 1977
Transfer of Evacuee Property (Agriculture Plots and Abadi Sites) Rules, 1977
Goa Agricultural Tenancy Act, 1964
Goa, Daman and Diu Agricultural Tenancy Rules, 1965
Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967
Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975
Goa, Daman and Diu Agricultural Tenancy (Special Rights and Privileges of Tenants) Rules, 1977
Goa, Daman and Diu Protection of Rights of Tenants (Cashewnut and Arecanut Gardens) Act, 1971
Goa Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2007
Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
Goa Town and Country Planning Act, 1974
Goa, Daman and Diu Town and Country Planning Board Rules, 1976
Goa, Daman and Diu Town and Country Planning (Planning and Development Authorities) Rules, 1977
Goa Town and Country Planning (Public projects/ schemes/ development works by the Government) Rules, 2008
Goa, Daman and Diu School Education Act, 1984
Goa, Daman and Diu School Education Rules, 1986
Goa, Daman and Diu Public Health Act, 1985
Goa Public Health Rules, 1987
Regulation Governing Hindu Temples (Devasthans) of Goa, Daman & Diu
Goa Land Revenue Code, 1968
Goa, Daman and Diu Land Revenue (Boundaries and boundary marks) Rules, 1969
Goa, Daman and Diu Realisation of Land Revenue Rules, 1969
Goa, Daman and Diu Land Revenue (Procedure of Revenue Officers for saving summons, etc.) Rules, 1969
Goa, Daman and Diu Land Revenue (Revenue Surveys and Sub-Divisions of Survey Number) Rules, 1969
Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969
Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969
Goa, Daman and Diu Land Revenue (Conversion of use of land and non-agricultural assessment) Rules, 1969
Goa, Daman and Diu Land Revenue (Restrictions on Use of Land) Rules, 1969
Goa, Daman and Diu Land Revenue (Reduction, Suspension and Remission) Rules, 1969
Goa, Daman and Diu Land Revenue (Disposal of Government Trees, Produce of Trees, Grazing and other Natural Products) Rules, 1969
Goa, Daman and Diu Land Revenue (Appeals, Revision and Review) Rules, 1969
Goa, Daman and Diu Land Revenue (Inquiry into Title of Land) Rules, 1969
Goa, Daman and Diu Land Revenue (Regulation of Right and Trees, etc.) Rules, 1969
Goa, Daman and Diu Land Revenue (Alluvion and Diluvion) Rules, 1969
Goa, Daman and Diu Land Revenue (Partition of Holdings) Rules, 1969
Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969
Goa, Daman and Diu Land Revenue (Inspection, Search and Supply of copies of Land Records) Rules, 1969
Goa, Daman and Diu Land Revenue of (Assessment and Settlement of Land Revenue of Agricultural Lands) Rules, 1969
Goa Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971
Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010
Administrative Tribunal Act, 1965
Administrative Tribunal (Removal of Difficulties) Order No. 2, 1965
Administrative Tribunal (Removal of Difficulties) (Amendment) Order, 1968
Goa State Library (Financial Assistance) Amendment Rules, 1998
Public Libraries Membership Rules
Goa Goods and Services Tax Act, 2017
Goa Adhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Goa Private Security Agencies Rules, 2008
Goa, Daman and Diu Preservation of Trees Act, 1984
Goa, Daman and Diu Highways Act, 1974
Indian Forest (Gujarat Amendment) Act, 1983
Goa (Mopa Airport Development Authority) Act, 2018
Goa Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008
Goa State Higher Education Council Act, 2018
Goa Prisons Rules, 2006
Goa, Daman And Diu Members of Legislative Assembly (Removal of Disqualification) Act, 1982
Goa Land Use (Regulation) Act, 1991
Goa Succession, Special Notaries and Inventory Proceeding Act, 2012
Goa Ayurvedic and other Allied Indian Systems of Medicine Council Act, 2019
Goa Staff Selection Commission Act, 2019
Goa Lotteries (Regulation) Rules, 2003
Goa Computerised Network Lottery Rules, 2003
Goa Clinical Establishments (Registration And Regulation) Act, 2019
Goa Poisons Possession and Sale Rules, 2014
Goa Compensation to the Project Affected Persons and Vesting of Land in the Government Act, 2017
Goa Waste Management Act, 2016
Goa (Allotment of Plots to Certain Displaced Persons) Act, 2016
Goa Regularisation of Unauthorized Construction Act, 2016
Goa Investment Promotion Act, 2014
Goa (Abolition of Proprietorships, Titles and Grants of Lands) Act, 2014
Goa Transfer and Posting of Officers Act, 2014
Goa Cess on Products and Substances Causing Pollution (Green Cess) Act, 2013
Goa (Right of Citizens to Time-Bound Delivery of Public Services) Act, 2013
Goa Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2013
Goa Money Lenders and Accredited Loan Providers Act, 2013
Goa High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 2013
Goa Human Resource Development Act, 2012
Goa Nursing Council Act, 2012
Goa (Rajiv Gandhi IT Habitat-Cancellation/Abolition and Regulation of Allotment of Plots) Act, 2012
Goa Commission for Scheduled Castes and Scheduled Tribes Act, 2010
Goa Prevention of Malpractices at University, Board and other Specified Examinations Act, 1991
Goa, Daman and Diu Mamlatdars Court Act, 1966
Bare Acts Live
Goa Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
Court-Fees (Goa Amendment) Act, 2020
City of Panaji Corporation (Ward Committee) Rules, 2020
Goa (Regulation of House Building Advance) Act, 2021
Sports Authority of Goa (Recruitment and Conditions of the Service) Regulations, 2021
Goa Clinical Establishments (Registration and Regulation) Rules, 2021
Goa (Abolition of Proprietorships, Titles and Grants of Lands) Rules, 2015
Goa Public Mens Corruption (Investigations and Inquiries) Competent Authorities Rules, 2000
Goa Protection of Interests of Depositors (in Financial Establishments) Rules, 2000
Goa Public Lighting Duty Rules, 2021
Goa Real Estate (Regulation and Development) (Registration of Real Estate Projects, Registration of Real Estate agents, Rates of Interest and Disclosures on Website) Rules, 2017
Goa Real Estate (Regulation and Development) (Recovery of Interest, Penalty, Compensation, Fine Payable Forms of Complaints and Appeal etc.) Rules, 2017
Goa Stamp (Determination of True Market Value of Property) Rules, 2003
Goa Electronic Delivery of Notices Act, 2022
Goa Banning of Unregulated Deposit Schemes Rules, 2022
Planning and Development Authority (Development Plan) Regulations, 2000
Goa (Regulation of Film Shooting) Act, 2021
Goa Industrial Development Corporation Transfer and Sub-Lease Regulations, 2014
Goa Water (Prevention and Control of Pollution) Rules, 2021
Goa Air (Prevention and Control of Pollution) Rules, 2021
Goa, Daman and Diu Minor Mineral Concession Rules, 1985
Goa Sales Tax and Luxury Tax (Settlement of Arrears by Hoteliers) Act, 2004
Goa (Rules for admission to postgraduate degree and diploma courses of the Goa University at the Goa Medical College) Rules, 2004
Goa Appropriation Acts (Repeal) Act, 2023
Goa Private Universities Act, 2020
Goa Online Lottery Rules, 2023
Goa (Mopa Airport Development Authority) Rules, 2018
Goa Housing Board (Registration, Allotment and Sale of Plots) Rules, 2016
Goa Motor Vehicles (Taxation on Passengers and Goods) Act, 1991
Goa Industrial Development Corporation (Transfer and Sub-Lease) Regulations, 2018
Goa Tourist Places (Protection and Maintenance) (Boat Rides/Parasailing and Watersports activities) Rules, 2005
Goa Rural Improvement and Welfare Cess Rules, 2006
Goa Restriction on Transfer of Agricultural Land Act, 2023
Goa Ancient and Historical Records, Acquisition and Preservation Act, 2023
Goa Zilla Panchayat (Co-option of Members) Rules, 2006
Goa Money-Lenders Rules, 2006
Goa Panchayat Raj (Application of Panchayat and Zilla Panchayat Funds) (Conditions and Limitations) Rules, 2006
Chief Ministers Financial Assistance for refilling of LPG Cylinder Scheme, 2023
Goa Entertainment Tax Rules, 2007
Goa Salary, Allowances and Pension of Members of the Legislative Assembly (Medical Treatment) Rules, 2006
Goa Micro, Small and Medium Enterprises Development Rules, 2007
Goa Money-Lenders Rules, 2007
Goa State Disaster Management Rules, 2007
Goa Ports Rules, 1983
Goa Delegation of Financial Powers Rules, 2008
Goa Money-Lenders Rules, 2008
Goa Chief Ministers Apprenticeship Policy for Government Establishment, 2023
Goa Industrial Development Corporation Allotment Regulations, 2012
Goa Housing Board (Appointment and functions of Technical Committee) Regulations, 2012
Goa Anti Money Laundering and Financing of Terrorism Guidelines, 2013
Goa (Prevention of Illegal Mining, Storage and Transportation of Minerals) Rules, 2013
Goa Highways Rules, 2013
Goa (Right of Citizens to Time-bound Delivery of Public Services) Rules, 2014
Goa Industrial Development Corporation Transfer and Sub-Lease Regulations, 2013
Goa Industrial Development Corporation Allotment Regulations, 2014
Goa Public Records Act, 2023
Goa Nursing Council Rules, 2014
Goa District Mineral Foundation Rules, 2016
Goa Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016
City of Panaji Corporation (Mayors, Deputy Mayors and other Councillors Emoluments) Rules, 2017
Goa Real Estate (Regulation and Development) (Appellate Tribunal Members, Officers and Employees Appointment and Service Conditions) Rules, 2017
Goa Real Estate (Regulation and Development) (Regulatory Authority Form of Annual Statement of Accounts and Annual Report) Rules, 2017
Goa Town and Country Planning (Change of Zone in the Regional Plan) Rules, 2018
Goa Causes and Analysis of Motor Vehicle Accidents and Wayside Amenities on Highways Scheme, 2021
National Rural Employment Guarantee (Goa State Employment Guarantee Council) Rules, 2008
Goa (Recovery of Arrears of Tax, Interest, Penalty, Other Dues through Settlement) Act, 2023
India International University of Legal Education and Research of the Bar Council of India Trust at Goa Act, 2021
Goa Investment Promotion and Facilitation of Single Window Clearance Act, 2021
Indian Stamp (Goa Amendment) Act, 2021
Goa Laws (Amendment) Act, 2021
Court-Fees (Goa Amendment) Act, 2021
Goa Public Lighting Duty Act, 2021
Goa Mineral Development Corporation Act, 2021
To provide assistance or Grant-in-Aid to Government Aided High Schools/Special Schools/Higher Secondary Schools, 2023
Goa Industrial Development Corporation (Allotment, Transfer and Sub-Lease) Regulations, 2023
Goa State Research Foundation Act, 2022
Goa Lokayukta Rules, 2012
Goa e-Stamp Rules, 2022
Goa (Verification of Tenants) Act, 2024
Goa (Appointment to the post of Junior Residents in the Goa Medical College) Rules, 2004
Goa Escheats, Forfeitures and Bona Vacantia Act, 2024
Goa Court-Fees Act, 2024
Goa Panchayat (Payment of salaries and allowances to the Sarpanch, Deputy Sarpanch, elected and co-opted Members of Village Panchayat) Rules, 2002
Goa Zilla Panchayat (Payment of salaries, allowances to the Adhyaksha and Upadhyaksha, elected and co-opted members of the Zilla Panchayat) Rules, 2000
Goa Registration of Births and Deaths Rules, 1999
Goa Comunidade Land Development and Regulation Rules, 2025
Goa Stamps Supply and Sale (Amendment) Rules, 2025
Goa Payment of Duty by e-challan Payment Facility Rules, 2021
Goa Transport Aggregator Guidelines, 2025
Goa Escheats, Forfeiture and Bona Vacantia Rules, 2025
Readjustment of Representation of Scheduled Tribes in Assembly Constituencies of the State of Goa Act, 2025
Goa Suits Valuation Act, 2025
Retired Chief Justices and Judges Domestic Help and Other Benefits Rules, 2025
Goa Animal Breeding and Domestication (Regulation and Compensation) Act, 2025
Goa Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2025
Goa Hoardings (Regulation and Control) Act, 2025
Goa Regularisation of Grant/Allotment of Encroached Comunidade Land Rules, 2025
GOA Aero Sports Rules, 2025
Goa (National Geospatial Knowledge Based) Land Survey of Urban Habitations Rules, 2025

Bare Acts Live - Goa