Gujarat Adjudication (Transfer and Continuance) Act, 1947
Gujarat Advocates Welfare Fund Act, 1991
Gujarat Aerial Ropeways Act, 1955
Gujarat Affiliated Colleges Services Tribunal Act, 1982
Gujarat Agricultural Credit (Provision of Facilities) Act, 1979
Gujarat Agricultural Lands Ceiling Act, 1960
Gujarat Agricultural Pests and Diseases Act, 1980
Gujarat Agricultural Produce and Marketing (Promotion and Facilitation) Act, 1963
Ahmedabad City Courts Act, 1961
Gujarat Anatomy Act, 1949
Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965
Gujarat Animal Preservation Act, 1954
Gujarat Animals and Birds Sacrifices (Prohibition) Act, 1972
Gujarat Ayurved University Act, 1965
Gujarat Backward Classes Development Corporation Act, 1985
Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
Gujarat Borstal Schools Act, 1929
Gujarat Building (Control on Erection, Re-Erection and Conversion) Act, 1948
CEPT University Act, 2005
Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006
Gujarat Charged Expenditure Act, 1960
Gujarat Cinemas (Regulation) Act, 2004
Gujarat Civil Courts Act, 2005
Civil Jails Act, 1874 (GUJ)
Gujarat Civil Services Tribunal Act, 1972
Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986
Gujarat Compulsory Primary Education Act, 1961
Gujarat Contingency Fund Act, 1960
Gujarat Co-Operative Societies Act, 1961
Gujarat Corneal Grafting Proceedings Act, 1957
Gujarat Cotton (Statistics) Act, 1946
Gujarat Cotton Control Act, 1963
Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008
Gujarat Court of Wards Act, 1963
Gujarat Court-Fees Act, 2004
Dharmsinh Desai University Act, 2005
Dhirubhai Ambani University Act, 2003
Gujarat Diseases of Animals (Control) Act, 1963
Gujarat District Planning Committees Act, 2008
Dr. Babasaheb Ambedkar Open University Act, 1994
Gujarat Drugs (Control) Act, 1959
Gujarat Education Cess Act, 1962
Gujarat Educational Institutions (Regulation) Act, 1984
Gujarat Electricity (Special Powers) Act, 1946
Gujarat Electricity Duty Act, 1958
Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003
Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969
Gujarat Emergency Medical Services Act, 2007
Gujarat Entertainments Tax Act, 1977
Gujarat Essential Commodities and Cattle (Control) Act, 2005
Gujarat Agricultural Universities Act, 2004
Gujarat Essential Services Maintenance Act, 1972
Saurashtra Estate Acquisition Act, 1952
Gujarat Evacuee Interest (Separation) Supplementary Act, 1960
Gujarat Evacuee Interest (Separation) Validating and Supplementary Act, 1953
Gujarat Execution of Decrees (Temporary Postponement) Act, 1959
Gujarat Extension of Laws to Non-Scheduled (Partially Excluded) Areas Act, 1954
Gujarat Ferries and Inland Vessels Act, 1868
Gujarat Finance Act, 1932
Gujarat Fiscal Responsibility Act, 2005
Gujarat Fisheries Act, 2003
Gujarat Fodder and Grain Control Act, 1939
Gujarat Forensic Sciences University Act, 2008
Gujarat Forward Contracts Control Act, 1947
Gujarat Freedom of Religion Act, 2003
Gandhi National Memorial Fund (Local Authorities Donations) Act, 1953
Gandhidham (Development and Control on Erection of Buildings) Act, 1957
Ganpat University Act, 2005
Gujarat General Clauses Act, 1904
Gujarat Growth of Foodcrops Act, 1944
Gujarat University Act, 1949
Hemchandracharya North Gujarat University Act, 1986
Gujarat High Court (Uniformity in Jurisdiction) Act, 1965
Gujarat Higher Secondary Schools Services Tribunal Act, 1983
Gujarat Hindu Places of Public Worship (Entry Authorization) Act, 1956
Gujarat Home Guards Act, 1947
Gujarat Homeopathic (Regulations, Examinations, Decrees, Etc.) Validation Act, 1978
Gujarat Homoeopathic Act, 1963
Gujarat Housing Board Act, 1961
Gujarat Imposition of Taxes by Municipalities (Validation) Act, 1963
Gujarat Inams (Kutch Area) Abolition Act, 1958
Gujarat Increase of Stamp Duties Act, 1961
Gujarat Industrial Development Act, 1962
Industrial Disputes (Gujarat Provision for Uniformity) Act, 1959
Gujarat Industrial Relations Act, 1946
Gujarat Infrastructure Development Act, 1999
Gujarat Irrigation Act, 1879
Judicial Officers Protection (Extension to Hyderabad and Saurashtra Areas of Gujarat State) Act, 1958
Gujarat Judicial Proceedings (Regulation of Reports) Act, 1955
Kadi Sarva Vishwavidyalaya Act, 2007
Gujarat Khadi and Village Industries Act, 2006
Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
Gujarat Labour Welfare Fund Act, 1953
Gujarat Land Acquisition Officers Proceedings Validation Act, 1949
Gujarat Land Improvement Schemes Act, 1942
Gujarat Land Requisition Act, 1948
Gujarat Land Revenue Code, 1879
Gujarat Legislative Assembly (Leader of the Opposition) Salary and Allowances Act, 1979
Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960
Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960
Gujarat Legislative Assembly Members Salaries and Allowances Act, 1960
Gujarat Legislative Assembly Proceedings (Protection of Publication) Act, 1961
Gujarat Lifts and Escalators Act, 2000
Gujarat Live-Stock Improvement Act, 1980
Gujarat Local Authorities (Emergency Provisions) Act, 1965
Gujarat Local Fund Audit Act, 1963
Gujarat Lokayukta Act, 1986
Gujarat Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958
Maharaja Sayajirao University of Baroda Act, 1949
Mamlatdars Courts Act, 1906 (GUJ)
Gujarat Maritime Board Act, 1981
Gujarat Medical Council Act, 1967
Gujarat Jan Vishwas (Amendment of Provisions) Act, 2025
Gujarat Merged States (Laws) Act, 1950
Gujarat Metropolitan Planning Committees Act, 2008
Gujarat Mineral Rights Tax Act, 1985
Gujarat Ministers Salaries and Allowances Act, 1960
Gujarat Minor Forest Produce Trade Nationalism Act, 1979
Gujarat Molasses (Control) Act, 1956
Gujarat Money Lenders Act, 1946
Gujarat Motor Spirit Cess Act, 2001
Gujarat Motor Transport Vehicles Toll Act, 1992
Gujarat Motor Vehicles (Requisitioning and Control) Act, 1987
Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958
Gujarat Motor Vehicles Tax Act, 1958
Gujarat Municipal Finance Board Act, 1979
Gujarat Municipal Servants Act, 1890
Gujarat Municipalities Act, 1963
Gujarat National Law University Act, 2003
Nirma University Act, 2003
Gujarat Non-Agriculturists Loans Act, 1928
Gujarat Nurses, Midwives and Health Visitors Act, 1968
Gujarat Nursing Homes Registration Act, 1949
Gujarat Official Languages Acts, 1960
Gujarat Ownership Flats Act, 1973
Gujarat Panchayats Act, 1993
Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976
Pandit Deendayal Energy University Act, 2007
Indian Partnership (Registration of Firms in Kutch Validation) Act, 1958
Gujarat Payment of Unemployment Allowance to Workmen in Factories Act, 1981
Gujarat Physically Handicapped Persons (Employment in Factories) Act, 1982
Gujarat Pleaders Act, 1920
Gujarat Police Act, 1951
Presidency Small Cause Courts Act, 1882 (GUJ)
Gujarat Prevention of Anti Social Activities Act, 1985
Gujarat Prevention of Begging Act, 1959
Gujarat Prevention of Ex-Communication Act, 1949
Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947
Gujarat Prevention of Gambling Act, 1887
Gujarat Primary Education Act, 1947
Gujarat Private Forests (Acquisition) Act, 1973
Gujarat Professional Civil Engineers Act, 2006
Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
Gujarat Prohibition Act, 1949
Gujarat Prohibition of Maintenance of Private Armed Force Act, 1989
Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991
Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003
Gujarat Provincial Municipal Corporations Act, 1949
Provincial Small Causes Courts (Suits Validation) Act, 1955
Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986
Gujarat Provisional Collection of Taxes Act, 1938
Gujarat Public Authorities Seals Act, 2004
Gujarat Public Conveyances Act, 1920
Gujarat Public Libraries Act, 2001
Gujarat Public Moneys (Recovery of Dues) Act, 1979
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972
Gujarat Public Trusts Act, 1950
Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992
Gujarat Registration of Marriages Act, 2006
Gujarat Regularisation of Unauthorised Development Act, 2001
Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947
Gujarat Repatriated Prisoners Act, 1949
Gujarat Requisitioned Property (Continuance of Powers) (Saurashtra Area) Act, 1958
Gujarat Revenue Tribunal Act, 1957
Gujarat Rural Development Cess Act, 1984
Gujarat Rural Housing Board Act, 1972
Sardar Patel University Act, 1955
Sardar Sarovar Narmada Nigam Limited (Conferment of Power to Redeem Bonds) Act, 2008
Saurashtra University Act, 1965
Gujarat Scheduled Castes Development Corporation Act, 1985
Gujarat Seals Act, 1949
Gujarat Secondary and Higher Secondary Education Act, 1972
Gujarat Secondary School Certificate Examination Act, 1948
Gujarat Separation of Judicial and Executive Functions (Extension) and the Code of Criminal Procedure (Provision for Uniformity) Act, 1958
Gujarat Separation of Judicial and Executive Functions (Supplementary) Act, 1954
Gujarat Separation of Judicial and Executive Functions Act, 1951
Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980
Gujarat Shops and Establishments Act, 1948
Shree Somnath Sanskrit University Act, 2005
Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986
Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973
Gujarat Special Economic Zone Act, 2004
Gujarat Stamp Act, 1958
Gujarat State Commission for Women Act, 2002
Gujarat State Commissioners of Police Act, 1959
Gujarat State Disaster Management Act, 2003
Gujarat State Famine Relief Fund Act, 1958
Gujarat State Guarantees Act, 1963
Gujarat State Legislature (Use of the English Language) Act, 1964
Gujarat State Reserve Police Force Act, 1951
Gujarat Statutory Corporations (Regional Reorganization) Act, 1960
Gujarat Statutory Funds Act, 1959
Gujarat Tax on Entry of Specified Goods Into Local Areas Act, 2001
Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977
Gujarat Technological University Act, 2007
Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958
Gujarat Tenancy and Agricultural Lands Act, 1948
Tolls on Roads and Bridges Act, 1875 (GUJ)
Gujarat Town Planning and Urban Development Act, 1976
Gujarat Trade Disputes Conciliation Act, 1934
Indian Treasure-Trove (Extension to the Hyderabad and Saurashtra Areas of the Gujarat State) Act, 1957
Gujarat Tribal Development Corporation Act, 1972
Gujarat Universities Services Tribunal Act, 1983
Gujarat Unprotected Manual Workers (Regulation of Employment and Welfare) Act, 1979
Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972
Gujarat Value Added Tax Act, 2003
Gujarat Veterinary Practitioners Act, 1969
Gujarat Village Police Act, 1867
Veer Narmad South Gujarat University Act, 1965
Gujarat Warehouses Act, 2006
Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000
Gujarat Water Supply and Sewerage Board Act, 1978
Gujarat Water Users Participatory Irrigation Management Act, 2007
Gujarat Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
Gujarat Single Window Clearances Act, 2017
Gujarat Single Window Clearances Rules, 2017
Gujarat Validation of Occupancy and Allotment of Certain Lands of Excess Vacant Land Vested in the State Government (Under the Urban Land (Ceiling and Regulation) Act, 1976) Act, 2017
Gujarat Fire Prevention and Life Safety Measures Act, 2013
Gujarat Private Universities Act, 2009
Gujarat Anatomy Act, 2011
Gujarat Educational Institutions Services Tribunal Act, 2006
Gujarat Regularisation of Unauthorised Development Act, 2011
Code of Criminal Procedure, (Gujarat Amendment) Act, 2017
Passports (1st Amendment) Rules, 2018
Gujarat Road Safety Authority Act, 2018
Swarnim Gujarat Sports University Act, 2011
Gujarat State Higher Education Council Act, 2016
Birsa Munda Tribal University Act, 2017
Gujarat Natural Farming Science University Act, 2017
Gujarat Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Gujarat Self financed Schools (Regulation of Fees) Act, 2017
Gujarat Green Cess Act, 2011
Gujarat Lokayukta Aayog Act, 2013
Gujarat Public Trusts Act, 2011
Kamdhenu University Act, 2009
Childrens Research University Act, 2009
Shri Govind Guru University Act, 2015
Bhakta Kavi Narsinh Mehta University Act, 2015
Gujarat Money-Lenders Act, 2011
Gujarat State Council for Physiotherapy Act, 2011
Indian Institute of Public Health Gandhinagar Act, 2015
Raksha Shakti University Act, 2009
Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019
Gujarat University of Transplantation Sciences Act, 2015
Gujarat Special Investment Region Act, 2009
Indian Institute of Teacher Education, Gujarat Act, 2010
Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012
Gujarat Irrigation and Drainage Act, 2013
Gujarat Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2018
Gujarat Biotechnology University Act, 2018
Institute of Infrastructure, Technology, Research and Management Act, 2012
Gujarat (Right of Citizens to Public Services) Act, 2013
Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001
Gujarat Goods and Services Tax Act, 2017
Gujarat Educational Innovations Commission Act, 2009
Gujarat Land Grabbing (Prohibition) Act, 2020
Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority (Repeal) Act, 2023
Gujarat High Court Rules, 1993
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Gujarat) Rules, 2017
Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013
Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013
Gujarat Victim Compensation Scheme, 2013
Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008
Gujarat Consumer Protection Rules, 1988
Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
Diploma in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2008
Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017
Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018
Gujarat Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019
Gujarat Civil Services (Conduct) Rules, 1971
Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007
Gujarat Green Cess Rules, 2011
Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004
Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012
Gujarat Electricity Regulatory Commission (Licensees Power to Recover Expenditure incurred in providing supply and other Miscellaneous Charges) Regulations, 2005
Gujarat Electricity Regulatory Commission (Electricity Supply Code and Related Matters) Regulations, 2015
Diploma in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013
Master of Engineering and Technology and Master of Pharmacy Courses (Regulation of Admission and Payment of Fees) Rules, 2013
Gujarat Electricity Regulatory Commission (power procurement from renewable sources) Regulations, 2005
Gujarat Electricity Regulatory Commission (Security Deposit) Regulations, 2005
Gujarat Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2005
Gujarat Electricity Regulatory Commission (Gujarat Electricity Grid Code) Regulations, 2013
Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012
Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Rules, 2012
Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011
Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013
Gujarat Value Added Tax Rules, 2006
Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012
Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011
Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012
Home Guards Organisation, (Departmental Examination) Rules, 2012
Planning Assistant, Class III, (Departmental Examination) Rules, 2012
Gujarat Regularization of Unauthorized Development Rules, 2012
Gujarat Government Rules of Business, 1990
Gujarat District Mineral Foundation Rules, 2016
High Court of Gujarat Designation of Senior Advocates Rules, 2012
Right of Children to Free and Compulsory Education Rules, 2012
Staff Nurse Class III, Competitive Examination Rules, 2013
Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013
Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013
Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013
Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013
First Statutes of the Rai University
Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013
Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
R.K. University First Statutes, 2011
Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012
Gujarat Juvenile Justice (Care and Protection of Children) Rules, 2011
Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012
Gujarat Minor Mineral Concession Rules, 2010
Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011
Gujarat District Planning Committees Rules, 2016
First Statutes of Team Lease Skills University
Gujarat Information Technology (Electronic Service Delivery) Rules, 2014
Diploma in Pharmacy to Second Year (Third Semester) of Bachelor of Pharmacy Course (Regulation of Admission and Payment of Fees) Rules, 2013
Gujarat Village Panchayat Secretary (Functions and Duties) Rules, 2013
Gujarat Scheduled Castes Development Corporation (Accounts) Rules, 2013
Gujarat Scheduled Castes Development Corporation (Recovery of Money) Rules, 2013
Gujarat Provincial Municipal Corporations (Conduct of Elections to the offices of Mayor and Deputy Mayor) Rules, 2016
Gujarat Morning and Evening Family Court Rules, 2013
Gujarat Maritime Board (Conditions and Procedures for granting permission for Utilizing Ship Recycling Plots) Regulations, 2015
Gujarat Backward Classes Development Corporation (Accounts) Rules, 2013
Gujarat Tax on Entry of Specified Goods into Local Areas Rules, 2001
Gujarat Backward Classes Development Corporation (Recovery of Money) Rules, 2013
Senior Clerk, Class-III (Departmental Examination) Rules, 2013
Gender Sensitization & Sexual Harassment of Women at the High Court of Gujarat (Prevention, Prohibition and Redressal) Regulations, 2013
Gujarat State Commission for Women Rules, 2013
Gender Sensitization & Sexual Harassment of Women at District Court, Surat and Courts under the jurisdiction of District Court, Surat (Prevention, Prohibition and Redressal) Regulations, 2013
Gender Sensitization & Sexual Harassment of Women at District Court, Kheda at Nadiad and Courts under the jurisdiction of District Court, Kheda (Prevention, Prohibition and Redressal) Regulations, 2013
Gender Sensitization & Sexual Harassment of Women at Family Court, Junagadh and Courts under the jurisdiction of Family Court, Junagadh (Prevention, Prohibition and Redressal) Regulations, 2013
Gender Sensitization & Sexual Harassment of Women at District Court, Patan and Courts under the jurisdiction of District Court, Patan (Prevention, Prohibition and Redressal) Regulations, 2013
Gender Sensitisation & Sexual Harassment of Women at Family Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013
Gender Sensitization & Sexual Harassment of Women at Industrial Court/Labour Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013
C.U. Shah University First Statutes 2013
Uka Tarsadia University First Statutes, 2012
Gender Sensitisation & Sexual Harassment of Women at District Court, Gandhinagar and Courts under the jurisdiction of District Court, Gandhinagar (Prevention, Prohibition and Redressal) Regulations, 2013
Gujarat State Commission for Protection of Child Rights Rules, 2014
Gujarat Anatomy Rules, 2013
First Statutes of the Indus University, Gujarat, India
Gujarat Professional Technical Educational Colleges or Institutions (Procedure for Declaration of Centre of Excellence) Rules, 2014
Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016
Gujarat State Council for Physiotherapy Rules, 2013
Statistical Assistant, Class III, Pre-service Training and Passing of Post-Training Examination Rules, 2015
Gujarat Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2011
Research Assistant, Class III, (Pre-service Training and Passing of Post-Training Examination) Rules, 2015
Research Assistant, Class III, in the Directorate of Economics and Statistics (Special Competitive Examination) Rules, 2015
Research Officer in the Gujarat Statistical Services, Class II (Special Competitive Examination) Rules, 2015
Police Constable, Class III (Combined Competitive Examination) Rules, 2016
Head Clerk, Class III, (Departmental Examination) Rules, 2013
Gujarat Irrigation and Drainage Rules, 2014
Information Assistant, Class III, Competitive Examination Rules, 2015
Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015
Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015
Gujarat Minor Mineral Concession Rules, 2017
Gujarat Metropolitan Planning Committees Rules, 2016
Gujarat Electricity Regulatory Commission (Levy And Collection of Fees and Charges by SLDC) Regulations, 2005
Gujarat Treasury Rules, 2000
Gujarat Elementary Education Rules, 2010
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Gujarat Amendment) Act, 2016
Gujarat Electricity Regulatory Commission (Multi Year Tariff) Regulations, 2011
Gujarat Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2011
Gujarat Police Department Junior Clerk, Junior Clerk-cum-Typist, Typist and Senior Clerks, Class-III (Departmental Examination) Rules, 2010
Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2010
Kaushalya the Skill University Act, 2021
Teachers and Head Masters of Registered Private Secondary and Higher Secondary Schools (Procedure for Selection) Rules, 2011
Gujarat Devasthan Inams Abolition Act, 1969
Gujarat Rural Debtors Relief Act, 1976
Gujarat Sales Tax Act, 1969
Saurashtra Gharkhed, Tenancy Settlement and Agricultural lands Ordinance, 1949
Gujarat Local Authorities (Temporary Postponement of Elections) Act, 1994
Gujarat State Tax On Professions, Trades, Callings and Employments Act, 1976
Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953
Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951
Saurashtra Land Reforms Act, 1951
Gujarat Local Authorities Census Expenses Contribution Act, 1950
Gujarat Highways Act, 1955
Gujarat Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019
Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020
Registration (Gujarat Amendment) Act, 2018
Gujarat Ayurved University Act, 2021
Gujarat Clinical Establishments (Registration and Regulation) Act, 2021
Gujarat Public Libraries and Library Association Recognition Rules, 2009
Gujarat Repealing Act, 2014
Gujarat Medical Practitioners Act, 1963
Bombay Highway Act, 1883
Gujarat Repealing Act, 2000
Gujarat Repealing Act, 2004
Gujarat repealing Act, 2011
Gujarat Repealing Act, 2009
Gujarat State School Service Commission Act, 2013
Code on Social Security (Gujarat) Rules, 2023
Gujarat (Right of Citizens to Public Services) Rules, 2014
Bombay Inams (kutch Area) Abolition (Repeal) Act, 2011
Gujarat Unprotected Manual Workers (Regulation of Employment and Welfare) (Repeal) Act, 2022
Gujarat Public Safety (Measures) Enforcement Act, 2022
Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966
Gujarat Patel Watans Abolition Act, 1961
Interest (Gujarat Extension) Act, 1961
Gujarat Lifts and Escalators Rules, 2001
Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Rules, 2008
Gujarat Repealing Act, 2006
Gujarat Legislative Assembly Members Pension (Repeal) Act, 2001
Bhavnagar Mereantile Disputes Settlement Rules (Repealing and Consequential Provisions) Act, 1961
Gujarat Carriage of Goods Taxation Act, 1962
Gujarat Control of Terrorism and Organised Crime Act, 2015
Gujarat Domestic Water Supply (Protection) Act, 2019
Gujarat Khar Lands (Repeal) Act, 2000
Gujarat Local Authorities (Extension of Term) Act, 1962
Gujarat Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
Gujarat New Capital (Periphery) Control (Repeal) Act, 2003
Gujarat Panchayats (Suspension of Provisions and Reconversion of certain local areas into Municipal Districts) Act, 1962
Gujarat Electricity Regulatory Commission (Terms and Conditions for Green Energy Open Access) Regulations, 2024
Labour Welfare Fund (Gujarat) Rules, 1962
Gujarat Professional Post-graduate Ayurved and Homoeopathy Medical Educational Courses (Regulation of Admission) Rules, 2018
Speaker and the Deputy Speaker Travelling and Daily Allowances Rules, 1960
Gujarat Compulsory Teaching and Learning of Gujarati Language Act, 2023
Gujarat Public Examination (Prevention of Unfair Means) Act, 2023
Consumer Protection (State Consumer Protection Council) Rules, 2023
Consumer Protection (District Consumer Protection Council) Rules, 2023
Municipal Accountant, Class III, in the Gujarat State Municipal Accounts Service (Departmental Examination) Rules, 2023
Gujarat State Waqf Rules, 2023
Domestic Help and Other Benefits to former Chief Justices and former Judges of the High Court of Gujarat Rules, 2022
Gujarat Regularisation of Unauthorised Development Act, 2022
Gujarat e-payment of Registration Fee and Refund Rules, 2020
Gujarat e-Registration and e-Filing Rules, 2020
Contract Labour (Regulation and Abolition) (Gujarat) Rules, 1972
Gujarat Professional Medical Educational Courses (Regulation of Admission in Undergraduate Courses) Rules, 2016
Gujarat Professional Medical Educational Courses (Regulation of Admission in Undergraduate Courses) Rules, 2017
Bombay Stamp (Determination of Market Value of Property) Rules, 1984
Statutes of Swarnim Startup and Innovation University
Gujarat Public Universities Act, 2023
Gandhidham (Development and Control on Erection of Buildings) Directions - 2016
Gujarat Electricity Regulatory Commission (Standards of Performance of Distribution Licensees) Regulations, 2023
Gujarat Registration (Identity Verification for the Registration of Documents), Rules, 2023
Gujarat Fire Prevention and Life Safety Measures Regulations, 2023
Gujarat Captive Elephant (Management and Maintenance) Rules, 2024
Gujarat Rabies Control Regulations, 2023
Gujarat Municipal Chief Officer (Pre-Service Training and Examination) Rules, 2003
Bombay Electricity Duty (Gujarat) Rules, 1986
Gujarat Ports (Licensing of Persons Engaged in Loading and Unloading Vessels) Regulations, 2024
Gujarat Clinical Establishments (Registration and Regulation) Rules, 2022
Statue of Unity Area Development and Tourism Governance Act, 2019
Commissioner of Oaths for the High Court of Gujarat Rules, 2024
Arbitration Centre (Domestic and International), High Court of Gujarat Rules, 2021
Gujarat High Court Case Flow Management (Subordinate Courts) Rules, 2016
Gujarat High Court Case Flow Management Rules, 2016
High Court of Gujarat Practice and Procedure for Public Interest Litigation Rules, 2010
Gujarat High Court Rules for Video Conferencing for Courts (High Court and Subordinate Courts), 2021
Gujarat High Court (Live Streaming of Court Proceedings) Rules, 2021
Gujarat High Court Medical Facility Guidelines, 2023
Vigilance Cell (Judicial Department) Rules, 1986
Family Courts (High Court) Rules, 1999
Gujarat Family Court (Amendment) Rules, 2023
Gujarat Fire Prevention and Life Safety Measures Rules, 2014
Gujarat Real Estate (Regulation and Development) (Matters Relating to the Real Estate Regulatory Authority) Rules, 2016
Gujarat Real Estate (Regulation and Development) (General) Rules, 2017
Anand Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat e-Registration Rules, 2024
Bharuch Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Filing of Documents and Notices Rules, 2024
Patan Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Narmada-Rajpipla Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Vadodara Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Tapi Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Navsari Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Valsad Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Public Universities Uniform Statutes, 2024
Gujarat Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act, 2024
Dang Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Amusement Rides and Gaming Zone Activities Safety Rules, 2024 (Banaskantha)
Gujarat Amusement Rides and Gaming Zone Activities Safety Rules, 2024 (For Mahisagar District)
Botad Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Arvalli Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Kheda Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Rajkot City Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Electricity Regulatory Commission (Multi-Year Tariff) Regulations, 2024
Chhotaudepur District Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Morbi District Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Amreli District Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Bhavnagar Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Ahmedabad District Rural Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Junagadh Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Jamnagar Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Devbhumi Dwarka Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Election of Members of the Gujarat Legislative Assembly on Financial Committees of the Assembly and on certain Other Bodies Rules, 2024
Gujarat Inland Vessel (Registration, Survey and Operation of Category 'C' Inland Vessels), Rules, 2024
Principal in the Registered Private Secondary and Higher Secondary Schools (Procedure for Selection) Rules, 2017
Gujarat Village Panchayats Election (Manner of Allotment of Reserved Seats by Rotation) Rules, 1994
Gujarat Motor Vehicles Tax Rules, 1959
Gujarat Compulsory Teaching and Learning of Gujarati Language Rules, 2024
Porbandar District Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Kutch Amusement Rides and Gaming Zone Activities Safety Rules, 2024
Gujarat Regularization of Unauthorized Development Rules, 2022
Gujarat Electricity Regulatory Commission (Net Metering Rooftop Solar PV Grid Interactive Systems) Regulations, 2016
Gujarat Real Estate Regulatory Authority (General) Regulations, 2017
Gujarat Scheduled Tribes (Regulation of Issuance and Verification of Certificates) Rules, 2020
Gujarat Ministers Travelling Allowances Rules, 1983
Gujarat State Council for Physiotherapy (Repeal) Act, 2025
Gujarat Professional Civil Engineers (Repeal) Act, 2025
Gujarat Provincial Municipal Corporations (Reservation in the office of the Mayor) Rules, 1995
Gujarat Registration of Birth and Death Rules, 2018
Diploma in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2024
Gujarat Professional Technical Educational Colleges or Institutions (Procedure for Declaration of Centre of Excellence) Rules, 2020
Diploma in Pharmacy to Second Year (Third Semester) of Bachelor of Pharmacy Course (Regulation of Admission and Payment of Fees) Rules, 2024
Gujarat Bovine Breeding (Regulation) Act, 2025
Gujarat Factories (Occupational Health and Safety Audit) Rules, 2025
First Statutes of SIGMA University
First Statutes of Gandhinagar University
First Statutes of Bhaikaka University
First Statutes of Sabarmati University
Gujarat Audio-Video Electronic Means Rules, 2025
Gujarat Electronic Processes (Issuance, Service and Execution) Rules, 2025
Gujarat Submission of Report in Exceptional Cases (BNSS Section 176(2)) Rules, 2025
Gujarat Information Report of a non-cognizable Offence (BNSS Section 174(1)) Rules, 2025
District Courts of the Gujarat States for the Use of Electronic Communication and Audio-Video Electronic Means Rules, 2025
Gujarat Occupational Safety, Health and Working Conditions Rules, 2025
Gujarat Essential Commodities (Licensing of Fair Price Shops) Order, 2025
Gujarat Communication to Informant, 2025
Gujarat Service of Summons Rules, 2025
Gujarat Witness Attendance Order Rules, 2025
Delimitation of Wards and Allocation of Reserved Seats in Municipal Borough Rules, 1994
Gujarat Police Report to Magistrate Rules, 2025
Gujarat Electricity Regulatory Commission (Procurement of Energy from Renewable Sources) Regulations, 2025
High Court of Gujarat (Designation of Senior Advocates) Rules, 2025
Gujarat Panchayat Office Bearers (Procedure for Removal) Rules, 2025
Bachelor of Architecture Course (Regulation of Admission and Payment of Fees) Rules, 2024
Gujarat Land Grabbing (Prohibition) Rules, 2020
Gujarat Consumer Protection (salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
Gujarat High Court (Right to Information) Rules, 2005
Gujarat Factories (Occupational Health and Safety Audit) Scheme, 2025
Gujarat District Courts (Right to Information) Rules, 2025
Gujarat Commissioner of Oaths Rules, 2024

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