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Bare Acts Live - Haryana

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  1. Pepsu Abolition of Ala Malikiyat Rights Act, 1954 (HRY)
  2. Pepsu Abolition of Ala Malikiyat Rights Rules, 1953 (HRY)
  3. Haryana Abolition of Ala Malikiyat and Talukdari Rights Act, 1952
  4. Punjab Abolition of Ala Malikiyat and Talukdari Rights Rules, 1953 (HRY)
  5. Haryana Abolition of Village Cess (Kuri Kamini) Act, 1950
  6. Haryana Abolition of Village Cess (Malba) Act, 1961
  7. Haryana Abolition of Whipping Act, 1974
  8. Haryana Aerial Ropeways Act, 1926
  9. Haryana Affiliated Colleges (Security of Service) Act, 1979
  10. Haryana Affiliated Colleges (Security of Service) Rules, 1993
  11. Haryana Affiliated Colleges (Pension and Contributory Fund) Rules, 1999
  12. Haryana Affiliated Colleges (Security of Service) Rules, 1980
  13. Haryana Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1974
  14. Haryana Agricultural Pests Diseases and Noxious Weeds Act, 1949
  15. East Punjab Agricultural Pests, Diseases and Noxious Weeds Rules, 1949 (HRY)
  16. Haryana Agricultural Produce Markets Act, 1961
  17. Punjab State Agricultural Marketing Board and Market Committees Employees Provident Fund and Gratuity Rules, 1965 (HRY)
  18. Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961 (HRY)
  19. Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961 (HRY)
  20. Punjab Agricultural Produce Markets (General) Rules, 1962 (HRY)
  21. Punjab Market Committees Bye-laws (HRY)
  22. Haryana State Agricultural Marketing Board Sale of Shop plots Rules, 1994
  23. Haryana State Agricultural Marketing Board and Market Committees Employees Pension Provident Fund and Gratuity Rules, 1989
  24. Haryana State Agricultural Marketing Board and Market Committees Investment and Disposal of Surplus Fund Rules, 1981
  25. Haryana State Agricultural Marketing Board Service Rules, 1974
  26. Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000
  27. Haryana State Agricultural Marketing Board Service Rules, 2008
  28. Haryana State Agricultural Marketing Board Business Bye-Laws, 1973
  29. Bengal Alluvion and Diluvion Regulation, 1825 (HRY)
  30. Ambala District Board Tax Validation Act, 1956 (HRY)
  31. Haryana Anatomy Act, 1974
  32. Punjab Anatomy Rules, 1966 (HRY)
  33. Haryana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
  34. Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965 (HRY)
  35. Haryana Apartment Ownership Act, 1983
  36. Haryana Apartment Ownership Rules, 1987
  37. Haryana Armed Bands (Arrest and Detention) Act, 1947
  38. Haryana Ayurvedic and Unani Practitioners Act, 1963
  39. Punjab Ayurvedic and Unani Practitioners (General) Rules, 1964 (HRY)
  40. Punjab Ayurvedic and Unani Practitioners (Election) Rules, 1965 (HRY)
  41. Haryana Backward Classes (Grant of Loans) Act, 1957
  42. Punjab Backward Classes (Grant of Loans) Rules, 1958 (HRY)
  43. Punjab Betterment Charges and Acreage Rates (Haryana Repealing) Act, 1976 (HRY)
  44. Haryana Bhudan Yagna Act, 1955
  45. Punjab Bhudan Yagna Rules, 1959 (HRY)
  46. Punjab Bhudan Yagna Regulations, 1961 (HRY)
  47. Haryana Board of School Education Act, 1969
  48. Haryana Borstal Act, 1926
  49. Punjab Borstal Rules (HRY)
  50. Haryana Canal and Drainage Act, 1974
  51. Haryana Canal and Drainage Rules, 1976
  52. Haryana Cattle Fairs Act, 1970
  53. Haryana Cattle Fair Rules, 1970
  54. Haryana Ceiling on Land Holdings Act, 1972
  55. Haryana Ceiling on Land Holdings Rules, 1973
  56. Haryana Utilisation of Surplus and other Areas Scheme, 1976
  57. Haryana Real Estate (Regulation and Development) Rules, 2017
  58. Haryana Maintenance of Parents and Senior Citizen Rules, 2009
  59. Haryana Goods and Services Tax Act, 2017
  60. Haryana Consumer Welfare Fund Rules, 2005
  61. Haryana Protection of Interest of Depositors (in Financial Establishments) Rules, 2017
  62. Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018
  63. Haryana State Higher Education Council Act, 2018
  64. Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development (Haryana Validation) Act, 2014 (HRY)
  65. Haryana Chit Funds Rules, 2018
  66. Gurugram Metropolitan Development Authority (Haryana State Industrial and Infrastructure Development Corporation Properties, interests in Properties, Rights and Liabilities) transfer scheme, 2018
  67. Gurugram Metropolitan Development Authority (Haryana Shehri Vikas Pradhikarn, Properties, interests in Properties, Rights and Liabilities), transfer scheme, 2018
  68. Haryana Consolidation of Project Land (Special Provisions) Act, 2017
  69. Haryana Settlement of Outstanding Dues Act, 2017
  70. Gurugram Metropolitan Development Authority Act, 2017 (HRY)
  71. Shri Krishna Ayush University Kurukshetra Act, 2016
  72. Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017
  73. Gurugram University Act, 2017 (HRY)
  74. Haryana Road Infrastructure Protection Act, 2017
  75. Haryana Private Universities Act, 2006
  76. Haryana Kisan Kalyan Pradhikaran Act, 2018
  77. Haryana Development and Regulation of Urban Areas Act, 1975
  78. Haryana Development and Regulation of Urban Areas Rules, 1976
  79. East Punjab Cement Control (Repealing) Act, 1962 (HRY)
  80. Haryana Children Act, 1974
  81. Haryana Children Rules, 1974
  82. Punjab Children Rules, 1960 (HRY)
  83. Punjab Children (Juvenile Courts) Rules, 1960 (HRY)
  84. Haryana Cinemas (Regulation) Act, 1952
  85. Punjab Cinemas (Regulation) Rules, 1952 (HRY)
  86. Code of Criminal Procedure (Haryana Amendment) Act, 1981
  87. Colonization of Government Lands (Haryana) Act, 1912
  88. Haryana Common Purposes Land Eviction and Rent Recovery Act, 1985
  89. Haryana Compulsory Service Act, 1961
  90. Punjab Compulsory Service Rules, 1961 (HRY)
  91. Haryana Conservation of Fire Wood Supplies Act, 1949
  92. Haryana Conservation of Firewood Supplies (Restrictions on Transport) Order, 1973
  93. Haryana Conservation of Manure Act, 1949
  94. East Punjab Conservation of Manure Rules 1949 (HRY)
  95. Haryana Consolidation of Land Proceedings (Validation) Act, 1957
  96. Haryana Contigency Fund Act, 1966
  97. Haryana Contingency Fund Rules, 1967
  98. Haryana Control of Bricks Supplies Act, 1949
  99. Haryana Control of Bricks Supplies Order, 1972
  100. Haryana Copying Fees Act, 1936
  101. Haryana Corneal Grafting Act, 1974
  102. Punjab Cotton Ginning and Pressing Factories Act, 1953 (HRY)
  103. Punjab Cotton Ginning and Pressing Factories Rules, 1965 (HRY)
  104. Haryana Cotton (Statistics) Act, 1948
  105. East Punjab Cotton (Statistics) Rules, 1949 (HRY)
  106. Haryana Road Safety Fund Rules, 2018
  107. Table of Reductions and Remissions of Court-fees made by the Governor in Council for the State of the Punjab (HRY)
  108. Punjab Court-fee Stamp Rules 1934 (HRY)
  109. Haryana State Legislature (Vacation of Seats) Act, 1957
  110. Haryana Court of Wards (Validation of Exercise of Powers) Act, 1957
  111. Punjab Court of Wards (Repeal) Act, 1956 (HRY)
  112. Haryana Courts Act, 1918
  113. Punjab Courts Act Rules Framed under Section 46-A (HRY)
  114. Haryana Courts Laws (Extension) Act, 1957
  115. Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014
  116. Criminal Law Amendment (Extension) Act, 1957 (HRY)
  117. Haryana Damaged Areas Act, 1949
  118. Damaged Areas (Disposal of Debris) Rules, 1950 (HRY)
  119. Damaged Areas (Debris and Salved Property) Rules, 1949 (HRY)
  120. Punjab Development of Damaged Areas (Validation) Act, 1963 (HRY)
  121. Haryana Debtors Protection Act, 1936
  122. Haryana Custom (Power to Contest) Act, 1920
  123. Haryana Departmental Enquiries (Powers) Act, 1955
  124. Haryana Development of Damaged Areas Act, 1951
  125. Displaced Persons (Compensation and Rehabilitation) Act, 1954 (HRY)
  126. Displaced Persons (Compensation and Rehabilitation) Rules, 1955 (HRY)
  127. Haryana Displaced Persons Land Resettlement Act, 1949
  128. Haryana Distressed Persons (Facilities for Loans) Act, 1958
  129. Punjab District Boards (Temporary Constitution) (Repeal) Act 1955 (HRY)
  130. Haryana District Boards (Tax Validating) Act, 1955
  131. Haryana District Boards (Tax-Validating) Act, 1927
  132. Dowry Prohibition (Haryana Amendment) Act, 1976
  133. Haryana Dowry Prohibition Rules, 2000
  134. Haryana Dramatic Performances Act, 1964
  135. Punjab Dramatic Performances Rules, 1965 (HRY)
  136. Haryana Drugs (Control) Act, 1949
  137. Indian Easements (Punjab Extension) Act, 1961 (HRY)
  138. Bengal Eastern Frontiers, Regulation 1873 (HRY)
  139. Haryana Electricity (Duty) Act, 1958
  140. Punjab Electricity (Duty) Rules, 1958 (HRY)
  141. Punjab Electricity (Emergency Powers) Act, 1941 (HRY)
  142. Electricity (Supply) (Punjab Amendment) Act, 1959 (HRY)
  143. Electricity (Supply) (Punjab Amendment) Act, 1961 (HRY)
  144. Indian Electricity (Haryana Amendment and Validation) Act, 1975
  145. Indian Electricity (Haryana Amendment) Act, 1998
  146. Indian Electricity (Haryana Amendment) Act, 1987
  147. Haryana Electricity Reform Act, 1997
  148. Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999
  149. Haryana Electricity Regulatory Commission (Fines and Charges) Regulations, 2000
  150. Haryana Electricity Regulatory Commission (Conditions of Service of Chairman and Members) Rules, 1998
  151. Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998
  152. Haryana State Electricity Board (Workshop Organisation) Regulations, 1992
  153. Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999
  154. Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999
  155. Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998
  156. Grants of Provisional Licence to Haryana Vidyut Prasaran Nigam Ltd. to distribute and supply electricity in retail in the State of Haryana
  157. Grants a provisional licence to transmit and supply electricity in bulk to Haryana Vidyut Prasaran Nigam Ltd.
  158. Haryana Regulatory Commissions Guidelines for Load Forecasts, Resource Plans, and Power Procurement Process
  159. Regular Licence under Haryana Electricity Regulatory Reforms Act
  160. Haryana Distribution and Retail Supply Licence
  161. Haryana Transmission and Bulk Supply Licence
  162. Haryana Excise Act, 1914
  163. Haryana Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1973
  164. Haryana Liquor Licence Rules, 1970
  165. Punjab Liquor Permit and Pass Rules, 1932 (HRY)
  166. Punjab Brewery Rules, 1956 (HRY)
  167. Punjab Excise Bonded Warehouse Rules, 1957 (HRY)
  168. Punjab Intoxicants Licence and Sales Orders, 1956 (HRY)
  169. Punjab Sweets (Manufacture) Rules, 1955 (HRY)
  170. Punjab Intoxicants Confiscation Rules, 1955 (HRY)
  171. Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952 (HRY)
  172. Punjab Excise Liquor Definitions, 1954 (HRY)
  173. Punjab Distillery Rules, 1932 (HRY)
  174. Punjab Excise Powers and Appeal Orders, 1956 (HRY)
  175. Punjab Excise Fiscal Orders, 1932 (HRY)
  176. Punjab Liquor Import, Export, Transport and Possession Order, 1932 (HRY)
  177. Haryana Restaurant (Consumption of Liquor) Rules, 1988
  178. Punjab Chemical Works Rules, 1933 (HRY)
  179. Punjab Import and Possession of Charas Orders, 1955 (HRY)
  180. Punjab Opium Confiscation and Rewards Rules, 1954 (HRY)
  181. Punjab Opium Orders, 1956 (HRY)
  182. Punjab Hemp Cultivation and Bhang Permit and Pass Rules, 1955 (HRY)
  183. Punjab Manufacture and Possession of Prepared Opium Orders, 1933 (HRY)
  184. Punjab Excise Bottles Rules, 1963 (HRY)
  185. Haryana Imposition and Recovery of Penalty Rules, 2003
  186. Punjab Opium Prohibition Rules, 1959 (HRY)
  187. Punjab Opium Smoking Confiscation Orders (HRY)
  188. Haryana Registration and Regulation of Societies Rules, 2012
  189. Punjab Supply and Sale of Bhang Rules, 1956 (HRY)
  190. Punjab Import and Possession of Ganja Orders, 1954 (HRY)
  191. Punjab Tari (Manufacture of Gur) Rules, 1955 (HRY)
  192. Punjab Bhang Import, Export, Transport and Possession Orders, 1955 (HRY)
  193. Punjab Liquor Prohibition Rules, 1955 (HRY)
  194. Excise Barriers Rules, 1955 (HRY)
  195. Punjab Spiritnous Preparations Bonded Warehouse Rules, 1939 (HRY)
  196. Evacuee Interest (Separation) Act, 1951 (HRY)
  197. Haryana Dangerous Machines (Regulation) Rules, 1987
  198. Haryana Entertainments Duty Act, 1955
  199. Punjab Entertainments Duty Rules, 1956 (HRY)
  200. Essential Commodities (Punjab Amendment) Act, 1959 (HRY)
  201. Evacuee Interest (Separation) (Punjab Amendment) Act, 1960 (HRY)
  202. Evacuee Interest (Separation) Second Supplementary Act, 1960 (HRY)
  203. Evacuee Interest (Separation) Supplementary Act, 1953 (HRY)
  204. Haryana Essential Services Maintenance Act, 1974
  205. Haryana Entertainments Tax (Cinematograph Shows) Act, 1954
  206. Punjab Entertainments Tax (Cinematograph Shows) Rules, 1954 (HRY)
  207. Haryana Enumeration of Dwellings Act, 1948
  208. Epidemic Diseases (Punjab Amendment) Act, 1944 (HRY)
  209. Epidemic Diseases (East Punjab Amendment) Act, 1947 (HRY)
  210. Haryana Exchange of Prisoners Act, 1948
  211. Haryana Extension of Limitation Act, 1947
  212. Factories (Haryana) Exempting Rules, 1980
  213. Factories (Haryana) Exempting Rules, 1987
  214. Haryana Factories (Control of Dismantling) Act, 1948
  215. Punjab Factories (Control of Dismantling) Rules, 1950 (HRY)
  216. Haryana Fisheries Act, 1914
  217. Haryana Fisheries Rules, 1996
  218. Haryana Forest Development Act, 1983
  219. Haryana Forest Development (Repeal) Act, 1986
  220. Indian Forest (East Punjab Amendment) Act, 1948 (HRY)
  221. Indian Forest (Punjab Amendment) Act, 1954 (HRY)
  222. Indian Forest (Punjab Amendment) Act, 1962 (HRY)
  223. Indian Forest (Haryana Amendment) Act, 1973
  224. Indian Forest (Haryana Second Amendment) Act, 1973
  225. Forest Rules (HRY)
  226. Haryana Forest (Sale of Timber) Act, 1913
  227. Rules Regarding the Registration of Timber Depots (HRY)
  228. Haryana Forward Contracts Tax Act, 1951
  229. Punjab Forward Contracts Tax Rules, 1951 (HRY)
  230. Faridabad Complex (Regulation and Development) Act, 1971 (HRY)
  231. Faridabad Complex (Regulation and Development) Fees Validation Act, 1984 (HRY)
  232. Faridabad Complex Administration Building Rules, 1989 (HRY)
  233. Faridabad Complex Employees Pension and General Provident Fund Rules, 1993 (HRY)
  234. Faridabad Complex Administration (Publication of Bye-laws) Rules, 1973 (HRY)
  235. Faridabad Complex Establishment and Maintenance of Fire Brigade Rules, 1977 (HRY)
  236. Ambulance Car Bye-laws (HRY)
  237. Faridabad Complex Transit Pass System Rules, 1976 (HRY)
  238. Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad (HRY)
  239. Faridabad Complex Controlled Areas (Restriction of Unregulated Development) Rules, 1974 (HRY)
  240. Faridabad Complex Administration Works Rules, 1977 (HRY)
  241. Faridabad Complex Water-Supply Bye-laws (HRY)
  242. Haryana Fruit Nurseries Act, 1961
  243. Punjab Fruit Nurseries Rules, 1961 (HRY)
  244. Haryana General Clauses Act, 1898
  245. Haryana Gift Goods (Unlawful Possession) Act, 1963
  246. Good Conduct Prisoners Probational Release Act, 1926 (HRY)
  247. Good Conduct Prisoners Probational Release Rules, 1927 (HRY)
  248. Haryana Good Conduct Prisoners (Temporary Release) Act, 1988
  249. Haryana Government Electrical Undertakings (Dues Recovery) Act, 1970
  250. Haryana Government Electrical Undertakings (Dues Recovery) Rules, 1972
  251. Guru Jambheshwar University Hisar Act, 1995 (HRY)
  252. Punjab Habitual Offenders (Control and Reform) Haryana Repeal Act, 2004
  253. Punjab Habitual Offenders (Control and Reform) Act, 1952 (HRY)
  254. Punjab Habitual Offenders (Control and Reform) Rules, 1957 (HRY)
  255. Hindu Marriage (Punjab) Registration Rules, 1960 (HRY)
  256. Haryana Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
  257. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Haryana Validation Act, 1971
  258. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 (HRY)
  259. Haryana Home Guards Act, 1974
  260. Haryana Home Guards Rules, 1980
  261. Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975
  262. Haryana Homoeopathic Practitioners Act, 1965
  263. Haryana Homoeopathic Practitioners (General) Rules, 1975
  264. Haryana Homoeopathic Practitioners (Election) Rules, 1985
  265. Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996
  266. Haryana Housing Board Act, 1971
  267. Housing Board Haryana (Disposal of Property, Betterment Charges, Eviction, Assessment of Damage and Manner of Appeal) Rules, 1975
  268. Housing Board Haryana (Regulations of Business), Regulations, 1980
  269. Housing Board Haryana (Conduct of Meetings) Regulations, 1980
  270. Housing Board Haryana (Conditions of Services of the Chairman and Members) Rules, 1972
  271. Housing Board Haryana (Travelling Allowance) Regulations, 1975
  272. Transfer of Houses Policy (HRY)
  273. Housing Board (Borrowing of Loans) Rules, 1973 (HRY)
  274. Housing Board Haryana (Execution of Agreement) Rules, 1975
  275. Housing Board Haryana Contractors Labour Regulation
  276. Housing Board Haryana (Allotment, Management and Sale of Tenements) Regulations, 1972
  277. Haryana Improved Seeds and Seedlings Act, 1949
  278. Punjab Improved Seeds and Seedlings Rules, 1950 (HRY)
  279. Haryana Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965
  280. Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Rules, 1966 (HRY)
  281. Haryana Industrial Estates (Development and Regulation) Act, 1974
  282. Haryana Industry Facilitation Council (Arbitration) Rules, 2001
  283. Industrial Disputes (Punjab) Rules, 1958 (HRY)
  284. Industrial Disputes (Punjab Amendment) Act, 1957 (HRY)
  285. Industrial Disputes (Amendment and Miscellaneous Provisions) (Haryana Amendment) Act, 1957
  286. Industrial Disputes (Haryana Amendment) Act, 1976
  287. Haryana Industrial Housing Act, 1956
  288. Punjab Industrial Housing Rules, 1956 (HRY)
  289. Industrial Statistics (Punjab Labour) Rules, 1952 (HRY)
  290. Haryana Insecticides (Appeal) Rules, 1976
  291. Haryana Instruments (Control of Noises) Act, 1956
  292. Haryana Jagirs Act, 1941
  293. Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002
  294. Haryana Juvenile Smoking Act, 1918
  295. Haryana Khadi and Village Industries Board Act, 1955
  296. Punjab Khadi and Village Industries Board Regulations, 1958 (HRY)
  297. Punjab Khadi and Village Industries Board Rules, 1957 (HRY)
  298. Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975
  299. Haryana Kisan Pass Book Act, 1994
  300. Haryana Kisan Pass Book Rules, 1996
  301. Kurukshetra University Act, 1986
  302. Haryana Labour Welfare Fund Act, 1965
  303. Punjab Labour Welfare Fund Rules, 1966 (HRY)
  304. Bengal Land (Conditional Sales) Regulation, 1798 (HRY)
  305. Land Acquisition (East Punjab) Amendment Act, 1948 (HRY)
  306. Land Acquisition (Punjab Amendment) Act, 1953 (HRY)
  307. Land Acquisition Punjab Second Amendment Act, 1956 (HRY)
  308. Land Acquisition (Punjab Amendment) Act, 1956 (HRY)
  309. Land Acquisition (Punjab Amendment) Act, 1962 (HRY)
  310. Land Acquisition (Companies) Rules, 1963 (HRY)
  311. Land Improvement Loans Act, 1883 (HRY)
  312. Land Improvement Loans Rules, 1910 (HRY)
  313. Haryana Land Improvement Schemes Act, 1963
  314. Punjab Land Improvement Scheme Rules, 1963 (HRY)
  315. Haryana Land Preservation Act, 1900
  316. Bengal Land (Redemption and Foreclosure) Regulation, 1806 (HRY)
  317. Haryana Land Holdings Tax (Repeal) Act, 1986
  318. Haryana Land Revenue Act, 1887
  319. Punjab Land Revenue Rules (HRY)
  320. Land Revenue Assessment Rules, 1929 (HRY)
  321. Rules Regarding Service of Revenue Process (HRY)
  322. Haryana Financial Commissioners (Distribution of Business) Rules, 1975
  323. Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension (Haryana Repealing) Rules, 1980
  324. Haryana Land Revenue (Additional Surcharge) Act, 1969
  325. Punjab Land Revenue (Special Charges) Act, 1958 (HRY)
  326. Punjab Land Revenue (Special Charges) Rules, 1958 (HRY)
  327. Haryana Land Revenue (Special Assessments) Act, 1955
  328. Punjab Land Revenue (Special Assessments) Rules, 1958 (HRY)
  329. Haryana Land Revenue Special Assessment (Exemption) Act, 1962
  330. Punjab Land Revenue (Special Assessments) Amendment and Validation Act, 1963 (HRY)
  331. Haryana Special Tribunal (Change of Composition) Act, 1950
  332. Haryana Laws Act, 1872
  333. Punjab Chaukidara Rules (HRY)
  334. Punjab Laws (Application) Act, 1966 (HRY)
  335. Haryana Laws (Application) Act, 1957
  336. Haryana Laws (Extension No. 1) Act, 1957
  337. Haryana Laws (Extension No. 2) Act, 1957
  338. Haryana Laws (Extension No. 3) Act, 1957
  339. Haryana Laws (Extension No. 4) Act, 1958
  340. Haryana Motor Vehicles Rules, 1993
  341. Haryana Passenger Transport Scheme, 2003
  342. Haryana Laws (Extension No. 5) Act, 1958
  343. Haryana Laws (Extension No. 6) Act, 1959
  344. Haryana Laws (Extension No. 7) Act, 1960
  345. Haryana Laws (Extension No. 8) Act, 1960
  346. Haryana Laws (Extension No. 9) Act, 1960
  347. Haryana Laws (Extension No. 10) Act, 1961
  348. Haryana Laws (Extension No. 11) Act, 1962
  349. Haryana Legislative Assembly Speakers and Deputy Speakers Salaries and Allowances Act, 1975
  350. Haryana Legislative Assembly Speakers and Deputy Speakers (Advance for Motor Car) Rules, 1976
  351. Haryana Legislative Assembly Speakers and Deputy Speakers Allowance Rules, 1997
  352. Haryana Legislatives Assembly (Allowances and Pension of Members) Act, 1975
  353. Haryana Legislative Assembly Members (Pension) Rules, 1978
  354. Haryana Legislative Assembly (Allowances of Members) Rules, 1976
  355. Haryana Legislators Flats, Servant Quarters and Motor Garages Allotment Rules, 1975
  356. Haryana Legislative Assembly Members (Free Transit) Rules, 1976
  357. Haryana Legislative Assembly Proceedings (Protection of Publication) Act, 1978
  358. Haryana Legislative Assembly (Medical Facilities to Members) Act, 1986
  359. Haryana Legislative Assembly (Medical Facilities to Members) Rules, 1988
  360. Haryana Legislative Assembly (Facilities to Members) Act, 1979
  361. Haryana Legislative Assembly (Facilities to Members) Rules, 1979
  362. Haryana Legislative Assembly Speakers Pension and Medical Facilities (Repeal) Act, 1986
  363. Haryana Legislative Assembly (Offices) Act, 1939
  364. Haryana Limitation (Custom) Act, 1920
  365. Haryana Livestock and Birds Diseases Act, 1948
  366. Punjab Animal Contagious Diseases Rules, 1953 (HRY)
  367. Haryana Livestock Improvement Act, 1953
  368. Punjab Livestock Improvement Rules, 1958 (HRY)
  369. Haryana Local Authorities (Aided Schools) Act, 1959
  370. Haryana Local Authorities (Census Expenses Contribution) Act, 1950
  371. Local Authorities Loans (East Punjab Amendment) Act, 1949 (HRY)
  372. Haryana Local Authorities Laws (Exercise of Power) Act, 1953
  373. Haryana Local Authorities (Restriction of Functions) Act, 1947
  374. Haryana Local Option Act, 1923
  375. Rules framed under Section 8 of the Punjab Local Option Act, 1923, Regulating the Procedure for Holding Referendum (HRY)
  376. Indian Lunacy (Punjab Amendment) Act, 1956 (HRY)
  377. Local Authorities Loans Act, 1914 (HRY)
  378. Haryana Local Area Development Tax Act, 2000
  379. Haryana Local Area Development Tax Rules, 2001
  380. Haryana Lokayukta Act, 2002
  381. Haryana Lokayukta Act, 1997
  382. Haryana Lokayukta Functions Inquiry and Investigation Rules, 1999
  383. Haryana Lokpal (Conditions of Service) Rules, 1999
  384. Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974
  385. Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975
  386. Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996
  387. Haryana Motor Transport Vehicles (Toll) Act, 1991
  388. Haryana Motor Transport Vehicles (Toll) Rules, 1990
  389. Haryana Medical Registration Act, 1916
  390. Punjab Medical Registration Rules, 1917 (HRY)
  391. By-Laws Framed By Punjab Medical Council Under Section 24(2) of The Punjab Medical Registration Act, 1916 (HRY)
  392. Haryana Minerals (Vesting of Rights) Act, 1973
  393. Haryana Minerals (Vesting of Rights) Rules, 1979
  394. Haryana Molasses (Control) Act, 1948
  395. Punjab Molasses (Control) Rules, 1962 (HRY)
  396. Punjab Motor Spirit (Taxation of Sales) Act, 1939 (HRY)
  397. Punjab Motor Spirit (Taxation of Sales) Rules, 1939 (HRY)
  398. Punjab Motor Vehicles Taxation Act, 1924 (HRY)
  399. Punjab Motor Vehicles Taxation Rules, 1925 (HRY)
  400. Maharishi Dayanand University Act, 1975 (HRY)
  401. Punjab Minor Mineral Concession Rules, 1964 (HRY)
  402. Haryana Money Lending and Debtors Protection Laws (Extension and Amendment) Act, 1960
  403. Haryana Municipal Act, 1973
  404. Haryana Municipal (Appointment of Agents) Bye-laws 1976
  405. Haryana Municipal (Inspection and Proper Regulation of Bakeries) Bye-laws 1976
  406. Haryana Municipal Betel Bye-laws 1976
  407. Haryana Municipal (Regulation and Control of Bicycle) Repealing Bye-laws, 1978
  408. Haryana Municipal (Posting of Bills and Posters) Bye-laws 1977
  409. Haryana Municipal (Boundary Walls, Hedges and Fences) Bye-laws 1976
  410. Haryana Municipal Building Bye-laws 1982
  411. Haryana Municipal (Control and Regulation of Burial and Burning Grounds) Bye-laws 1976
  412. Haryana Municipal Business Bye-laws 1981
  413. Haryana Municipal (Cow-houses) Bye-laws, 1978
  414. Haryana Municipal (Regulation and Control of Cycle Rickshaw) Bye-laws, 1982
  415. Haryana Municipal (Dangerous and Offensive Trades) Bye-laws, 1982
  416. Haryana Municipal (Regulation of Dhobi Ghats) Bye-laws, 1976
  417. Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005
  418. Haryana Municipal Drainage and Sanitation Bye-laws, 1977
  419. Haryana Municipal (Inspection and Proper Regulation of Encamping Grounds) Bye-laws, 1976
  420. Haryana Municipal Fire Hydrants Bye-laws, 1976
  421. Haryana Municipal (Regulation of Flour Mills) Bye-laws, 1976
  422. Haryana Municipal (Sale of Fruits Vegetable, Potatoes and Sugarcane) Bye-laws, 1976
  423. Haryana Municipal Hawkers Bye-laws, 1976
  424. Haryana Municipal Inspection & Proper Regulation of Aerated Water, Ice & Ice Cream Factories Bye-laws, 1976
  425. Haryana Municipal (Regulation and Control of Sale of Ice & Aerated Water) Bye-laws, 1976
  426. Haryana Municipal (Immovable Encroachment) Bye-laws, 1978
  427. Haryana Municipal Job Porters Bye-laws, 1976
  428. Haryana Municipal (Regulation of Flying of Kites and Playing of Football Etc.), Bye-laws, 1976
  429. Haryana Municipal (Fixing of Lights on Vehicles) Bye-laws, 1976
  430. Haryana Municipal (Licensing and Regulation of Lodging Houses) Bye-laws, 1976
  431. Haryana Municipal (Control on Import of Meat) Bye-laws, 1976
  432. Haryana Municipal (Regulation of Sale of Meat) Bye-laws, 1976
  433. Haryana Municipal (Movable Encroachments or Overhanging Structures) Bye-laws, 1976
  434. Haryana Municipal (Stopping of Vehicles at Octroi Barrier) Bye-laws, 1976
  435. Haryana Municipal Octroi Limits Bye-laws, 1976
  436. Haryana Municipal (Construction, Maintenance and Running of Piaos) Bye-laws, 1976
  437. Haryana Municipal Piggery Bye-laws, 1976
  438. Haryana Municipal (Regulation of Places of Public Resort, Recreation and Amusement) Bye-laws, 1976
  439. Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978
  440. Haryana Municipal (Regulation of Plying Carts and Rehris Drawn or Propelled By Men) Bye-laws, 1976
  441. Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976
  442. Haryana Municipal (Prohibition of Scattering of Paper and other Litter In Public Streets) Bye-laws, 1976
  443. Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977
  444. Haryana Municipal Ownerless and Stray Cattle Bye-laws, 1976
  445. Haryana Municipal Streets (Placing of Takhats) Bye-laws, 1976
  446. Haryana Municipal (Regulation of Tanks, Ponds, Wells and Baolis) Bye-laws, 1976
  447. Haryana Municipal (Control of Traffic) Bye-laws, 1976
  448. Haryana Municipal (Control and Regulation of Flaying and disposal of Dead Animals) Bye-laws, 1988
  449. Haryana Municipal Control on Malaria Bye-laws, 1991
  450. Haryana Municipal (Licencing of the Tent Owners) Bye-laws, 1999
  451. Haryana Special Powers (Press) Act, 1956
  452. Stage Carriages Act, 1861 (HRY)
  453. Haryana State Aid to Industries Act, 1935
  454. Punjab State Aid to Industries Rules, 1936 (HRY)
  455. Haryana Municipal Khasra and Town Plan Rules, 1976
  456. Haryana Constructions and Maintenance of Municipal Latrines and Urinals Rules, 1976
  457. Haryana Municipal (Destruction of Record) Rules, 1976
  458. Haryana Municipal Safai Mazdoor Service Rules, 1976
  459. Haryana Municipal Delimitation of Ward Rules, 1977
  460. Haryana Municipal Departmental Accountant Examination Rules, 1985
  461. Haryana Municipal (Formation and Working of Fire Brigade) Rules, 1985
  462. Haryana Municipal Erection and Setting up of Boundary Marks Rules, 1976
  463. Haryana Municipal Accounts Committee Rules, 1982
  464. Haryana Municipal (Making of Compost) Rules, 1976
  465. Haryana Municipal (Delegation of Powers for the Execution of Contract) Rules, 1981
  466. Haryana Municipal (Tax on Buildings and Land) Rules, 1987
  467. Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982
  468. Haryana Municipal Works Rules, 1976
  469. Haryana Municipal Employees Pension and General Provident Fund Rules, 1993
  470. Municipal General (Haryana Repeal) Rules, 1991
  471. Haryana Registration and Regulation of Societies Act, 2012
  472. Haryana Constitution of District Planning Committee Rules, 1997
  473. Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006
  474. Haryana Municipality Public Disclosure Act, 2008
  475. Haryana Municipality Public Disclosure Rules, 2009
  476. Haryana Municipal Citizens Participation Act, 2008
  477. Haryana Management of Municipal Properties and State Properties Rules, 2007
  478. Haryana Motor Vehicles Taxation Act, 2016
  479. Pandit Deen Dayal Upadhayaya University of Health Sciences, Karnal Act, 2016 (HRY)
  480. Haryana Municipal Corporation Act, 1994
  481. Haryana Municipal Corporation Election Rules, 1994
  482. Haryana Municipal Corporation Delimitation of Ward Rules, 1994
  483. Haryana Municipal Election Symbols (Reservation and Allotment) Order, 1996
  484. Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998
  485. Haryana Municipal Corporation Expenditure (Maintenance and Submission of Accounts) Order, 1996
  486. Municipal Account Code, 1930 (HRY)
  487. Haryana Municipal Common Lands (Regulation) Act, 1974
  488. Haryana Municipal Common Lands (Regulation) Rules, 1976
  489. Medical College Rohtak Act, 1978 (HRY)
  490. Haryana Military Transport Act, 1916
  491. Rules Made Under Section 30 of the Punjab Military Transport Act, 1916 (HRY)
  492. Haryana Minor Canals Act, 1905
  493. Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001
  494. Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002
  495. Music in Muslim Shrines Act, 1942 (HRY)
  496. Haryana Non-Biodegradable Garbage (Control) Act, 1998
  497. Northern India Ferries Act, 1878 (HRY)
  498. Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
  499. Haryana New Capital (Periphery) Control Act, 1952
  500. Punjab New Capital (Periphery) Control Rules, 1959 (HRY)
  501. Haryana New Mandi Townships (Development and Regulation) Act, 1960
  502. Haryana New Mandi Townships Building Rules, 1967
  503. Punjab New Mandi Townships (Development and Regulation) Rules, 1960 (HRY)
  504. Haryana Non-Trading Companies Act, 1960
  505. Punjab Non-Trading Companies Rules, 1963 (HRY)
  506. Haryana Nurses Registration Act, 1932
  507. Nurses Registration Rules, 1936 (HRY)
  508. Punjab Nurses Registration Council Regulations (HRY)
  509. Haryana Nurses Registration Council Staff Regulations, 2000
  510. Punjab Nurses Registration Council (Reconstitution and Reorganisation) Order, 1971 (HRY)
  511. Haryana Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952
  512. Punjab Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1956 (HRY)
  513. Haryana Official Language Act, 1969
  514. Opium Punjab Amendment Act, 1925 (HRY)
  515. East Punjab Opium Smoking Act, 1948 (HRY)
  516. East Punjab Opium Smoking Rules, 1949 (HRY)
  517. Pandit Bhagwat Dayal Sharma Post-Graduate Institute of Medical Sciences, Rohtak (Conditions of Service of Teachers) Act, 1986 (HRY)
  518. Haryana Medical Education Service Rules, 1988
  519. Punjab Passengers and Goods Taxation Act, 1952 (HRY)
  520. Punjab Passengers and Goods Taxation Rules, 1952 (HRY)
  521. Patiala State Ijlas-I-Khas Order of 1919 (Haryana Repeal) Act, 1973
  522. Payment of Wages (Haryana Amendment) Act, 1985
  523. Haryana Police (Protection of Railways) Act, 1974
  524. Police (East Punjab Amendments) Act 1948 (HRY)
  525. Haryana Pre-emption Act, 1913
  526. Press and Registration of Books (Punjab Amendment) Act, 1942 (HRY)
  527. Press and Registration of Books (Punjab Amendment) Act, 1957 (HRY)
  528. Haryana Prevention of Beggary Act, 1971
  529. Haryana Prevention of Beggary Rules, 1972
  530. Haryana Prevention of Defacement of Property Act, 1989
  531. Haryana Primary Education Act, 1960
  532. Punjab Primary Education Rules, 1961 (HRY)
  533. Prison (Punjab Amendment) Act, 1926 (HRY)
  534. Haryana Panchayati Raj Act, 1994
  535. State Election Commissioner Conditions of Service Rules, 1994 (HRY)
  536. Haryana Panchayati Raj Election Rules, 1994
  537. Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 1996
  538. Haryana Panchayati Raj Rules, 1995
  539. Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996
  540. Haryana Panchayats Department (Group D) Service Rules, 1993
  541. Haryana Panchayati Raj Election Expenditure (Maintenance and Submission of Accounts) Order, 1996
  542. Haryana Finance Commission Rules, 1994
  543. Haryana Zila Parishad Primary Education Service Rules, 2003
  544. Haryana Private Educational Institutions (Taking Over of Management) Act, 1978
  545. Haryana Private Lotteries Prohibition Act, 1993
  546. Punjab Prohibition of Cow Slaughter Act, 1955 (HRY)
  547. Haryana Prohibition of Cow Slaughter Rules, 1972
  548. Haryana Prohibition of Smoking in Cinema and Theatre Halls Act, 1974
  549. Haryana Prohibition of Smoking in Cinema and Theatre Halls Rules, 1981
  550. Provincial Insolvency (Punjab Amendment) Act, 1939 (HRY)
  551. Provincial Small Cause Courts (Haryana Amendment) Act, 1977
  552. Provincial Small Cause Courts (Punjab Amendment) Act, 1966 (HRY)
  553. Haryana Public Money (Recovery of Dues) Act, 1979
  554. Haryana Public Service Commission (Additional Functions) Act, 1974
  555. Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972
  556. Haryana Public Premises and Land (Eviction and Rent Recovery) Rules, 1973
  557. Haryana Public Libraries Act, 1989
  558. Haryana Public Wakfs (Extension of Limitation) Act, 1991
  559. Registration (Haryana Amendment) Act, 1973
  560. Payment of Wages (Punjab Amendment) Act, 1962 (HRY)
  561. Payment of Wages (Punjab Amendment) Act, 1964 (HRY)
  562. Punjab Payment of Wages Rules, 1937 (HRY)
  563. Prize Competitions Punjab Rules, 1957 (HRY)
  564. Punjab Probation of Offenders Rules, 1962 (HRY)
  565. Haryana Public Distribution System (Licensing and Control) Order, 2002
  566. Haryana Race-Courses Licensing Act, 1976
  567. Haryana Reclamation of Land Act, 1959
  568. Punjab Reclamation of Land Rules, 1959 (HRY)
  569. Redemption of Mortgages (Haryana) Act, 1913
  570. Haryana Refugees Rehabilitation (Buildings and Building Sites) Act, 1948
  571. East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948 (HRY)
  572. Haryana Refugees Rehabilitation (House Building Loans) Act, 1948
  573. East Punjab Refugees Rehabilitation (House Building Loans) Rules, 1948 (HRY)
  574. Haryana Refugees Rehabilitation (Loans and Grants) Act, 1948
  575. Punjab Refugees Rehabilitation (Loans and Grants) Rules, 1948 (HRY)
  576. Haryana Refugees (Registration of Claims) Act, 1948
  577. East Punjab Refugees Rehabilitation (Registration of Claims) Rules, 1948 (HRY)
  578. Haryana Refugees (Registration of Land Claims) Act, 1948
  579. East Punjab Refugees Rehabilitation (Registration of Land Claims) Rules, 1948 (HRY)
  580. Haryana Registration of Births and Deaths Rules, 2002
  581. Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004
  582. Haryana Registration of Money-lenders Act, 1938
  583. Punjab Registration of Money Lenders Rules, 1939 (HRY)
  584. Haryana Registration (Validating) Act, 1930
  585. Haryana One Time Settlement Scheme for Recovery of Outstanding Dues, 2023
  586. Punjab Registration Validating Act, 1955 (HRY)
  587. Punjab Registration Validating Act, 1956 (HRY)
  588. Haryana Registration Validating Act, 1960
  589. Indian Registration (Punjab Amendment) Act, 1961 (HRY)
  590. Registration (Haryana Amendment) Act, 1973
  591. Registration (Haryana Amendment) Act, 1997
  592. Haryana Regulation of Accounts Act, 1930
  593. Regulation of Accounts Rules, 1930 (HRY)
  594. Haryana Regulation and Control of Crushers Act, 1991
  595. Haryana Regulation and Control of Crushers Rules, 1992
  596. Haryana Relief of Agricultural Indebtedness Act, 1989
  597. Haryana Relief of Agricultural Indebtedness Act, 1976
  598. Haryana Relief of Agricultural Indebtedness Rules, 1976
  599. Punjab Debt Conciliation Board (Custody and Preservation of Records) Rules, 1935 (HRY)
  600. Punjab Debt Conciliation Rules, 1935 (HRY)
  601. Punjab Relief of Indebtedness (Deposit in Court) Rules, 1935 (HRY)
  602. Rules for the Appointment of Chairman and Members of Debt Conciliation Boards (HRY)
  603. Haryana Removal of Religious and Social Disabilities Act, 1948
  604. Punjab Reorganisation Act, 1966 (HRY)
  605. Haryana Repealing Act, 1960
  606. Repealing (Punjab Loans Limitation) Act, 1923 (HRY)
  607. Haryana Requisitioning and Acquisition of Immovable Property Act, 1973
  608. Haryana Requisitioning and Acquisition of Immovable Property Rules, 1973
  609. Haryana Requisitioning and Acquisition of Movable Property Act, 1975
  610. Haryana Requisitioning and Acquisition of Moveable Property Rules, 1979
  611. Haryana Resumption of Jagirs Act, 1957
  612. Punjab Resumption of Jagirs Rules, 1958 (HRY)
  613. Restriction of Habitual Offenders (Punjab) Act, 1918 (HRY)
  614. Restriction of Habitual Offenders (Punjab) Haryana Repeal Act, 2004
  615. Haryana Restitution of Mortgaged Lands Act, 1938
  616. Rules under the Punjab Restitution of Mortgaged Lands Act, 1938 (HRY)
  617. Revenue Recovery Act, 1890 (HRY)
  618. Haryana Right to Information Rules, 2005
  619. Haryana Rural Development Act, 1986
  620. Haryana Rural Development Rules, 1987
  621. Haryana Rural Development Fund Act, 1983
  622. Haryana Rural Development Fund Rules, 1984
  623. Haryana Rural Sanitation Board Act, 1972
  624. Punjab Revenue Appeals and Proceedings (Disposal and Restoration) Act, 1956 (HRY)
  625. Haryana Riverain Boundaries Act, 1899
  626. Haryana Salaries and Allowances of Ministers Act, 1970
  627. Haryana Ministers Allowances Rules, 1972
  628. Haryana Security of State Act, 1953
  629. Haryana Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
  630. Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (HRY)
  631. Zoning Regulations within Development Plans (HRY)
  632. Amendments in the Zoning Regulations concerning Farm Houses within the Development Plans of various Towns (HRY)
  633. Amendments in the Zoning Regulations in respect of the development plans of the controlled areas of various towns notified (HRY)
  634. Haryana Separation of Judicial and Executive Functions Act, 1964
  635. Haryana School Education Act, 1995
  636. Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001
  637. Haryana School Education Rules, 2003
  638. Haryana Security of Land Tenures Act, 1953
  639. Punjab Security of Land Tenures Rules, 1953 (HRY)
  640. Punjab Security of Land Tenures Rules, 1956 (HRY)
  641. Gender Sensitization & Sexual Harassment of Women at the Punjab and Haryana High Court, Chandigarh (Prevention, Prohibition and Redressal) Regulations, 2013 (HRY)
  642. Judicial Courts Premises and Compound Fund Rules, 2013 (HRY)
  643. Haryana (Abolition of Distinction of Pay Scale Between Technical and Non-Technical Posts) Act, 2014
  644. Haryana Right to Service Act, 2014
  645. Haryana Clinical Establishments (Registration and Regulation) Act, 2014
  646. Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
  647. Haryana Sikh Gurdwara (Management) Act, 2014
  648. Haryana Advocates Welfare Fund Rules, 2014
  649. Haryana Anand Marriages Registration Rules, 2014
  650. Punjab Ayurvedic and Unani Practitioners (Haryana Amendment), Act, 2014
  651. Haryana Registration and Regulation of Societies (Amendment) Act, 2014
  652. Haryana Appropriation (No. 1) Act, 2014
  653. Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006
  654. Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995
  655. Haryana Shops and Commercial Establishments Act, 1958
  656. Punjab Shops and Commercial Establishments Rules, 1958 (HRY)
  657. Haryana Shri Mata Mansa Devi Shrine Act, 1991
  658. Haryana Shri Mata Sheetla Devi Shrine Act, 1991
  659. Haryana Silkworm Seed Control Act, 1953
  660. Punjab Silkworm Seed Control Rules, 1957
  661. Haryana Slum Areas (Improvement and Clearance) Act, 1961
  662. Punjab Slum Areas (Improvement and Clearance) Rules, 1962 (HRY)
  663. Haryana Utilization of Lands Act, 1949
  664. Haryana Special Tribunal (Continuance) Act, 1948
  665. Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (HRY)
  666. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1965 (HRY)
  667. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Rules, 1966 (HRY)
  668. Bengal State Prisoners Regulation, 1818
  669. Haryana Sugarcane (Regulation of Purchase and Supply) Act, 1953
  670. Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992
  671. Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (HRY)
  672. Haryana Suppression of Indecent Advertisement Act, 1941
  673. Suits Valuation Act, 1887 (HRY)
  674. Suits Valuation (Punjab Amendment) Act, 1938 (HRY)
  675. Suits Valuation (Punjab Amendment) Act, 1942 (HRY)
  676. Suits Valuation Act-Rules made by High Court under Section 9 (HRY)
  677. Haryana State Tubewell Act, 1954
  678. Haryana Special Economic Zone Act, 2005
  679. Policy Regarding Acquisition of Land for Private Development and in Public Private Partnership for setting up of Special Economic Zones, Technology Cities, Industrial Parks and Industrial Model Townships (HRY)
  680. Haryana State Legal Service Authority Rules, 1995
  681. Haryana State Legislature (Prevention of Disqualification) Act, 1974
  682. Haryana State Industrial Security Force Act, 2003
  683. Haryana Staff Selection Commission Act, 2004
  684. Haryana Staff Selection Commission (Repeal) Act, 2005
  685. Punjab Stamp Rules, 1934 (HRY)
  686. Punjab Stamp Refund, Renewal and Disposal Rules, 1934 (HRY)
  687. Indian Stamp Rules, 1925 (HRY)
  688. Punjab Stamp Losses and Defalcations Rules, 1935 (HRY)
  689. Haryana Stamp (Payment of Duties by Means of Special Adhesive Stamps) Rules, 1988
  690. Haryana Stamp (Prevention of Undervaluation of Instruments) Rules, 1978
  691. Pepsu Court of Wards Act, 2008 (HRY)
  692. Pepsu Court of Wards Rules, 1952 (HRY)
  693. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 (HRY)
  694. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1953 (HRY)
  695. Pepsu General Clauses Act, 1954 (HRY)
  696. Pepsu Tenancy and Agricultural Lands Act, 1955 (HRY)
  697. Utilization of Surplus Area Scheme, 1960 (HRY)
  698. Pepsu Tenancy and Agricultural Lands Rules, 1958 (HRY)
  699. Haryana Tenancy Act, 1887
  700. Punjab Tenancy Rules (HRY)
  701. Punjab Tenancy (East Punjab Validation of Orders, Proceedings and Acts) Act, 1948 (HRY)
  702. Haryana Sports Council Act, 2016
  703. Haryana Management of Civic Amenities and Infrastructure Deficient Municipal Areas (Special Provisions) Act, 2016
  704. Maharana Partap Horticultural University, Karnal Act, 2015 (HRY)
  705. Maharshi Valmiki Sanskrit University, Kaithal Act, 2018 (HRY)
  706. Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Haryana Amendment) Act, 2017
  707. Haryana Clinical Establishments (Registration and Regulation) Rules, 2018
  708. Haryana Consolidation of Project Land (Special Provisions) Rules, 2018
  709. Haryana Municipal Elections Rules, 1978
  710. Haryana Municipal Election Expenditure (Maintenance and submission of accounts) Order, 2017
  711. Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017
  712. Haryana Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2017
  713. Haryana Air (Prevention and Control of Pollution) Rules, 1983
  714. Haryana (Prevention and Control of Water Pollution) Rules, 1978
  715. Indian Stamp (Haryana Amendment) Act, 2018
  716. Chaudhary Ranbir Singh University, Jind Act, 2014 (HRY)
  717. J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009 (HRY)
  718. Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
  719. Haryana District Mineral Foundation Trust Rules, 2016
  720. Haryana State Commission for Scheduled Castes Act, 2018
  721. Haryana Public Service Commission (Conditions of Service) Regulations, 2018
  722. Haryana Police Act, 2007
  723. Faridabad Metropolitan Development Authority Act, 2018 (HRY)
  724. Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010
  725. Haryana Guest Teachers Service Act, 2019
  726. Haryana Animal (Registration, Certification and Breeding) Act, 2019
  727. Haryana Accountability of Public Finances Act, 2019
  728. Haryana Clinical Establishments (Registration and Regulation) Adoption Act, 2018
  729. Haryana Law (Special Provisions) Act, 2019
  730. Haryana Law Officers (Engagement) Act, 2016
  731. Haryana Enterprises Promotion Act, 2016
  732. Haryana Backward Classes (Reservation in Services and Admissions in Educational Institutions) Act, 2016
  733. Haryana Vishwakarma Skill University Act, 2016
  734. Haryana State University of Horticultural Sciences, Karnal Act, 2015
  735. Haryana Pond and Waste Water Management Authority Act, 2018
  736. Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015
  737. Punjab Excise (Haryana Validation) Act, 2019
  738. Haryana Shehri Vikas Pradhikaran Act, 1977
  739. Haryana Urban Development Authority (Investment of Funds) Rules, 1995
  740. Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979
  741. Haryana Urban Development Authority (Conduct of Meetings) Regulations, 1977
  742. Haryana Urban Development (Disposal of Land & Buildings) Regulations, 1978
  743. Haryana Urban Development Authority (Preservation of Trees) Regulations, 1979
  744. Haryana Urban Development Authority Employees Pension Regulations, 2001
  745. Haryana Urban Development Authority General Provident Fund Rules, 2001
  746. Punjab Urban Estates (Sale of Sites) Rules, 1965 (HRY)
  747. Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006
  748. Haryana Special Economic Zone Rules, 2007
  749. Estate Management Procedure, 2005 (HRY)
  750. Haryana Fire Service Act, 2009
  751. Haryana Underground Pipelines (Acquisition of Right of User In Land) Act, 2008
  752. Haryana Underground Pipelines (Acquisition of Right of User in Land) Rules, 2009
  753. Haryana Lifts and Escalators Act, 2008
  754. Haryana Lifts And Escalators Rules, 2009
  755. Haryana Industrial Promotion Act, 2005
  756. Haryana Industrial Promotion Rules, 2007
  757. Haryana Urban (Control of Rent and Eviction) Act, 1973
  758. Haryana Urban (Control of Rent and Eviction) Rules, 1976
  759. Haryana Chowkidara (Watchman) Amendment Rules, 2024
  760. Punjab Jail Manual (HRY)
  761. Haryana Municipal Entertainment Duty Act, 2019
  762. Haryana Rural Employment Guarantee Scheme, 2007
  763. Haryana Superior Judicial Service Rules, 2007
  764. Dada Lakhmi Chand State University of Performing and Visual Arts, Rohtak Act, 2014 (HRY)
  765. Haryana Protection of Interest of Depositors in Financial Establishment Act, 2013
  766. Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019
  767. Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
  768. Haryana Civil Services (Punishment and Appeal) Rules, 2016
  769. Haryana Co-operative Societies Act, 1984
  770. Haryana Co-operative Societies Rules, 1989
  771. Haryana Co-operation Department Head Office and Sub-Offices (Group `D) Service Rules, 1991
  772. Haryana Development and Regulation of Urban Areas (Amendment and Validation) Act, 2012
  773. Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Act, 2010
  774. Haryana Evacuee Properties (Management and Disposal) Rules, 2011
  775. Haryana Evacuee Properties (Management and Disposal) Act, 2008
  776. Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012
  777. Haryana Tax on Luxuries Act, 1994
  778. Haryana Value Added Tax Rules, 2003
  779. Haryana Value Added Tax Act, 2003
  780. Haryana State Commission For Women Act, 2012
  781. Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007
  782. Haryana State Central Co-operative Banks Staff Service (Common Cadre) Rules, 1975
  783. Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011
  784. Haryana Tax on Entry of Goods Into Local Areas Act, 2008
  785. Code of Criminal Procedure (Haryana Amendment) Act, 2014
  786. Haryana Aided School (Security of Service) Act, 1971
  787. Haryana Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Maintenance of Educational Standards) Act, 2012
  788. Haryana School Teachers Selection Board Act, 2011
  789. Haryana Fiscal Responsibility and Budget Management Act, 2005
  790. Haryana Private Security Agencies Rules, 2009
  791. Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
  792. Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (HRY)
  793. Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010
  794. Haryana State Council for Physiotherapy Act, 2020
  795. Haryana Scheduled Castes (Reservation in Admission in Government Educational Institutions) Act, 2020
  796. Haryana Panchayati Raj (Regulation of Communication Towers) Rules, 2012
  797. Haryana Best Legislator Award Rules, 2012
  798. Haryana Gram Nyayalayas Rules, 2010
  799. Haryana Wakf Rules, 2012
  800. National Law University Haryana Act, 2012
  801. Factories (Haryana Amendment) Act, 2018
  802. Haryana Real Estate Regulatory Authority, Gurugram, (Auto credit of 10% of receipts from the separate RERA account maintained under section 4(2)(1)(D)) Regulations, 2020
  803. Haryana Witness Protection Scheme, 2020
  804. Haryana Electricity Regulatory Commission (Terms and Conditions of License for Deemed Licensee) Regulations, 2020
  805. Haryana State Employment of Local Candidates Act, 2020
  806. Haryana Public Service Commission (Limitation of Functions) Regulations, 1973
  807. Chaudhary Devi Lal University Sirsa Act, 2003 (HRY)
  808. Haryana Health care Workers Act, 2004
  809. Haryana State Board of Technical Education Act, 2008
  810. Haryana Preservation of Sub-Soil Water Act, 2009
  811. Indira Gandhi University, Meerpur Act, 2013 (HRY)
  812. Haryana Cotton Ginning and Pressing Factories Rules, 2005
  813. Haryana Electricity Regulatory Commission (Fee) Regulations, 2005
  814. Haryana Water Resources (Conservation, Regulation and Management) Authority Act, 2020
  815. Haryana Electrical Contractor Licence, Certificate of Competency and Wireman Permit Rules, 2021
  816. Haryana Recovery of Damages to Property During Disturbance to Public Order Act, 2021
  817. Haryana Goods and Services Tax Rules, 2017
  818. Haryana Short Titles Amendment Act, 2021
  819. Haryana Yog Aayog Act, 2021
  820. Haryana Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering/Gross Metering), Regulations, 2021
  821. Haryana State Employment of Local Candidates Rules, 2021
  822. Haryana Micro and Small Enterprises Facilitation Council Rules, 2021
  823. Panchkula Metropolitan Development Authority Act, 2021
  824. Haryana Parivar Pehchan Act, 2021
  825. Haryana Management of Civic Amenities and Infrastructure Deficient Areas Outside Municipal Area (Special Provisions) Act, 2021
  826. Haryana Public Examination (Prevention of Unfair Means) Act, 2021
  827. Pandit Lakhmi Chand State University of Performing and Visual Arts, Rohtak (Amendment) Act, 2021
  828. Haryana Village Common Lands (Regulation) Rules, 1964
  829. Haryana Repealing Act, 2022
  830. Haryana Good Conduct Prisoners (Temporary Release) Act, 2022
  831. Haryana Space Applications Centre (Grade A, B, C and D) Service Rules, 2022
  832. Sports University of Haryana Act, 2022
  833. Haryana Wood Based Industries (Establishment and Regulation) Rules, 2022
  834. Haryana Rural Development Fund Administration Board Employees (Pension and General Provident Fund) Rules, 2022
  835. Haryana Prevention of Unlawful Conversion of Religion Act, 2022
  836. Haryana Fire and Emergency Services Act, 2022
  837. Transplantation of Human Organs (Haryana Validation) Act, 2022
  838. Haryana Excise (Amendment) Rules, 2022
  839. Haryana Chowkidara (Watchman) Rules, 2011
  840. Haryana State Information Commission (Group A) Service Rules, 2022
  841. Haryana State Information Commission (Group B) Service Rules, 2022
  842. Haryana Money Circulation Schemes (Banning) Rules, 2022
  843. Haryana Targeted Public Distribution System (Licensing and Control) Order, 2022
  844. Haryana Recovery of Damages to Property During Disturbance to Public Order Rules, 2022
  845. Haryana Prevention of Unlawful Conversion of Religion Rules, 2022
  846. Haryana Urban Immovable Property Tax (Validation of Lists) Repeal Act, 2022
  847. Haryana Small Towns (Tax-Validating) Repeal Act, 2022
  848. Haryana Municipal (Tax-Validating) Repeal Act, 2022
  849. Haryana Prison Rules, 2022
  850. Business of the Haryana Government (Allocation) Rules, 1974
  851. Haryana Chowkidara (Watchman) Amendment Rules, 2022
  852. Haryana Real Estate Regulatory Authority, Gurugram, (General) Regulations, 2018
  853. Haryana Real Estate Regulatory Authority, Panchkula, (Adjudication of Complaints) Regulations, 2018
  854. Haryana Real Estate Regulatory Authority, Panchkula, (General) Regulations, 2018
  855. Haryana Real Estate Regulatory Authority, Panchkula, (Registration of Projects), First amendment Regulations, 2018
  856. Haryana Real Estate Regulatory Authority, Gurugram, (Registration of Projects), First amendment Regulations, 2018
  857. Haryana Real Estate Regulatory Authority, Gurugram, (Adjudication of Complaints) Regulations, 2018
  858. Haryana Real Estate Regulatory Authority, Gurugram, (Engagement of Staff on Contract Basis), Regulations, 2018
  859. Haryana Real Estate Regulatory Authority, Gurugram, (Appointment of Adjudicating Officer) Regulations, 2018
  860. Haryana State Tube-Well (Repeal) Act, 2022
  861. Haryana Minor Canals (Repeal) Act, 2022
  862. Haryana Real Estate Regulatory Authority, Gurugram (Delegation of powers to single Member of the Authority to hear and decide complaints) Regulations, 2023
  863. Haryana Village Common Lands (Regulation) Act, 1961
  864. Judicial Courts Premises and Compound Fund Rules, 2023 (HRY)
  865. Haryana Banning of Unregulated Deposit Schemes Rules, 2023
  866. Haryana State Warehousing Corporation (officers and staff) Regulations, 1994
  867. Haryana Rights of Persons with Disabilities Rules, 2019
  868. Haryana Sikh Gurdwaras Management Committee Election Symbols (Allotment) Order, 2023
  869. Haryana Juvenile Smoking Repeal Act, 2023
  870. Haryana Instruments (Control of Noises) Repeal Act, 2023
  871. Sonipat Metropolitan Development Authority Act, 2023 (HRY)
  872. Haryana Administrative Tribunal (Procedure) Rules, 2023
  873. Haryana Merged States (Laws) Act, 1950
  874. Haryana Vaccination Act, 1953
  875. Haryana Warehouses Act, 1957
  876. Haryana Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958
  877. Haryana Weights and Measures (Enforcement) Act, 1958
  878. Haryana Co-operative Sugar Mills (Further Extension of Tenure of Boards) Act, 1959
  879. Haryana Land Revenue (Additional Surcharge) Act, 1960
  880. Haryana Temporary Taxation Act, 1962
  881. Haryana Thur and Sem Lands (Reclamation) Act, 1963
  882. Haryana State Legislature (Vacation of Seats) Act, 1957
  883. Haryana District Boards Act, 1883
  884. Haryana Courts (Supplementing) Act, 1919
  885. Haryana Village and Small towns Patrol Act, 1918
  886. Haryana Municipal (Tax Validating) Act, 1934
  887. Haryana Relief of Indebtedness Act, 1934
  888. Haryana Small Towns (Tax Validating) Act, 1934
  889. Haryana Urban Immovable Property Tax (Validation of Lists) Act, 1943
  890. Haryana War Awards Act, 1948
  891. Haryana Repealing Act, 1961
  892. Samarth Vriddh SEWA Ashram Scheme, 2024 (HRY)
  893. Haryana Matching Grants for Development Works Amendment Rules, 2024
  894. Haryana Epidemic Diseases (Malaria, Dengue, Chikungunia & Japanese Encephalitis (JE)) Regulations, 2024
  895. Haryana Antrarashtriya Gita Jyanti Mela Authority Act, 2024
  896. Haryana State Sports Associations (Registration and Regulation) Act, 2024
  897. Industrial Disputes (Amendment and Miscellaneous Provisions) (Haryana Amendment) Repeal Act, 2024
  898. Haryana Registration and Regulation of Private Coaching Institutes Act, 2024
  899. Haryana Panchayati Raj Election Expenditure (Maintenance and Submission of accounts) Order, 2024
  900. Haryana Real Estate Regulatory Authority Gurugram (Quarterly Progress Report) Regulations, 2018
  901. Haryana Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2019
  902. Haryana Electricity Regulatory Commission (Guidelines for establishment of Forum for Redressal of Grievances of the Consumers, Electricity Ombudsman and Consumer Advocacy) Regulations, 2019
  903. Haryana Real Estate Regulatory Authority, Gurugram Bank Accounts for the Registered Projects Directions, 2019
  904. Haryana Electricity Regulatory Commission (Forecasting, Scheduling and Deviation Settlement and related matters for Solar and Wind Generation) Regulations, 2019
  905. Regulation and Enlistment of Contractors Rules, 2020
  906. Haryana Corona Relief Fund Rules, 2020
  907. Haryana Real Estate Regulatory Authority, Gurugram (late fee for delay in applying for extension of registration of real estate project) Regulations, 2019
  908. Haryana State Electricity Board Departmental Accounts Examination for Engineer officers/ Engineering Subordinates Regulations, 1988
  909. Rules of Procedure and Conduct of Business in the Haryana Legislative Assembly
  910. Comprehensive Cashless Health Facility (CCHF)
  911. Hisar Metropolitan Development Authority Act, 2024
  912. Engagement of Contractual Faculty Members in Government Medical, Dental and Nursing Colleges Policy, 2024
  913. Haryana Sikh Gurdwaras Management Committee (Delimitation of Wards and Election) Rules, 2023
  914. State Consumer Protection Council Rules, 2024
  915. District Consumer Protection Council Rules, 2024
  916. Haryana Compulsory Registration of Marriages Act, 2008
  917. Haryana Compulsory Registration of Marriages Rules, 2008
  918. Haryana Contractual Employees (Security of Service) Act, 2024
  919. Haryana Lease of Agricultural Land Act, 2024
  920. Haryana Enterprises Promotion Rules, 2016
  921. Haryana Human Resource Management System (Administration) Policy, 2024
  922. Haryana Extension Lecturers and Guest Lecturers (Security of Service) Act, 2024
  923. Haryana Technical Education Guest Faculty (Security of Service) Act, 2024
  924. Haryana Form and Manner of Information Rules, 2025
  925. Haryana Admission and Denial of Documents Rules, 2025
  926. Haryana Summons (Service Through Electronic Communication) Rules, 2025
  927. Haryana Witness Protection Scheme, 2025
  928. Haryana Service of Engineers, Group A, Public Health Engineering Department Act, 2009
  929. Haryana Civil Services (Executive Branch) and Allied Services and other Services Common/Combined Examination Act, 2002
  930. Haryana Gau-Seva Aayog Act, 2010
  931. Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Repeal Act, 2018
  932. Haryana Right to Information Rules, 2009
  933. Law and Legislative Department Manual (Amendment) Instructions, 2025
  934. Sonipat Metropolitan Development Authority (Haryana Shehri Vikas Pradhikaran, Properties, Interests in Properties, Rights and Liabilities), Transfer Scheme, 2025
  935. Haryana One Time Settlement Scheme for Recovery of Outstanding Dues, 2025
  936. Haryana Honourable Disposal of Dead Body Act, 2025
  937. Haryana Registration and Regulation of Travel Agents Act, 2025
  938. Haryana Prevention of Public Gambling Act, 2025
  939. Haryana Group D Employees (Recruitment and Conditions of Service) Act, 2018
  940. Haryana (Exchange of Prisoners) Repeal Act, 2025
  941. Haryana Sikh Gurdwaras Management Committee (Co-option of Members) Rules, 2025
  942. Registration-cum-Enlistment Rules for Contractor, 2024
  943. Haryana Horticulture Nurseries Act, 2025
  944. Retired Chief Justices and Judges Domestic Help(s) and other Benefits Rules, 2025
  945. Haryana Registration of Births and Deaths Rules, 2025
  946. Rules of Business of the Government of Haryana, 1977
  947. Haryana (e-Sakshya) Management Rules, 2025
  948. Haryana Electronic Processes (Issuance, Service and Execution) Rules, 2025
  949. Punjab Factory Rules, 1952 (HRY)
  950. Haryana Backward Classes Commission Act, 2016
  951. Haryana Epidemic Disease (Leprosy) Regulations, 2025
  952. Aparna Institution (Taking Over of Management and Control) Act, 2025
  953. Haryana Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome Rules, 2025
  954. Haryana Shree Mata Bhimeshwari Devi Mandir (Ashram), Beri Shrine Act, 2022
  955. Haryana Good Governance Award Scheme 2025 (Haryana Sushaasan Puraskaar Yojana 2025)
  956. Haryana Abadi Deh (Vesting, Recording and Resolving of Ownership Rights) Act, 2025
  957. Haryana Shri Kapal Mochan, Shri Badri Narain, Shri Mantra Devi and Shri Kedar Nath Shrine Act, 2009
  958. Haryana Cotton Ginning and Pressing Factories Act, 1992
  959. Haryana Regulation of Property Dealers and Consultants Act, 2008
  960. Haryana Nurses and Nurse-Midwives Act, 2017
  961. Haryana Prohibition of Change of Public Utilities Act, 2022