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Bare Acts Live - Himachal

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  1. Himachal Pradesh Excise Act, 2011
  2. Himachal Pradesh Poisons (Possession and Sale) Rules, 2014
  3. Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
  4. Himachal Pradesh Courts Act, 1976
  5. Himachal Pradesh Panchayati Raj Act, 1994
  6. Himachal Pradesh Municipal Corporation Act, 1994
  7. Himachal Pradesh Tenancy and Land Reforms Act, 1972
  8. Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009
  9. Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995
  10. Himachal Pradesh Prevention of Malpractices at University, Board of other Specified Examinations Act, 1984
  11. Himachal Pradesh Open Place (Prevention of Disfigurement) Act, 1985
  12. Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 2013
  13. Himachal Pradesh Essential Services (Maintenance) Act, 1973
  14. Himachal Pradesh Land Revenue Act, 1954
  15. Himachal Pradesh Cancellation of Remission of Assignment of Land Revenue Rules, 1966
  16. Himachal Pradesh Land Revenue (Fees for Inspection & Copies of Extracts from Patwaris records Rules, 1980
  17. Himachal Pradesh Kisan Pass Book Rules, 1982
  18. Himachal Pradesh Land Revenue (General)Assessment Rules, 1984
  19. Himachal Pradesh Abolition of Land Revenue On Un-Economic Holdings Act, 1978
  20. Himachal Pradesh Land Revenue (Surcharge) Act, 1974
  21. Himachal Pradesh Land Revenue (Surcharge) Rules, 1974
  22. Himachal Pradesh Tenancy And Land Reforms Rules, 1975
  23. Himachal Pradesh Court fees Act, 1968
  24. Himachal Pradesh Transfer of Land (Regulation) Act, 1968
  25. Himachal Pradesh Copying Fees Act, 1969
  26. Himachal Pradesh Roadside Land Control Act, 1968
  27. Himachal Pradesh Road Side Land Control Rules, 1970
  28. Himachal Pradesh Legislative Assembly Speakers and Deputy Speakers Salaries Act, 1971
  29. Redemption of Mortgages (Himachal Pradesh) Act, 1971
  30. Redemption of Mortgages (Himachal Pradesh) Rules, 1972
  31. Himachal Pradesh Restitution of Mortgaged Lands Act, 1976
  32. Himachal Pradesh Restitution of Mortgaged Lands Rules, 1977
  33. Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971
  34. Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973
  35. Himachal Pradesh War Awards Act, 1972
  36. Himachal Pradesh Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1972
  37. Himachal Pradesh Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1975
  38. Himachal Pradesh Utilization of Lands Act, 1973
  39. Himachal Pradesh Utilization of Lands Rules, 1973
  40. Himachal Pradesh Ceiling on Land Holdings Act, 1972
  41. Himachal Pradesh Ceiling on Land Holdings Rules 1973
  42. Himachal Pradesh Utilisation of Surplus Area Scheme, 1974
  43. Himachal Pradesh New Mandi Townships (Development And Regulations) Act, 1973
  44. Himachal Pradesh New Mandi Townships (Development and Regulation) Rules, 1980
  45. Himachal Pradesh Public Moneys (Recovery Of Dues) Act, 1973
  46. Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974
  47. Himachal Pradesh Village Common Lands Vesting and Utilisation Rules, 1975
  48. Himachal Pradesh Village Common Lands Vesting and Utilisation Scheme, 1975
  49. Punjab Village Common Lands (Regulation) Act, 1961 (HP)
  50. Himachal Pradesh Private Forests Act, 1954
  51. Himachal Pradesh Forest (Settlement) Rules 1965, As Amended By First Amendment Rules 1975
  52. Himachal Pradesh Distressed Persons (Facilities For Loans) Act, 1976
  53. Himachal Pradesh Distressed Persons (Facilities For Loans) Rules, 1984
  54. Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976
  55. Himachal Pradesh Relief of Agricultural Indebtedness Rules, 1978
  56. Himachal Pradesh Registration of Money-Lenders Act, 1976
  57. Himachal Pradesh Registration of Money-Lenders Rules 19761
  58. Himachal Pradesh (Restriction To Contest Alienation or Adoption Under Custom) Act, 1976
  59. Himachal Pradesh Debt Reduction Act, 1976
  60. Himachal Pradesh Debt Reduction Rules, 1982
  61. Himachal Pradesh Minor Canals Act, 1976
  62. Himachal Pradesh Minor Canals Rules, 1977
  63. Himachal Pradesh Bhoodan Yagna Act, 1977
  64. Himachal Pradesh Bhoodan Yagna Rules, 1982
  65. Himachal Pradesh Town and Country Planning Act, 1977
  66. Himachal Pradesh Town And Country Planning Rules, 1978
  67. Himachal Pradesh Land Preservation Act, 1978
  68. Himachal Pradesh Land Preservation Rules, 1983
  69. Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982
  70. Himachal Pradesh Requisition of Immovable Property Act, 1987
  71. Himachal Pradesh Nautor Land Rules, 1968
  72. Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975
  73. Sirmur Water Mills (Gharats) Regulations, 2002
  74. Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971
  75. Standing Order No. 1 Of The Financial Commissioner Himachal Pradesh
  76. Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh
  77. Standing Order of the Financial Commissioner Himachal Pradesh Standing Order No. 5
  78. Standings Orders of the Financial Commissioner Himachal Pradesh
  79. Standing orders of the Financial Commissioner Himachal Pradesh
  80. Standing Orders of The Financial Commissioner, Himachal Pradesh
  81. Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1976
  82. Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1987
  83. Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1994
  84. Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1997
  85. Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 2006
  86. Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Rules, 1971
  87. Himachal Pradesh Transfer of Land (Regulation) Rules, 1969
  88. Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980
  89. Himachal Pradesh Emergency Relief Manual
  90. Rules for the Allotment of Plots in the New Bilaspur Township
  91. Himachal Pradesh Land Revenue (Special Assessment) Rules, 1986
  92. Himachal Pradesh Private Forest Rules, 1969
  93. Punjab Land Revenue Rules (HP)
  94. Himachal Pradesh Urban Rent Control Rules, 1990
  95. Himachal Pradesh Urban Rent Control Act, 1987
  96. Himachal Pradesh Goods and Services Tax Act, 2017
  97. Himachal Pradesh National Law University Act, 2016
  98. Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015
  99. Himachal Pradesh Technical University Act, 2014
  100. Himachal Pradesh Forensic Document and Finger Print Examiner (Private Practitioners) Regulatory Rules, 2017
  101. Himachal Pradesh Lokayukta Rules, 2017
  102. Himachal Pradesh Real Estate (Regulation and Development) Rules, 2017
  103. Institute of Chartered Financial Analysts of India University (Establishment and Regulation) Act, 2011
  104. Arni University (Establishment and Regulation) Act, 2009
  105. Sri Sai University (Establishment and Regulation) Act, 2010
  106. Himachal Pradesh Technical and Vocational Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2008
  107. Himachal Pradesh Advocates Welfare Fund Act, 1996
  108. Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015
  109. Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of A Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010
  110. Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2007
  111. Himachal Pradesh Administrative Tribunal (Transfer of Decided and Pending Cases and Applications) Act, 2008
  112. Chitkara University (Establishment and Regulation) Act, 2008
  113. Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009
  114. Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009
  115. Eternal University (Establishment and Regulation) Act, 2008
  116. Himachal Pradesh e-Stamping Rules, 2011
  117. Himachal Pradesh Passengers and Goods Taxation Act, 1955
  118. Himachal Pradesh Municipal Act, 1994
  119. Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Act, 1979
  120. Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
  121. Salaries Allowances and other Benefits of the Chief Whip and the Deputy Chief Whip in the Legislative Assembly of Himachal Pradesh Act, 2018
  122. Himachal Pradesh Police Act, 2007
  123. The Himachal Pradesh Single Window (Investment, Promotion and Facilitation) Act, 2018
  124. Himachal Pradesh Housing and Urban Development Authority Act, 2004
  125. Himachal Pradesh Public Service Commission (Additional Functions) Act, 2018
  126. Himachal Pradesh Value Added Tax Rules, 2005
  127. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011
  128. Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
  129. Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017
  130. Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
  131. Himachal Pradesh Gauvansh Sanrakshan and Samvardhan Act, 2018
  132. Himachal Pradesh State Higher Education Council (Establishment and Regulation) Act, 2018
  133. Himachal Pradesh Goods and Services Tax Rules, 2017
  134. Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019
  135. Mukhya Mantri Swavlamban Yojana, 2019
  136. Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017
  137. Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010
  138. Himachal Pradesh Waqf Rules, 2016
  139. Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984
  140. Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018
  141. Himachal Pradesh Lokayukta (Conditions of Service) Rules, 2016
  142. Himachal Pradesh Lokayukta Act, 2014
  143. Himachal Pradesh Prohibition of Sale of Loose Cigarettes and Biddies and Regulation of Retail Business of Cigarettes and other Tobacco Products Rules, 2018
  144. Himachal Pradesh University of Health Sciences Act, 2017
  145. Himachal Pradesh Electricity (Duty) Act, 2009
  146. Bahra University (Establishment and Regulation) Act, 2010
  147. Himachal Pradesh Pre-Emption Act, 2010
  148. Maharishi Markandeshwar University (Establishment and Regulation) Act, 2010
  149. Himachal Pradesh Prohibition of Sale of Loose Cigarettes and Beedies and Regulation of Retail Business of Cigarettes and Other Tobacco Products Act, 2016
  150. Himachal Pradesh Bovine Breeding Act, 2019
  151. Himachal Pradesh Civil Services Contributory Pension Rules, 2006
  152. Himachal Pradesh Public Service Commission (Exemption from Consultation) Regulations, 1973
  153. Himachal Pradesh Rajya Chayan Aayog (Business and Procedure) Rules, 2024
  154. Himachal Pradesh Food Security Rules, 2019
  155. Himachal Pradesh State Legal Services Authority Rules, 1995
  156. Himachal Pradesh State Legal Services Authority Regulations, 1996
  157. Himachal Pradesh Value Added Tax Act, 2005
  158. Himachal Pradesh Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
  159. Himachal Pradesh Micro Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
  160. Himachal Pradesh Societies Registration Rules, 2006
  161. Himachal Pradesh Shops and Commercial Establishments Act, 1969
  162. Himachal Pradesh Registration of Tourist Trade Act, 1988
  163. Himachal Pradesh Co-Operative Societies Act, 1968
  164. Himachal Pradesh Co-Operative Societies Rules, 1971
  165. Himachal Pradesh Home Guards Act, 1968
  166. Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992
  167. Himachal Pradesh Motor Vehicles Taxation Act, 1972
  168. Himachal Pradesh Motor Vehicles Taxation Rules, 1974
  169. Himachal Pradesh Municipal Corporation Election Rules, 2012
  170. Himachal Pradesh Municipal Election Rules, 2015
  171. Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983
  172. Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
  173. Himachal Pradesh University Act, 1970
  174. Himachal Pradesh Ex-servicemen Corporation Act, 1979
  175. Himachal Pradesh General Sales Tax Act, 1968
  176. Himachal Pradesh Paramedical Council Act, 2003
  177. Himachal Pradesh Aided Colleges (Security of Services of Employees) Act, 1994
  178. Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968
  179. Himachal Pradesh Good Conduct Prisoners (Temporary Release) Rules, 1969
  180. Himachal Pradesh Nurses Registration Act, 1977
  181. Himachal Pradesh State Commission For Women Act, 1996
  182. Himachal Pradesh General Clauses Act, 1968
  183. Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
  184. Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979
  185. Himachal Pradesh State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1971
  186. Himachal Pradesh Judicial Officers (Pay, Allowances and Conditions of Service) Act, 2003
  187. Himachal Pradesh Tolls Act, 1975
  188. Himachal Pradesh Private Unaided Dental Colleges (Regulation of Admission and Fixation of Fee For Academic Year 2003-2004) Act, 2006
  189. Himachal Pradesh Board of School Education Act, 1968
  190. Himachal Pradesh Taxation (On Certain Goods Carried by Road) Act, 1999
  191. Himachal Pradesh Motor Spirit (Taxation of Sales) Repealing Act, 2000
  192. Himachal Pradesh Prevention of Ex-Communication Act, 1955
  193. Himachal Pradesh Ferries Act, 1956
  194. Himachal Pradesh Corneal Grafting Act, 1964
  195. Himachal Pradesh Dramatic Performances Act, 1964
  196. Himachal Pradesh Abolition of Tax Mutarfa Act, 1966
  197. Himachal Pradesh Anatomy Act, 1966
  198. Himachal Pradesh Livestock Improvement Act, 1968
  199. Himachal Pradesh Forest (Sale of Timber) Act, 1968
  200. Himachal Pradesh Silkworm Seed Control Act, 1968
  201. Himachal Pradesh Ayurvedic and Unani Practitioners Act, 1968
  202. Himachal Pradesh Gift Goods (Unlawful Possession) Act, 1968
  203. Himachal Pradesh Agricultural Pests, Diseases and Noxious Weeds Act, 1969
  204. Himachal Pradesh Aerial Ropeways Act, 1968
  205. Himachal Pradesh (Extension of Laws) Act, 1968
  206. Himachal Pradesh Bricks (Control) Act, 1969
  207. Himachal Pradesh Instruments (Control of Noises) Act, 1969
  208. Himachal Pradesh (Extension of Laws) Act, 1969
  209. Himachal Pradesh Backward Classes (Grant of Loans) Act, 1969
  210. Himachal Pradesh Industrial Establishments (National and Festival Holidays And Casual And Sick Leave ) Act, 1969
  211. Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971
  212. Himachal Pradesh Habitual Offenders Act, 1969
  213. Himachal Pradesh Armed Bands (Arrest and Detention) Act, 1969
  214. Himachal Pradesh State Aid to Industries Act, 1968
  215. Himachal Pradesh Contingency Fund Act, 1971
  216. Himachal Pradesh Suppression of Indecent Advertisements Act, 1973
  217. Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971
  218. Himachal Pradesh Tractor Cultivation (Recovery of Charges) Act, 1973
  219. Himachal Pradesh Departmental Enquiries (Powers) Act, 1973
  220. Himachal Pradesh Factories (Control of Dismantling) Act, 1973
  221. Himachal Pradesh Restriction of Habitual Offenders Act, 1973
  222. Himachal Pradesh Official Language Act, 1975
  223. Himachal Pradesh Tolls Act, 1975
  224. Himachal Pradesh Fisheries Act, 1976
  225. Himachal Pradesh Prevention of Ticketless Travel in Road Transport Service Act, 1976
  226. Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Act, 1971
  227. Himachal Pradesh (Extension of Laws) Act, 1976
  228. Himachal Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1976
  229. Himachal Pradesh Enumeration of Dwellings Act, 1976
  230. Himachal Pradesh Abolition of Land Revenue on Un-Economic Holdings Act, 1977
  231. Himachal Pradesh Climbing/trekking Porters (Regulation of Employment) Act, 1977
  232. Himachal Pradesh Apartment Ownership Act, 1978
  233. Himachal Pradesh Cinemas (Regulation) Act, 1979
  234. Himachal Pradesh Prohibiton of Cow Slaughter Act, 1979
  235. Himachal Pradesh Antyodaya Corporation Act, 1979
  236. Himachal Pradesh Slum Areas (Improvement and Clearance) Act, 1979
  237. Himachal Pradesh Scheduled Castes and Scheduled Tribes Development Corporation Act, 1979
  238. Himachal Pradesh Prevention of Beggary Act, 1979
  239. Himachal Pradesh Preservation of Forests and Maintenance of Supplies of Forest Based Essen Tial Commodities Act, 1984
  240. Himachal Pradesh Homoeopathic Practitioners Act, 1979
  241. Himachal Pradesh Resin and Resin Products (Regulation of Trade) Act, 1981
  242. Himachal Pradesh Fire Fighting Services Act, 1984
  243. Himachal Pradesh Takniki Shiksha Board Act, 1986
  244. Himachal Pradesh Minerals (Vesting of Rights) Act, 1983
  245. Himachal Pradesh Registration of Marriages Act, 1996
  246. Himachal Pradesh Compulsory Primary Education Act, 1997
  247. Himachal Pradesh Kisan Pass Book Act, 1996
  248. Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997
  249. Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999
  250. Salaries and Allowances of Ministers (Himachal Pradesh) Act, 2000
  251. Himachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 1999
  252. Himachal Pradesh Public Moneys (Recovery of Dues) Act, 2000
  253. Himachal Pradesh Infrastructure Develoment Act, 2001
  254. Himachal Pradesh Tourism Development and Registration Act, 2002
  255. Himachal Pradesh Road Infrastructure Protection Act, 2002
  256. Himachal Pradesh Fiscal Responsibility and Budget Management Act, 2005
  257. Himachal Pradesh Public Records Act, 2006
  258. Himachal Pradesh Societies Registration Act, 2006
  259. Himachal Pradesh Subordinate Courts Employees (Pay, Allowances and other Conditions of Service) Act, 2005
  260. Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges and Amenities) Act, 2006
  261. Himachal Pradesh Freedom of Religion Act, 2006
  262. Himachal Pradesh Lifts Act, 2007
  263. Himachal Pradesh Municipality Disclosure Act, 2009
  264. Himachal Pradesh Para-Veterinary Council Act, 2010
  265. Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010
  266. Himachal Pradesh Abolition of Payment of Haq-Chuharam Act, 2011
  267. Career Point University (Establishment and Regulation) Act, 2012
  268. IEC (India Education Centre) University Establishment and Regulation Act, 2012
  269. Maharaja Agrasen University (Establishment and Regulation) Act, 2012
  270. APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012
  271. Himachal Pradesh Electricity Distribution Management Responsibility Act, 2014
  272. Abhilashi University (Establishment and Regulation) Act, 2014
  273. Himachal Pradesh Advocates Clerks Welfare Fund Act, 2015
  274. Himachal Pradesh Electricity Regulatory Commission (Security Deposit) Regulations, 2005
  275. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions of Service of Staff) Regulations, 2013
  276. Himachal Pradesh Electricity Supply Code, 2009
  277. Himachal Pradesh Electricity Regulatory Commission (Cross Subsidy Surcharge, Additional Surcharge and Phasing of Cross Subsidy) Regulations, 2006
  278. Himachal Pradesh Private Security Agencies Rules, 2021
  279. Himachal Pradesh Loktantra Prahri Samman Act, 2021
  280. Himachal Pradesh Electricity Regulatory Commission (Renewable Power Purchase Obligation and its Compliance) Regulations, 2010
  281. Himachal Pradesh Gauseva Aayog Grant in Aid Rules, 2021
  282. Himachal Pradesh Consumer Protection (General) Rules, 2021
  283. Himachal Pradesh Consumer Protection (State Consumer Protection Council and District Consumer Protection Council) Rules, 2021
  284. Himachal Pradesh Consumer Protection (Mediation) Rules, 2021
  285. Himachal Pradesh Consumer Protection (Salary and other terms and conditions of service of the President and Members of the District Commission/State Commission) Rules, 2021
  286. Himachal Pradesh Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2021
  287. Live Streaming and Recording of Court Proceedings Rules of the High Court of Himachal Pradesh, 2023
  288. Himachal Pradesh Extension of Laws and Repealing Act, 1981
  289. Himachal Pradesh Livestock and Birds Diseases Act, 1968
  290. Himachal Pradesh Police (Protection of Railways) Act, 1969
  291. Himachal Pradesh Pre-Emption (Repeal) Act, 2011
  292. Himachal Pradesh Private Clinical Establishments (Registration and Regulation) Repeal Act, 2013
  293. Himachal Pradesh Prohibition of Smoking and Non-Smokers Health Protection (Repeal) Act, 2009
  294. Himachal Pradesh Repealing Act, 1964
  295. Himachal Pradesh Repealing Act, 1968
  296. Himachal Pradesh Repealing Act, 1972
  297. Himachal Pradesh Repealing Act, 1973
  298. Himachal Pradesh Repealing Act, 1975
  299. Himachal Pradesh Repealing Act, 1976
  300. Himachal Pradesh Repealing Act, 1978
  301. Himachal Pradesh Repealing Act, 2017
  302. Himachal Pradesh Sports (Registration, Recognition and Regulation of Associations) Repeal Act, 2009
  303. Himachal Pradesh Tax on Professions, Trades, Callings and Employments (Repeal) Act, 2005
  304. Himachal Pradesh Tolls (Repealing) Act, 1972
  305. Himachal Pradesh Public Services Guarantee Act, 2011
  306. Shimla Municipal Corporation (Prohibition of overhanging, projections and encroachment) Bye-laws - 2009
  307. Shimla Municipal Corporation (Control of Pet Dogs) Bye-laws, 2007
  308. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2007
  309. Himachal Pradesh Electricity Regulatory Commission (Eligibility Conditions for being a Electricity Trader) Regulations, 2008
  310. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2007
  311. Himachal Pradesh Lifts Rules, 2009
  312. Himachal Pradesh Vocational Rehabilitation for the Person with Disabilities Scheme, 2007
  313. Himachal Pradesh Forest (Timber Distribution to the Right Holders) Rules, 2010
  314. Himachal Pradesh Hindu Public Religious Institutions and Charitable Endowments Rules, 2024
  315. Himachal Pradesh in-depth study of road accidents scheme, 2010
  316. Himachal Pradesh Electricity Regulatory Commission (Grant of Connectivity, Long-term and Medium-term intra-State Open Access and Related Matters) Regulations, 2010
  317. Himachal Pradesh Electricity Distribution Code, 2008
  318. Himachal Pradesh Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2018
  319. Right of Children to Free and Compulsory Education, Himachal Pradesh Rules, 2011
  320. Himachal Pradesh Road Transport Services of the State Transport Undertakings, 2015
  321. Himachal Pradesh Legal Metrology Government Approved Test Centre (GATC) Rules, 2016
  322. Bye-Laws of Jakhu Aerial Ropeway, Shimla, 2017
  323. MC/NP-(Control and Regulation) of Muck Dumping Bye-laws, 2013
  324. Municipal Council Nurpur (Control & Regulation) of Muck Dumping Bye-Laws, 2012
  325. Nagar Panchayat, Bhunter (Control and Regulation of Muck Dumping) Bye-laws, 2013
  326. Municipal Council, Manali (Control and Regulation of Muck Dumping) Bye-laws, 2013
  327. NP-Arki-(Control and Regulation) of Muck Dumping Bye-Laws, 2012
  328. Municipal Council, Parwanoo (Control and Regulation) of Muck Dumping Bye Laws, 2012
  329. Municipal Council Shri Naina Devi Ji (Regulation and Control of Muck Dumping) Bye-laws, 2013
  330. Nagar Panchayat Chopal (Control and Regulation of Muck Dumping) Bye-laws, 2013
  331. Himachal Pradesh Registration of Marriages Rules, 2004
  332. Himachal Pradesh Private Security Agencies (Regulation) Rules, 2011
  333. Himachal Pradesh Clinical Establishments (Registration and Regulation) Rules, 2012
  334. Himachal Pradesh Housing and Urban Development Authority (Erection of Building) Bye-Laws, 2017
  335. Himachal Pradesh Electricity Regulatory Commission (Reporting System on Power Regulatory Accounting) Regulations, 2014
  336. Himachal Pradesh Panchayati Raj (Extension to the Scheduled Areas) Rules, 2011
  337. Himachal Pradesh Electricity Regulatory Commission (Power System Development Fund) Regulations, 2020
  338. Himachal Pradesh Transport Service Providers Scheme, 2013
  339. Himachal Pradesh Electricity Regulatory Commission (Recovery of Expenditure for Supply of Electricity) Regulations, 2012
  340. Himachal Pradesh Medical Council (Registration) Rules, 2011
  341. Himachal Pradesh Electricity Regulatory Commission (Authorized Consumer Representative) Regulations, 2016
  342. Himachal Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2015
  343. Himachal Pradesh Lokayukta (Conditions of Service) Rules, 2019
  344. Himachal Pradesh Transport Infrastructure Fund
  345. Municipal Council Ghumarwin Plastic Waste (Management and Handling) Bye-laws, 2014
  346. Bye-Laws to regulate the posting of bills and fixing of advertisement, hoardings, sign boards etc. within Talai Nagar Panchayat limits, 2013
  347. Himachal Pradesh Electricity Regulatory Commission (Short Term Open Access) Regulations, 2010
  348. Door-to-Door Garbage Collection and Disposal bye-laws 2018
  349. Himachal Pradesh Electricity Regulatory Commission (Rooftop Solar PV Grid Interactive Systems based on Net Metering) Regulations, 2015
  350. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Sharing of Cost of Terminal Benefits of Personnel of the erstwhile Himachal Pradesh State Electricity Board and Successor Entities) Regulations, 2015
  351. Himachal Pradesh Forest (Timber Distribution to the Right Holders) Rules, 2013
  352. Himachal Pradesh Electricity Regulatory Commission (Levy and Collection of Fees and Charges by State Load Despatch Centre) Regulations, 2011
  353. Himachal Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2011
  354. Himachal Pradesh Slum Dwellers (Proprietary Rights) Act, 2022
  355. Himachal Pradesh Civil Services (Premature Retirement) Rules, 2022
  356. Himachal Pradesh Abadi deh (Record of Rights) Act, 2021
  357. Himachal Pradesh Municipal Corporation (Disqualification of office bearers) Rules, 2022
  358. Himachal Pradesh Road Safety Fund and Activities Rules, 2022
  359. Himachal Pradesh Human Rights Commission (Salaries, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2022
  360. Himachal Pradesh Real Estate Regulatory Fund, Rules, 2022
  361. Himachal Pradesh Aero Sports Rules, 2022
  362. Himachal Pradesh Abadi Deh (Record of Rights) Rules, 2022
  363. Himachal Pradesh Swarn Jayanti (Legacy Cases Resolution) Scheme, 2021
  364. Electronic Filing (e-Filing) in the High Court and District Courts of Himachal Pradesh Rules, 2022
  365. High Court of Himachal Pradesh (Use, Maintenance and Control of Staff Cars) Rules, 2014
  366. Himachal Pradesh Subordinate Courts (Use, Maintenance and Control of Staff Cars) Rules, 1995
  367. Himachal Pradesh Town and Country Planning Rules, 2014
  368. Business of the Government of Himachal Pradesh (Allocation) Rules, 2021
  369. Himachal Pradesh Ground Water (Regulation and Control of Development and Management) Act, 2005
  370. Himachal Pradesh Freedom of Religion Act, 2019
  371. Himachal Pradesh Panchayati Raj (Election) Rules, 1994
  372. Himachal Pradesh Fast Track Special Courts (Method of Recruitment and Conditions of Service of the Members of Staff) Scheme-2022
  373. High Court of Himachal Pradesh Court Managers (Recruitment and Conditions of Service) Rules, 2022
  374. Himachal Pradesh State Water Commission Act, 2023
  375. Himachal Pradesh Electricity Regulatory Commission (Transmission Performance Standards) Regulations, 2023
  376. Himachal Pradesh Water Cess on Hydropower Generation Rules, 2023
  377. Himachal Pradesh Electricity Regulatory Commission (Renewable Power Purchase Obligation and its Compliance) Regulations, 2023
  378. Himachal Pradesh Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2023
  379. Himachal Pradesh Municipal Corporation Maintenance of Parivar Register Rules, 2023
  380. Himachal Pradesh Municipal Council /Nagar Panchayat Maintenance of Parivar Register Rules, 2023
  381. Himachal Pradesh Motor Vehicle Rules, 1999
  382. Himachal Pradesh Lease Rules, 2013
  383. High Court of Himachal Pradesh (Disposal, Repair and Replacement of Free Furnishing Articles) Rules, 2023
  384. Himachal Pradesh Registration of Births and Deaths Rules, 2003
  385. Himachal Pradesh Sadhbhawana Legacy Cases Resolution Scheme, 2023
  386. Himachal Pradesh Electricity Regulatory Commission (Multi Year Wheeling Tariff & Retail Supply Tariff) Regulations, 2023
  387. Himachal Pradesh Repealing Act, 2023
  388. Himachal Pradesh Real Estate Regulatory Authority (Allotment Letter), Regulation No. 6 of 2023
  389. Himachal Pradesh Electricity Regulatory Commission (Formats for Multi Year Tariff Filings by the Distribution Licensee) Order, 2023
  390. Himachal Pradesh Electricity Regulatory Commission (Salary and other Allowances of the Nominated Independent Member of the Additional Consumer Grievances Redressal Forum) Order, 2023
  391. Himachal Pradesh Municipal Services Act, 1994
  392. Himachal Pradesh Payment of Income Tax on Salaries and Allowances of Certain Categories Act, 2022
  393. First Statute of Sardar Patel University, Mandi, Himachal Pradesh
  394. High Court of Himachal Pradesh Right to Information Rules, 2013
  395. Himachal Pradesh Fiscal Responsibility and Budget Management Rules, 2005
  396. Himachal Pradesh Real Estate Regulatory Authority (Periodical Progress Reports), Regulation No. 2 of 2020
  397. Himachal Pradesh Real Estate Regulatory Authority (Service of Notices for Adjudication of Complaints), Regulation No. 1 of 2020
  398. Himachal Real Estate Regulatory Authority (Adjudication of Execution Petition) Regulations No. 3 of 2020
  399. Himachal Pradesh Real Estate Regulatory Authority (Filing of Quarterly Progress Report by the Real Estate Agents), Regulation No. 5
  400. Himachal Pradesh Real Estate Regulatory Authority (Periodical Progress Reports), Regulation No. 4 of 2020
  401. Himachal Pradesh Administrative Tribunal (Transfer of Decided Cases and Pending Applications) Act, 2019
  402. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2023
  403. Dr. Yashwant Singh Parmar University of Horticulture and Forestry Statutes, 1987
  404. Himachal Pradesh Panchayati Raj (General) Rules, 1997
  405. Punjab Brewery Rules, 1932 (HP)
  406. Himachal Pradesh Liquor Licence Rules, 1986
  407. Himachal Pradesh Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2024
  408. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2024
  409. Himachal Pradesh High Court Intellectual Property Rights Division Rules, 2022
  410. Himachal Pradesh State Council for Allied and Healthcare Professions Rules, 2024
  411. Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2024
  412. Himachal Pradesh Unorganized Workers Social Security Rules, 2015
  413. Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Green Energy Open Access and Banking) Regulations, 2024
  414. Online Copying Agency Rules, 2024
  415. Judicial Courts (Regulation and Maintenance of Canteen) Rules, 1984
  416. High Court of Himachal Pradesh Case Flow Management (Subordinate Courts) Rules, 2005
  417. Central Sales Tax (Himachal Pradesh) Rules, 1970
  418. Indus International University (Establishment and Regulation) Act, 2009
  419. Manav Bharti University (Establishment and Regulation) Act, 2009
  420. Himachal Pradesh State Commission for Water Cess on Hydropower Generation (Salary, allowances and other conditions of service of Chairperson and Members) Rules, 2023
  421. Himachal Pradesh Legal Metrology (Enforcement) Rules, 2011
  422. Himachal Pradesh Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2025
  423. Himachal Pradesh District Mineral Foundation Trust Rules, 2016
  424. Himachal Pradesh Home Stay Rules, 2025
  425. Right of Children to Free and Compulsory Education, Himachal Pradesh Rules, 2025
  426. Himachal Pradesh Public Service Commission (Members) Regulations, 1974
  427. Himachal Pradesh Online Filing and Processing of Court Cases Rules, 2025
  428. Himachal Pradesh eSakshya Management Rules, 2025
  429. Himachal Pradesh Electronic Processes (Issuance, Service and Execution) Rules, 2025
  430. Rules of Enlistment of Contractors in HP IPH Department, 2013
  431. Rules for Enlistment of contractors in HPPWD, 2021
  432. Himachal Pradesh Loktantra Prahri Samman (Repealing) Act, 2023
  433. Himachal Pradesh Ministers Travelling Allowance Rules, 2000
  434. Himachal Pradesh Financial Rules, 2009
  435. Himachal Pradesh Public Examinations (Prevention of Unfair Means) Act, 2025
  436. Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Rules, 2026
  437. Himachal Pradesh Tourism Investment Promotion Council Rules, 2025
  438. Himachal Pradesh Mental Healthcare Authority Rules, 2025