Chemical Weapons Convention Act, 2000
Diplomatic Relations (Vienna Convention) Act, 1972
Geneva Conventions Act, 1960
Agreement for the Surrender of Fugitive Offenders between the Government of the Republic of India and the Government of Hongkong, 1997
Chemical Weapons Convention Appeals Rules, 2005
European Economic Community International Institutional Partners Scheme, 1993
Agreement Between the Government of India and Government of Afghanistan for avoidance of Double Taxation of income of enterprises operating aircraft, 1952
The Agreement Between The Government of India and The Government of Afghanistan Through Exchange of Letters For The Avoidance of Double Taxation of Income of Enterprises Operating Aircraft, 1952
Agreement between the Republic of India and the Republic of Austria for the avoidance of Double Taxation with respect to taxes on income
Agreement Between the Government of Republic of India and the Government of Republic of Belarus for the avoidance of double taxation and the prevention of fiscal evasion with respect to taxes of income, 1998
Agreement Between the Government of the Republic of India and the Government of the Republic of Maldives on the Transfer of Sentenced Persons, 2012
Agreement on Transfer of Sentenced Persons Between The Government of The Republic of India And The Government of The United Arab Emirates, 2012
Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons, 2012
Agreement Between the Government of Republic of India and the Government of the Islamic Republic of Iran on the Transfer of Sentenced Persons, 2011
Treaty Between The Republic of India and The Kingdom of Thailand on the Transfer of Sentenced Persons, 2013
United Kingdom-India Trade Agreement Rules, 1939
Agreement Between the Government of Republic of India and the Government of Peoples Republic of Bangladesh on the Transfer of Sentenced Persons, 2010
Agreement Between the Government of Republic of India and the Government of Republic of Korea on the Transfer of Sentenced Persons, 2010
Agreement Between the Government of the Republic of India and the Government of the Democratic Socialist Republic of Sri Lanka on the Transfer of Sentenced Persons, 2010
Treaty on Extradition Between the Republic of India and the Republic of Bulgaria, 2003
Agreement Between The Government of Republic of India And The Kingdom of Saudi Arabia on The Transfer of Sentenced Persons, 2010
Extradition Treaty Between the Republic of India and the Republic of Tajikistan, 2003
Treaty in Extradition Between The Government of the Republic of India and The Government of United Mexican States, 2007
Agreement between the Government of the Republic of India and the Government of the Arab Republic of Egypt on the Transfer of Sentenced Persons, 2008
Convention between the Government of the Republic of India and the Government of the Portuguese Republic for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1998
Agreement between the Government of Republic of India and the Royal Government of Cambodia on the transfer of sentenced persons, 2008
Extradition Treaty Between the Republic of India and Ukraine, 2002
Extradition Treaty between the Republic of India and the Republic of Poland, 2003
Agreement between the Government of the Republic of India and the Government of the Republic of France on the Transfer of Sentenced Person, 2008
Treaty on Extradition between the Republic of India and the Republic of Mauritius, 2003
Treaty on Extradition Between the Republic of India and the Republic of Belarus, 2007
Treaty on Extradition between the Government of the Republic of India and the Government of the Republic of South Africa, 2003
Extradition Treaty between the Government of the Republic of India and the United Arab Emirates, 1999
Extradition Agreement between the Government of the Republic of India and the Government of the French Republic, 2003
Convention Between the Government of the Republic of India and the Government of the Hashemite Kingdom of Jordan for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1999
Extradition Treaty between the Republic of India and the State of Kuwait, 2004
Treaty between the Republic of India and the Federal Republic of Germany on Extradition, 2001
Extradition Treaty between the Republic of India and Mongolia, 2001
Extradition Treaty Between the Government of the Republic of India and the Government of the Republic of Tunisia, 2000
Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain, 2004
Convention between The Government of the Republic of India and The Government of the Kingdom of Saudi Arabia for the Avoidance of Double Taxation and the Prevention of Tax Evasion with Respect to Taxes on Income, 2006
Extradition Treaty between the Republic of India and the Sultanate of Oman, 2004
Agreement between the Government of the Republic of India and the Government of the United Kingdom of Great Britain and Northern Ireland on the transfer of sentenced persons, 2005
Agreement Between The Government of Malaysia and The Government of the Republic of India for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2003
Treaty on Extradition between the Republic of India and the Republic of Korea, 2004
Agreement between the Government of the Republic of India and the Government of the Republic of the Sudan for the Avoidance of double taxation and the prevention of fiscal evasion with respect to Taxes on Income, 2004
Convention between the Republic of India and the Republic of Hungary for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 2005
Extradition Treaty between the Government of the Republic of India and the Republic of Uzbekistan, 2000
Convention Between The Government of The Republic of India and The Government of The Republic of Armenia for The Avoidance of Double Taxation and The Prevention of Fiscal Evasion with Respect to Taxes on Income, 2004
Anti-Apartheid (United Nations Convention) Act, 1981
Extradition Agreement between the Government of the Republic of India and the Government of the Republic of Turkey, 2001
Convention Between the Government of the Republic of India and the Government of the Republic of Uganda for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2004
Extradition Treaty Between The Republic of India and The Kingdom of Spain, 2002
Convention between the Government of the Republic of India and the Government of the Republic of Austria for the avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 2001
Second Protocol to the Convention between the Government of the Republic of India and the Government of New Zealand for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income, 1999
Agreement Between The Government of the Republic of India and the Government of the State of Qatar for the Avoidance of Double Taxation and for the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2000
Convention between the Republic of India and the Kingdom of Morocco for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 2000
Convention Between the Government of the Republic of India and the Government of the Czech Republic for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to taxes on Income and on Capital, 1999
Extradition Treaty between the Government of the Republic of India and the Government of the United States of America, 1997
Convention between the Government of the Republic of India and the Government of the Republic of Trinidad and Tobago for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income, 1999
Convention between the Government of the Republic of India and the Government of Republic of Finland for the avoidance of double taxation with respect to taxes on income and on capital, 1998
Agreement between the Government of the Republic of India and the Government of Canada for the Avoidance of Double Taxation and the Prevention of Fiscal Evasion with Respect to Taxes on Income and on Capital, 1997
Agreement between the Government of the Republic of India and the Government of the Russian Federation for the avoidance of double taxation with respect to taxes on income, 1998
Agreement between the Government of the Republic of India and the Government of the Republic of South Africa for the Avoidance of double taxation and the prevention of fiscal evasion with respect to Taxes on income, 1997
Convention between the Government of the Republic of India and the Government of the Republic of Namibia for the avoidance of double taxation and prevention of fiscal evasion with respect to taxes on income and capital gains, 1999
Treaty Between the Government of the Republic of India and the Government of Mongolia on the Transfer of Sentenced Persons, 2015
Treaty Between The Republic of India and The Russian Federation on Transfer of Sentenced Persons, 2014
Agreement Between the Government of the Republic of India and the Government of the State of Kuwait on Transfer of Sentenced Persons, 2014
Agreement between the Government of the Republic of India and the Government of the Hong Kong Special Administrative Region of the Peoples Republic of China on Transfer of Sentenced Persons, 2015
Extradition Treaty Between the Republic of India and Republic of Indonesia, 2011
Treaty between the Republic of India and the Peoples Republic of Bangladesh Relating to Extradition, 2013
Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines, 2004
Agreement Between the Government of the Republic of India and the Republic of Estonia on the Transfer of Sentenced Persons, 2017
Treaty on Extradition between the Republic of India and the Federative Republic of Brazil, 2008
Extradition Treaty between the Government of the Republic of India and the Government of Malaysia, 2010
Treaty on Extradition between the Republic of India and the Socialist Republic of Vietnam, 2011
Treaty Between the Republic of India and the Kingdom of Thailand on Extradition, 2013
Agreement Between the Republic of India and Republic of Kazakhstan on Transfer of Sentenced Persons, 2015
Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons, 2014
Extradition Treaty between the Republic of India and the Republic of Azerbaijan, 2013
Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons, 2012
United Nations Convention On Biological Diversity, 1992
Johannesburg Declaration On Sustainable Development, 2002
Guidelines For International Collaboration Research Projects involving Transfer or Exchange of Biological Resources or Information Relating Thereto Between Institutions including Government Sponsored Institutions and Such Institutions In Other Countries, 2006
Agreement between the Government of Republic of India and the Government of the Kingdom of Bahrain on the Transfer of Sentenced Persons, 2017
Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons, 2013
Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons, 2017
Agreement Between the Government of the Republic of India and the Government of the State of Qatar for the Avoidance of Double Taxation and for the Prevention of Fiscal Evasion With Respect to Taxes on Income, 2025
Extradition Treaty Between The Government of The Republic of India And The Government of The Republic of Malawi, 2018
Extradition Treaty Between the Republic of India and Kingdom of Saudi Arabia, 2010
International Copyright Order, 1999
Agreement Between the Government of the Republic of India and the Government of the State of Qatar on the Transfer of Sentenced Persons, 2015
Agreement on the Transfer of Sentenced Persons between the Republic of India and the Republic of Turkey, 2012
Agreement Between the Republic of India and the Kingdom of Spain on the Transfer of Sentenced Persons, 2017
Treaty on the Transfer of Sentenced Persons between the Republic of India and the Republic of Bulgaria, 2007
Agreement between the Government of India and the Government of State of ISRAEL on the Transfer of Sentenced Persons, 2012
Agreement between the Government of the Republic of India and the Government of the Republic of Mauritius on the Transfer of Prisoners, 2005
Extradition Treaty Between the Republic of India and Australia, 2008
Extradition Treaty between the Government of Republic of India and the Russian Federation, 2000
Extradition Treaty between the Republic of India and the Arab Republic of Egypt, 2008
Convention on the Physical Protection of Nuclear Material, 1980
Extradition Treaty Between the Republic of India and the Islamic Republic of Afghanistan, 2021
Extradition Agreement Between the Republic of India and the Kingdom of Bhutan, 1997
Extradition Treaty Between India and Canada, 1987
Extradition Treaty Between the Republic of India and the Republic of Chile, 2015
Extradition Treaty between the Government of the Republic of India and Government of the Islamic Republic of Iran, 2018
Treaty of Extradition between the Government of India and the Government of Nepal, 1953
Treaty between Her Majesty the Queen of the United Kingdom of Great Britain and Ireland, Empress of India, and Her Majesty the Queen of the Netherland for the extradition of criminals, 1898
Extradition Treaty between India and Switzerland, 1880
Extradition Treaty Between the Government of the Republic of India and the Government of the State of Israel, 2012
Extradition Treaty Between the Government of the Republic of India and the Government of the Republic of Lithuania, 2017
Agreement on Extradition Between the Republic of India and the Portuguese Republic, 2007
Agreement Between the Socialist Republic of Vietnam and the Republic of India on the transfer of Sentenced Persons, 2018
Saarc Convention (Supression of Terrorism) Act, 1993

Bare Acts Live - International Treaties