Jharkhand Academic Council Act, 2002
Bihar Abolition of Zamindaris Repealing Act, 1950 (JHR)
Bihar Additional Commissioners (Appointment and Regulation of Functions) Act, 1949 (JHR)
Bihar Administrative Tribunal (Repeal) Act, 1990 (JHR)
Bihar State Advocates Welfare Fund Act, 1983 (JHR)
Bihar Advocates Welfare Fund Rules, 1984 (JHR)
Bihar and Orissa Aerial Ropeways Act, 1924 (JHR)
Bihar and Orissa Aerial Ropeways Rules, 1928
Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977 (JHR)
Bihar Agricultural Income Tax (Repealing) Act, 1981 (JHR)
Jharkhand Agricultural Produce Markets Act, 2000
Bihar Agricultural Produce Markets (Validation) Act, 1982 (JHR)
Bihar Agricultural Produce Markets (Amendment) Act, 1992 (JHR)
Bihar Agricultural Produce Markets (Amendment) Act, 1993 (JHR)
Jharkhand Agricultural Produce Markets Rules, 2000
Bihar Agricultural Service Act, 1982 (JHR)
Jharkhand State Agricultural University Act, 2000
Bihar Agricultural and Rural Area Development Agency Act, 1978 (JHR)
Bengal Alluvion and Diluvion Act, 1847 (JHR)
Bengal Alluvion (Amendment) Act, 1868 (JHR)
Bengal Alluvion and Diluvion Regulation, 1825 (JHR)
Bengal Alluvial Land Settlement Act, 1858 (JHR)
Bihar Anatomy Act, 1961 (JHR)
Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976 (JHR)
Anugraha Narayan Sinha Institute of Social Studies Act, 1964
Bihar Application of State Laws to Transferred Territories Act, 1976 (JHR)
Assistants of the Secretariat and Attached Offices Joint Cadre Act, 1989
Bengal Attached Estates Management Regulation, 1827 (JHR)
Jharkhand Area Autonomous Council Act, 1994
Jharkhand Area Autonomous Council Rules, 1996
Bihar Bakasht Disputes Settlement Act, 1947 (JHR)
Bihar Ban on Lottery Act, 1993 (JHR)
Jharkhand Bhoodan Yagna Act, 1954
Bihar Bhoodan Yagna Rules, 1955 (JHR)
Bihar and Orissa Board of Revenue Act, 1913 (JHR)
Bodh Gaya Temple Act, 1949
Bodh Gaya Temple Advisory Board Rules, 1959
Bihar Borstal Act, 1961 (JHR)
Bihar Bricks Supplies and Price Control Act, 1984 (JHR)
Bihar Bricks Control Order, 1983 (JHR)
Bihar Bricks Price Control Order, 1983 (JHR)
Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000
Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1993 (JHR)
Jharkhand High Court Right to Information Rules, 2007
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 (JHR)
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 (JHR)
Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1955 (JHR)
Bihar House and Business Premises Rent Control Order, 1942
Canals Act, 1864
Cess Act, 1880
Champaran Agrarian Act, 1918
Bengal Charitable Endowments, Public Buildings and Escheats Regulation, 1810 (JHR)
Bihar Children Act, 1982 (JHR)
Bihar Children Act, 1970 (JHR)
Chota Nagpur Tenancy Act, 1908
Chota Nagpur Tenancy Rules, 1959
Chota Nagpur Tenures Act, 1869
Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act, 1947
Ranchi District Laws Regulation, 1948 (JHR)
Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947
Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Rules, 1948
Scheduled Districts Act, 1874
Bihar Scheduled Areas Regulation, 1971 (JHR)
Bihar Scheduled Areas Laws Regulation, 1950 (JHR)
Bihar Scheduled Areas Laws Regulation, 1951 (JHR)
Kolhan Civil Justice (Regulating and Validating) Act, 1966 (JHR)
Chota Nagpur Rural Police Act, 1914 (JHR)
Chota Nagpur Encumbered Estates Act, 1876
Bengal Canals Act, 1864 (JHR)
Sakri Canals Irrigation Rules, 1952
Navigation Rules, 1893
Jharkhand Cinemas (Regulation) Act, 2000
Jharkhand Cinemas (Regulation) Rules, 2000
Bihar Control of the use and Play of Loud Speakers Act, 1955 (JHR)
Bihar Control of the use and play of Loud Speakers Rules, 1951 (JHR)
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 (JHR)
Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 (JHR)
Jharkhand Control of Crimes Act, 2002
Bihar Control of Crimes Rules, 1978 (JHR)
Jharkhand Conduct of Examinations Act, 2001
Bihar Collective Fines (Imposition) Act, 1982 (JHR)
Bihar State Regulation of Cold Storages Act, 1992 (JHR)
Bihar State Regulation of Cold Storage Licensing Rules, 1993 (JHR)
Central Sales Tax (Bihar) Rules, 1957
Central Sales Tax (Jharkhand) Rules, 2006
Jharkhand Commercial Taxes Tribunal Regulation, 2006
Jharkhand Consumer Protection Rules, 2001
Jharkhand Cattle Licensing Regulation, 2004
Bengal Corruption and Extortion Regulation, 1827 (JHR)
Court of Wards Act, 1879
Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793
Indian Civil Service (Bengal) Loans Prohibition Regulation, 1823 (JHR)
Bihar Coal Mining Area Development Authority Act, 1986 (JHR)
Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001
Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006
Bihar Co-operative Societies Act, 1935 (JHR)
Bihar Self-Supporting Co-Operative Societies Act, 1996 (JHR)
Bihar Co-operative Societies Rules, 1959 (JHR)
Civil Court Rules of the High Court of Judicature at Patna
Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 (JHR)
Bihar Civil Court Staff (Class III and Class IV) Rules, 1998 (JHR)
Bihar Civil Service (Judicial Branch) AD HOC Recruitment on Temporary Basis Rules, 1974 (JHR)
Bihar Civil Services (Safeguarding of National Security) Rules, 1961 (JHR)
Bihar Continuance of Certificate Proceedings and Indemnity (State Management of Estates and Tenures) Act, 1950 (JHR)
Bihar Corneal Grafting Act, 1960 (JHR)
Bihar Corneal Grafting Rules, 1962 (JHR)
Criminal Court Rules of the High Court of Judicature at Patna
Bengal Cruelty to Animals Act, 1869 (JHR)
Bengal Cruelty to Animals (Arrest) Act, 1869 (JHR)
Bihar Cycle-Rickshaw (Regulation of Licence) Act, 1979 (JHR)
Bihar Cycle-Rickshaws (Registration of Shops & Stalls) Rules, 1977 (JHR)
Bihar Debt Relief Act, 1976 (JHR)
Bengal Decennial Settlement Regulation, 1793 (JHR)
Bihar Deed Writers Licensing Rules, 1996 (JHR)
Bihar Deputy Ministers Salaries and Allowances Act, 1952 (JHR)
Bihar Deputy Ministers Conveyance and Travelling Allowance Rules, 1954 (JHR)
Bihar Deputy Ministers Motor Car Advance Rules, 1953 (JHR)
Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951 (JHR)
Bihar Council of Ayurvedic and Unani Medicines (Electoral Rolls and The Conduct of Elections and Election Petition) Rules, 1953 (JHR)
Bihar Development of Ayurvedic and Unani Systems of Medicine (Condition of Service of Officers and Servants) Regulations, 1965 (JHR)
Bihar Development of Homeopathic System of Medicine Act, 1953 (JHR)
Bihar Development of Homeopathic System of Medicine (Validating) Act, 1974 (JHR)
Bihar Development of Homeopathic System of Medicine (Payment of Allowances) Rules, 1982 (JHR)
Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meeting of the Board) Rules, 1954 (JHR)
Bihar Registration of Homeopaths (Maintenance of Registers) Rules, 1955
Bihar Directorate of Archaeology and Museums Ex-Cadre Technical Service Recruitment and Promotion Rules, 1980 (JHR)
Bihar Displaced Persons Government Premises (Rent, Recovery & Eviction) Act, 1954 (JHR)
Bihar Displaced Persons Rehabilitation (Acquisition of Land) Act, 1950 (JHR)
Bihar Displaced Persons (Rehabilitation Loans) Act, 1953 (JHR)
Bihar Disqualified Owners (Management of Property) Act, 1952 (JHR)
Jharkhand District Act, 2001
Bihar District Boards & Local Boards (Control & Management) Act, 1958 (JHR)
Bihar District Boards & Municipal Preparation of Electoral Rolls & Conduct of Elections (Barring of Courts Jurisdiction) Act, 1951 (JHR)
Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973 (JHR)
Bengal Drainage Act, 1880 (JHR)
Bengal Drainage Rules
Bihar Documents Writers Licensing Rules, 1968 (JHR)
Bihar Chaukidari Manual (JHR)
Village Chaukidari Act, 1870
Bengal Village Chaukidari Act, 1871
Jharkhand Child & Adolescent Labour (Prohibition and Regulation) Rules, 2018
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (JHR)
Bihar Civil Service (Judicial Branch) (Training and Departmental Examination) Rules, 1963 (JHR)
Bihar Coal Mining Area Development Authority Rules, 1988 (JHR)
Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973 (JHR)
Bihar Combined Entrance Competitive Examination Act, 1995 (JHR)
Bihar State Commission for Backward Classes Act, 1993 (JHR)
State Commission for Backward Classes (Salaries and Allowances and other Conditions of Service of Chairman and Members) Rules, 1996
Bihar (Non-Trading) Companies Act, 1959 (JHR)
Bihar State Commission for Women Act, 1999 (JHR)
Contractors Enlistment (Water Resources) Rules, 1992
Bihar Contributory Provident Fund Rules, 1948 (JHR)
Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986
Departmental Examination of Gazetted Officers Rules, 1961
Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand
Rules for the Departmental Examination of Auditors of Finance Department, 1963
Bihar Jail Service (Departmental Examination) Rules, 1963 (JHR)
Rules for the Departmental Examination of the Assistant Controllers of Accounts & Deputy Controllers of Accounts Finance (Audit) Department, 1963
Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970
Indian Administrative Service (Departmental Examination) Rules, 1962
Bihar Detenu Prisoner Order, 1980 (JHR)
Bihar Education Code, 1961 (JHR)
Bihar High Schools (Control and Regulation Administration) Act, 1960 (JHR)
Bihar Primary Education Rules, 1959 (JHR)
Bihar Primary and Middle Education Rules, 1961 (JHR)
Bihar Electricity Duty Act, 1948 (JHR)
Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976 (JHR)
Bihar Non-Government School Employees Provident Fund, Insurance and Pension (Triple Benefit Scheme) Rules
Bihar School Examination Board Act, 1952 (JHR)
Bihar School Examination Board Rules, 1963 (JHR)
Bihar School Examination Board Regulations, 1964 (JHR)
Jharkhand Education Tribunal Act, 2005
Jharkhand Dowry Prohibition Rules, 2002
Bihar Electrical Engineering Service, Class II Rules, 1939 (JHR)
Bihar Electricity Duty Rules, 1949 (JHR)
Jharkhand State Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2003
Jharkhand State Electricity Regulatory Commission (Engagement of Counsel) Order, 2004
Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011
Jharkhand State Electricity Regulatory Commission (Open Access in Intra-State Transmission and Distribution) Regulations, 2005
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004
Jharkhand Electricity Regulatory Commission-Conduct of Business Regulations, 2003
Jharkhand State Electricity Regulatory Commission-State Advisory Committee Regulations, 2003
Jharkhand State Electricity Regulatory Commission (Miscellaneous Provisions) Order 2003
Jharkhand State Electricity Regulatory Commission (Methods and principles for fixation of charges including cross subsidy charges recoverable by distribution licensee) Regulations, 2006
Bihar Electricity Supply Undertakings (Acquisition) Act, 1979 (JHR)
Bengal Embankment Act, 1882 (JHR)
Embankment Rules, 1916
Bihar Emergency Cultivation & Irrigation Act, 1955
Rules Under the Bihar Emergency Cultivation and Irrigation (Temporary Provisions) Act, 1951 (JHR)
Bihar State Employees (House Rent Allowance) Rules, 1980 (JHR)
Bihar Employees Insurance Courts Rules, 1952 (JHR)
Bihar Employees State Insurance Medical Service Rules, 1981 (JHR)
Bihar Engineering Service Class I Rules, 1939 (JHR)
Bihar Engineering Service (Class II) Rules, 1939 (JHR)
Bihar Engineering Service (Bihar Public Health Engineering Service, Class II) Rules, 1939 (JHR)
Bihar Entertainments Tax Act, 1948 (JHR)
Bihar Entertainments Tax Rules, 1984 (JHR)
Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 (JHR)
Bihar Tax on Entry of Goods into Local Area Rules, 1993 (JHR)
Bihar Epidemic Diseases Rules, 1965 (JHR)
Bihar Essential Articles (Display of Prices and Stocks) Order, 1977 (JHR)
Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977 (JHR)
Bihar Motor Spirit and High Speed Diesel Oil Dealers Licensing Order, 1966 (JHR)
Bihar Trade Articles (Licences Unification) Order 1984
Bihar Sugarcane (Distribution and Movement Control) Order, 1966 (JHR)
Estates Partition Act, 1897
Bihar Evacuee Interest (Separation) Supplementary Act, 1953 (JHR)
Bihar Evacuee Property (Management) Act, 1953 (JHR)
Bihar Executive Magistrates (Temporary Powers) Act, 1976 (JHR)
Bihar Enlistment of Contractors Rules, 1992 (JHR)
Bihar Taken over Elementary School Teachers Promotion Rules, 1993 (JHR)
Jharkhand Education Tribunal Rules, 2006
Bihar Excise Act, 1915 (JHR)
Bihar Prohibition of Intoxicants Ordinance, 1979
Bihar Neera (Unfermented Juice of Palms) Rules, 1953 (JHR)
Bihar Spiced Country Spirit (Manufacture & Sale) Rules, 1976 (JHR)
Bihar Beer (Import & Sale) Rules, 2000 (JHR)
Bihar Prohibition Act, 1938 (JHR)
Bihar Molasses (Control) Act, 1947 (JHR)
Bihar Molasses (Control) Rules, 1955 (JHR)
Bihar Methyl Alcohol Rules, 1979 (JHR)
Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985 (JHR)
Bihar Factories Rules, 1950 (JHR)
Bihar Factories Welfare Officers Rules, 1952 (JHR)
Family Courts (Jharkhand High Court) Rules, 2004
Bihar Famine Relief Fund Act, 1936 (JHR)
Bihar Famine Relief Fund (Expenditure) Act, 1937 (JHR)
Bihar Finance Service Rules, 1953 (JHR)
Bihar Flying Club (Taking Over of Management and Control) Act, 1974 (JHR)
Bihar Flying Club (Appointment and Powers of Custodian) Rules, 1984 (JHR)
Bihar Fire Service Act, 1948 (JHR)
Bihar Fire Service Rules, 1955 (JHR)
Jharkhand Fiscal Responsibility and Budget Management Act, 2007
Bengal Ferries Act, 1885 (JHR)
Mineral Area Development Authority Market Fee Rules, 2010
Bengal Vaccination (Amendment) Act, 1911 (JHR)
Bihar Scheduled Areas (Amendment) Regulation, 1981 (JHR)
Bihar Scheduled Areas (Amendment) Regulation, 1985 (JHR)
Bihar and Orissa Court-Fees (Amendment) Act, 1922 (JHR)
Bihar Court-fees (Amendment) Act, 1939 (JHR)
Court-Fees (Bihar Amendment) Act, 1958 (JHR)
Court Fees (Bihar Amendment) Act, 1995 (JHR)
Code of Criminal Procedure (Bihar Amendment) Act, 1976 (JHR)
Code of Criminal Procedure (Bihar Amendment) Act, 1983
Jharkhand State Electricity Regulatory Commission (Miscellaneous Provisions) Third Amendment Order, 2007
Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005
Jharkhand Advocates Clerks Welfare Fund Act, 2018
Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015
Bihar Entertainments Duty, Court-Fees & Stamp (Surcharge Amendments) Act, 1948 (JHR)
Epidemic Diseases (Bihar Amendment) Act, 1960 (JHR)
Essential Commodities (Bihar Amendment) Act, 1977 (JHR)
Evacuee Interest (Separation) Amendment (Extension to Bihar) Act, 1960 (JHR)
Code of Criminal Procedure (Bihar Amendment) Act, 1984 (JHR)
Indian Electricity (Bihar Amendment) Act, 1950 (JHR)
Bihar Electricity (Temporary Control) Act, 1959 (JHR)
Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 (JHR)
Chota Nagpur Tenancy Rules (Part-II), 1959
Bihar Kolhan Civil Justice (Regulation and Validating) Act, 1978 (JHR)
Rules of the Rural Institute (Birauli) Society
Jharkhand Urban Water Conservation and Driniking Water Regulatory Authority Act, 2016
Baba Baidyanath Dham-Basukinath Shrine Area Development Authority Act, 2015
Amity University Act, 2016
Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016
Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017
Pragyan International University Act, 2016
Jharkhand Tourism Development and Registration Act, 2015
Jharkhand Tourist Places (Protection and Maintenance) Act, 2015
Jharkhand Single Window Clearance Act, 2015
Jharkhand University of Technology Act, 2011
Jharkhand Minor Minerals (Evidence of Mineral Contents) Rules, 2018
Jharkhand District Mineral Foundation (Trust) Rules, 2016
Prevention of Destruction and Damage to Property Ordinance, 2015
Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
Aisect University Act, 2016
Jharkhand Minor Mineral (Auction) Rules, 2017
Jharkhand Special Courts Act, 2016
Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017
Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016
Jharkhand Building Byelaws 2016
Jharkhand Panchayat Raj Act, 2001
Jharkhand Public Works Contracts Disputes Arbitration Tribunal Act, 2024
Jharkhand Value Added Tax Rules, 2006
Jharkhand Value Added Tax Act, 2005
Jharkhand State Play Schools (Recognition and Control) Rules, 2017
Sai Nath University, Jharkhand Act, 2012
Jharkhand Raksha Shakti University Act, 2016
Rules for Identification of Tourist Place or Zone in Jharkhand State
Judicial Academy Jharkhand, Regulations, 2002
Jharkhand State Higher Education Council Act, 2016
Jharkhand Goods and Services Tax Act, 2017
High Court of Jharkhand Hindu Marriage Rules, 2017
Jharkhand Excise (Micro Brewery) Rules, 2017
Jharkhand Law Officers (Engagement) Rules, 2018
Jharkhand Compulsory Registration of Marriages Act, 2017
Jharkhand Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Jharkhand Amendment) Act, 2017
Jharkhand Freedom of Religion Rules, 2017
Chota Nagpur Tenure-Holders Rent Account Act, 1929
Jharkhand Water, Gas and Drainage Pipelines (Acquisition of Right of User in Land) Rules, 2018
Jharkhand Lift and Escalators Rules, 2018
Jharkhand Lift and Escalators Act, 2017
Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017
Industrial Disputes (Jharkhand Amendment) Act, 2016
Jharkhand Freedom of Religion Act, 2017
Jharkhand Family Courts Rules, 2018
Jharkhand Motor Vehicles Taxation Act, 2001
Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018
Ramchandra Chandravansi University Act, 2018
Netaji Subhas University Act, 2018
Radha Govind University Act, 2018
Capital University Act, 2018
State Commission for Scheduled Castes Act, 2018
Jharkhand Water, Gas and Drainage Pipelines (Acquisition of Right of User in Land) Act, 2018
Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018
Jharkhand Public Land Encroachment Act, 1956
Jharkhand Municipal Act, 2011
Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011
Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005
Jharkhand Entertainments Tax Act, 2012
Jharkhand Co-operative Societies Act, 2008
Jharkhand Co-operative Societies Rules, 2008
Jharkhand Home Guards Act, 2005
Jharkhand Industrial Area Development Authority Regulations, 2016
Jharkhand Protection of Interest of depositors (in Financial Establishments) Act, 2011
Jharkhand Lokayukta Act, 2001
Jharkhand State Minorities Commission Act, 2001
Jharkhand Self-Supporting Cooperative Societies Act, 1996
Jharkhand Khadi and Village Industries Act, 1956
Jharkhand Highways Act, 2005
State Highways Authority of Jharkhand Act, 2007
Jharkhand Staff Selection Commission Act, 2008
Jharkhand State Road Development Fund Act, 2011
Jharkhand Entry Tax on Consumption or Use of Goods Act, 2011
Jharkhand Taxation on Luxuries in Hotels Act, 2011
Jharkhand Rajya Sewa Dene Ki Guarantee Adhiniyam, 2011
Jharkhand Electronic Service Delivery Act, 2011
Jharkhand Tax on Professions, Trades, Callings and Employments Act, 2011
Jharkhand Advertisement Tax Act, 2012
Jharkhand Advocates Welfare Fund Act, 2012
Usha Martin University, Jharkhand Act, 2012
Jharkhand Water Resources Regulatory Authority Act, 2014
Jharkhand Private Money Lending (Prohibition) Act, 2016
Arka Jain University Act, 2017
Jharkhand State University Act, 2000 (Adapted)
Jharkhand Public Service Commission (Limitation of Functions) Regulations, 2000
Bengal, Agra and Assam Civil Courts (Jharkhand Amendment) Act, 2018
Jharkhand State Commission for the Scheduled Tribes Act, 2019
Bihar and Orissa Public Demand Recovery (Jharkhand-Amendment) Act, 2016
Jharkhand Motor Accidents Claims Tribunal Rules, 2019
Durga Soren University Act, 2023
Jharkhand On-Demand Transportation Technology Aggregator Rules, 2019
Jharkhand Mineral Bearing Lands (COVID-19 Pandemic) Cess Rules, 2020
Jharkhand Mineral Area Development Authority (Amendment) Act, 2019
Jharkhand Mineral Bearing Lands (COVID-19 Pandemic) Cess Act, 2020
Jharkhand Schedule of Rates Framing Standard Operating Procedure, 2020
Jharkhand Advocates Clerks Welfare Fund Rules, 2020
Rules for On-line Electronic Filing (E-filing) High Court of Jharkhand e-filing Rules, 2020
Jharkhand Fire Service Act, 2024
High Court of Jharkhand (Designation of Senior Advocates) Rules, 2019
High Court of Jharkhand Rules for Video Conferencing for Courts, 2020
Jharkhand High Court (Public Interest Litigation) Rules, 2010
High Court of Jharkhand Rules, 2001
High Court of Jharkhand (Video Conferencing for Courts) Regulations, 2020
Jharkhand State Electricity Regulatory Commission (Determination of tariff for procurement of power from solar PV power project and solar thermal power project) Regulations, 2010
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2010
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2010
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Distribution Tariff) Regulations, 2010
Jharkhand State Electricity Regulatory Commission (Compliance audit of regulated entities) Regulations, 2011
Jharkhand State Electricity Regulatory Commission (Conduct of Business) Regulations, 2011
Jharkhand Boat Rules, 2014
Jharkhand Excise (Label Registration/Renewal & Fixation of Price of Liquor) Rules, 2014
Jharkhand Child Marriage Prohibition Rules, 2015
Jharkhand State Electricity Regulatory Commission (Determination of tariff for procurement of power from solar PV power project and solar thermal power project) Regulations, 2015
Jharkhand State Electricity Regulatory Commission (Distribution Licensees Standards of Performance) Regulations, 2015
Jharkhand State Electricity Regulatory Commission (Conduct of Business) Regulations, 2016
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Intra-State Open Access) Regulations, 2016
Jharkhand State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2016
Jharkhand State Electricity Regulatory Commission (Determination of tariff for procurement of power from biomass, biomass gasifier and non-fossil fuel based cogeneration power project) Regulations, 2016
Jharkhand State Electricity Regulatory Commission (Power Regulatory Accounting) Regulations, 2016
Jharkhand State Electricity Regulatory Commission (Renewable Energy Purchase Obligation and its compliance) Regulations, 2016
JSERC (Rooftop Solar PV Grid Interactive Systems and Net/Gross Metering) Regulations, 2015
Jharkhand State Electricity Regulatory Commission (Determination of Tariff for procurement of power from Small Hydro Power Projects) Regulation, 2016
Jharkhand State Electricity Regulatory Commission (Determination of Tariff for Procurement of Power from Wind, Biogas, Municipal Solid waste and Refuse Derived fuel based Power Projects) Regulations, 2016
Y.B.N. University Act, 2017
SARLA BIRLA University Act, 2017
Jharkhand Local Bodies Advertisement Regulation, 2017
Jharkhand State Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018
Jharkhand State Electricity Regulatory Commission (Framework for sharing of charges for Intra-State Transmission System) Regulations, 2019
Jharkhand State Electricity Regulatory Commission (Operation of Parallel Licensees) Regulations, 2019
Jharkhand State Electricity Regulatory Commission (Planning, Coordination, Development and Approval of an economical and efficient Intra-State Transmission System) Regulations, 2019
Jharkhand State Electricity Regulatory Commission (Procedure, Terms & Conditions for the Grant of Transmission Licence and other related matters) Regulations, 2019
Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers, Electricity Ombudsman and Consumer Advocacy) Regulations, 2020
Jharkhand Inland Vessels Rules, 2020
Jharkhand State Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2020
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Distribution Tariff) Regulations, 2020
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2020
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2020
Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
Code on Wages (Jharkhand) Rules, 2021
Rules For on-Line Electronic Filing (E-Filing) Framed Under Article 227 of The Constitution of India
Jharkhand Green Energy Cess Act, 2021
Jharkhand Tourist Trade Registration Rules, 2021
Jharkhand Tribes Advisory Council Rules, 2021
Srinath University Act, 2021
Jharkhand Apartment(Flat) Ownership Act, 2011
Jharkhand Legislative (Removal of Disqualification) Act, 2006
Jharkhand Tax on Professions, Trades, Callings and Employments Rules, 2012
High Court of Jharkhand Gender Sensitization & Sexual Harassment of Women (Prevention, Prohibition and Redressal) Regulations, 2021
Jharkhand State Council for Physiotherapy Act, 2020
High Court of Jharkhand (Allotment of Quarters) Rules, 2022
Jharkhand Highways Fee (Determination of Rates and Collection) Rules, 2011
Jharkhand State Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2022
Jharkhand State Employment of Local Candidate in Private Sector Rules, 2022
Azim Premji University Act, 2022
Kaushal Vidya Entrepreneurship, Digital and Skill University Act, 2022
Pandit Raghunath Murmu Tribal University Act, 2022 (JHR)
Jharkhand State Employment of Local Candidates in Private Sector Act, 2021
Jharkhand State Open University Act, 2021
Jharkhand Karadhan Adhiniyamon Ki Bakaya Rashi Ka Samadhan Rules, 2023
Jharkhand State Agricultural Produce and Livestock Marketing (Promotion & Facilitation) Act, 2022
Sona Devi University Act, 2022
Babu Dinesh Singh University Act, 2022
Jharkhand State Medical Council Rules, 2023
High Court of Jharkhand Advocates Chamber (Allotment & Occupancy) Rules, 2023
Itki Tuberculosis Sanatorium (Regulation of Building) (amendment) Act, 2023
Jharkhand Karadhan Adhiniyamon ki Bakaya Rashi ka Samadhan Act, 2022
Jharkhand State Electricity Regulatory Commission (Modalities of Tariff Determination) Regulations, 2023
Jharkhand Competitive Examination (Measures for Control and Prevention of Unfair Means in Recruitment) Act, 2023
Jharkhand State Electricity Regulatory Commission (Utilization of Surplus Capacity of Captive Power Plants based on Conventional Fuel) Regulations, 2023
Jharkhand State Electricity Regulatory Commission (Facilitation of Telecommunication Network) Regulations, 2023
Jharkhand Payment of Wages Rules, 1937
Jharkhand Mineral Bearing Land Cess Act, 2024
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Appointment of Consultants) Regulations, 2024
Jharkhand State Electricity Regulatory Commission (Prepaid Smart Metering) Regulations, 2024
Jharkhand District Mineral Foundation (Trust) Rules, 2024
Jharkhand Mineral Bearing Land Cess Rules, 2024
Jharkhand Waqf Rules, 2024
Jharkhand Surface Water Allocation Rules, 2023
Jharkhand State Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2024
Jharkhand Private Universities Act, 2024
Jharkhand State Electricity Regulatory Commission (Conduct of Business) Regulations, 2024
Jharkhand State Electricity Regulatory Commission (Fees, Fines & Charges) Regulations, 2024
Jharkhand Prisons and Correctional Services Act, 2025
Jharkhand Social Audit Society Regulations, 2023
Jharkhand Sand Mining Rules, 2025
District Courts of the State of Jharkhand for the Use of Electronic Communication and Audio-Video Electronic Means Rules, 2025
Jharkhand State Electricity Regulatory Commission (Determination of tariff for procurement of power from solar PV power project and solar thermal power project) Regulations, 2025
Jharkhand State Road Development Fund Rules, 2012
State Highways Authority of Jharkhand Rules, 2010
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2025
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Distribution Tariff) Regulations, 2025
Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2025
Jharkhand Micro Small and Medium Enterprises (Special Concession) Act, 2025
Jharkhand Professional Educational Institutions (Regulation of Fee) Act, 2025
High Court of Jharkhand (Designation of Senior Advocates) Rules, 2025
Jharkhand Private Security Agencies Rules, 2023

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